Case Index

Title
Date
A.S. KHONGPHAI Vs. THE SPECIAL JUDICIAL OFFICER, SHILLONG AND ORS.
February 20, 1980
ABDUL SAMAD Vs. THE EXECUTIVE COMMITTEE OF THE MARIGAON MAHKUMA PARISHAD AND ORS.
January 9, 1980
ARABINDA DAS AND ETC. Vs. STATE OF ASSAM AND ORS.
August 21, 1980
ASHUTOSH BANIK Vs. COMMISSIONER OF INCOME TAX
September 4, 1980
BIRENDRA KUMAR SHARMA Vs. STATE OF ASSAM
February 29, 1980
CHIEF SECRETARY TO THE GOVT. OF ASSAM AND ORS. Vs. P.C. MAHANTA AND ORS.
August 28, 1980
CO-OPERATIVE SOCIETY LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
August 6, 1980
COMMISSIONER OF INCOME TAX Vs. RADHA KISHAN CHOUDHURY
May 9, 1980
COMMISSIONER OF INCOME TAX Vs. GAURISHANKAR AGARWALLA
May 13, 1980
COMMISSIONER OF INCOME TAX Vs. USHA RANJAN BHADRA
July 22, 1980
COMMISSIONER OF INCOME TAX Vs. BUILDWELL ASSAM P LIMITED
November 11, 1980
COMMISSIONER OF INCOME TAX Vs. MASKARA TEA ESTATE
December 2, 1980
COMMISSIONER OF INCOME TAX Vs. PADMA RAM BHARALI
August 27, 1980
COMMISSIONER OF INCOME TAX Vs. NARENDRA SINGH KOTHARI
May 12, 1980
CONTROLLER OF ESTATE DUTY Vs. KANTA DEVI TANEJA
August 11, 1980
DISTRICT FOOD INSPECTOR Vs. KEDARNATH CHIRANIA
November 10, 1980
FATIK CHANDRA BORA Vs. MILAN BAROI
February 8, 1980
GANESH CHANDRA HAZARIKA Vs. STATE OF ASSAM
July 29, 1980
GENDRA BRAHMA Vs. STATE OF ASSAM,
August 22, 1980
GOKUL DAS Vs. STATE OF ASSAM
July 31, 1980
INDRAJIT BARUAH Vs. STATE OF ASSAM AND ANR.
April 18, 1980
JALANNAGAR TEA ESTATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 25, 1980
JAMINI MOHAN DAS Vs. NIRANJAN DAS
May 8, 1980
JASKARAN LODHA Vs. STATE OF ASSAM
January 17, 1980
JITENDRA NATH SAIKIA Vs. HIMANSHU KUMAR DUTTA
February 11, 1980
K. TUINGANA Vs. H. VAKAM AND ANOTHER
August 18, 1980
KAMAL CHANDRA PATAR Vs. THE STATE OF ASSAM AND ORS.
May 6, 1980
KHOI SINGNAR Vs. THE STATE OF ASSAM AND ORS.
November 20, 1980
KUTHU GOALA Vs. STATE OF ASSAM
May 6, 1980
LILARAM BORAH Vs. UNION OF INDIA (UOI) AND ORS.
July 1, 1980
LULANO LOTHA Vs. STATE OF NAGALAND
September 9, 1980
M/S BAPAKHAT JIBIKAPATH MIN SAMABAY SAMITY LTD., BAPAKHAT Vs. TEA STATE OF ASSAM AND OTHERS
September 17, 1980
MANAGEMENT OF BEVERAGE & FOOD PRODUCTS PVT LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, GAUHATI
February 1, 1980
MANGAL CHAND CHAUHAN Vs. RATAN LAL NAHATA
August 28, 1980
MONORANJAN DEY Vs. DHIRENDRA CHANDRA PAUL AND ANR.
January 9, 1980
NARSINGDAS SURAJMAL PROPERTIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1980
NATHANIEL GHOSH Vs. UNION TERRITORY OF ARUNACHAL PRADESH AND OTHERS
February 15, 1980
NEW INDIA ASSURANCE CO. LTD. Vs. PURABI SAIKIA AND ORS.
July 21, 1980
NIBARAN BORA, S Vs. UNION OF INDIA
June 9, 1980
NONGPOK SEKMAI COLLECTIVE FARMING CO-OPERATIVE SOCIETY LTD. Vs. SEKMAI KHUNBI JOINT FARMING CO-OPERATIVE SOCIETY LTD.
September 18, 1980
P CHANDRA MOULI ETC AND ORS Vs. UNION OF INDIA
May 19, 1980
P. CHANDRA MOULI Vs. UNION OF INDIA
May 19, 1980
P. G. D'OMBRAIN Vs. COLLECTOR OF KAMRUP GAUHATI
February 26, 1980
PATOA BROTHERS Vs. COMMISSIONER OF INCOME TAX
October 7, 1980
PHUKAN CHANDRA BAYAN Vs. MADHAV CHANDRA
May 19, 1980
RADHESHYAM TIBREWALL Vs. COMMISSIONER OF INCOME TAX
January 11, 1980
RASAMANI DAS AND ORS. Vs. PATRABALA DEVI AND ORS.
March 14, 1980
RUPESWAR SAIKIA Vs. ANIRAM SAIKIA
January 8, 1980
SAHADARI Vs. DASARATH SHAH
January 8, 1980
SAILALA Vs. NGURTAIVELI
February 12, 1980
SARMAH P N Vs. COMMISSIONER OF INCOME TAX
January 11, 1980
SHRI DIMBESWAR BHUYAN ATOI Vs. SHRI JATINDRA CH. MAHANTA
September 16, 1980
SMT. KIRANMAYEE DAS Vs. THE ASSAM BOARD OF REVENUE, GAUHATI AND ORS.
February 12, 1980
SOMI HORAM TONGKHUL NAGA Vs. UNION OF INDIA (UOI) AND ORS.
February 29, 1980
SUNIL KUMAR DATTA ROY Vs. SMT. SWARNA DATTA ROY
February 18, 1980
THAGIRAM BORAH Vs. STATE OF ASSAM
February 22, 1980
THE ASSAM TEA CORPORATION LTD. Vs. NARAYAN SINGH AND ANR.
April 2, 1980
WALFORD TRANSPORT (EASTERN) INDIA LTD Vs. S K MANDAL, REGISTRAR OF COMPANIES AND ORS
February 5, 1980
ZARZOLIANA Vs. GOVERNMENT OF MIZORAM
September 23, 1980