Case Index

Title
Date
AMRIK CHAND Vs. RAM SARUP
April 25, 1980
ASA SINGH Vs. STATE OF HIMACHAL PRADESH
December 30, 1980
ATMA RAM Vs. BABU RAM
August 29, 1980
BADAMO DEVI Vs. STATE
July 18, 1980
BALDEV SINGH Vs. TULU
August 5, 1980
BALI RAM Vs. SUNEHRU
March 19, 1980
BALI RAM Vs. THE DIVISIONAL ORGANISER, PUNJAB, H. P., JAMMU AND LADAKH DIVISION OF THE DIRECTORATE GENERAL OF SECURITY, FIR HILL, SIMLA
November 17, 1980
BANGALI RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 23, 1980
BANSI LAL GANPAT RAI Vs. BHOJ RAJ
June 3, 1980
BATNA RAM Vs. STATE OF HIMACHAL PRADESH
January 2, 1980
BELI RAM Vs. STATE OF HIMACHAL PRADESH
December 23, 1980
BHAGAT RAM Vs. RAKESH KAPOOR
July 18, 1980
BHAGWAN SINGH Vs. RAMESH KUMAR
September 23, 1980
BIJA RAM Vs. STATE OF H.P.
April 29, 1980
BISH RAM Vs. KALAWATI
March 17, 1980
COURT ON ITS OWN MOTION Vs. R K GARG
November 17, 1980
D.D. GANDHI, DISTRICT INDUSTRIES OFFICER Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
July 29, 1980
D.R.THAKUR Vs. HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA, PALAMPUR
May 22, 1980
DALIP SINGH Vs. JAISI RAM
August 26, 1980
DAULAT SINGH Vs. STATE OF HIMACHAL PRADESH
March 5, 1980
DAWARKA DASS Vs. STATE OF HIMACHAL PRADESH
June 4, 1980
DAYAWANTI Vs. KIRPA RAM
March 6, 1980
DELHI CLOTH & GENERAL MILLS COMPANY LTD. Vs. STATE OF H.P.
September 3, 1980
DEWAN CHAND Vs. KRISHAN KUMAR
August 13, 1980
DINA NATH PRADESI Vs. STATE
October 1, 1980
DUGLU RAM Vs. GOVIND RAM
August 19, 1980
DURGA DASS Vs. STATE
November 21, 1980
DURGA DASS Vs. STATE OF HIMACHAL PRADESH
October 15, 1980
DWARKOO Vs. UNION OF INDIA
September 29, 1980
GANDHARV LAL Vs. STATE OF HIMACHAL PRADESH
July 9, 1980
GHANSHYAM GUPTA Vs. STATE OF HIMACHAL PRADESH
December 5, 1980
GILMO Vs. MUKTI
January 11, 1980
GOPI NATH AND SONS Vs. STATE OF HIMACHAL PRADESH
October 14, 1980
HARI SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 21, 1980
HIMACHAL PRADESH KRISHI VISHVA VIDYALAYA, PALAMPUR Vs. D.R.THAKUR
June 26, 1980
HIMACHAL PRADESH ROAD TRANSPORT CORPORATION Vs. USHA KHARBANDA
June 19, 1980
INDU SHARMA Vs. H.P.UNIVERSITY
July 31, 1980
JAGDISH PRASAD Vs. BHAWANI PRASAD
May 15, 1980
JAISHI RAM Vs. SALIG RAM
December 16, 1980
JIWAN LAL Vs. STATE OF H.P.
July 30, 1980
KALI DASS VASUDEVA Vs. SHRI SWARAN SINGH
April 21, 1980
KANWAR HARI BHUSHAN SINGH Vs. FINANCIAL COMMISSIONER HIMACHAL PRADESH SIMLA
April 10, 1980
KUNDAN LAL AHUJA Vs. STATE OF HIMACHAL PRADESH
July 30, 1980
LACHHO Vs. BAKSHI RAM
April 22, 1980
MADAN LAL Vs. CHIEF ENGINEER, BEAS-SUTLEJ LINK PROJECT, SUNDERNAGAR
August 21, 1980
MADHO RAM Vs. STATE OF UTTAR PRADESH
November 13, 1980
MARIADASAN Vs. STATE OF TAMIL NADU VARUVEL
January 17, 1980
MAST RAM Vs. BHIKAM
April 2, 1980
MASTU DEVI Vs. HARISH CHANDER
July 31, 1980
MOHAN LAL Vs. PREM CHAND
May 23, 1980
MOHAN LAL Vs. STATE OF H.P.
April 22, 1980
MOHAN MEAKIN BREWERIES LIMITED Vs. EXCISE AND TAXATION COMMISSIONERS
July 2, 1980
MUNSHI RAM Vs. GRAM SABHA SALOH
August 13, 1980
NALAGARH DEHATI CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. BELI RAM
August 29, 1980
NARINDER KUMAR SHARMA Vs. UNION OF INDIA
November 6, 1980
PANNO Vs. MAKHOLI RAM
December 19, 1980
PARO Vs. TULSI
June 16, 1980
PRABHU Vs. NARPET
July 25, 1980
PREM KUMAR Vs. STATE OF HIMACHAL PRADESH
February 7, 1980
PREM KUMAR Vs. STATE OF H.P.
July 2, 1980
PRITAM SINGH Vs. STATE
October 8, 1980
PUSHPAWATI Vs. UNITED COMMERCIAL BANK
May 22, 1980
R.S. SACHDEVA Vs. HIMACHAL PRADESH UNIVERSITY AND OTHERS
November 21, 1980
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 1, 1980
S.GURBAX SINGH Vs. KALI DASS
April 28, 1980
SACHIDA NAND SHARMA Vs. STATE OF HIMACHAL PRADESH
August 21, 1980
SAJJAN SINGH Vs. STATE
November 4, 1980
SANSAR CHAND Vs. UNION OF INDIA
September 4, 1980
SHANTI SWARUP BANTA Vs. STATE OF HIMACHAL PRADESH
May 2, 1980
SHEELA SEN Vs. HITENDRA SEN
March 14, 1980
SHER SINGH Vs. RAGHU RAM
September 22, 1980
SHER SINGH MEHTA Vs. KAILASH DISTRICT CO-OPERATIVE MARKETING AND SUPPLY
November 21, 1980
SHIV NATH Vs. BASANTA
October 14, 1980
SHRI UDHAM SINGH Vs. STATE OF HIMACHAL PRADESH
June 27, 1980
SHYAM SUNDER SHARMA Vs. STATE
April 8, 1980
SOBHA Vs. BEHARI LAL
April 17, 1980
SOHAN LAL Vs. EXECUTIVE MAGISTRATE
September 6, 1980
STATE OF HIMACHAL PRADESH Vs. RATTAN KAUR
November 28, 1980
STATE OF HIMACHAL PRADESH Vs. MOTILAL PARTAP SINGH AND CO
May 20, 1980
STATE OF HIMACHAL PRADESH Vs. JAI LAL
December 1, 1980
STATE OF HIMACHAL PRADESH Vs. JIWAN SINGH
September 22, 1980
STATE OF HIMACHAL PRADESH Vs. BHAGWAN FINANCE CORPORATION (PRIVATE) LIMITED
June 18, 1980
STATE OF HIMACHAL PRADESH Vs. DHURU RAM
July 25, 1980
STATE OF RAJASTHAN Vs. DAULAT RAM
January 23, 1980
STEEMAN COMPANY Vs. NARKO DEVI
July 18, 1980
SUDERSHAN SINGH Vs. SADH RAM
May 28, 1980
SUDESH VERMA Vs. ACHHAR KUMAR VERMA
July 31, 1980
SURESH KUMAR Vs. SUNITA KUMARI
September 10, 1980
SURESH VERMA Vs. ACHHAR KUMAR VERMA
July 31, 1980
T C KANWAR Vs. HIMACHAL PRADESH UNIVERSITY SIMLA
December 1, 1980
TARSEM KUMAR Vs. H.P.KRISHI VISHVA VTDYALAYA
December 1, 1980
TEJINDER SINGH Vs. RAM SARAN
March 6, 1980
THAKUR DASS Vs. STATE OF HIMACHAL PRADESH
October 14, 1980
THE STATE OF PUNJAB Vs. H.L. KOCHHAR
July 4, 1980
TRISHOOL BAKERY, THE MALL, SIMLA Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER, SIMLA
March 17, 1980
UDHAM SINGH Vs. STATE OF HIMACHAL PRADESH
May 27, 1980
UMA DEVI Vs. RAJKUMARI
December 31, 1980
UNION OF INDIA Vs. POTATO SUPPLIERS SYNDICATE
September 4, 1980