Case Index

Title
Date
A.S.A. NUR Vs. REGISTRAR OF JOINT STOCK COMPANIES, DACCA
November 24, 1980
ABUL KHAIR MIA Vs. ABDUL LATIF SARDAR
February 5, 1980
BADSHA MIA BEPARI Vs. ABUL BASHAR
January 15, 1980
BANGLADESH BANK Vs. DEBENDRA NATH DUTTA
April 9, 1980
BELAYET HOSSAIN Vs. MD. ABU TAHER
January 16, 1980
BINODE BEHARI SAHA Vs. NITYA GOPAL SHAHA
July 15, 1980
COMMISSIONER OF IN­COME TAX Vs. BADRIDAS FULL-CHAND
July 31, 1980
COMMISSIONER OF INCOME TAX Vs. SAIFUDDIN A SIDDIQUI
February 11, 1980
DULICHAND OMRAOLAL Vs. GOVERNMENT OF BANGLADESH
June 18, 1980
HAROON MOTEN Vs. MAHALUXMI BANK LTD.
June 25, 1980
INU MIA Vs. MOKHLESUR RAHMAN
January 15, 1980
JAMAL SOAP FACTORY, NARAYANGANJ Vs. COMMISSIONER OF INCOME TAX
July 10, 1980
KALU MONDAL Vs. BEGUM FAZILATUN NESSA
November 5, 1980
MESSRS. M.S. JAFAR Vs. SUBORDINATE JUDGE, 3RD COURT, DACCA
July 28, 1980
NANI GOPAL SAHA Vs. JATINDRA LAL CHOWDHURY
December 11, 1980
NASIRUDDIN Vs. GOVERNMENT OF BANGLADESH
April 14, 1980
NEMAI KUMAR Vs. RAMESH CHANDRA DUTTA
June 30, 1980
NURUN NESSA Vs. BABAR ALI BEPARI
August 27, 1980
RAMANI MARAK Vs. JAMINI MARAK
November 5, 1980
REKHA DATTA Vs. REKHA CHITTAGONG URBAN CO-OPERATIVE BANK LTD
March 10, 1980
S.M. QUDDUS Vs. CHAIRMAN, LABOUR COURT
March 7, 1980
SAYED ALI Vs. SREE GOPAL CHANDRA DAS
March 11, 1980
SHAMUJ ALL Vs. KAMALARMA BIBI
November 26, 1980