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Title
Date
ABANI KUMAR MUKHERJEE Vs. NAND KISHORE
October 14, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AGGARWAL MISTHAN BHANDAR
July 4, 1980
ADDL COMMISSIONER OF INCOME TAX Vs. AMBAVIYA DAHIYA ADIVASI MAZOOR SAHAKARI SAMITI LTD
July 7, 1980
ADMINISTRATOR, MUNICIPAL COUNCIL, SIKAR Vs. MADAN LAL
December 17, 1980
AKAL RAJ MEHTA Vs. STATE OF RAJASTHAN
September 3, 1980
AKSBAYA RAJ GOJA Vs. KRISHI UPAJ MANDI
November 26, 1980
ALCOBEX METAL WORKERS UNION THROUGH ITS PRESIDENT KIRPARAM Vs. STATE OF RAJASTHAN AND ANOTHER
October 3, 1980
AMARJI Vs. STATE OF RAJASTHAN
February 2, 1980
AMBA AND ANOTHER Vs. STATE OF RAJASTHAN
August 14, 1980
ANOOP KUMAR Vs. STATE OF RAJASTHAN
August 20, 1980
ASHOK DEV Vs. BISHAN SWARUP
August 20, 1980
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
March 7, 1980
ASSISTANT COMMERCIAL TAXES OFFICER WARD 1 JODHPUR CIRCLE D JODHPUR Vs. RAJASTHAN CHEMICAL CORPORATION
February 2, 1980
ASSOCIATED CEMENT COMPANIES LTD Vs. STATE OF RAJASTHAN
September 25, 1980
ATMA RAM BILOCHI Vs. STATE OF RAJASTHAN
August 8, 1980
B R OIL MILLS BHARATPUR Vs. ASSISTANT ENGINEER D R S E B BHARATPUR
January 22, 1980
BABULAL Vs. STATE RAJASTHAN
September 19, 1980
BABULAL Vs. STATE OF RAJASTHAN
December 11, 1980
BACCHANDAN Vs. STATE OF RAJASTHAN
January 14, 1980
BAIURAM Vs. STATE OF RAJASTHAN
September 25, 1980
BAJRANGA AND OTHERS Vs. STATE OF RAJASTHAN
December 10, 1980
BAL MUKAND ARORA Vs. STATE OF RAJASTHAN
August 30, 1980
BALBIR SINGH Vs. SWARAN KANTA
November 18, 1980
BALKISHAN Vs. STATE OF RAJASTHAN
November 3, 1980
BALKISHAN Vs. STATE OF RAJASTHAN
August 5, 1980
BALVEER SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION & ANOTHER
September 12, 1980
BANARASI DAS Vs. RAMESHWAR DAS
September 4, 1980
BANEY SINGH Vs. STATE OF RAJASTHAN
October 14, 1980
BANO Vs. ABDUL SALAM
August 6, 1980
BANWARILAL Vs. RATAN BIHARI TYAGI
August 4, 1980
BASTIMAL Vs. SAFI MOHAMMED
October 3, 1980
BEHRU LAL Vs. CHATTRA
December 16, 1980
BHAGWATI Vs. ANANDARAM
December 12, 1980
BHAIRON AND ORS. Vs. NANDRAM AND ORS.
May 6, 1980
BHANWARI Vs. BHANWARIA
December 17, 1980
BHEROOMAI Vs. VALI MOHAMMED
February 19, 1980
BHERULAL Vs. MOHANLAL
May 8, 1980
BHOJRAJ AND CO Vs. S T A T
March 26, 1980
BHOJU MAL Vs. KISHAN LAL
December 18, 1980
BHOOTARAM Vs. STATE AND ORS
February 2, 1980
BHURILAL Vs. SHOBHABAI
February 26, 1980
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. COMMERCIAL TAXES OFFICER SPECIAL CIRCLE JODHPUR
February 18, 1980
BIRLA JUTE MANUFACTURING CO LTD Vs. REGIONAL TRANSPORT OFFICER AND TAXATION OFFICER AND ANR
September 18, 1980
BOARD OF MUSLIM WAKFS FOR RAJASTHAN JAIPUR Vs. BHANWAR CHAND
April 28, 1980
BOTHLAL Vs. STATE OF RAJASTHAN
February 26, 1980
BRIG B LALL Vs. WEALTH TAX OFFICER
February 26, 1980
BRIJ GOPAL Vs. STATE OF RAJASTHAN
December 19, 1980
CET Vs. RAO RAJA VIKRAM SINGH
January 7, 1980
CHAIN RAJ MEHTA Vs. SHANTA SHUKLA
January 10, 1980
CHAMPA LAL Vs. MST GULABI
December 5, 1980
CHANDAN MAL Vs. GULABI
December 5, 1980
CHANDAN MAL Vs. STATE OF RAJASTHAN
February 28, 1980
CHANDRA AND CO Vs. STATE OF RAJASTHAN
November 12, 1980
CHANDU Vs. HARDAYAL
July 29, 1980
CHIEF ENGINEER RAJASTHAN Vs. INDUSTRIAL TRIBUNAL
January 29, 1980
CHOTHMAL Vs. STATE OF RAJASTHAN
February 12, 1980
COMMERCIAL TAXES OFFICER ANTI-EVASION JAIPUR Vs. BHAGCHAND REWACHAND
January 10, 1980
COMMERCIAL TAXES OFFICER REVISIONS AJMER Vs. VIRENDRA KUMAR RAJ KUMAR
August 14, 1980
COMMISSIONER OF EXPENDITURE TAX RAJASTHAN JAIPUR Vs. GOPI CHAND B THOLIA GHEEWALON KA RASTA JAIPUR
August 27, 1980
COMMISSIONER OF INCOME TAX Vs. AMBER CORPORATION
July 4, 1980
COMMISSIONER OF INCOME TAX Vs. DELHI SANITARY STORES
January 18, 1980
COMMISSIONER OF INCOME TAX Vs. RAM GOPAL
January 9, 1980
COMMISSIONER OF INCOME TAX Vs. GUPTA R C DR AND COMPANY
January 8, 1980
COMMISSIONER OF INCOME TAX Vs. TIWARI JHUMAR LAL
January 8, 1980
COMMISSIONER OF INCOME TAX Vs. TIWARI JHUMARLAL SARUPLAL
January 2, 1980
COMMISSIONER OF INCOME TAX Vs. THAKUR UMMED SINGH
January 22, 1980
COMMISSIONER OF INCOME TAX Vs. THAKUR SAJJAN SINGH
February 2, 1980
COMMISSIONER OF INCOME TAX Vs. GOPI CHAND B THOLIA
March 11, 1980
COMMISSIONER OF INCOME TAX Vs. SIMLOT A M
April 10, 1980
COMMISSIONER OF INCOME TAX Vs. A M SIMLOT
April 1, 1980
COMMISSIONER TAXES OFFICER A CIRCLE JAIPUR Vs. RADHA BALLABH AND SONS
January 21, 1980
CONTROLLER OF ESTATE DUTY Vs. HARISINGHJI LATE
March 26, 1980
D C JAIN Vs. STATE OF RAJASTHAN
January 29, 1980
D.H. LAL Vs. BHAJAN SINGH
July 31, 1980
DALU SINGH Vs. STAT
October 23, 1980
Dargah Khwaja Sahib Ajmer Vs. STATE
July 4, 1980
DARSHAN SINGH Vs. STATE OF RAJASTHAN
September 5, 1980
DELUX ROADWAYSCHOUDHARY Vs. STATE TRANSPORT APPELLATE
September 25, 1980
DEVENDRA RAJ MEHTA Vs. KANWAR SEN
January 28, 1980
DEVI NARAIN Vs. HARISH CHANDRA
August 8, 1980
DEVI PRATAP SINGH Vs. BOARD OF REVENUE
October 27, 1980
DEVI SINGH Vs. SUSHILA DEVI
January 18, 1980
DEVI SINGH Vs. SUSHILA DEVI
January 1, 1980
DEVIRAM Vs. ELECTION TRIBUNAL GANGAPUR
August 29, 1980
DHAN RAJ Vs. KISHNI DEVI
September 30, 1980
DHANRAJ Vs. PRATAP
March 10, 1980
DHARAMCHAND Vs. NANDLAL
July 1, 1980
DHEERAJ MAL Vs. AJEET KUMAR
February 25, 1980
DIGAMBAR JAIN MANDIR PARSHWANATHJI Vs. VISHNU PRASAD
December 23, 1980
DR. K.S. WALIA Vs. STATE OF RAJASTHAN
October 6, 1980
DULEH SINGH Vs. STATE OF RAJASTHAN
September 4, 1980
EXECUTIVE ENGINEER Vs. HEERA RAM
September 12, 1980
FACTORY MANAGER UDAIPUR MINERAL Vs. M P DAVE
April 21, 1980
FATEH LAL Vs. SUNDER LAL
January 22, 1980
G D MEHTA Vs. STATE OF RAJASTHAN
July 15, 1980
G P SHARMA Vs. STATE OF RAJASTHAN
January 29, 1980
GANDHARB SAIN Vs. ADDITIONAL DISTRICT DEVELOPMENT OFFICER SRIGANGANAGAR AND
February 2, 1980
GANGA SINGH Vs. STATE OF RAJASTHAN
December 17, 1980
GANPATDAS Vs. KANARAM
September 11, 1980
GHANSHYAM Vs. UNIVERSITY OF UDAIPUR
May 9, 1980
GHEESA LAL Vs. STATE OF RAJASTHAN
September 24, 1980
GHEWAR CHAND Vs. GAJ SINGH
April 3, 1980
GHISATAL Vs. STATE OF RAJASTHAN
January 29, 1980
GHISULAL Vs. HAZI MOHAMMED
February 7, 1980
GIRDHARI SINGH Vs. STATE OF RAJASTHAN
October 15, 1980
GIRRAJ PRASAD Vs. EXCISE COMMISSIONER UDAIPUR
December 16, 1980
GOKUL CHAND Vs. BHONRI LAL
January 18, 1980
GOKULCHAND Vs. BHONRILAL
January 10, 1980
GOPALDASS Vs. CHANDRA KALA
September 23, 1980
GOPIRAM Vs. STATE OF RAJASTHAN
February 8, 1980
GORDHAN Vs. STATE OF RAJASTHAN
August 21, 1980
GOVIND SHARAN Vs. COMMISSIONER OF INCOME TAX
October 8, 1980
GOVINDER KAUR Vs. HARDEO
March 13, 1980
GULAB SUNDARI BAI BAPNA Vs. COMMISSIONER OF INCOME TAX
March 11, 1980
GUMAN SINGH Vs. STATE OF RAJASTHAN
February 25, 1980
HANS RAJ BAHL Vs. STATE OF RAJASTHAN
January 25, 1980
HAR SUKH RAI Vs. SHIV SARAN DAS
November 24, 1980
HARBILAS AND ANOTHER Vs. STATE OF RAJASTHAN
January 2, 1980
HARDEO Vs. GOVINDER KAUR
December 9, 1980
HARI NARAIN Vs. UNION OF INDIA
December 9, 1980
HARIRAM CHAUDHARY Vs. STATE OF RAJASTHAN
July 25, 1980
HARPHOOL SINGH Vs. STATE OF RAJASTHAN
August 25, 1980
HEERALAL Vs. STATE OF RAJASTHAN
September 22, 1980
HEERALAL Vs. MAHAVIR PRASAD
February 18, 1980
HEMANDASS DHANRAJMAL Vs. COMMISSIONER OF INCOME TAX
February 12, 1980
HEMANT SINGH Vs. DUSHYANT SINGH
August 8, 1980
HIMALAYAN RASAYAN PRIVATE LIMITED Vs. MAHARASHTRA ELECTRICITY BOARD
November 11, 1980
HIRALAL SHARMA Vs. REGISTRAR RAJASTHAN HIGH COURT JODHPUR
August 22, 1980
HUKMI CHAND Vs. JAIPUR ICE and OIL MILLS CO
February 27, 1980
HUSSAIN Vs. BABULAL AND SHIVRAJ
May 8, 1980
INCON INDIA LTD Vs. A L RUNGTA
January 24, 1980
ISHAQ AHMED Vs. UNION OF INDIA
June 11, 1980
ISHWAR SINGH Vs. STATE OF RAJASTHAN
March 26, 1980
ISSARDAS K BROTHERS Vs. STATE OF RAJASTHAN
May 7, 1980
JAGAN NATH Vs. KAMLA BAI
January 11, 1980
JAGDISH CHANDER SONI Vs. JABARMAL LODHA
September 25, 1980
JAGDISH KUMAR SINHA Vs. STATE OF RAJASTHAN
January 4, 1980
JAGNYA Vs. STATE OF RAJASTHAN
March 20, 1980
JAGTA RAM Vs. STATE OF RAJASTHAN
November 18, 1980
JAI NARAIN Vs. BOARD OF REVENUE
January 7, 1980
JAI SHANKER Vs. CHANDRESH
March 5, 1980
JAI SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
September 12, 1980
JAIPUR FINANCE AND DAIRY PRODUCTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 27, 1980
JAIPUR MINERAL DEVELOPMENT SYNDICATE Vs. COMMISSIONER OF INCOME TAX
March 20, 1980
JAMALUDDIN Vs. BHINYARAM
January 4, 1980
JAMEEL Vs. GUL MOHAMMAD
February 26, 1980
JANGIR SINGH Vs. STATE OF RAJASTHAN
February 7, 1980
JEEWAN KHAN Vs. PANCHAYAT SAMITI
July 1, 1980
JEEWANRAM Vs. LICHMADEVI
August 11, 1980
JETHA NAND Vs. KISHAN LAL
December 18, 1980
JETHA RAM Vs. LAKH SINGH
January 30, 1980
JODHAN Vs. STATE OF RAJASTHAN
April 7, 1980
JODHAN REAL ESTATE DEVELOPMENT Vs. STATE OF RAJASTHAN
August 14, 1980
JOGESHWAR Vs. STATE OF RAJASTHAN
September 6, 1980
JOHN STEPHEN PRABHUNATH Vs. DORIS ROSE BELA
July 25, 1980
JORARAM Vs. MOHINI
August 27, 1980
KAILASH INDUSTRIAL MILLS Vs. SHANTI SWARUP
February 4, 1980
KAKA SINGH Vs. STATE OF RAJASTHAN
January 14, 1980
KALIYA Vs. STATE OF RAJASTHAN
November 14, 1980
KAMJI Vs. STATE OF RAJASTHAN
February 7, 1980
KANA AND OTHERS Vs. SARDAR SURENDER SINGH AND OTHERS
September 16, 1980
KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX
August 19, 1980
KANHIYA LAL Vs. SHRI LAL
April 24, 1980
KARPAL SINGH Vs. SARDAR LAKH SINGH
October 4, 1980
KAUSHLIYA BAI Vs. BALMUKAND RAMSINGH
December 22, 1980
KESAR SINGH Vs. STATE OF RAJASTHAN
August 12, 1980
KESARDEO Vs. BHOORIDEVI
May 8, 1980
KHALIL Vs. ASSISTANT ENGINEER
August 5, 1980
KHUSHALDAS Vs. LAXMILAL AND ANOTHER
July 8, 1980
KIRPAL SINGH Vs. MST KARTARO
March 28, 1980
KISHAN Vs. STATE OF RAJASTHAN
April 8, 1980
KISHAN Vs. STATE OF RAJASTHAN
August 8, 1980
KISHAN CHAND Vs. NAND KISHORE
November 12, 1980
KISHORI LAL Vs. STATE OF RAJASTHAN
February 28, 1980
KOTA STEEL RE-ROLLING MILLS PVT LTD Vs. COMMERCIAL TAXES OFFICER A CIRCLE KOTA
October 27, 1980
KRISHNA C MATHUR Vs. UNIVERSITY OF JODHPUR
January 21, 1980
KRISHNA KUMAR SHARMA Vs. STATE OF RAJASTHAN
September 5, 1980
KULWANT SINGH Vs. REGIONAL TRANSPORT AUTHORITY
October 24, 1980
KUNDANLAL Vs. STATE OF RAJASTHAN
September 10, 1980
M L MEHTA Vs. GANESH NARAYAN
November 4, 1980
M/S. RAMGOPAL JAWARILAL AND OTHERS Vs. CHANCHAL MAL
August 12, 1980
MADAN RAJ DHARIWAL Vs. STATE OF RAJASTHAN
February 2, 1980
MADHU Vs. STATE OF RAJASTHAN
September 15, 1980
MADHUPURI Vs. BOARD OF REVENUE FOR RAJASTHAN
February 2, 1980
MAHARAJA SHREE UMAID MILLS LTD Vs. UNION OF INDIA
July 7, 1980
MAHAVEER Vs. STATE OF RAJASTHAN
November 4, 1980
MAHAVIR PRASAD JAIN Vs. STATE OF RAJASTHAN
October 30, 1980
MAHENDRA SINGH Vs. SECRETARY LOCAL SELF GOVERNMENT
November 6, 1980
MAHENDRA SINGH Vs. KESAR SINGH
March 10, 1980
MAHESH & LAXMI NARAIN Vs. STATE OF RAJASTHAN
July 16, 1980
MAHESH CHAND HEDA Vs. MAHESH PRASAD
July 4, 1980
MALSINGH Vs. STATE OF RAJASTHAN
September 10, 1980
MANAGER PODAR SPINNING MILLS JAIPUR Vs. LABOUR COURT OF RAJASTHAN
January 25, 1980
MANGILAL Vs. STATE OF RAJASTHAN
September 8, 1980
MANGILAL Vs. UNION OF INDIA
December 8, 1980
MANPHOOL AND OTHERS Vs. STATE OF RAJASTHAN
September 8, 1980
MEHTA MOTILAL AND CO Vs. UNION OF INDIA
February 2, 1980
MEWAD SHEET GARB Vs. STATE OF RAJASTHAN
September 25, 1980
MITHALAL Vs. STATE OF RAJASTHAN
March 7, 1980
MOHAN RAJ Vs. ASSISTANT COMMISSIONER
February 1, 1980
MOHANLAL Vs. STATE OF RAJASTHAN
October 1, 1980
MOHOMMED RAFIQUE Vs. STATE OF RAJASTHAN
October 22, 1980
MOINUDDIN Vs. UNION OF INDIA
September 23, 1980
MOOL CHAND Vs. STATE OF RAJASTHAN
November 3, 1980
MOOL CHAND Vs. STATE OF RAJASTHAN
March 7, 1980
MOOLCHAND Vs. DHANNI
November 28, 1980
MOTI LAL AND CO Vs. STATE OF RAJASTHAN
July 24, 1980
MOTILAL Vs. STATE OF RAJ.
January 25, 1980
MOTIYAN Vs. STATE OF RAJASTHAN
September 24, 1980
MRS CHAND KUNWAR Vs. STATE OF RAJASTHAN
April 22, 1980
MST. HANSA BAI Vs. MANAK LAL
February 27, 1980
MULTI EXPELLER WORKS KOTA Vs. LABOUR COURT KOTA
September 29, 1980
MUNICIPAL BOARD Vs. GANPAT LAL
November 11, 1980
MUNICIPAL COMMITTEE BUNDI Vs. KALU LAL
February 11, 1980
MUNICIPAL COUNCIL Vs. PAREKH AUTOMOBILES
February 1, 1980
MUNICIPAL COUNCIL Vs. CHARANDAS
March 10, 1980
MUNICIPAL COUNCIL, ALWAR Vs. GIRRAJ PRASAD
January 29, 1980
MURARI BROTHERS Vs. ASSISTANT COMMERCIAL TAXATION OFFICER
July 10, 1980
MUTHA PARASMAL JAIN Vs. UNION OF INDIA
September 3, 1980
NAG SINGH Vs. STATE OF RAJASTHAN
March 4, 1980
NAGAR PALIKA NATHDWARA Vs. TEMPLE BOARD NATHDWARA
November 27, 1980
NAGJI Vs. STATE
January 2, 1980
NAND RAM Vs. STATE OF RAJASTHAN
September 3, 1980
NANDA Vs. STATE OF RAJASTHAN
September 23, 1980
NARAIN AND OTHERS Vs. THE STATE OF RAJASTHAN
November 25, 1980
NARANA RAM Vs. MUNSIF AND JUDICIAL MAGISTRATE JHUNJHUNU
August 27, 1980
NARENDRA SINGH SHEKHAWAT Vs. S T A T JAIPUR
September 15, 1980
NATHMAL Vs. MAHESH KUMAR
November 28, 1980
NATHMAL DALICHAND Vs. STATE OF RAJASTHAN
August 11, 1980
NATHU SINGH Vs. UNION OF INDIA
July 1, 1980
NATHURAM Vs. STATE OF RAJASTHAN
July 9, 1980
NAVNEET LAL Vs. NATHWARA TEMPLE BOARD
April 24, 1980
NEMI CHAND SINGHVI Vs. D S SANDHU
October 6, 1980
NEW INDIA INSURANCE COMPANY Vs. KHAYALI
January 30, 1980
NIHALA ALIAS NIHAL SINGH Vs. STATE OF RAJASTHAN
January 25, 1980
NORANG LAL Vs. KESAR
December 5, 1980
NOTIFIED AREA COMMITTEE RAWAT Vs. G D MEHTA
August 6, 1980
PADMARAM Vs. STATE OF RAJASTHAN
February 7, 1980
PANI BAI Vs. SIRE KANWAR
December 17, 1980
PARASMAL Vs. BALEHRAJ
December 5, 1980
PARMANAND Vs. UNION OF INDIA
October 4, 1980
PARULAL Vs. MOTILAL
October 1, 1980
PARWATI DEVI Vs. HARBINDRA SINGH
January 5, 1980
PEERULAL Vs. STATE OF RAJASTHAN
August 22, 1980
PEERUSINGH Vs. GANGASINGH AND OTHERS
September 4, 1980
PHIN KAUR Vs. BOARD OF REVENUE FOR RAJASTHAN
April 2, 1980
PHOOL CHAND Vs. STATE OF RAJASTHAN
April 18, 1980
POORAN Vs. STATE OF RAJASTHAN
December 11, 1980
POORAN S/O POTHIRAM Vs. STATE OF RAJASTHAN
September 8, 1980
POORANCHAND Vs. STATE OF RAJASTHAN
February 4, 1980
PRAKASH CHANDRA AGARWAL Vs. AMAR SINGH
December 2, 1980
PREM PAL SINGH Vs. PHOOL SINGH
March 21, 1980
PREM RAJ Vs. JETH MAL
September 9, 1980
PREMIER VEGETABLE PRODUCTS LTD Vs. UNITED ASIAN BANK
May 9, 1980
PURSHOTTAM SINGH Vs. UNION OF INDIA
January 24, 1980
PUSHA RAM Vs. MODERN CONSTRUCTION CO P LTD
May 9, 1980
PUSHPA Vs. GIDUMAL
March 9, 1980
PUSHPA Vs. KISHAN LAL PRAJAPAT
December 8, 1980
PYARELAL BALURAM AGARWAL Vs. ADMINISTRATOR MUNICIPAL
November 13, 1980
R K KARANJIYA Vs. STATE OF RAJASTHAN
December 17, 1980
RADHEY SHYAM Vs. SITA RAM
March 4, 1980
RADHEY SHYAM Vs. LABOUR INSPECTOR JODHPUR
August 20, 1980
RAILWAY EMPLOYEES CO Vs. THE UNION OF INDIA AND OTHERS
February 2, 1980
RAJA BAHADUR SHRI CHANDRASES Vs. DIVISIONAL OFFICER
April 25, 1980
RAJASTHAN SPINNING AND WEAVING MILLS LTD Vs. STATE OF RAJASTHAN
February 18, 1980
RAJESHWAR NATH Vs. UNION OF INDIA
April 9, 1980
RAJESHWAR SINGH Vs. SUB DIVISIONAL OFFICER AMBER
November 27, 1980
RAJESHWAR SINGH Vs. SUB-DIVISIONAL OFFICER
November 1, 1980
RAJMATA TRILOK RAJLAXMI Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
April 25, 1980
RAKSHA BAHEN Vs. DELUX ROADWAYS
April 9, 1980
RAM BILAS Vs. STATE OF RAJASTHAN
March 18, 1980
RAM CHANDRA Vs. KANAK RAM
February 12, 1980
RAM CHANDRA Vs. STATE OF RAJASTHAN
October 23, 1980
RAM KARAN Vs. STATE OF RAJASTHAN
September 25, 1980
RAM KUMAR Vs. STATE OF RAJASTHAN
February 19, 1980
RAM KUMARI SHARMA Vs. RAM KISHAN
July 30, 1980
RAM LAL Vs. STATE OF RAJASTHAN
October 3, 1980
RAM PRASAD & ANR. Vs. STATE OF RAJASTHAN
December 5, 1980
RAM PRASAD CHECHANI Vs. STATE OF RAJASTHAN
July 18, 1980
RAM PRATAP Vs. STATE OF RAJASTHAN
December 3, 1980
RAM RATAN Vs. STATE OF RAJASTHAN
January 15, 1980
RAM SINGH Vs. STATE OF RAJASTHAN
February 13, 1980
RAM SWAROOP Vs. STATE OF RAJASTHAN
November 13, 1980
RAMCHANDRA SHARMA Vs. UNION OF INDIA
September 16, 1980
RAMESH VYAS Vs. UNIVERSITY OF RAJASTHAN
January 23, 1980
RAMESHWAI Vs. STATE OF RAJASTHAN
January 14, 1980
RAMJI LAL AND OTHERS Vs. STATE OF RAJASTHAN
September 23, 1980
RAMPAL Vs. STATE OF RAJASTHAN
September 4, 1980
RANCHOREDASS Vs. MALOOKCHAND
September 3, 1980
RAO NARAYAN SINGH MASUDA Vs. UNION OF INDIA
May 9, 1980
REWAT SINGH Vs. STATE OF RAJASTHAN
August 22, 1980
ROSHANLAL Vs. R.L. MAHESHWARI AND OTHERS
September 8, 1980
RUKMANI Vs. RAMANLAL
November 24, 1980
SAMBHU SINGH Vs. STATE OF RAJASTHAN
January 17, 1980
SANG SINGH Vs. MUNICIPAL BOARD POKARAN
August 22, 1980
SANGRAM SINGH Vs. BOARD OF REVENUE
January 18, 1980
SANJAY LOBO Vs. UNIVERSITY OF RAJASTHAN
May 28, 1980
SANT LAL Vs. HARBANS SINGH
July 22, 1980
SARAF BROTHERS Vs. COMMISSIONER OF INCOME TAX
March 10, 1980
SARE MAL Vs. STATE
December 9, 1980
SATNAM TRANSPORT COMPANY Vs. PRAKASH MAL SURANA
February 15, 1980
SATYA NARAYAN Vs. STATE TRANSPORT APPELLATE
November 21, 1980
SAWA AND SHANKERLAL Vs. GANPATRAM DECEASED
March 13, 1980
SECRETARY, N.C.E.R.T. & OTHERS Vs. DR. P. D. BHATNAGAR
January 22, 1980
SHAMBHU DAYAL GIRRAJ PRASAD Vs. STATE OF RAJASTHAN
October 9, 1980
SHANKARDUTT Vs. VIDYADEVI
January 4, 1980
SHANKER LAL MALI Vs. STATE OF RAJASTHAN
May 2, 1980
SHER KHAN Vs. BAMBOO
February 22, 1980
SHERJI Vs. STATE OF RAJASTHAN
April 26, 1980
SHIV BUS SERVICE Vs. R T A JODHPUR
January 25, 1980
SHIV NATH Vs. STATE OF RAJASTHAN
July 22, 1980
SHIV STEEL WORKS Vs. UNION OF INDIA
March 17, 1980
SHOBHA LAL Vs. LAXMI LAL
July 21, 1980
SHRI N D MANTRI Vs. KAMLA MANTRI
November 11, 1980
SHRI NATH Vs. STATE OF RAJASTHAN
December 9, 1980
SHRI SURYA PRAKASH GOTHWAL Vs. STATE OF RAJASTHAN
April 8, 1980
SHRILAL JANVA Vs. UDAI RAM DHAKAD
December 5, 1980
SHRILAL JANVA Vs. UDAIRAM DHAKAD
December 12, 1980
SHYAM LAL MATHUR Vs. UNIVERSITY OF UDAIPUR
April 21, 1980
SHYAMLAL Vs. UPBHOKTA SAHAKARI SAMITI
August 11, 1980
SINGHVI AND CO Vs. DHARMILAL
November 14, 1980
SMT. NAVEDA AND OTHERS Vs. SUBHAGYAWATI AND OTHERS
August 14, 1980
SMT. PANI BAI AND ORS. Vs. SMT. SIRE KANWAR AND ORS.
December 12, 1980
SMT. SANTOSH Vs. SHRI SHIV CHARAN
September 29, 1980
SMT. SUMITRA GUPTA & OTHERS Vs. STATE OF RAJASTHAN
January 24, 1980
SOMALI Vs. STATE OF RAJASTHAN
September 8, 1980
SONI Vs. DHANNARAM
August 6, 1980
SONYA S/O DOODA & 11 OTHERS Vs. STATE OF RAJASTHAN
March 28, 1980
STATE Vs. JODH SINGH
April 8, 1980
STATE Vs. GANPAT
February 25, 1980
STATE Vs. GULAB CHAND
July 26, 1980
STATE OF RAJASTHAN Vs. NEMI CHAND
September 6, 1980
STATE OF RAJASTHAN Vs. MST. WAHIDA AND ANOTHER
September 6, 1980
STATE OF RAJASTHAN Vs. BHIMARAM
September 26, 1980
STATE OF RAJASTHAN Vs. ROSHAN LAL
September 6, 1980
STATE OF RAJASTHAN Vs. BALUSINGH
September 6, 1980
STATE OF RAJASTHAN Vs. LAXMICHAND AND ANOTHER
September 5, 1980
STATE OF RAJASTHAN Vs. BALWANT SINGH
September 6, 1980
STATE OF RAJASTHAN Vs. KOJA AND ANR.
September 5, 1980
STATE OF RAJASTHAN Vs. BABU
September 1, 1980
STATE OF RAJASTHAN Vs. RAJ KUMAR
December 9, 1980
STATE OF RAJASTHAN Vs. RAO BALDEO SINGH
December 22, 1980
STATE OF RAJASTHAN Vs. GOPAL LAL AND OTHERS
November 26, 1980
STATE OF RAJASTHAN Vs. RAMKISHAN ALIASSUFAN
December 2, 1980
STATE OF RAJASTHAN Vs. MANGAL SINGH
February 27, 1980
STATE OF RAJASTHAN Vs. BHANWARLAL
February 20, 1980
STATE OF RAJASTHAN Vs. LALITA DEVI
April 21, 1980
STATE OF RAJASTHAN Vs. MURARI
April 26, 1980
STATE OF RAJASTHAN Vs. SARDARA
May 1, 1980
STATE OF RAJASTHAN Vs. MANGILAL
March 28, 1980
STATE OF RAJASTHAN Vs. MAQBOOL AHMED
March 31, 1980
STATE OF RAJASTHAN Vs. GAYATRI DEVI
April 2, 1980
STATE OF RAJASTHAN Vs. MAHENDRA SINGH
March 27, 1980
STATE OF RAJASTHAN Vs. JAIPUR METAL AND ELECTRICALS LTD
April 7, 1980
STATE OF RAJASTHAN Vs. MOHAN LAL
February 12, 1980
STATE OF RAJASTHAN Vs. SHARMA and CO
February 12, 1980
STATE OF RAJASTHAN Vs. HANS RAJ
February 4, 1980
STATE OF RAJASTHAN Vs. CHANDALAL
January 9, 1980
STATE OF RAJASTHAN Vs. BABU
January 9, 1980
STATE OF RAJASTHAN Vs. MEHTA CHETAN DAS KISHANDASS
January 10, 1980
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
January 7, 1980
STATE OF RAJASTHAN Vs. KRISHNA DEV
January 11, 1980
STATE OF RAJASTHAN Vs. DHAPOO
February 20, 1980
STATE OF RAJASTHAN Vs. PREM CHAND & KANHAIYALAL
March 11, 1980
STATE OF RAJASTHAN Vs. RAJENDRA SINGH SAXENA, SON OF RAMESHWAR NATH, DISTRICT EXCISE OFFICER, ALWAR.
February 4, 1980
STATE OF RAJASTHAN Vs. AMNTLAL & SOHANLA
March 11, 1980
STATE OF RAJASTHAN Vs. MAHAVIR SINGH AND SUMER SINGH
September 8, 1980
STATE OF RAJASTHAN Vs. LAXMAN SINGH
August 12, 1980
STATE OF RAJASTHAN Vs. BHERULAL
September 3, 1980
STATE OF RAJASTHAN Vs. LALUKHAN
July 24, 1980
STATE OF RAJASTHAN Vs. BHAWANI SINGH FORMER HIS HIGHNESS
May 9, 1980
SUKH RAM AND NATIONAL INSURANCE Vs. TARA ALIAS TARIYA
January 5, 1980
SUKHDEO SINGH Vs. SUKHDEO SINGH
February 5, 1980
SUKHMEL SINGH BHIKA AND MOHAN Vs. STATE OF RAJASTHAN
March 19, 1980
SULE KHAN Vs. STATE OF RAJASTHAN
October 16, 1980
SUNDER LAL Vs. STATE OF RAJASTHAN
August 22, 1980
SURAJ Vs. STATE OF RAJASTHAN
November 28, 1980
SURESH KUMAR BAGARIA Vs. UNIVERSITY OF RAJASTHAN
October 14, 1980
SUWALAL Vs. MEGHRAJ
May 9, 1980
SYED GULAM HUSSAIN Vs. RTA
September 24, 1980
SYED SAULAT HUSSAIN Vs. SYED ILMUDDIN
March 7, 1980
T F PARDIWALA Vs. STATE OF RAJASTHAN
March 12, 1980
THE RAJASTHAN STATE WAREHOUSING CORPORATION, JAIPUR Vs. THE PALI CENTRAL CO
September 8, 1980
TOPAN DASS Vs. STATE OF RAJASTHAN
December 15, 1980
UDAIPUR COTTON MILLS Vs. SUTI MILL MAZDOOR UNION
April 4, 1980
UDAIPUR SAHKARI UPBHOGATS THOK Vs. UNION OF INDIA
January 17, 1980
UMA GUPTA Vs. RAMESH CHANDRA
October 10, 1980
UMA SHANKER Vs. STATE
September 6, 1980
UMAID CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
February 27, 1980
UMARAM Vs. REVENUE APPELLATE AUTHORITY
February 2, 1980
UMED SINGH Vs. BAHADUR SINGH
February 2, 1980
UMED SINGH Vs. BAHADUR SINGH
February 9, 1980
UMED SINGH Vs. THE STATE OF RAJASTHAN
July 1, 1980
UMED SINGH RATHORE Vs. STATE OF RAJASTHAN
October 14, 1980
UMED SINGH RATHORE Vs. STATE OF RAJASTHAN
October 24, 1980
UNION OF INDIA Vs. S B CHATTERJEE
January 17, 1980
UNION OF INDIA Vs. WAZIR SINGH
February 25, 1980
UNION OF INDIA Vs. KAMLA DEVI
April 1, 1980
URBAN IMPROVEMENT TRUST JAIPUR Vs. PADMANAND
January 25, 1980
VADU Vs. UK CHAND
August 1, 1980
VASUDEO Vs. MULK RAJ KUMAR
August 21, 1980
VEERA Vs. STATE OF RAJASTHAN
August 14, 1980
VIJAI HOSIERY MILLS Vs. STATE OF RAJASTHAN
January 7, 1980
VIJAY PRAKASH MITTAL Vs. ABDUL HAQ ANSARI
January 29, 1980
VIMLA DEVI Vs. MAYA DEVI
December 18, 1980
VINODI RAM BAL CHAND Vs. STATE OF RAJASTHAN
December 19, 1980
VISHNU DUTT SHARMA Vs. DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY BIKANER
September 6, 1980
WAHID Vs. STATE OF RAJASTHAN
February 26, 1980
WESTERN INDIAN STATE MOTORS JAIPUR Vs. BOARD OF REVENUE
October 14, 1980
YASHWANT KUMAR Vs. STATE OF RAJASTHAN
February 25, 1980