Case Index

Title
Date
GOPAL CHANDRA KALAY Vs. STATE OF SIKKIM
September 4, 1980
NAURANGLALL AGARWALA Vs. BASANT KUMARI SUD
September 4, 1980
PADAM PRASAD SHARMA Vs. S N T
May 30, 1980
PEMA DUKPA Vs. STATE OF SIKKIM
April 29, 1980
RAM CHANDRA PRASAD Vs. STATE OF SIKKIM
November 20, 1980
S GAJINDER SINGH Vs. UNION OF INDIA
March 17, 1980
STATE OF SIKKIM Vs. PALDEN BHUTIA
May 19, 1980
STATE OF SIKKIM Vs. PEMBA SHERPA
June 23, 1980
TSHERING WONGDI BHUTIA Vs. SONAM PINTSO
May 8, 1980