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Case Index
Title
Date
A K BHATNAGAR T KANNAN Vs. UNION OF INDIA
November 9, 1990
A K BHATTACHARYYA Vs. UNION OF INDIA
December 6, 1990
A K CHATTERJEE Vs. UNION OF INDIA
August 13, 1990
A L PANIAN SHANMUGAM Vs. STATE OF ANDHRA PRADESH
July 12, 1990
A M MATHUR Vs. PRAMOD KUMAR GUPTA
March 22, 1990
A N CHANDRA Vs. STATE OF UTTAR PRADESH
September 14, 1990
A P PUBLIC SERVICE COMMISSION HYDERABAD Vs. B SARAT CHANDRA
April 10, 1990
A P WAKF BOARD RADHAKRISHNA RICE MILL CO Vs. MIRZANIZAMUDDINBAIG:JUMMAMAZZID
November 6, 1990
A SAGAYANATHAN Vs. DIVISIONAL PERSONNEL OFFICER S B C DIVISION SOUTHERN RAILWAY BANGALORE
October 26, 1990
A V MOHAL Vs. SENIOR SUPERINTENDENT OF POST OFFICE
December 6, 1990
ABDU SALAM ALIAS THIYYAN S O THIYYAN MOHAMMAD DETENU NO 962 GENERAL PRISON TRIVANDRUM Vs. UNION OF INDIA
April 17, 1990
ABDUL HAMID Vs. STATE OF UTTAR PRADESH
October 30, 1990
ABDUL SATTAR ABDUL KADAR SHAIKH Vs. UNION OF INDIA
January 24, 1990
ABHAY SHRIDHAR AMBULKAR Vs. S V BHAVE COMMISSIONER OF POLICE
December 17, 1990
ABRAHAM MATHAI Vs. SUB COLLECTOR LAND ACQ OFFICER
July 27, 1990
ACTION COMMITTEE SOUTH EASTERN RAILWAY PENSIONERS Vs. UNION OF INDIA
September 5, 1990
ADDITIONAL SECRETARY TO THE GOVERNMENT OF INDIA Vs. ALKA SUBHASH GADIA
December 20, 1990
ADMINISTRATOR MUNICIPALITY JAMMU Vs. NAR SINGH DASS
November 20, 1990
AJAI KUMAR SRIVASTAVA Vs. DEPUTY DIRECTOR OF EDUCATION VTH REGION VARANASI
September 21, 1990
AJAY KUMAR AGRAWAL Vs. STATE OF UTTAR PRADESH
November 16, 1990
AKBAR BADRUDIN GIWANI Vs. COLLECTOR OF CUSTOMS BOMBAY
February 14, 1990
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA (UOI)
November 13, 1990
ALL INDIA RAILWAY INSTITUTE EMPLOYEES ASSOCIATION Vs. UNION OF INDIA
February 27, 1990
ALL INDIA STATE BANK OFFICERS FEDERATION Vs. UNION OF INDIA
April 16, 1990
ALL MANIPUR REGULAR POSTS VACANCIES SUBSTITUTE TEACHERS ASSOCIATION Vs. STATE OF MANIPUR
October 23, 1990
ALOCIOUS FERNANDEZ Vs. UNION OF INDIA
April 20, 1990
AMAR DEO PRAKASH AND Vs. UNION OF INDIA
February 19, 1990
AMULYA CHANDRA KALITA Vs. UNION OF INDIA
January 16, 1990
ANAND BIHARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
December 20, 1990
ANDHRA STEEL CORPORATION Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
March 30, 1990
ANIL KUMAR Vs. NANAK CHANDRA VERMA
January 25, 1990
ANIL VATS Vs. UNION OF INDIA
December 11, 1990
APARNA SHRIKANT BHAYE Vs. STATE OF MAHARASHTRA
August 24, 1990
ARDHENDU BHUSHAN HALDAR JUGAL KISHORE PAUL BHARAT CHANDRA GHOSH Vs. GANGAMONI MONDAL:GUNADHAR PAUL:NIRMALA GHOSH:SRABANI RANI GHOSH:BABULALDUTTA :NIHAR NALINI HALDAR:GADADHAR PAL:KAMALA PRASADPATESERIA
September 18, 1990
ASHOK KUMAR Vs. STATE OF RAJASTHAN
September 11, 1990
ASHOK KUMAR ALIAS GOLU Vs. UNION OF INDIA
July 10, 1990
ASHOKA MARKETING LIMITED SAHU JAIN SERVICES LIMITED K B PARSAI BENNETT COLEMAN AND COMPANY LIMITED Vs. PUNJAB NATIONAL BANK:PUNJAB NATIONAL BANK:UNION OF INDIA:LIFE INSURANCE CORPORATION OF INDIA
August 7, 1990
ASSAM SILLIMANITE LIMITED Vs. UNION OF INDIA
March 16, 1990
ASSISTANT REGIONAL DIRECTOR NAGPUR Vs. MODEL MILLS NAGPUR LIMITED
November 1, 1990
AUTOMOBILE PRODUCTS OF INDIA EMPLOYEES UNION Vs. ASSOCIATION OF ENGINEERING WORKERS BOMBAY
March 27, 1990
AVADHESH KUMAR JAIN Vs. COMMISSIONER OF INCOME TAX
September 12, 1990
AWADH PRASAD SINGH Vs. STATE OF BIHAR
March 27, 1990
AWADH RAI Vs. MEWALAL RAI
July 23, 1990
AWADHESH MISHRA Vs. LAKHAN SAG
August 10, 1990
AYUB ALIAS PAPPUKHAN NAWABKHAN PATHAN Vs. S N SINHA
August 21, 1990
AZRAFATIMA Vs. UNION OF INDIA
July 12, 1990
B D GUPTA Vs. STATE OF UTTAR PRADESH
September 7, 1990
B KRISHNA BHAT Vs. UNION OF INDIA
March 19, 1990
B L SAMDARIA Vs. HARAKCHAND JAIN
August 13, 1990
B N SAXENA Vs. NEW DELHI MUNICIPAL COMMITTEE
July 25, 1990
B N SINGH Vs. STATE OF GUJARAT
February 7, 1990
BABU RAM GOPAL Vs. MATHRA DASS
February 28, 1990
BABULAL NAROTTAMDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY
December 14, 1990
BABUSAHEB SINGH Vs. PARSID NARAIN SINGH
July 17, 1990
BAGH AMBERPET WELFARE SOCIETY Vs. TULSI COOPERATIVE HOUSING SOCIETY
August 17, 1990
BAITAL SINGH Vs. STATE OF UTTAR PRADESH
July 19, 1990
BAJIBAN SALAMBHAI CHAUHAN Vs. U P STATE ROAD TRANSPORT CORPORATION
April 9, 1990
BALARAM SWAIN Vs. STATE OF ORISSA
November 13, 1990
BALDEV RAJ Vs. STATE OF HARYANA
September 17, 1990
BALDEV SINGH Vs. STATE OF PUNJAB
September 18, 1990
BALKAR SINGH Vs. STATE OF PUNJAB
November 15, 1990
BANGLORE DEVELOPMENT AUTHORITY Vs. V BALACHANDRA
November 16, 1990
BANK OF INDIA S U MOTORS PRIVATE LIMITED Vs. T S KELAWALA:WORKMEN
May 4, 1990
BARA SINGH Vs. KASHMIRA SINGH
September 12, 1990
BARAUNI REFINERY PRAGATISHEEL SHRAMIKPARISHAD GENERAL SECRETARY BARAUNI TELSHODHAK MAZDOOR UNION Vs. INDIAN OIL CORPORATION LTD:JOINT CHIEF LABOUR COMMISSIONER CENTRAL
July 12, 1990
BASTHIKASIMSAHEB Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
November 12, 1990
BEJOY SINGH ALIAS VIJAYNARAIN SINGH Vs. STATE OF WEST BENGAL
February 7, 1990
BHAGWAN DASS Vs. JILEY KAUR
August 27, 1990
BHANWAR LAL Vs. PREM LATA
January 12, 1990
BHARAT BHUSHAN BANSAL Vs. U P SMALL INDUSTRIES CORPORATION LTD
January 21, 1990
BHARAT COKING COAL LIMITED TATA IRON AND STEEL CO LIMITED CENTRAL COALFIELDS LIMITED Vs. STATE OF BIHAR:INDUSTRIAL FUEL MARKETING COMPANY
August 17, 1990
BHARAT ELECTRONICS LIMITED Vs. INDUSTRIAL TRIBUNAL KARNATAKA BANGALORE
March 15, 1990
BHARAT ELECTRONICS LTD., BANGALORE Vs. INDUSTRIAL TRIBUNAL, KARNATAK, BANGALORE AND ANOTHER
May 13, 1990
BHARAT FORGE AND PRESS INDUSTRIES PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA GUJARAT
January 16, 1990
BHARAT PETROLEUM CORPORATION LIMITED EX EMPLOYEES ASSOCIATION Vs. BHARAT PETROLEUM CORPORATION LIMITED
November 26, 1990
BHARAT PETROLEUM MANAGEMENT STAFF PENSIONERS Vs. BHARAT PETROLEUM CORPORATION LIMITED
March 13, 1990
BHARUCH COCONUT TRADING CO Vs. MUNICIPAL CORPORATION OF THE CITY OFAHMEDABAD
November 27, 1990
BHASKAR CHATTORAJ Vs. STATE OF WEST BENGAL
November 14, 1990
BHOOLCHAND Vs. KAY PEE CEE INVESTMENTS
October 10, 1990
BHOOP ALLEGED Vs. MATADIN BHARDWAJ
December 4, 1990
BIHAR CENSUS EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA
August 16, 1990
BIHAR STATE FINANCIAL CORPORATION Vs. NAGINA SINGH
January 9, 1990
BIKANER GYPSUMS LIMITED Vs. COMMISSIONER OF INCOME TAX RAJASTHAN
October 23, 1990
BOARD OF TECHNICAL EDUCATION U P Vs. DHANWANTRI KUMAR
October 26, 1990
BRATHI ALIAS SUKHDEV SINGH Vs. STATE OF PUNJAB
October 31, 1990
BRIJ MOHAN Vs. SUGRA BEGUM
July 19, 1990
BRIJBASILAL Vs. STATE OF MADHYA PRADESH
November 14, 1990
BRITISH INDIA STEAM NAVIGATION COMPANY LIMITED Vs. HINDUSTAN CASHEW PRODUCTS LIMITED
March 13, 1990
BRITISH INDIA STEAM NAVIGATION COMPANY LIMITED Vs. SHANMUGHAVILAS CASHEW INDUSTRIES
March 13, 1990
BUDHA Vs. AMILAL
December 21, 1990
BUDHWA ALIAS RAMCHARAN Vs. STATE OF MADHYA PRADESH
October 5, 1990
BUOY KUMAR SINGH Vs. UNION OF INDIA
September 5, 1990
C D AILAWADI Vs. UNION OF INDIA
March 1, 1990
C D GEORGE Vs. ASSTT COMMISSIONER OF CENTRAL EXCISE TRICHUR
March 2, 1990
CALCUTTA PORT TRUST Vs. SHALIMAR TAR PRODUCTS LIMITED
November 7, 1990
CATERING CLEANERS OF SOUTHERN RAILWAYS Vs. CHIEF COMMERCIAL SUPDT SOUTHERN RAILWAY
August 27, 1990
CENTRAL BANK OF INDIA Vs. C BERNARD
October 9, 1990
CENTRAL BOARD OF DIRECT TAXES Vs. O N TRIPATHIDR
October 24, 1990
CENTRAL BUREAU OF INVESTIGATION Vs. HARINDERSINGH CHAUDHARY
November 29, 1990
CHAIRMAN SCHOOL OF BUDDHIST PHILOSOPHY LEH LADAKH J AND K Vs. MAKHANLALMATTOO
July 25, 1990
CHAIRMAN TAMIL NADU HOUSING BOARD MADRAS Vs. T N GANAPATHY
February 7, 1990
CHAITRAM Vs. STATE OF MAHARASHTRA
July 11, 1990
CHAKKHANLAL Vs. DISTRICT JUDGE AGRA
January 9, 1990
CHANAN LAL Vs. AZIZUNISHA
April 20, 1990
CHANDAN KUMAR BANIK Vs. STATE OF WEST BENGAL
April 25, 1990
CHANDERBHAN Vs. HOTILALGUPTA
October 9, 1990
CHANDRABAI MANGUESH ARAMBOLKAR Vs. RUKMIN TORASKAR AND ORE
March 7, 1990
CHANDRAN SURENDRAN Vs. STATE OF KERALA
August 28, 1990
CHAUDHARY KESAVA RAO KAZI MOHAMMAD HAMEEDULLA M SHYAMALA DEVI V P JAYA CHANDRA REDDY MOHAMMAD YASEEN B JANKI RAM MOHD ABDUL WALI FAROOQI Vs. STATE OF ANDHRA PRADESH
August 24, 1990
CHETU Vs. UNION OF INDIA
October 26, 1990
CHHETRIYA PARDUSHAN MUKTI SANGHARSH SAMITI Vs. STATE OF UTTAR PRADESH
August 13, 1990
CHIEF ENGINEER RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. JUDGE ADDITIONAL LABOUR COURT RAJASTHANS
September 11, 1990
CHIEF OF ARMY STAFF Vs. MAJOR S P CHADHA
December 21, 1990
CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH HYDERABAD Vs. R VEERABHADRAM
July 9, 1990
CHINNAMMAL Vs. P ARUMUGHAM
January 17, 1990
CHUHAR SINGH Vs. STATE OF PUNJAB
December 12, 1990
CLOTHING FACTORY NATIONAL WORKERS UNION AVADI MADRAS Vs. UNION OF INDIA
April 20, 1990
COAL MINES PROVIDENT FUND COMMISSIONER Vs. RAMESH CHANDERJHA
January 31, 1990
COLECTOR OF CUSTOMS AND CENTRAL EXCISE BHUBNESHWAR DISTRICT PURI Vs. PARADIP PORT TRUST
August 8, 1990
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. BERGER PAINTS INDIA LIMITED
March 19, 1990
COLLECTOR OF CENTRAL EXCISE JAIPUR Vs. RAJASTHAN STATE CHEMICAL WORKS DEEDWANA RAJASTHAN
December 18, 1990
COLLECTOR OF CUSTOMS Vs. SWASTIKA WOOLLEN INDUSTRIES
March 19, 1990
COLLECTOR OF CUSTOMS MADRAS Vs. MYSORE LAMPS WORKS LIMITED
January 15, 1990
COLLECTOR OF ESTATE DUTY MADRAS Vs. RATNA KUMARI KUMBHAT MRS
October 31, 1990
COMMISSIONER OF INCOME TAX Vs. SURAJ PAL SINGH DEED
December 12, 1990
COMMISSIONER OF INCOME TAX Vs. V D SWAMI AND COMPANY PRIVATE LIMITED
December 10, 1990
COMMISSIONER OF INCOME TAX Vs. KOHINOOR FLOUR MILLS PRIVATE LIMITED
November 22, 1990
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
July 13, 1990
COMMISSIONER OF INCOME TAX Vs. LUXMI DEVI SUGAR MILLS PRIVATE LIMITED
September 14, 1990
COMMISSIONER OF INCOME TAX A P AND THE ADDITIONAL COMMISSIONER INCOME TAX A P Vs. M J DAVEDA AND D KRISHNAMURTHY
October 31, 1990
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. NAWAB MIR BARKAT ALI KHAN
November 8, 1990
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BRITISH PAINTS INDIA LIMITED
December 13, 1990
COMMISSIONER OF INCOME TAX DELHI CENTRAL Vs. MODI SPINNING AND WEAVING MILLS COMPANY LIMITED
October 26, 1990
COMMISSIONER OF INCOME TAX MADRAS Vs. T V SUNDARAM IYENGAR AND SONS PRIVATE LIMITED
August 29, 1990
COMMISSIONER OF INCOME TAX MADRAS Vs. K R SADAYAPPAN
July 10, 1990
COMMISSIONER OF SALES TAX U P Vs. PRAG ICE AND OIL MILLS
November 22, 1990
COMMISSIONER OF SALES TAX U P LUCKNOW COMMISSIONER OF SALES TAX U P LUCKNOW COMMISSIONER OF SALES TAX U P LUCKNOW Vs. ATMA RAM MISRA:VEDBIR SINGH BHATTEWALE :BABU RAM RAJENDRA KUMAR
March 19, 1990
COMMISSIONER OF WEALTH TAX CALCUTTA Vs. ANJAMLI KHAN
November 6, 1990
COMMISSIONER OF WEALTH TAX KANPUR Vs. B K SHARMA
October 9, 1990
COMMITTEE FOR PROTECTION OF RIGHTS OF ONGC EMPLOYEES Vs. OIL AND NATURAL GAS COMMISSION
March 23, 1990
COMMON CAUSE (A) REGD. SOCIETY Vs. UNION OF INDIA & ORS.
July 10, 1990
COMMON CAUSE, A REGD SOCIETY Vs. UNION OF INDIA & ORS.
August 21, 1990
D B RAJU Vs. H J KANTHARAJ
July 13, 1990
D HANMANTH RAO B L N REDDY P KOTESWAR RAO Vs. STATE OF ANDHRA PRADESH
April 25, 1990
D M BHARATI Vs. L M SUD
September 19, 1990
D N AGRAWAL Vs. STATE OF MADHYA PRADESH
March 23, 1990
D V KAPOOR Vs. UNION OF INDIA
August 7, 1990
DABUR INDIA LIMITED DABUR INDIA LIMITED SHARDABO IRON LABORATORIES LIMITED SHARDA BOIRON LABORATORIES LIMITED Vs. STATE OF UTTAR PRADESH
July 12, 1990
DAMODAR PANDA Vs. STATE OF ORISSA
July 16, 1990
DARSHAN SINGH Vs. STATE OF PUNJAB
September 21, 1990
DARSHAN SINGH POPLI & ORS. Vs. DELHI ADMINISTRATION & ORS.
September 12, 1990
DARSHAN SINGH SURJEET SINGH KEHAR SINGH NIRANJAN SINGH MEWA SINGH KESAR SINGH MOHINDER SINGH SADHU SINGH Vs. RAM PAL SINGH:JAGIR SINGH:TARA SINGH:PRITAMKAUR:WARYAM SINGH:MOHINDER SINGH:PRITAM KAUR:SHER SINGH AND ANOHER
November 20, 1990
DAVINDER Vs. RAM DUTTA
January 10, 1990
DELHI CLOTH AND GENERAL MILLS LIMITED BANK OF INDIA Vs. S PARAMJITSINGH:BHARAT BHUSHAN
October 9, 1990
DELHI STATIONERS AND PRINTERS Vs. RAJENDRA KUMAR
February 27, 1990
DELHI TRANSPORT CORPORATION Vs. D T C MAZDOOR CONGRESS ANB
September 4, 1990
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. COCO FIBRES
December 4, 1990
DEPUTY SALT COMMISSIONER MADRAS Vs. MUTHUKUMARASWAMY MUDALIAR
February 1, 1990
DESH RAJ GUPTA Vs. INDUSTRIAL TRIBUNAL IV U P LUCKNOW
September 12, 1990
DEVBRATSHARMA Vs. JAGJIT MEHTA
August 28, 1990
DEVDUTTA DEVDUTTA Vs. STATE OF MADHYA PRADESH:THE CHIEF SECRETARY TO THE GOVERNMENT OF M P
October 9, 1990
DEVI CINE PROJECTOR MANUFACTURING CO Vs. COMMISSIONER OF INCOME TAX
February 5, 1990
DHAN SINGH SUKHBIR SINGH EX CAPTAIN R S DHULL Vs. STATE OF HARYANA
December 5, 1990
DHARAM SINGH Vs. ASO
July 11, 1990
DHARAMWATI Vs. JAIBIR
August 6, 1990
DHARMENDRA SUGANCHAND CHELAWAT Vs. UNION OF INDIA
February 9, 1990
DHARWAD DISTT P W D LITERATE DAILY WAGE EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
February 23, 1990
DHIRAJ GHOSH Vs. UNION OF INDIA
July 10, 1990
DILAVAR HUSSAIN Vs. STATE OF GUJARAT
October 5, 1990
DILIP KUMAR CHAURASIYA Vs. RAMESH CHANDRA SAHU BHAIJI
September 19, 1990
DIN DAYAL Vs. STATE OF DELHI ADMINISTRATION UNION TERRITORY OF DELHI
August 10, 1990
DINANATH Vs. GOPALA KRISHNA
March 16, 1990
DINESHKUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
August 31, 1990
DIRECT RECRUIT CLASS II ENGINEERING OFFICERS ASSOCIATION Vs. STATE OF MAHARASHTRA
May 2, 1990
DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE ANDHRA PRADESH HYDERABAD Vs. K RATNAGIRI
March 30, 1990
DIRECTOR OF ENFORCEMENT Vs. NEW CENTRAL JUTE MILLS CO LTD
November 6, 1990
DIRECTOR OF TECHNICAL EDUCATION Vs. K SITADEVI
November 8, 1990
DISTRICT COLLECTOR AND CHAIRMAN VIZIANAGARAM SOCIAL WELFARE RESIDENTIAL SCHOOL SOCIETY VIZJANAGARAM Vs. M TRIPURA SUNDARI DEVI
April 20, 1990
DONGARGARH BIDIMAJDOOR SANGH MAROTI Vs. STATE INDUSTRIAL COURT M P INDORE:AMRITLAL ALIAS AMBOOTHAI
July 13, 1990
DOORDARSHAN CAMERAMENS WELFARE ASSOCIATION REGD Vs. UNION OF INDIA
April 12, 1990
DORAB CAWASJI WARDEN Vs. COOMI SORAB WARDEN
February 13, 1990
DULARIADEVI Vs. JANARDANSINGH
March 2, 1990
DULI CHAND Vs. UNION OF INDIA
July 16, 1990
DUTTA CYCLE STORES Vs. GITA DEVI SULTANIA
January 25, 1990
EAST INDIA HOTELS LIMITED Vs. STATE OF WEST BENGAL
July 12, 1990
ELIZABETH ANTONY Vs. MICHEL CHARLES JOHN CHOWN LENGERA
April 12, 1990
EMPLOYEES OF TANNERY AND FOOTWEAR CORPORATION OF INDIA LIMITED Vs. UNION OF INDIA
December 7, 1990
EMPLOYEES STATE INSURANCE CORPORATION CHANDIGARH Vs. GURDIALSINGH
September 6, 1990
ERA SEZHIYAN Vs. T R BALU
March 1, 1990
ESKAYEF LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
September 14, 1990
F S GANDHI Vs. COMMISSIONER OF WEALTH TAX ALLAHABAD
May 2, 1990
FAIYASAHMED Vs. STATE OF BIHAR
August 10, 1990
FARIDABAD COMPLEX ADMINISTRATION Vs. HINDUSTAN MILKFOOD MANUFACTURERS LIMITED
September 4, 1990
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
July 20, 1990
FREE LEGAL AID COMMITTEE, JAMSHEDPUR Vs. STATE OF BIHAR
January 9, 1990
G B MAHAJAN Vs. JALGAON MUNICIPAL COUNCIL
September 13, 1990
G BRAHMAYYA Vs. ALA VENKATERAO
March 6, 1990
G C AGARWAL Vs. COMMISSIONER OF INCOME TAX ASSAM NAGALAND
September 7, 1990
G J FERNANDEZ Vs. STATE OF KARNATAKA
February 1, 1990
GAJANAN NARAYAN PATIL Vs. DATTATRAYA WAMAN PATIL
February 20, 1990
GAURI SHANKER SHARMA STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH :RAFIUDDINKHAN
January 12, 1990
GAZI KHAN ALIAS CHOTIA Vs. STATE OF RAJASTHAN
May 2, 1990
GHANA PRADHAN Vs. STATE OF ORISSA
November 13, 1990
GHAZIABAD SHEROMANI SAHKARI AVAS SAMITILTD Vs. STATE OF UTTAR PRADESH
January 31, 1990
GITARANI PAUL Vs. DIBYENDRA KUNDU ALIAS DIBYENDRA KUMAR KUNDU
December 6, 1990
GOPINDER SINGH Vs. FOREST DEPARTMENT OF HIMACHAL PRADESH
August 17, 1990
GOVERNMENT OF A.P. & ANR. Vs. K. SEETHARAMA RAO ETC.
March 27, 1990
GOVERNMENT OF ANDHRA PRADESH Vs. M NARASIMHA MURTHY
July 17, 1990
GOVERNMENT OF ANDHRA PRADESH Vs. V SIVARAMAN
January 12, 1990
GOVERNMENT OF ANDHRA PRADESH Vs. M HAYAGREEV SARMA
April 6, 1990
GOVERNMENT OF ANDHRA PRADESH S RAMAMONOHARA RAO Vs. M A KAREEM:GOVERNMENT OF ANDHRA PRADESH
September 14, 1990
GOVINDRAMJIJADHAV Vs. STATE OF MAHARASHTRA
March 7, 1990
GRAM PANCHAYAT Vs. VALLABH GLASS WORKS LIMITED
March 15, 1990
GREEN VIEW RADIO SERVICE Vs. LAXMIBAIRAMJI
September 11, 1990
GULSHANBAI MARD KANDIBHAI Vs. BANDU PANDU GHADGE
April 18, 1990
GURBAX SINGH S OCHANDA SINGH Vs. FINANCIAL COMMISSIONER
September 21, 1990
GURJA BEDIA Vs. STATE OF BIHAR
August 1, 1990
GURMAIL SINGH Vs. STATE OF PUNJAB
October 25, 1990
GURUMUKHSING NARAYAN SING CHADDA Vs. GANPATI NARSINGA LAMDADE
September 5, 1990
GUVALA CHINA VENKATESU Vs. STATE OF ANDHRA PRADESH
December 5, 1990
GWALIOR RATON SILK MANUFACTURING WEAVING CO LIMITED Vs. CUSTODIAN OF VESTED FORESTS PALGHAT
April 6, 1990
H C PUTTASWAMY Vs. HONBLE CHIEF JUSTICE OF KARNATAKA HIGH COURT BANGALORE
November 5, 1990
H H RAMA VERMA Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
September 12, 1990
H L RANDEV Vs. HIGH COURT OF PUNJAB AND HARYANA
November 1, 1990
H M RAMAUL Vs. STATE OF HIMACHAL PRADESH
October 29, 1990
H N PATRO Vs. MINISTRY OF INFORMATION AND BROADCASTING
December 6, 1990
H R SIDDIQUE Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
October 23, 1990
H S S K NIYAMI Vs. UNION OF INDIA
August 21, 1990
HAKIM ALI Vs. BOARD OF REVENUE U P
December 19, 1990
HAMDA AMMAL Vs. AVADIAPPAPATHAR AND
November 7, 1990
HARBANS SINGH DHARA SINGH Vs. STATE OF UTTAR PRADESH
September 13, 1990
HARDYAL PREM Vs. STATE OF RAJASTHAN
November 9, 1990
HARI DEB BANERJI Vs. UNION OF INDIA & ANR.
July 26, 1990
HARI PRASAD SINGH Vs. STATE OF WEST BENGAL
July 17, 1990
HARI RAM Vs. BABU GOKUL PRASAD
December 18, 1990
HARIHAR PRASAD SINGH STATE OF UTTAR PRADESH Vs. PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD:DRATUL CHANDRA AGARWAL
August 21, 1990
HARISH CHANDRA Vs. MOHAMMAD ISMAIL
August 31, 1990
HARNEK SINGH Vs. HARBAX SINGH
July 25, 1990
HARYANA LAND RECLAMATION AND DEVELOPMENT CORPORATION LIMITED Vs. STATE OF HARYANA
May 4, 1990
HARYANA STATE ADHYAPAK SANGH Vs. STATE OF HARYANA
February 21, 1990
HASANALI Vs. STATE OF UTTAR PRADESH
July 27, 1990
HEM RAJ Vs. STATE DELHI ADMINISTRATION
August 23, 1990
HIND BUILDERS UNION OF INDIA Vs. UNION OF INDIA
April 24, 1990
HINDI HITRAKSHAK SAMITI Vs. UNION OF INDIA
February 26, 1990
HINDI PRACHARAK PRAKASHAN Vs. G K BROTHERS
July 16, 1990
HINDUSTAN PETROLEUM CORPORATION LIMITED UNION OF INDIA Vs. YASHWANT GAJANAN JOSHI:YASHWANT GAJANAN JOSHI
December 5, 1990
HIRA LAL Vs. GAJJAN
January 30, 1990
HIRAJI TOLAJI BAGWAN Vs. SHAKUNTALA
January 16, 1990
HIRALAL CHAWLA Vs. STATE OF UTTAR PRADESH
February 13, 1990
HISSAR IMPROVEMENT TRUST Vs. RUKMANI DEVIAND ANOTHER
July 18, 1990
HONDRAJ KANYALAL SAJNANI S RAMCHANDANI Vs. UNION OF INDIA
March 16, 1990
HOSHIARPUR IMPROVEMENT TRUST Vs. PRESIDENT LAND ACQUISITION TRIBUNAL
April 19, 1990
HYDERABAD COMMERCIALS Vs. INDIAN BANK
September 4, 1990
IBRAHIM SHAHABUDDIN SHAIKH Vs. SANGLI DISTRICT CENTRAL COOPERATIVE BANK LIMITED
March 30, 1990
INCOME TAX OFFICER CALICUT Vs. N K SARADA THAMPATTY
September 14, 1990
INCOME TAX OFFICER CUTTACK Vs. BUU PATNAIK
December 7, 1990
INDERJIT SINGH Vs. STATE OF PUNJAB
December 7, 1990
INDIA CEMENT LIMITED Vs. UNION OF INDIA
August 21, 1990
INDIA MACHINERY STORES PRIVATE LIMITED Vs. PRESIDING OFFICER LABOUR COURT PATNA
April 17, 1990
INDIAN BANK Vs. DATLA VENKATA CHINNA KRISHNAM RAJU
October 26, 1990
INDIAN COUNCIL FOR ENVIRO-LEGAL ACTION Vs. UNION OF INDIA
April 4, 1990
INDIAN METALS AND FERRO ALLOYS LIMITED CUTTACK Vs. COLLECTOR OF CENTRAL EXCISE BHUBANESHWAR
November 22, 1990
INDIAN METALS FERRO ALLOYS LIMITED FERRO ALLOYS CORPORATION LIMITED ORISSA INDUSTRIES LIMITED Vs. UNION OF INDIA
September 21, 1990
INDIAN OIL CORPORATION LIMITED Vs. AMRITSAR GAS SERVICE
November 19, 1990
INDIAN OXYGEN EMPLOYEES UNION Vs. STATE OF TAMIL NADU
November 26, 1990
INDIAN OXYGEN LIMITED Vs. STATE OF BIHAR
February 15, 1990
INDIAN PISTON LIMITED Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
January 30, 1990
INDIAN TEXTILE PAPER TUBE COMPANY LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
May 4, 1990
INDIRA BAI Vs. NAND KISHORE
September 5, 1990
INDORE DEVELOPMENT AUTHORITY Vs. MADAN LAL
March 1, 1990
INDRA SAWHNEY Vs. UNION OF INDIA
October 1, 1990
ISABELLAJOHNSON Vs. M A SUSAI
October 9, 1990
ISMAIL RASULBHAI VOHRA Vs. REGIONAL DIRECTOR S T VADODARA
July 16, 1990
ISSAC BABU Vs. UNION OF INDIA
April 11, 1990
ITC LIMITED Vs. UNION OF INDIA
August 22, 1990
J C YADAV Vs. STATE OF HARYANA
February 20, 1990
J K AGGARWAL Vs. HARYANA SEEDS DEVELOPMENT CORPORATION LIMITED
September 5, 1990
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
July 27, 1990
J L VARANDANI Vs. ASHALATAMUKHERJEE
August 3, 1990
JACOB M PUTHUPARAMBIL JACOB M PUTHUPARAMBIL P MOHANAN SASIDHARAN C P C A JOSE MARY C L NAZAR K M P V SASIKUMAR PARASSALA SIVANANDAN M S SREEKUMAR Vs. KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:STATE OF KERALA:STATE OF KERALA:STATE OF KERALA:KERALA WATER AUTHORITY:KERALA WATER AUTHORITY:KER
September 19, 1990
JAGDAMBIKAPRASADSINGH Vs. STATE OF UTTAR PRADESH
July 11, 1990
JAGDISH CHANDER BHATIA Vs. LACHHMAN DAS BHATIA
October 12, 1990
JAGMAL SINGH Vs. STATE OF UTTAR PRADESH
December 4, 1990
JAGPAL SINGH Vs. STATE OF PUNJAB
December 6, 1990
JAGPRIT SINGH Vs. UNION OF INDIA
March 28, 1990
JAIN EXPORTS PVT LIMITED Vs. UNION OF INDIA
January 23, 1990
JAINENDRAKUMAR VIJAYKLJMAR BADJATO Vs. STATE OF MAHARASHTRA
January 22, 1990
JAMEELA BEGUM Vs. CONTROLLER OF ESTATE DUTY MADRAS
October 30, 1990
JAMIL AHMED QURESHI Vs. MUNICIPAL COUNCIL KATANGI
November 7, 1990
JAMSHEDPUR CONTRACTORS WORKS UNION Vs. STATE OF BIHAR
August 22, 1990
JANSEVAK KARYALAYA LTD. AND OTHERS ETC. Vs. UNION OF INDIA AND ANOTHER ETC.
January 30, 1990
JANTA DAL Vs. M.S. CHAWDHARY & ORS.
December 20, 1990
JASBIR SINGH DHANDA Vs. DEAN MAHATMA GANDHI INSTITUTE OF MEDICAL SCIENCES SEVAGRAM MAHARASHTRA
November 14, 1990
JASWANT SINGH Vs. STATE OF PUNJAB
November 27, 1990
JASWANTLAL NATVARLAL THAKKAR Vs. SUSHILABEN MANILAL DANGARWALA
December 7, 1990
JAWAHAR Vs. STATE OF UTTAR PRADESH
November 6, 1990
JAYARAM SHIVA TAGORE Vs. STATE OF MAHARASHTRA
December 7, 1990
JHARU AVADH RAM Vs. STATE OF MADHYA PRADESH
September 13, 1990
JINDAL INDUSTRIES LIMITED Vs. STATE OF HARYANA
December 4, 1990
JITENDER KUMAR Vs. UNION OF INDIA
September 6, 1990
JIWANI KUMARI PAREKH Vs. SATYABRATA CHAKRAVORTY MANAGING DIRECTOR AND CHIEF EXECUTIVE OF THE WEST BENGAL HANDICRAFT DEVELOPMENT CORPORATION LIMITED
October 10, 1990
JOGENDRA LAL SAHA Vs. STATE OF BIHAR
November 6, 1990
JOGINDER SINGH SAINI Vs. STATE OF HARYANA
February 16, 1990
JOINT COMMERCIAL TAX OFFICER MADRAS Vs. STATE OF TAMIL NADU
September 13, 1990
JUMMAN KHAN Vs. STATE OF UTTAR PRADESH
November 30, 1990
JUTE CORPN. OF INDIA OFFICERS ASSN. ETC. ETC. Vs. JUTE CORPN. OF INDIA LTD. & ORS. ETC. ETC.
February 1, 1990
JUTE CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1990
JUTE CORPORATION OF INDIA OFFICERS ASSOCIATION OFFICERS AND SUPERVISORS OF INDIAN DRUGS AND PHARMACEUTICALS LIMITED THE OFFICERS OF CEMENT CORPORATION OF INDIA CHANDRON OFFICERS OF F C I THE EMPLOYEES OF ENGINEERS INDIA LIMITED F C I Vs. JUTE CORPORATION OF INDIA LTD:UNION OF INDIA:F C I:F C I:ENGINEERS INDIA LTD:F C I EMPLOYEES CONGRESS
May 3, 1990
K A BAROT Vs. STATE OF GUJARAT
April 11, 1990
K J JOHN ASSTT PUBLIC PROSECUTOR GRADE I PALAI UTTAR PRADESH ASSTT PUBLIC PROSECUTORS ASSOCIATION Vs. STATE OF KERALA
July 12, 1990
K JAGADEELSAN Vs. UNION OF INDIA
February 19, 1990
K K KHOSLA Vs. STATC OF HARYANA
February 20, 1990
K L MALHOTRA Vs. PRAKASH MEHRA
October 24, 1990
K M SHARMA Vs. DEVILAL
January 9, 1990
K P PERIANNAN Vs. GOVERNMENT OF TAMILNADU
April 20, 1990
K T MOHAMMED Vs. STATE OF KARNATAKA
December 11, 1990
K VASUDEVAN NAIR Vs. UNION OF INDIA
September 19, 1990
K.L. CHADDA Vs. STATE OF PUNJAB
February 7, 1990
K.V. SWAMYNATHAN AND ORS. Vs. E.V. PADMANABHAN AND ORS.
December 21, 1990
KAGITA VENKATESWARA RAO Vs. CHANTASALA SIVARAMA KRISHNA GUPTA
February 7, 1990
KAMAL KISHORE KHURANA DUJODWALA RESINS AND TERPENES PVT LIMITED Vs. STATE OF JAMMU AND KASHMIR
January 10, 1990
KAMALA GAIND Vs. STATE OF PUNJAB
July 12, 1990
KAMARUNNISSA BADHRUNNISSA SITHY AYSHA KAMARUNNISSA BADHRUNNISSA SITHY AYSHA Vs. UNION OF INDIA
September 14, 1990
KANTA GUPTA Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT
October 30, 1990
KANTAGUPTA Vs. VIII ADDITIONAL DISTRICT JUDGE MEERUT
September 5, 1990
KANTI KUMARI ROY Vs. SURESH KUMAR ROY
April 4, 1990
KARNANI PROPERTIES LIMITED Vs. STATE OF WEST BENGAL
August 22, 1990
KARTAR SINGH Vs. HARJINDER SINGH
February 21, 1990
KASTURILAL SHARMA Vs. STATE OF UTTAR PRADESH
April 9, 1990
KEDAR NATH Vs. STATE OF MADHYA PRADESH
November 8, 1990
KEHAR SINGH Vs. YASH PAL
August 20, 1990
KERALA HOTEL AND RESTAURANT ASSOCIATION STATE OF TAMIL NADU HOTEL ARATHY VADAKKANCHERRY Vs. STATE OF KERALA:SANGU CHAKRA HOTELS PRIVATE LTD:STATE OF KERALA
February 21, 1990
KESHAV CHANDRA JOSHI Vs. UNION OF INDIA
November 6, 1990
KESHAVJI RAVJI AND CO Vs. COMMISSIONER OF INCOME TAX
February 5, 1990
KHANJANPAL Vs. STATE OF UTTAR PRADESH
August 3, 1990
KIRTIDESHMANKAR Vs. UNION OF INDIA
September 6, 1990
KISANDAYANUMANO Vs. VITHAL VISHNU MOHANDALO
April 9, 1990
KISHAN LAL OM PRAKASH Vs. STATE OF RAJASTHAN
March 23, 1990
KISHAN LAL SETHI Vs. JAGAN NATH
April 17, 1990
KISHANLAL LAXMINARAYAN KARAVA Vs. SHALINIBAI
November 7, 1990
KISHORECHAND Vs. STATE OF HIMACHAL PRADESH
August 29, 1990
KOMIREDDY RAMULOO Vs. CHENNEMANENI VIDYASAGAR RAO
April 6, 1990
KRISHAN ALIAS PANDIT Vs. STATE OF UTTAR PRADESH
September 10, 1990
KRISHENA KUMAR BALBIR SINGH DESH RAJ KOHLI R N MUBAYI PRESIDENT ALL INDIA RETIRED RAILWAYMEN P F TERMS ASSOCIATION BRIJ MOHAN KAUL K RAVI VERMA Vs. UNION OF INDIA
July 13, 1990
KRISHNA DAS Vs. TOWN AREA COMMITTEE CHIRGAON
March 20, 1990
KRISHNA KISHORE FIRM Vs. GOVERNMENT OF ANDHRA PRADESH
September 21, 1990
KRISHNA KUMAR KHEMKA Vs. GRINDLAYS BANK P L C
May 2, 1990
KRISHNA SAHAI Vs. STATE OF UTTAR PRADESH
March 23, 1990
KUBICDARUSZ Vs. UNION OF INDIA
January 18, 1990
KULWANTSINGHGILL Vs. STATE OF PUNJAB
September 13, 1990
KUMARI SHRILEKHA VIDYARTHI Vs. STATE OF UTTAR PRADESH
September 20, 1990
KUSUM LATA SINGHAL Vs. COMMISSIONER OF INCOME TAX RAJASTHAN JAIPUR
July 16, 1990
LABH SINGH Vs. STATE OF PUNJAB
January 31, 1990
LAKKIBAI Vs. S K MODI
February 5, 1990
LAKSHMANSINGH HIMATSINGH VAGHELA Vs. NARESH KUMAR CHANDRASHANKER JAH
July 24, 1990
LAKSHMI BANGLE STORES Vs. UNION OF INDIA
December 6, 1990
LAL BAHADUR SHRIRAMDATTA CHAUDHARI Vs. STATE OF MAHARASHTRA
October 9, 1990
LALA RAM Vs. STATE OF UTTAR PRADESH
February 7, 1990
LALIT KISHORE CHATURVEDI Vs. JAGDISHPRASADTHADA
February 16, 1990
LAMBA INDUSTRIES Vs. UNION OF INDIA
October 31, 1990
LAMINATED PACKINGS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE GUNTUR
August 6, 1990
LAXMI KANT PANDEY Vs. UNION OF INDIA
July 12, 1990
LAXMIKANT PANDEY Vs. UNION OF INDIA AND OTHERS
January 19, 1990
LAXMIKANT PANDEY Vs. UNION OF INDIA & ORS.
March 1, 1990
LAXMIKANT PANDEY Vs. UNION OF INDIA & ORS.
April 20, 1990
LEENA ROY Vs. SUBRATO ROY
October 26, 1990
LIFE INSURANCE CORPORATION OF INDIA Vs. G M CHANNABASAMMA
December 6, 1990
LIFE INSURANCE CORPORATION OF INDIA Vs. INDIA AUTOMOBILES AND CO
August 1, 1990
LIZA ARULANADAM Vs. A S SULOCHANA
September 11, 1990
LT GOVERNOR OF DELHI Vs. DHARAMPAL
May 4, 1990
LT MRS INDIRA KUMARI KARTIAYONI Vs. MAHA NIDESHAK RAKSHA MANTRALAYA SHASTRA SENA CHIKITSASEVA NEW DELHI 1
October 30, 1990
M AHAMEDKUTTY Vs. UNION OF INDIA
January 31, 1990
M B ABDULLA M B ABDULLA Vs. COMMISSIONER OF INCOME TAX KERALA:INCOME TAX OFFICER KERALA
March 19, 1990
M B MAJUMDAR Vs. UNION OF INDIA
August 22, 1990
M C MEHTA Vs. STATE OF TAMIL NADU
October 31, 1990
M C MEHTA Vs. UNION OF INDIA
November 14, 1990
M C MEHTA III Vs. UNION OF INDIA
September 11, 1990
M J ZAKHARIA SAIT Vs. T M MOHAMMED
April 25, 1990
M K HARIHARA IYER Vs. AUTHORISED OFFICER LAND REFORMS TIRUNEL VELI
February 14, 1990
M L SACHDEV Vs. UNION OF INDIA
November 5, 1990
M M R KHAN Vs. UNION OF INDIA
February 27, 1990
M MOHAMED SULTHAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA FNANCEDEPARTMENTANDOTHERS
September 21, 1990
M O H UDUMAN Vs. M O H ASLUM
November 13, 1990
M P JUNIOR ENGINEERS ASSOCIATION AND SANGARSH SAMITI Vs. STATE OF MADHYA PRADESH
February 16, 1990
M P PRADHAN Vs. UNION OF INDIA
February 16, 1990
M SUNDERAMOORTHY Vs. STATE OF TAMIL NADU
April 5, 1990
MADAN MOHAN MALVLYA ENGINEERING COLLEGE SOCIETY Vs. K N SRIVASTAVA
March 6, 1990
MADAN MOHAN PANDEY Vs. STATE OF UTTAR PRADESH
December 11, 1990
MADINA Vs. COLLECTOR CENTRAL EXCISE
August 15, 1990
MAHABIR AUTO STORES Vs. INDIAN OIL CORPORATION
March 6, 1990
MAHABIR COLD STORAGE Vs. COMMISSIONER OF INCOME TAX PATNA
December 7, 1990
MAHADAV KALEKAR Vs. STATE BANK OF HYDERABAD
August 10, 1990
MAHARAJA CHINTAMANI SARAN SAH DEO Vs. JOGESHWARSIKHAR
July 24, 1990
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
November 8, 1990
MAHESH KUMAR CHAUHAN ALIAS BANTI Vs. UNION OF INDIA
May 2, 1990
MAJOR G S SODHI LT COL S K DUGGAL Vs. UNION OF INDIA
November 30, 1990
MAJOR SURESH CHAND MEHRA Vs. DEFENCE SECRETARY UNION OF INDIA
November 13, 1990
MALATI RAMCHANDRA RAUT Vs. MAHADEVO VASUDEO JOSHI
December 20, 1990
MALAYAMMAL Vs. A MALAYALAM PILLAI
October 10, 1990
MALLIKARJUNA RAO Vs. STATE OF ANDHRA PRADESH
April 10, 1990
MAN SINGH Vs. STATE OF MADHYA PRADESH
August 6, 1990
MANAGEMENT COMMITTEE ATARRA POST GRADUATE COLLEGE Vs. VICE CHANCELLOR BUNDELKHAND UNIVERSITY JHANSI
July 31, 1990
MANAGEMENT OF M S NALLY BHARAT ENGINEERING COMPANY LIMITED Vs. STATE OF BIHAR
February 9, 1990
MANAGING DIRECTOR J AND K HANDICRAFTS JAMMU Vs. GOOD LUCK CARPETS
January 19, 1990
MANGANESE ORE INDIA LIMITED Vs. CHANDI LAL SAHA
November 1, 1990
MANGILAL Vs. STATE OF MADHYA PRADESH
April 26, 1990
MANGILAL VYAS Vs. STATE OF RAJASTHAN
January 23, 1990
MANIBHAI Vs. HEMRAJ
March 21, 1990
MANJEET SINGH UDC K PRAKASAM Vs. EMPLOYEES STATE INSURANCE CORPORATION :T SUBRAHMANYAM
March 22, 1990
MANJU TIWARI Vs. RAJENDRA TIWARI
January 18, 1990
MARINE TIMES PUBLICATIONS PVT LIMITED Vs. SHRIRAM TRANSPORT AND FINANCE COMPANY LIMITED
October 26, 1990
MARRICHANDRASHEKHARRAO Vs. DEAN GETH G S MEDICAL COLLEGE
May 2, 1990
MASOOD AKHTAR KHAN Vs. STATE OF MADHYA PRADESH
July 16, 1990
MATHURA PRASAD Vs. AJEEM KHAN
April 17, 1990
MAYAWANTI Vs. KAUSHALYA DEVI
April 6, 1990
MEHRA BROTHERS Vs. JOINT COMMERCIAL OFFICER MADRAS
November 14, 1990
MEHTAB LAL SINGH MEHTAB LAL STNGH Vs. STATE OF BIHAR:U K SINHA COLLECTOR PATNA BIHAR
July 20, 1990
MILAK BROTHERS Vs. UNION OF INDIA
October 9, 1990
MOHAN KR SINGHANIA Vs. UNION OF INDIA
December 7, 1990
MOHANLAL DAULAT RAM Vs. COMMISSIONER OF INCOME TAX BOMBAY
November 29, 1990
MOHINDER SAIN GARG DAVINDER PRITPAL SINGH BALWINDER SINGH CHIRANJI LAL SHARMA CHARANJIT SINGH RAJESH KUMAR SAILI Vs. STATE OF PUNJAB
November 15, 1990
MOHINDERO Vs. KARTAR SINGH
October 30, 1990
MUNICIPAL CORPORATION JABALPUR Vs. KRISHI UPAJ MANDI SAMM
January 25, 1990
MUNICIPAL CORPORATION OF DELHI Vs. AJANTA IRON AND STEEL COMPANY PRIVATE LIMITED
February 28, 1990
MUNICIPAL CORPORATION OF DELHI Vs. PRAMOD KUMAR GUPTA
December 17, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. NEW STANDARD ENGINEERING COMPANY LIMITED
December 7, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. INDIAN OIL CORPORATION LIMITED
November 27, 1990
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. PREMNAGAR ZOPADPATTI COMMITTEE SOCIETY
September 7, 1990
MUNISAMI NAIDU Vs. C RANGANATHAN
October 30, 1990
MURARILAL JHUNJHUNWALA Vs. STATE OF BIHAR
November 16, 1990
MURLI MANOHAR AND CO Vs. STATE OF HARYANA
October 25, 1990
N NAGARAJA STATE OF KARNATAKA Vs. VASANT K GUDODAGI:VASANTK GUDODAGI
April 24, 1990
N T DEVIN KATTI Vs. KARNATAKA PUBLIC SERVICE COMMISSION
March 30, 1990
NAGAR MAHAPALIKA KANPUR NAGAR MAHAPALIKA KANPUR Vs. RAM MAHADEO PRASAD:BRITISH INDIA CORPORATION
October 11, 1990
NAGAR PALIKA MIRZAPUR Vs. MIRZAPUR ELECT SUPPLY COMPANY LIMITED
August 28, 1990
NAGRI PRACHARINI SABHA Vs. VTH ADDITIONAL DISTRICT AND SESSIONS JUDGE VARANASI
August 22, 1990
NAIDU A. S. Vs. STATE OF TAMIL NADU
August 21, 1990
NAND DEO PANDEY Vs. COMMITTEE OF MANAGEMENT
November 12, 1990
NANI GOPAL SARKAR AND Vs. HEAVY ENGINEERING CORPN LIMITED
March 21, 1990
NANOO RAM Vs. MAHESH CHANDRA
July 19, 1990
NATIONAL UNION OF ALL INDIA RADIO SANAULLAH KHAN Vs. UNION OF INDIA
April 5, 1990
NDMC Vs. THE STATESMAN LTD.
November 28, 1990
NEELAGANGABAI Vs. STATE OF KARNATAKA
May 3, 1990
NEELIMA MISRA Vs. HARINDER KAUR PAINTAL
March 21, 1990
NEELU SARIN Vs. UNION OF INDIA
November 7, 1990
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM DAYAL
April 20, 1990
NIRANJAN SINGH KARAM SINGH PUNJABI ADVOCATE STATE OF MAHARASHTRA JITENDRA BHIMRAJ BIJJAYA Vs. JITENDRABHIMRAJBIJJAYA:JITENDRABHIMRAJBIJJAYA:JITENDRA BHIMRAJ BIJJAYA:STATE OF MAHARASHTRA
August 7, 1990
NIRMAL CHANDRA BHATTACHARJEE Vs. UNION OF INDIA
September 19, 1990
NITYANANDAKAR Vs. STATE OF ORISSA
November 9, 1990
NORTHERN CORPORATION Vs. UNION OF INDIA
August 6, 1990
NVARUDDIN Vs. SHAKOOR
March 30, 1990
OIL AND NATURAL GAS COMMISSION Vs. ASSOCIATION OF NATURAL GAS CONSUMING INDUSTRIES OF GUJARAT
May 4, 1990
OM PARKASH Vs. SANTOSH
February 2, 1990
OM PRAKASH Vs. RAM KUMAR
November 30, 1990
OM PRAKASH KHURANIA Vs. RESERVE BANK OF INDIA
November 9, 1990
OM PRAKASHSHARMA Vs. STATE OF UTTAR PRADESH
October 24, 1990
ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED ORIENT PAPER AND INDUSTRIES LIMITED STRAW PRODUCTS LIMITED Vs. STATE OF ORISSA
October 30, 1990
ORISSA JUDICIAL SERVICES ASSOCIATION CUTTACK Vs. STATE OF ORISSA
November 26, 1990
OTHAYATH LEKSHMY AMMA Vs. NELLACHINK UNIYIL GOVINDAN NAIR
April 19, 1990
P D JAIN MANAGING DIRECTOR INDO EUROPE FOOD LIMITED Vs. OSWAL AGROMILLS LIMITED
March 16, 1990
P K UNNI Vs. NIRMALA INDUSTRIES
February 20, 1990
P N VEETIL NARAYANI Vs. PATHUMMA BEEVI
September 13, 1990
P S SUBRAMANIAM Vs. RESERVE BANK OF INDIA
January 16, 1990
P U ABDUL RAHIMAN Vs. UNION OF INDIA
November 1, 1990
P V G RAJU GARU Vs. STATE OF ANDHRA PRADESH
January 24, 1990
PANDARA NADAR STATE OF TAMIL NADU Vs. M K MOORTHI
November 20, 1990
PANKAJ BHARGAVA Vs. MOHINDERNATH
December 11, 1990
PARADEEP PORT TRUST Vs. PARADEEP PORT AND DOCK MAZDOOR UNION
March 15, 1990
PARKASH CHANDRA AGNIHOTRI Vs. STATE OF MADHYA PRADESH
July 24, 1990
PARMANAND KATARA Vs. UNION OF INDIA
April 16, 1990
PATASIBAI Vs. RATANLAL
January 30, 1990
PATELKANTIBHAIAMBALAL Vs. SHAMBHUBHAI CHHOTABHAI PATEL
April 24, 1990
PAUL BROTHERS TAILORING DIVISION PHANI BHUSAN GHOSH Vs. ASHIM KUMAR MONDAL:ASHIM KUMARMONDAL
April 2, 1990
PEDDIREDDY SUBBAREDDI Vs. STATE OF ANDHRA PRADESH
February 14, 1990
PERIYAR AND PAREEKANNI RUBBERS LIMITED Vs. STATE OF KERALA
September 6, 1990
PHAGWARA IMPROVEMENT TRUST Vs. STATE OF PUNJAB
October 10, 1990
PHOOLWATI Vs. UNION OF INDIA
December 5, 1990
PIARALAL Vs. STATE OF PUNJAB
July 10, 1990
PJ SUNDERRAJAN Vs. UNIT TRUST OF INDIA
October 30, 1990
PLASMAC MACHINE MANUFACTURING CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BOMBAY
November 27, 1990
POLLISETTI PULLAMMA Vs. KALLURI KAMESWARAMMA
October 26, 1990
POONJABHAIVANMALIDAS Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
October 8, 1990
PORR AND SONS PRIVATE LIMITED Vs. ASSOCIATED PUBLISHERS MADRAS LIMITED
November 9, 1990
POST GRADUATE INSTITUTE Vs. DRJ S DILAWARI
September 7, 1990
PRABARTAK COMMERCIAL CORPORATION LIMITED Vs. CHIEF ADMINISTRATOR DANDAKARANYA PROJECT
December 14, 1990
PRABHAVATIBEN BHIKHUBHAI MEHTA Vs. MAHESH KUMAR K SHETH
December 6, 1990
PRAGATI SAHAKARI BANK BARODA Vs. RAMNIKBHAI DAHYA BAI BARODA
March 8, 1990
PRAHLAD RAI Vs. SALES TAX OFFICER MEERUT
December 4, 1990
PRATAP SINGH Vs. STATE OF HARYANA
December 7, 1990
PRECIDENT OF INDIA Vs. UNDER ARTICLE 3171 OF THE CONSTITUTION OF INDIA
August 3, 1990
PREM LATA Vs. STATE OF PUNJAB
August 10, 1990
PREMIER AUTOMOBILES LIMITED BOMBAY Vs. KABIRUNISSA
September 20, 1990
PRESIDENCY KID LEAR P LTD Vs. COMMERCIAL TAX OFFICER BALLYGANGE CHARGE CALCUTTA
November 20, 1990
PRINCIPAL MOTI LAL NEHRU MEDICAL COLLEGE DR JUHI JAIN DR PADMA PANJWANI Vs. VANDANA SINGH:PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD:PRINCIPAL M L N MEDICAL COLLEGE ALLAHABAD
August 21, 1990
PRITHIPAL SINGH Vs. UNION OF INDIA
September 19, 1990
PRIYANKA OVERSEAS PVT LIMITED UNION OF INDIA Vs. UNION OF INDIA
November 15, 1990
PUKHRAJ JAIN Vs. PADMA KASHYAP
March 20, 1990
PUNDALIK S O VISHRAM PATIL Vs. BANDU S O CHINTAMAN SONAR
October 9, 1990
PUNJAB LAND DEVELOPMENT AND RECLAMATION CORPORATION LIMITED CHANDIGARH DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AMRAVATI REGIONAL MANAGER WEST ZONE NOW KNOWN AS KANPUR REGION BANK OF BARODA REGIONAL OFFICE LUCKNOW Vs. PRESIDING OFFICER LABOUR COURT CHANDIGARH:CHANDRASHEKHAR MARIBHAU DESHMUKH :SECRETARY U P BANK EMPLOYEES UNION C O BANK OF BARODA LATOUCHE ROAD KANPUR :LABOUR COURT RANCHI:NAMDEO:SECRETA
May 4, 1990
PUNJAB TRADERS Vs. STATE OF PUNJAB
September 18, 1990
PUSHPA DEVI Vs. MILKHI RAM DEAD
February 8, 1990
PUSPA SEN GUPTA Vs. SUSMA GHOSE
April 20, 1990
R APPAVOO Vs. DHARNA VINAYAKAN DHARMARAJA DEVASTHANAM
August 31, 1990
R M NARAYANA CHETTIAR Vs. N LAKSHMANAN CHETTIAR
October 11, 1990
R P MALHOTRA Vs. CHIEF COMMISSIONER OF INCOME TAX PATIALA
July 23, 1990
RAGHAVAN Vs. THE SECRETARY TO GOVERNMENT
January 24, 1990
RAGHUBAR DAYAL Vs. DISTT JUDGE ETAH
April 11, 1990
RAI CHAND JAIN Vs. CHANDRA KANTA KHOSLA
November 15, 1990
RAJ DUGGAL Vs. RAMESH KUMAR BANSAL
August 6, 1990
RAJ KUMAR KARWAL KIRPAL MOHAN VIRMANI Vs. UNION OF INDIA
March 21, 1990
RAJ KUMAR RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
July 20, 1990
RAJ SONI Vs. AIR OFFICER INCHARGE ADMINISTRATION
April 10, 1990
RAJANGAM SECRETARY DISTT BEEDI WORKERS UNION Vs. STATE OF TAMIL NADU
October 30, 1990
RAJASTHAN STATE ELECTRICITY BOARD Vs. LAXMAN LAL
October 11, 1990
RAJASTHAN STATE ELECTRICITY BOARD RAJASTHAN STATE ELECTRICITY BOARD Vs. CESS APPELLATE COMMITTEE:ASSESSING AUTHORITY MEMBER SECRETARY RAJASTHAN BOARD FOR PREVENTION AND CONTROL OF POLLUTION
October 8, 1990
RAJBIR SINGH Vs. UNION OF INDIA
November 12, 1990
RAJENDER KUMAR Vs. JAMNA DAS KOTEWALA
July 20, 1990
RAJENDRA SINGH YADAV Vs. STATE OF UTTAR PRADESH
March 23, 1990
RAJINDER KUMAR JOSHI Vs. VEENARANI
September 11, 1990
RAM AVTAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 13, 1990
RAM BHAGAT SINGH Vs. STATE OF HARYANA
April 4, 1990
RAM BHAWAN SINGH Vs. JAGDISH
August 22, 1990
RAM CHANDRA SINGH DEAD Vs. STATE OF UTTAR PRADESH
August 30, 1990
RAM EKBAL SHARMA Vs. STATE OF BIHAR
April 24, 1990
RAM GOPAL SARAF Vs. MUNICIPAL COMMISSIONER CALCUTTA MUNICIPAL CORPORATION
August 30, 1990
RAM PIARI Vs. BHAGWANT
March 6, 1990
RAMAKANT SHRIPAD SINAI ADVALPALKAR Vs. UNION OF INDIA
October 31, 1990
RAMAN AND COMPANY STATE OF TAMIL NADU Vs. GOVINDAN AND COMPANY
October 30, 1990
RAMCHANDRA PANDURANG SONAR Vs. MURLIDHAR RAMCHANDRA SONAR
July 19, 1990
RAMDEO RAI YADAV Vs. STATE OF BIHAR
March 1, 1990
RAMESH Vs. A BALREDDY
May 14, 1990
RAMESH CHAND Vs. PUNJAB NATIONAL BANK
January 22, 1990
RAMESH CHANDRA Vs. SHIV CHARAN DASS
September 21, 1990
RAMESH CHANDRA RANDHIR SINGH Vs. RANDHIR SINGH:RAMESH CHANDRA
May 3, 1990
RAMESH ENTERPRISES Vs. COFFEE BOARD
December 7, 1990
RAMESHWAR DASS Vs. CHIEF SETTLEMENT COMMISSIONER
March 2, 1990
RAMESHWAR LAL Vs. RAGHUNATH DAS
September 19, 1990
RAMJI Vs. RAMADEVI
July 11, 1990
RAMPALSINGH Vs. RIAS AHMAD ANSARI
July 30, 1990
RAMPRAKASHAGNIHOTRI Vs. DISTRICT JUDGE U P
August 8, 1990
RAMPUR DISTILLERY CHEMICALS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX LUCKNOW
November 21, 1990
RANJI THOMAS Vs. UNION OF INDIA
February 9, 1990
RATHI ALLOYS AND STEEL LIMITED ALWAR MEHTA ALLOYS AND STEEL WORKS LUDHIANA RATHI ALLOYS AND STEEL LIMITED Vs. COLLECTOR CENTRAL EXCISE JAIPUR:COLLECTOR CENTRAL EXCISE CHANDIGARH:ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE DIVN JAIPUR
March 6, 1990
RATILAL B SONI Vs. STATE OF GUJARAT
February 16, 1990
RATTAN LAL Vs. LT GOVERNORS
March 6, 1990
RAUNAK RAM Vs. PISHORI SINGH
February 7, 1990
RAVIKANT BHAGOJI DHUMAL Vs. STATE OF MAHARASHTRA
November 15, 1990
RENU SAAGAR POWER COMPANY Vs. GENERAL ELECTRIC COMPANY
November 6, 1990
REVENUE OFFICER Vs. PRAFULLAKUMARPATI
January 17, 1990
ROHIT PULP AND PAPER MILLS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
April 26, 1990
ROSNAN SAM BOYCE Vs. B R COTTON MILLS LIMITED
April 6, 1990
RUKMANI DEVI Vs. OM PRAKASH
January 17, 1990
RUKMANI DEVI Vs. OM PRAKASH
November 27, 1990
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
May 4, 1990
S B KISHORE Vs. UNION OF INDIA
November 1, 1990
S B SARKAR Vs. UNION OF INDIA
May 30, 1990
S D SONI Vs. STATE OF GUJARAT
December 21, 1990
S HARCHARAN SINGH Vs. UNION OF INDIA
August 28, 1990
S K ARORA Vs. M P SINGH
February 27, 1990
S N MUKHERJEE Vs. UNION OF INDIA
August 28, 1990
S P DUBEY Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION
October 23, 1990
S PRAKASHA RAO Vs. COMMISSIONER OF COMMERCIAL TAXES
February 23, 1990
S S SODHI Vs. STATE OF PUNJAB
March 1, 1990
S V KAMESWAR RAO Vs. STATE A C B POLICE KARNOOL DISTRICT ANDHRA PRADESH
November 30, 1990
S V SIVASWAMI SERVAI Vs. HAFEZ MOTOR TRANSPORT FIRM
August 17, 1990
S.K. SIDDIQUE Vs. MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANR.
October 23, 1990
SABYASACHI SENGUPTA Vs. NANI GOPAL DATTA
April 11, 1990
SADHU SINGH GHUMAN Vs. FOOD CORPORATION OF INDIA
February 14, 1990
SAHAB SINGH Vs. STATE OF HARYANA
February 20, 1990
SAIT RIKHAJI FURTARNAL Vs. STATE OF ANDHRA PRADESH
August 31, 1990
SAMANTULA SUBBA REDDY Vs. SRI JWALAMUKHI AMMA VARU
December 6, 1990
SAMRAT INTERNATIONAL PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE HYDERABAD
September 21, 1990
SANAT KUMAR AGARWAL Vs. NANDINI AGARWAL
January 24, 1990
SANATAN GAUDA Vs. BERHAMPUR UNIVERSITY
April 2, 1990
SANDEEP BARAR KANWAR AJIT SINGH SIDHU NIRPJIT SINGH DOSANJH KOMALSEKHON HARKAMAL KAUR Vs. STATE OF PUNJAB
January 30, 1990
SANJAYKUMARAGGARWAL Vs. UNION OF INDIA
April 4, 1990
SANTI DEB BERMA Vs. KANCHAN PRAVADEVI
October 10, 1990
SANWARMAL KEJRIWAL Vs. VISHWA COOPERATIVE HOUSING SOCIETY LIMITED
March 8, 1990
SARASWATI INDUSTRIAL SYNDICATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1990
SARDA PLYWOOD LIMITED Vs. UNION OF INDIA
April 9, 1990
SARDARA SINGH Vs. SARDARA SINGH DEAD
August 23, 1990
SAT PALCHOPRA Vs. DIRECTOR CUM JOINT SECRETARY TO THE GOVERNMENT OF PUNJAB LOCAL GOVERNMENT DEPARTMENT CHANDIGARH
December 5, 1990
SATISH Vs. STATE OF UTTAR PRADESH
October 9, 1990
SATYA KUMARI KAMTHAN Vs. NOOR AHMAD
April 11, 1990
SATYANARAIN DUDHANI Vs. UDAYKUMAR SINGH
January 23, 1990
SATYANARAYAN SHARMA Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED
August 6, 1990
SAVRANSINGH Vs. DIVISIONAL FOREST OFFICER SAGAR
December 4, 1990
SCHEDULED CASTE CO OPERATIVE LAND OWNING SOCIETY LIMITED BHATINDA Vs. UNION OF INDIA
September 18, 1990
SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE MANNULAL SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE DIRECTOR D R D L HYDERABAD UNION OF INDIA SCIENTIFIC ADVISER TO THE MINISTRY OF DEFENCE DIR Vs. S DANIEL:UNION OF INDIA:S SURESH KUMARAND:O RAMACHANDRA REDDI:SHEIK KEDAR MASTAN:K GOPAL RAO:I SAMBASIVA RAO:D JAGANNADHAM:P NARASIMHA REDDY:CH BHIKUSHAM:SURYAPRAKASH:MOHD YOUSUF ALI:N RAM
April 10, 1990
SECOND INCOME TAX OFFICER Vs. STUMPP SCHUELE AND SOMAPPA PRIVATE LIMITED
September 14, 1990
SEETHAMSETTI VENKATESWARA RAO Vs. PASALA VENKATA KRISHNA RAO
December 21, 1990
SEPOY HARADHAN CHAKRABARTY Vs. UNION OF INDIA
February 1, 1990
SESHASAYEE PAPER AND BOARDS LIMITED ERODE Vs. COLLECTOR OF CENTRAL EXCISE COIMBATORE
February 13, 1990
SETH KASHI RAM CHEMICAL INDIA Vs. STATE OF HARYANA
October 29, 1990
SHAINDA HASAN Vs. STATE OF UTTAR PRADESH
April 25, 1990
SHAKUNTALA MEHRISHI NEW DELHI Vs. NEW DELHI MUNICIPAL COMMITTEE
March 1, 1990
SHAM SUNDER Vs. PURAN
September 21, 1990
SHAMBHOO MISSIR SARABJITCHAMAR Vs. STATE OF BIHAR
July 24, 1990
SHAMBHU DAYAL AGARWALA Vs. STATE OF WEST BENGAL
May 3, 1990
SHAMSUNDER SALES CORPORATION Vs. COMMISSIONER OF INCOME TAX KARNATAKA III
November 5, 1990
SHANTI Vs. STATE OF HARYANA
November 13, 1990
SHANTI DEVI L SINGH KAPOOR SONS AND COMPANY Vs. TAX RECOVERY OFFICER:TAX RECOVERY OFFICER
April 23, 1990
SHANTI PRASAD AGARWALLA Vs. UNION OF INDIA
September 5, 1990
SHANTISTAR BUILDERS Vs. NARAYAN KHIMALAL TOTAME
January 31, 1990
SHARP BUSINESS MACHINES PVT LIMITED BANGALORE Vs. COLLECTOR OF CUSTOMS BANGALORE
August 24, 1990
SHASHIKANT LAXMAN KALE Vs. UNION OF INDIA
July 20, 1990
SHEELA CHADHA Vs. ACHHARAJ RAM SEGHAL
April 17, 1990
SHESHRAO JANGLUJI BAGDE SHESHRAO JANGLUJI BAGDE Vs. BHAJYYA S O GOVINDRAO KARALE:STATE OF MAHARASHTRA
September 18, 1990
SHILPI BOSE Vs. STATE OF BIHAR
November 19, 1990
SHRAWAN KUMAR JHA SHRAWAN KUMAR JHA Vs. STATE OF BIHAR:RAM SEWAK SHARMA
November 13, 1990
SHRINIWAS RAMAKRISHNA KARANDIKAR Vs. STATE OF MAHARASHTRA
July 25, 1990
SHYAM SUNDER Vs. STATE OF UTTAR PRADESH
December 21, 1990
SHYAMLAL AGARWAL Vs. RATANLAL MALVIYA
August 24, 1990
SIMHADRI SATYA NARAYANA RAO Vs. M BUDDA PRASAD
December 21, 1990
SIMRIKHIA Vs. DOLLEY MUKHERJEE AND CHHABI MUKHERJEE
March 2, 1990
SITA RAM SAHU Vs. LALPARI DEVI
September 21, 1990
SITARAM Vs. CHHOTABHONDEY
October 9, 1990
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED Vs. UNION OF INDIA
March 13, 1990
SMT. SANTOSH CHOWDHARY, CHAIRMAN, PUNJAB PUBLIC SERVICE COMMISSION Vs. KRISHNA SAINI A MEMBER OF THE COMMISSION
August 3, 1990
SOHAN LAL Vs. UNION OF INDIA
December 13, 1990
SOHAN LAL Vs. STATE OF RAJASTHAN
August 21, 1990
SOM RAJ Vs. STATE OF HARYANA
February 23, 1990
SPECIAL MILITARY ESTATES OFFICER Vs. MUNIVENKATARAMIAH
January 10, 1990
SREERAMPPA Vs. KARNATAKA PUBLIC SERVICE COMMISSION
July 30, 1990
SRI RAM KRISHAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 21, 1990
SRISHKUMARCHOUDHURY Vs. STATE OF TRIPURA
February 23, 1990
STATE Vs. S J CHOUDHARY
March 22, 1990
STATE BANK OF INDIA Vs. RAMKRISHNA PANDURANG BARVE
July 23, 1990
STATE BANK OF INDIA Vs. WORKMEN OF STATE BANK OF INDIA
August 24, 1990
STATE BANK OF INDIA STATE BANK OF INDIA A K SOUNDRARAJAN Vs. S VUAYA KUMAR:T DAYAKAR RAO:CENRTRAL BOARD OF DIRECTORS STATE BANK OF INDIA
July 18, 1990
STATE BANK OF TRAVANCORE Vs. COMMISSIONER OF INCOME TAX ERNAKULAM
August 29, 1990
STATE CADRE AUTHORITY Vs. K S BAJPAI
July 23, 1990
STATE DELHI ADMINISTRATION Vs. N S GIANI
April 4, 1990
STATE OF ANDHRA PRADESH Vs. P V PAVITHRAN
March 1, 1990
STATE OF ANDHRA PRADESH Vs. R V RAYANIM
January 15, 1990
STATE OF ANDHRA PRADESH Vs. K RANGANATHAN:STATE OF ANDHRA PRADESH
August 21, 1990
STATE OF ANDHRA PRADESH Vs. N RAMACHANDRA RAO:M PANDURANGA RAJU
May 3, 1990
STATE OF ANDHRA PRADESH Vs. I. DEVENDER REDDY
March 2, 1990
STATE OF BIHAR Vs. RAMJEE PRASAD
April 11, 1990
STATE OF GUJARAT Vs. RASULMIYAN AHMEDMIYAN MALEK
April 12, 1990
STATE OF GUJARAT Vs. MOHAN BHAI RAGHBHAI PATEL
April 25, 1990
STATE OF GUJARAT Vs. ALLAUDDIN BABUMIYA SHAIKH
July 26, 1990
STATE OF GUJARAT Vs. KASTURCHAND CHHOTALAL SHAH
November 7, 1990
STATE OF GUJARAT Vs. MORVI COTTON MERCHANTS INDUSTRIAL CORPORATION LTD
October 25, 1990
STATE OF HARYANA Vs. BHAJAN LAL
November 21, 1990
STATE OF HARYANA Vs. KHALSA MOTORS LIMITED
August 30, 1990
STATE OF HARYANA Vs. LAKHBIR SINGH
September 11, 1990
STATE OF HARYANA Vs. OM PRAKASH CONSTABLE
April 11, 1990
STATE OF HARYANA Vs. RAM DIYA:RAMSARAN
April 10, 1990
STATE OF KARNATAKA Vs. SIDDAPPA BASANAGOUDA PATIL
March 15, 1990
STATE OF KARNATAKA Vs. K V KHADER
February 28, 1990
STATE OF KARNATAKA Vs. SOUTHERN INDIA PLYWOOD CO PERAMANOOR
September 6, 1990
STATE OF M P Vs. SHYAMA CHARAN SHUKLA
September 6, 1990
STATE OF MADHYA PRADESH Vs. JHADDU
September 12, 1990
STATE OF MADHYA PRADESH Vs. G S DALL AND FLOUR MILLS:MOHD ISMAIL:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH
September 19, 1990
STATE OF MADHYA PRADESH Vs. HOME DECORATORES AND FINANCE PRIVATE LIMITED
May 3, 1990
STATE OF MADHYA PRADESH Vs. RAMESHWAR RATHOD
July 10, 1990
STATE OF MADHYA PRADESH Vs. BANI SINGH
April 5, 1990
STATE OF MAHARASHTRA Vs. MAHADEO DEOMAN RAI ALIAS KALAL
April 19, 1990
STATE OF MAHARASHTRA Vs. ANAND CHINTAMAN DIGHE
January 16, 1990
STATE OF MAHARASHTRA Vs. KESHAV WAMANRAO JOSHI
July 11, 1990
STATE OF MAHARASHTRA Vs. NAV BHARAT BUILDERS
September 7, 1990
STATE OF MAHARASHTRA Vs. MOHAMMAD SALIM KHAN
November 22, 1990
STATE OF MAHARASHTRA Vs. WASUDEO
October 25, 1990
STATE OF MAHARASHTRA Vs. MADHUKAR NARAYAN MARDIKAR
October 23, 1990
STATE OF MAHARASHTRA STREE ATYACHAR VIRODHI PARISHAD MAHARASHTRA STATE Vs. CHANDRA PRAKASH KEWAL CHAND JAIN:CHANDRA PRAKASH KEWAL CHAND JAIN POLICE SUB INSPECTOR POLICE STATION SITABULDI NAGPUR TEHSIL AND DISTRICT NAGPUR
January 18, 1990
STATE OF ORISSA Vs. C P GHOSH
October 24, 1990
STATE OF ORISSA Vs. UCHHABAPRADHAN
November 27, 1990
STATE OF PUNJAB Vs. ASSESSING AUTHORITY CHANDIGARH
November 9, 1990
STATE OF PUNJAB Vs. NACHHATTAR SINGH
April 30, 1990
STATE OF PUNJAB Vs. JOGINDERSINGH:GURMAIL SINGH:AJIT SINGH:DHIR SINGH
March 23, 1990
STATE OF PUNJAB Vs. UNION OF INDIA
August 30, 1990
STATE OF PUNJAB Vs. KRISHAN DAYAL SHARMA
August 27, 1990
STATE OF RAJASTHAN Vs. KAMLA
October 11, 1990
STATE OF RAJASTHAN STATE OF RAJASTHAN UNION OF INDIA Vs. GURCHARAN SINGH GREWAL:S S GUPTA:S S GUPTA:G S GREWAL
July 13, 1990
STATE OF SIKKIM Vs. SONAM LAMA
September 6, 1990
STATE OF TAMIL NADU Vs. SEENI AMBALAM ALIAS VEERANAN AMBALAM DEAD
August 2, 1990
STATE OF TAMIL NADU Vs. NELLAI COTTON MILLS LIMITED
March 20, 1990
STATE OF TAMIL NADU Vs. SRINIVASA TIMBER DEPOT
October 23, 1990
STATE OF U.P. AND ANRS. Vs. ARUN KUMAR AND ORS.
August 31, 1990
STATE OF UTTAR PRADESH Vs. SURPSH CHAND SHUKLA
December 11, 1990
STATE OF UTTAR PRADESH Vs. PARSHOTTAM
November 21, 1990
STATE OF UTTAR PRADESH Vs. SANT LAL
December 4, 1990
STATE OF UTTAR PRADESH Vs. DELHI CLOTH MILLS
October 9, 1990
STATE OF UTTAR PRADESH Vs. NAND KISHORE MISRA
November 14, 1990
STATE OF UTTAR PRADESH Vs. LALLA SINGH
March 13, 1990
STATE OF UTTAR PRADESH Vs. MOTI RAM
May 2, 1990
STATE OF UTTAR PRADESH Vs. RAM ASREY
February 7, 1990
STATE OF UTTAR PRADESH Vs. JANTA IN UDYOG
September 4, 1990
STATE OF WEST BENGAL Vs. ATUL KRISHNA SHAW
August 28, 1990
STATE OF WEST BENGAL Vs. MANORANJAN ROUTH
July 26, 1990
STATE OF WEST BENGAL AND OTHERS Vs. AMRITA LAL SINGHA ROY
December 11, 1990
STATE TRADING CORPORATION OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
November 9, 1990
SUBARATA MAJUMDAR Vs. STATE OF WEST BENGAL
July 18, 1990
SUBHASH MEHTA Vs. S P CHOUDHARY
February 20, 1990
SUBHASH SHARMA SUPREME COURT ADVOCATES ON RECORD ASSOCIATION FIRDAUZ TALEYARKHAN Vs. UNION OF INDIA
October 26, 1990
SUBODHYYA CHIT FUND PRIVATE LIMITED Vs. DIRECTOR OF CHITS MADRAS
December 11, 1990
SUDARSHAN TRADING COMPANY LIMITED Vs. PP SAFFIYA
November 8, 1990
SUDHOO Vs. HAJI LAL MOHAMMAD BIRI WORKS
August 6, 1990
SUJAN SINGH Vs. LT COL H H YADVINDRA SINGH
May 18, 1990
SULEKH CHAND Vs. SURESH CHAND
November 6, 1990
SULUBAI Vs. KERBA BIVAJI SHINDE
July 18, 1990
SUMANHA GAJENDRAGADKAR Vs. STATE OF MADHYA PRADESH
November 7, 1990
SUNDARAMURTHY Vs. STATE OF TAMIL NADU
August 23, 1990
SUNIL GUPTA Vs. STATE OF MADHYA PRADESH
May 2, 1990
SUNNI CENTRAI BOARD OF WAQF LUCKNOW Vs. POORAN CHAND
March 23, 1990
SURESH CHAND Vs. GULAM CHISTI
January 31, 1990
SURESH CHANDRA VERMA Vs. CHANCELLOR NAGPUR UNIVERSITY
August 21, 1990
SURESH MOHAN CHOPRA Vs. LAKHI PRABHU DAYAL
July 30, 1990
SURYAKUMAR GOVINDJEE Vs. KRISHNAMMAL
April 26, 1990
SUTLEJ COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA
November 7, 1990
SUTLEJ COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 111 CALCUTTA
October 23, 1990
SYED FAROOQ MOHAMMAD Vs. UNION OF INDIA
May 14, 1990
SYED HASAN RASUL NUMA Vs. UNION OF INDIA
November 15, 1990
SYNDICATE BANK SCHEDULED CASTES SCHEDULED TRIBES EMPLOYEES ASSOCIATION REGD Vs. UNION OF INDIA
August 10, 1990
T DEVAKI Vs. GOVERNMENT OF TAMILNADU
March 7, 1990
T N RUGMANI Vs. C ACHUTHAMENON
December 20, 1990
T N SAXENA Vs. STATE OF UTTAR PRADESH
August 22, 1990
T RAMAKRISHNIAH Vs. STATE OF KARNATAKA
May 4, 1990
T STANES AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1990
TAMIL NADU CAUVERY NEER PPASANA VILAIPORULOALVIVASAYIGAL NALAURIMAIPADHUGAPPUSANGAM Vs. UNION OF INDIA
May 4, 1990
TAPANKUMARMUKHERJEE Vs. HEROMONIMONDAL
November 14, 1990
TARA CHAND Vs. RAMPRASAD
May 3, 1990
TARA DEVI Vs. STATE OF UTTAR PRADESH
August 6, 1990
TARA SINGH Vs. STATE OF PUNJAB
October 25, 1990
TARAK PRASAD RAJARAM Vs. VESTA UKARA
September 18, 1990
TEHRI BANDH VIRODHI SANGARSH SAMITI Vs. STATE OF UTTAR PRADESH
November 7, 1990
TEJ RAM Vs. COLLECTOR JAMMUTAWI
September 12, 1990
TEK CHAND Vs. UNION OF INDIA
August 31, 1990
TEXTILE ASSOCIATION INDIA BOMBAY UNIT Vs. BALMOHAN GOPAL KURUP
July 24, 1990
THAPER INSTITUTE OF ENGINEERING AND TECHNOLOGY PATIALA DEEMED UNIVERSITY Vs. ABHINAV TANEJA
April 6, 1990
THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION (GENERAL) HYDERABAD Vs. MIR TAHWAR ALI KHAN
December 13, 1990
TIRATH RAM AHUJA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 31, 1990
TODDY WORKERS W.F. INSPECTOR Vs. MADHAVAN NAIR
March 13, 1990
TOSHIBA ANAND BATTERIES LIMITED ANAND HOUSE COCHIN Vs. COLLECTOR OF CUSTOMS COCHIN
December 20, 1990
TRILOKI NATH SINGH Vs. BHAGWAN DIN MISRA
August 10, 1990
TRIVENI SHEET GLASS WORKS LIMITED Vs. COLLECTOR OF CENTRAL EXCISE
November 6, 1990
U P BIJLI KARAMCHARI SANGH Vs. U P STATE ELECTRICITY BOARD
July 11, 1990
U P JUNIOR DOCTORS ACTION COMMITTEE Vs. DRB SHEETAL NANDWANI
August 31, 1990
U P SCS AND STS WELFARE ASSOCIATION Vs. STATE OF UTTAR PRADESH
August 28, 1990
U P STATE ROAD TRANSPORT CORPORATION Vs. MUNIRUDDIN
August 17, 1990
U PONNAPPA MOOTHAN SONS PALGHAT Vs. CATHOLIC SYRIAN BANK LIMITED
September 18, 1990
U.P. HIGHER EDUCATION SERVICES COMMISSION Vs. DR. LEENA KHARE AND OTHERS
October 24, 1990
UCO BANK Vs. HEM CHANDRA SARKAR
April 25, 1990
UNION CARBIDE CORPORATION UNION CARBIDE CORPORATION BHOPAL GAS PEEDIT MAHILA UDYOG SAJIDA NISHITH VOHRA ZAHREELI GAS KAND SANGHARSH MORCHA RAJKUMAR KESHWANI Vs. UNION OF INDIA
March 13, 1990
UNION OF INDIA Vs. D C M LIMITED:D C M LIMITED
March 13, 1990
UNION OF INDIA Vs. L VENKATARAMAN
March 21, 1990
UNION OF INDIA Vs. WOOD PAPERS LIMITED
April 24, 1990
UNION OF INDIA Vs. K BALAKRISHNAN KANI
April 11, 1990
UNION OF INDIA Vs. PUNJAB SUGAR MILLS
April 11, 1990
UNION OF INDIA Vs. BAKSHI RAM
March 1, 1990
UNION OF INDIA Vs. VASANBHARTHI
March 1, 1990
UNION OF INDIA Vs. J C JETLI
February 27, 1990
UNION OF INDIA Vs. K T SHASTRI
January 12, 1990
UNION OF INDIA Vs. VELLAYANIM A ROBINSON
September 11, 1990
UNION OF INDIA Vs. PARAS LAMINATES PRIVATE LIMITED
August 17, 1990
UNION OF INDIA Vs. SUKUMAR SENGUPTA
May 3, 1990
UNION OF INDIA Vs. AMRITLAL
July 13, 1990
UNION OF INDIA Vs. VELLAYANI M.A. ROBINSON & ORS. ETC. ETC.
September 21, 1990
UNION OF INDIA Vs. MOHAMMAD RAMZAN KHAN
November 20, 1990
UNION OF INDIA Vs. BABUBHAI NYLCHAND MEHTA
December 18, 1990
UNION OF INDIA Vs. S L DUTTAS
November 16, 1990
UNION OF INDIA Vs. UP STATE WAREHOUSING CORPORATION
October 31, 1990
UNION OF INDIA Vs. DEV RAJ GUPTA
October 23, 1990
UNION OF INDIA OTHERS Vs. KANUNGA INDUSTRIES
September 7, 1990
UNION OF INIDA Vs. SHIV CHARAN
April 23, 1990
UNION TERRITORY OF GOA DAMAN AND DIU SMT LAKSHMIBAI NARAYAN PATIL Vs. LAKSHMIBAI NARAYAN PATIL:UNION OF INDIA
July 23, 1990
UNIVERSITY GRANTS COMMISSION Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL NO.1 DELHI AND OTHERS
February 21, 1990
UTTAM KUMAR PRAMOD KUMAR Vs. COMMISSIONER OF INCOME TAX KANPUR
August 30, 1990
UTTAR PRADESH RESIDENTS EMPLOYEES CO OPERATIVE HOUSE BUILDING SOCIETY Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
May 3, 1990
UTTAR PRADESH SECONDARY EDUCATION SERVICE COMMISSION Vs. SANTOSH CHOWDHARY
April 11, 1990
V D TRIVEDI Vs. UNION OF INDIA
October 25, 1990
V L CHANDRA S M HAMILTON Vs. ALL INDIA INSTITUTE OF MEDICAL SCIENCES:ALL INDIA INSTITUTE OF MEDICAL SCIENCES
March 22, 1990
V PRIYADARSHINI Vs. STATE OF BIHAR
April 11, 1990
V R KATARKI Vs. STATE OF KARNATAKA
March 22, 1990
V SUBRAMANIAN Vs. UNION OF INDIA
April 9, 1990
VANNARAKKAL KALLALATHIL SREEDHARAN Vs. CHANDRAMAATH BALAKRISHNAN
March 6, 1990
VASANTKUMAR RADHAKISAN VORA DEAD Vs. BOARD OF TRUSTEES OF THE PORT OF BOMBAY
August 21, 1990
VASHISHT NARAIN KARWARIA Vs. STATE OF UTTAR PRADESH
March 28, 1990
VASUDEVA PANICKER Vs. A V VISWANATHIYER
January 19, 1990
VED PAL ANAND Vs. UNION OF INDIA
August 10, 1990
VED PRAKASH Vs. STATE DELHI ADMINISTRATION
November 7, 1990
VEERATTALINGAM Vs. RAMESH
September 18, 1990
VENCIL PUSHPRAJ Vs. STATE OF RAJASTHAN
November 1, 1990
VICTORIA TECHNICAL INSTITUTE Vs. COMMISSIONER OF INCOME TAX ADDITIONAL MADRAS
November 16, 1990
VIDHYA DHARI BHAGAT Vs. M/S ALLAHABAD LAW JOURNAL CO. LTD.
February 20, 1990
VIDHYADHARIBHAGAT Vs. ALLAHABAD LAW JOURNAL COMPANY LIMITED
February 13, 1990
VIJAY COTTON AND OIL MILLS LIMITED Vs. STATE OF GUJARAT
December 6, 1990
VIJAY KUMAR DHARNA ALIAS KOKA Vs. UNION OF INDIA
February 9, 1990
VIJAY KUMAR SHARMA G ABAL ALI AND K MOIDEEN K C NAIK HASANABHA K S HEGDE Vs. STATE OF KARNATAKA
February 27, 1990
VIJAY PAL SHARMA Vs. DELHI ADMINISTRATION
March 12, 1990
VIJAYA BANK LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX BANGALORE
September 19, 1990
VIJAYEESINGH STATE OF UTTAR PRADESH Vs. STATE OF UTTAR PRADESH
April 20, 1990
VIKRAM SINGH Vs. UNION OF INDIA
April 10, 1990
VIKRAMSINGH Vs. SUBORDINATE SERVICES SELECTION BOARD HARYANA
November 15, 1990
VIMLA SHARMA Vs. STATE OF UTTAR PRADESH
April 9, 1990
VINAY KUMAR VERMA Vs. STATE OF BIHAR
April 6, 1990
VINAY SHANKAR Vs. DIRECTOR GENERAL OF HEALTH SERVICES
November 26, 1990
VINAYA KUMAR SHUKAL Vs. LAKHPAT RAM
August 22, 1990
VINOD KRISHNA KAUL Vs. UNION OF INDIA
September 12, 1990
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
September 7, 1990
VIRENDER KUMAR GENERAL MANAGER NORTHERN RAILWAYS NEW DELHI Vs. AVINASH CHANDRA CHADHA
April 25, 1990
VIRENDRA NATH GUPTA Vs. DELHI ADMINISTRATION
March 2, 1990
VISHALJEET Vs. UNION OF INDIA
February 5, 1990
VISHNU PARTAP SINGH Vs. STATE OF MADHYA PRADESH
January 12, 1990
VISHWAS NAGAR EVACUEES PLOT PURCHASERS ASSOCIATION Vs. UNDER SECRETARY DELHI ADMINISTRATION
February 27, 1990
VOICE OF PEOPLE Vs. UNION OF INDIA
July 23, 1990
VU RESINS PRIVATE LIMITED KAMAL KISHORE KHURANA DUJODWALA RESINS AND TERPENES PRIVATE LIMITED PRABHAT TURPENES AND SYNTHETICS PRIVATE LIMITED Vs. STATE OF JAMMU AND KASHMIR
April 26, 1990
WANDER LIMITED Vs. ANTOX INDIA PRIVATE LIMITED
April 26, 1990
WAZIR CHAND Vs. SWARANKAR SABHA
February 15, 1990
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEES IN PUBLIC ENTERPRISES Vs. UNION OF INDIA
April 12, 1990
WORKMEN BHARAT FRITZ WERNER PRIVATE LIMITED Vs. BHARAT FRITZ WERNERP LIMITED:WORKMEN OF BHARAT FRITZ WERNER PRIVATE LIMITED
February 16, 1990
WORKMEN OF ENGLISH ELECTRIC COMPANY OF INDIA LIMITED MADRAS Vs. PRESIDING OFFICER
January 11, 1990
WS STAR ENTERPRISES Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED
April 30, 1990
Y S PARMAR UNIVERSITY OF HORTICULTURE AND FORESTRY Vs. RAJ KUMAR THAKUR
August 17, 1990
YADAV LOHAR Vs. STATE OF BIHAR
August 30, 1990
YADLAPATI VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
September 11, 1990
YAMUNA MALOO Vs. ANAND SWARUP
February 28, 1990
YEDIDA CHAKRADHARARAO DEAD Vs. STATE OF ANDHRA PRADESH
March 29, 1990
YOGESH BHARDWAJ Vs. STATE OF UTTAR PRADESH
April 24, 1990
YOGESH KUMAR Vs. BHARAT PETROLEUM CORPORATION LIMITED
August 10, 1990
ZAHOOR Vs. STATE OF UTTAR PRADESH
October 25, 1990
ZILLA SINGH Vs. CHANDGI
October 30, 1990