Home
Case Index
Title
Date
ACCHAIBAR MISSIR Vs. PATICHHHAN MISSIR
July 28, 1980
ACHHAIBER MISSIR Vs. PARICHHAN MISSIR
July 28, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MOTIPUR SUGAR FACTORY PRIVATE LIMITED
December 16, 1980
ALETTA GRACE BELL Vs. S TIRKEY
July 17, 1980
AMBIKA DEVI Vs. BALMAKUND PANDEY
February 4, 1980
ARUN KUMAR SAH Vs. BASIR AHMAD
December 10, 1980
ASHISH KUMAR PAL Vs. SUPERINTENDENT OF JAIL JAMSHEDPAR
May 14, 1980
ASHOK SINGH Vs. JUGESHWAR SINGH
April 18, 1980
ASSISTANT BRANCH MANAGE Vs. SHANTI SWARUP SHARMA
January 17, 1980
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. SONI MONI LAL BROTHERS
July 30, 1980
ASUTOSH GUPTA Vs. STATE OF BIHAR
May 19, 1980
ATMA RAM PODDAR Vs. STATE OF BIHAR
December 12, 1980
B L KHATTRI Vs. STATE OF BIHAR
August 19, 1980
BABAN SHARMA Vs. STATE OF BIHAR
August 5, 1980
BABBAN SHARMA Vs. STATE OF BIHAR
August 8, 1980
BABU LAL SAO Vs. STATE OF BIHAR
February 1, 1980
BABU LAL YADAV Vs. STATE OF BIHAR
May 2, 1980
BAIDYANATH PRASAD MISHRA Vs. STATE OF BIHAR
May 21, 1980
BAJRANGI MANDAL Vs. S K BHUTANI
February 19, 1980
BAKSHI S B P SINHA Vs. BIHAR STATE BAR COUNCIL
January 11, 1980
BALMIKI SINGH Vs. LALPARI DEVI
January 28, 1980
BALMIKI SINGH Vs. LALPARI DEVI
October 28, 1980
BANSHI BHAGAT Vs. KISHUN BHAGAT
August 18, 1980
BARBIGHA COLD STORAGE CO P LTD Vs. NATIONAL INSURANCE CO LTD
July 1, 1980
BEUNI YADAV Vs. LAND REFORMS DEPUTY COLLECTOR MADHUBANI
July 24, 1980
BHAGWANDAS Vs. KOKA PAHAN
May 13, 1980
BHAGWAUDAS KEJRIWAL Vs. RAMA DEVI SURRAF
February 21, 1980
BHUBNESHWAR PRASAD YADUKA Vs. ANCHAL ADHIKARI
September 25, 1980
BHUNESHWAR PRASAD SINGH Vs. STATE OF BIHAR
February 27, 1980
BHUNESHWAR PRASAD SINHA Vs. STATE OF BIHAR
August 20, 1980
BIDYUT KUMAR GANGULLY Vs. STATE OF BIHAR
March 19, 1980
BIHAR STATE BOARD OF RELIGIOUS TRUST PATNA Vs. PATNA BRICK MANUFACTURING CO
May 21, 1980
BIHARI LAL Vs. MURTI SRI RADHA KRISHNAJI THAKURBARI
December 4, 1980
BIJAY KUMAR MAHASETH Vs. DINANATH JHA
March 29, 1980
BISHESHWAR PD MANDAL Vs. RAJBATI DEVI
October 12, 1980
BISHUNDEO SAH Vs. NATHU YADAV
October 9, 1980
BISHWANATH MAHTO Vs. SUB DIVISIONAL OFFICER JAMTARA
March 28, 1980
BISHWANATH SINGH Vs. STATE OF BIHAR
July 4, 1980
BLAUDEO PRASAD SAH Vs. HARI PRASAD SAH
December 3, 1980
BRAHAMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
May 1, 1980
BRIJESH RAI TIRPURARI SHARAN RAI Vs. STATE OF BIHAR
January 18, 1980
BUDHA SINGH Vs. STATE OF BIHAR
May 14, 1980
CHAMPA DEVI Vs. MADHO SHARAN SINGH
March 7, 1980
CHANDAR SAH Vs. UNION OF INDIAGODHANI
August 29, 1980
CHANDRIKA SAH Vs. ADDITIONAL MEMBER BOARD
September 23, 1980
CHATTURAM DARSANRAM Vs. UNION OF INDIA
March 12, 1980
CHEDI PRASAD SINGH Vs. STATE OF BIHAR
August 11, 1980
CHEDI PRASAD SINGH Vs. STATE OF BIHAR
August 8, 1980
CHEKHURI MALLAH Vs. BHABHUTI MALLAH
December 22, 1980
COMMISSIONER OF INCOME TAX Vs. BANKIPUR CLUB LIMITED
October 14, 1980
COMMISSIONER OF INCOME TAX Vs. CENTRAL KOORDIH COLLIERY COMPANY
July 25, 1980
COMMISSIONER OF INCOME TAX Vs. SELECTED JHARIA COLLIERY COMPANY PRIVATE LIMITED
April 8, 1980
DAMODAR DUBEY Vs. STATE OF BIHAR
September 23, 1980
DEO KRISHNA SINGH Vs. HAREUDRA PRASAD
November 10, 1980
DINANATH SHRIVASTAVA Vs. SUKHDEO NARAYAN PRASAD
March 27, 1980
DIP NARAIN SINGH Vs. KEDAR NATH SINGH
December 18, 1980
DIPNARAIN SINHA Vs. DINANATH SINGH
January 16, 1980
DUDHNATH YADAV Vs. STATE OF BIHAR
March 31, 1980
GANESH PRASAD Vs. STATE OF BIHAR
August 8, 1980
GANESH RAM Vs. RAMLAKHAN DEVI
September 25, 1980
GANGA SAO Vs. BISHWANATH GUPTA
December 23, 1980
HAFIZULLAHA Vs. BALKISHUN AGARWALLA
December 3, 1980
HARE KRISHNA SAHAY Vs. STATE OF BIHAR
May 23, 1980
HARE KRISHNA SAHAY Vs. STATE OF BIHAR
June 5, 1980
HARI NARAIN PRASAD Vs. KRISHNA PRASAD
October 13, 1980
HARISH TARA REFACTORIES PRIVATE LTD Vs. STATE OF BIHAR
April 23, 1980
HASSAN JAN Vs. STATE OF BIHAR
April 24, 1980
HEM RAJ JHUNJHUNWALA Vs. STATE OF BIHAR
May 13, 1980
INAR HAZARA ALIAS INDER HAZ ARA Vs. RAMBRIKSHA HAZARA
May 6, 1980
J K AGARWALA Vs. UNION OF INDIA
July 31, 1980
J P GUPTA Vs. UNION OF INDIA
September 6, 1980
J P SAROOGI Vs. JAMAL AHMAD
May 2, 1980
JAGARNATH JHA Vs. UGRAKANT CHAUDHARY
October 9, 1980
JAGARNATH SINGH Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR PATNA
November 17, 1980
JAGDEO MANDAL Vs. PRASADI MANDAL
January 16, 1980
JAGDISH PRASAD CHOWDHARY Vs. NIRSU SINGH
April 3, 1980
JAGDISH PRASAD CHOWDHARY Vs. NIRSU SINGH
March 3, 1980
JAGDISH PRASAD KESHARWANI Vs. FERTILIZER CORPORATION OF INDIA LTD
April 25, 1980
JAGDISH SINGH Vs. RAMESHWAR SINGH
July 3, 1980
JAGDISH TRADING COMPANY Vs. STATE OF BIHAR
December 22, 1980
JAGESHWAR CHAUDHARY Vs. UGRAAEN NARAIN AGRAWAL
December 12, 1980
JAI CHANDRA PRASAD Vs. BISHWANATH PRASAD
December 8, 1980
JALPA TUDU Vs. COMMISSIONER OF BHAGALPUR DIVISION
September 9, 1980
JAMURTA KUER Vs. DIRECTOR OF CONSOLIDATION BIHAR
July 17, 1980
JANAK SAHI Vs. JAMUNA SHAHI
April 10, 1980
JETHAN PRASAD Vs. STATE OF BIHAR
July 2, 1980
JUGAL KISHORE SINGH Vs. UNION OF INDIALAKSHMI KUMARI
February 2, 1980
JUTE FIBRE Vs. SANTOSH CHANDRA SAWAL RAM
December 9, 1980
KAILASH CHANDRA MAHESHWARI Vs. STATE OF BIHAR
December 2, 1980
KAILASH ROLLER FLOUR MILLS Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
July 8, 1980
KALI PRASAD BAJPAYEE Vs. BHAGWAT PRASAD
April 4, 1980
KAMAKHYA NARAIN SINGH Vs. STATE OF BIHAR
October 14, 1980
KAMLESHWAR PRASAD NAYAK Vs. SHYAM SUNDAR CHAUDHARY
April 16, 1980
KAMLESHWAR PRASAD NAYAK Vs. SHYAM SUNDAR CHAUDHARY
January 16, 1980
KANA RAM EQBAL SINGH Vs. STATE OF BIHAR
August 6, 1980
KANHAIYA RAM Vs. STATE OF BIHAR
February 7, 1980
KAPILDEO SINGH Vs. STATE OF BIHAR
July 30, 1980
KASHI PRASAD HARILALKA Vs. JOINT SECRETARY GOVERNMENT
September 6, 1980
KHARTAR SAO Vs. UNION OF INDIA
February 1, 1980
KISHORI LALL SAHU Vs. CHAIRMAN NORTH BIHAR REGIONAL TRANSPORT AUTHORITY MUZAFFARPUR
February 28, 1980
KISHUN DUBEY Vs. KAMLA PRASAD TIWARY
December 5, 1980
KRISHNA MURARI PATHAK ALIAS LALAN PATHAK Vs. LESARI
January 24, 1980
KRISHNA PRASAD Vs. HARI NARAIN PRASAD
October 15, 1980
LALITA KUMARI Vs. STATE OF BIHAR
November 25, 1980
LALMUNI DEVI Vs. SHIV SHANKAR TIWARY
February 2, 1980
LALMUNI DEVI Vs. SHIV SHANKER TIWARY
February 27, 1980
LAXMI NARAIN GURMAITA Vs. RAM NARAIN MEHTA
October 1, 1980
LAXMI NARAYAN GAURI SHANKAR Vs. GOPAL KRISHNA KANORIA
March 18, 1980
MANAGEMENT OF ASHOK PAPER MILLS Vs. STATE OF BIHAR
November 26, 1980
MANAGER ALLAHABAD BANK Vs. PRESIDING OFFICER LABOUR COURT
February 6, 1980
MANAGING COMMITTEE OF SHREE GANESH ADARSH SANSKRIT HIGH SCHOOL BAKHTIARPUR Vs. STATE OF BIHAR
December 5, 1980
MANJU KUER Vs. RAMRATAN SINGH
December 16, 1980
MD IDRIS Vs. STATE OF BIHAR
January 9, 1980
MIR RAFIQUE Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR
July 21, 1980
MOGHAL SINGH Vs. MEMBER BOARD OF REVENUE
September 2, 1980
MOHANLAL SAH Vs. SABITRI DEVI PODDAR
May 1, 1980
MOHD YUNUS Vs. STATE OF BIHAR
January 24, 1980
MUNDRIKA SINGH Vs. MARNI KUMARI
July 8, 1980
MUNICIPAL COMMISSIONERS OF BHAGALPUR MUNICIPALITY Vs. SHIV NARAIN RAM
November 26, 1980
MUNSI PASI Vs. THAKUR SETH
March 17, 1980
NARESH PRASAD YADAV Vs. STATE OF BIHAR
July 4, 1980
NARSINGH PRASAD SAH Vs. STATE OF BIHAR
April 22, 1980
NASRUL MIAN Vs. STATE OF BIHAR
October 7, 1980
NAWAL KISHORE SINGH Vs. STATE OF BIHAR
March 11, 1980
NIROD BARAN BANERJEE Vs. STATE OF BIHAR
April 21, 1980
NRIPENDRA NATH ROY CHOUDHARY Vs. COMMISSIONER OF CHAIBASA MUNICIPALITY
July 1, 1980
PARBHAWATI DEVI Vs. MAHENDRA NARAIN SINGH
August 12, 1980
PATNA MUNICIPAL CORPORATIONS Vs. RAM RAJ DHOBI
December 15, 1980
PEYARE GIR Vs. UNION OF INDIAMUNDARI
July 10, 1980
PHULPATI DEVI Vs. PARMESHWAR RAI
July 29, 1980
PRABHAVATI DEVI Vs. MAHENDRA NARAIN SINGH
August 1, 1980
PRABHUNATH SINGH Vs. STATE OF BIHAR
February 11, 1980
PRAKASH SAO Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
November 12, 1980
PRIYABARAT MUKHIA Vs. STATE OF BIHAR
July 28, 1980
PURNIMA SINGH Vs. STATE OF BIHAR
August 7, 1980
RADHA KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
February 7, 1980
RADHABALLAV CHATURVEDI Vs. STATE OF BIHAR
January 8, 1980
RADHESHYAM TEWARI Vs. STATE OF BIHAR
March 14, 1980
RAJ KUMAR PRASAD Vs. UCHIT NARAIN SINGH
May 5, 1980
RAJ KUMAR PRASAD Vs. UCHIT NARAIN SINGH
May 3, 1980
RAJESHWARI DEVI Vs. KESHORI DEVI
May 22, 1980
RAJPATI PRASAD Vs. KAUSHALYA KUER
August 8, 1980
RAKESH CHANDRA SAHAY VERMA Vs. MITHILA UNIVERSITY
May 27, 1980
RAM GOPAL SAH Vs. DHIRENDRA NATH
December 2, 1980
RAM KRISHNA MANDAL Vs. BAIKUNTHA LAL MANDAL
April 9, 1980
RAM SEWAK LAL Vs. RAJENDRA PRASAD
December 2, 1980
RAMAUTAR PRASAD Vs. STATE OF BIHAR
January 11, 1980
RAMESHWAR JUTE MILLS LTD Vs. INSPECTOR OF CUSTOMS AND CENTRAL EXCISE
February 2, 1980
RAMESHWAR KOERI Vs. STATE OF BIHAR
November 28, 1980
RAMESHWAR LALL AGARWAL Vs. UNION OF INDIA
May 14, 1980
RAMNANDAN RAI Vs. DISTRICT JUDGE SITAMARHI
March 11, 1980
RAMPADARATH RAI Vs. BISHUN MANDAL
April 24, 1980
RAMPRICHHAN SINGH Vs. RAM CHHABILA SINGH
September 18, 1980
RAMSARUP PRASAD Vs. CENTRAL BANK OF INDIA
April 2, 1980
RANJIT SINGH Vs. SARDA RANJAN PRASAD SINHA
May 21, 1980
RESHAM LAL YADAV Vs. STATE OF BIHAR
October 3, 1980
S K CHAUDHARY Vs. STATE OF BIHAR
February 7, 1980
SAHEB JAN MIAN Vs. NATHUNI SINGH
December 17, 1980
SALENDRA NARAIN SINGH Vs. PRESIDING OFFICER LABOUR COURT
February 8, 1980
SANICHAR MAHTON Vs. BHIKHAN DHOBI
February 22, 1980
SANT LAL SAHNI Vs. STATE OF BIHAR
May 15, 1980
SATYA NARAIN SINGH Vs. JANARDAN KANTH
May 22, 1980
SATYADEO SINGH Vs. STATE OF BIHAR
September 19, 1980
SHAMRATI KUER Vs. JANKI SARAN SINGH
December 5, 1980
SHIBRAM MISSIR Vs. TULARAM MISSIR
February 4, 1980
SHIV SHAMBHU SHARMA Vs. STATE OF BIHAR
July 9, 1980
SHOVA KANT DAS AND LAKAN LAL Vs. SPECIAL SECRETARY
May 9, 1980
SHREE GOPAL RICE AND FLOUR MILL Vs. STATE OF BIHAR
February 6, 1980
SHREE KRISHNA GYANODAY SUGAR LTD Vs. STATE OF BIHAR
February 11, 1980
SINGASAN RABI DAS Vs. CBIEF SECURITY OFFICER RAILWAY PROTECTION FORCE S E RAILWAY
December 9, 1980
SITA RAM Vs. SITARAM PRASAD
March 4, 1980
SITA RAM PRASAD Vs. MAHADEO RAI
February 27, 1980
SITA RAM PRASAD Vs. MAHADEO RAI
February 17, 1980
SITESH KISHORE PANDEY Vs. RAMESH KISHORE PANDEY
September 5, 1980
SK JAMALUDDIN Vs. STATE OF BIHAR
March 20, 1980
STATE OF BIHAR Vs. RAMESHWAR PRASAD BAIDYA
March 10, 1980
STATE OF BIHAR Vs. DEOMANI BHAGAT
January 5, 1980
STATE OF BIHAR Vs. S K THACKER
July 24, 1980
STATE OF BIHAR Vs. KAMLA PRASAD SINHA
March 18, 1980
STATE OF BIHAR Vs. RAM BACHAN SINGH
September 3, 1980
SUBHASH CHANDRA CHOUDHURY Vs. BIHAR STATE WAREHOUSHING CORPORATION
January 10, 1980
SUBHASH PANDEY Vs. CHANCELLOR MAGADH UNIVERSITY
August 21, 1980
SUBODH BALA GHOSH Vs. HAICUM SINGH
December 17, 1980
SUDAMIA DEVI Vs. STATE OF BIHAR
February 11, 1980
SUKHDEO PRASAD YADAV Vs. STATE OF BIHAR
April 18, 1980
SUNANIA DEVI Vs. ADDITIONAL MEMBER BOARD OF REVENUE PATNA
September 25, 1980
SURENDRA SINGH Vs. JANG BAHADUR SINGH
February 28, 1980
SURYAKANT JHA Vs. LAKSHMI KANT JHA
March 20, 1980
SUSHIL KUMAR SINGH Vs. BRAJ MOHAN SINGH
November 6, 1980
TAPESHWER TEWARY Vs. SANJAY KUMAR SHARMA
September 17, 1980
TARNI PRASAD THAKUR Vs. BASUDEO THAKUR
November 20, 1980
TATA ENGINEERING AND LOCOMATIVE CO LTD Vs. DISTRICT MINING OFFICER AND CESS COLLECTOR
March 19, 1980
THAKUR PANDEY Vs. BUNDI OJHA
March 6, 1980
THAKUR RAM SAHAI SINHA Vs. T BIMLA DEVI
January 18, 1980
TRIBENI PD RASTOGI Vs. BASUDEO PD RASTOGI
April 16, 1980
TRIBENI PRASAD DHANDHANIA Vs. SITA RAM PODDAR
March 27, 1980
UDAY SINGH Vs. MAGADH UNIVERSITY
May 8, 1980
UMESH CHANDRA SAH Vs. STATE OF BIHAR
July 8, 1980
UNION OF INDIA Vs. LAKSHMI NARAYAN SINHA
July 14, 1980
UNION OF INDIA Vs. LAKSHMI NARAYAN SINHA
July 8, 1980
UNION OF INDIA Vs. JUMAN
August 20, 1980
VIVEKANAND MISHRA Vs. BIHAR SECONDARY EDUCATION BOARD
January 2, 1980
WORKMEN OF INDIAN OIL CORPORATION Vs. MANAGEMENT OF INDIAN OIL
September 10, 1980
YOGENDRA THAKUR Vs. STATE OF BIHAR
July 4, 1980