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Case Index
Title
Date
A.C. SWAIN Vs. THE CHAIRMAN OF THE ORISSA STATE WAREHOUSING CORPORATION AND ORS.
August 12, 1980
ANADI NAIK Vs. PRAHALLAD NAIK
July 18, 1980
ANANTA CHARAN MAHAPATRA Vs. INSPECTOR OF POST OFFICES JAJPUR SUB-DIVISION
July 8, 1980
ANANTA KESHARI ALIAS RAMA SARKAR Vs. COLLECTOR AND ANR.
February 7, 1980
ANDHRA CIVIL CONSTRUCTION CO HYDERABAD Vs. STATE OF ORISSA
July 11, 1980
ARAKHITA SWAIN AND 13 ORS. Vs. BANSHIDHAR SAHU AND 3 ORS.
November 11, 1980
ART EMPORIUM Vs. STATE OF ORISSA
July 18, 1980
BABAJI CHARAN SAHOO AND ORS. Vs. LAXMIPRIYA DEBI AND ORS.
December 8, 1980
BANCHHANIDHI DAS Vs. KAMALA DEVI
July 3, 1980
BANSIDHAR MOHANTY Vs. UNITED BANK OF INDIA
May 12, 1980
BANSIDHAR PRADHAN Vs. COMMISSIONER OF INCOME TAX
February 4, 1980
BASISTA KUMAR SAHU AND ANR. Vs. STATE OF ORISSA
July 22, 1980
BAURIBANDHU MOHANTY Vs. CHAMPABATI BEWA
December 8, 1980
BHAGABAN BEHERA Vs. MAHESWAR BEHERA AND ORS.
September 24, 1980
BHAGABAN DAS AGARWALLA Vs. STATE OF ORISSA
January 30, 1980
BHAGIRATHI SAHA Vs. ANANTANARAYAN DAS CHOUDHURY
December 19, 1980
BHAJA GOVINDA MAIKAP Vs. JANAKI DEI
February 21, 1980
BHUBANESWAR MISHRA Vs. UJALAMANI DEVI
April 16, 1980
BIJULI SWAIN Vs. STATE OF ORISSA
August 4, 1980
BINOY KUMAR MOHANTY Vs. STATE OF ORISSA
May 19, 1980
BRAJABANDHU PATNAIK Vs. KANHU CHARAN PATNAIK
November 10, 1980
CHINTAMANI PARIDA Vs. JADUMANI
March 28, 1980
COLLECTOR Vs. PADMA CHARAN MOHANTY
May 20, 1980
COMMISSIONER OF INCOME TAX Vs. POHOP SINGH RICE MILL
July 28, 1980
COMMISSIONER OF INCOME TAX Vs. GANESHRAM NAYAK
September 9, 1980
DAMBARUDHAR BEHERA Vs. STATE OF ORISSA
May 14, 1980
DINABANDHU PANDA Vs. KULAMANI DAS
November 12, 1980
DINAMANI DEBI Vs. PARAMANANDA CHOUDHURY
July 8, 1980
DOLAGOBINDA KHANDAI AND ORS. Vs. STATE OF ORISSA, REPRESENTED THROUGH THE SECRETARY IN EDUCATION AND YOUTH SERVICES DEPARTMENT AND ORS.
February 16, 1980
DURGA CHARAN RAUTARA Vs. STATE OF ORISSA AND ANR.
September 18, 1980
E ADINARAYANA PATRA Vs. RAMAHARI PATRA
February 1, 1980
E I D PARRY LIMITED Vs. AGRO SALES AND SERVICE
July 7, 1980
EXECUTIVE ENGINEER DEBURI EXPRESSWAY DIVISION KENDRAPARA Vs. HEMALATA SINGH
February 4, 1980
EXECUTIVE ENGINEER, RURAL ENGINEERING DIVISION Vs. JAGADISH CHANDRA BUDHARAJA
December 17, 1980
FAKIRMOHAN PRATIHARI Vs. BAURIBANDBU PATTNAIK AND ORS.
April 14, 1980
G V RAMA MURTY PATNAIK Vs. MINAKETAN SENAPATI
January 24, 1980
GADE NARAYAN MURTY Vs. BERHAMPUR MUNICIPALITY
August 12, 1980
GANGADHAR MANDAL AND ORS. Vs. SHYAMSUNDAR MANDAL AND ORS.
November 1, 1980
GHASI PAIKARY Vs. DINABANDHU MUDULI AND ORS.
April 21, 1980
GIRISH CHANDRA PADHAN Vs. AMRIT BEWA AND ANR.
April 21, 1980
GOPAL CHANDRA MISRA Vs. STATE OF ORISSA
November 18, 1980
GOPINATH SARMA Vs. SASI DEI AND ORS.
April 15, 1980
GOURAHARI MAHANTA Vs. TAHSILDAR BONAI
July 7, 1980
GOURAHARI MOHANTY Vs. STATE
November 13, 1980
GUDABARTI ADINARAYAN Vs. NETRI PADHAN AND ORS.
November 5, 1980
GUDIALABANDHA GRAMA SASAN Vs. STATE OF ORISSA
February 21, 1980
HADUPANI SABATO Vs. GANTA RATNAM
December 1, 1980
HANSRAJ KOOVERJI RATHOR Vs. STATE OF ORISSA
May 15, 1980
HARI CHARAN DAS BABAJI Vs. ADHIKARI BAISHNAB CHARAN DAS
November 12, 1980
HARIMOHAN PADHI Vs. RANGANATH DAS AND ORS.
May 14, 1980
HEALTH STORES Vs. MUSAMAT RAHIMA BAI
September 15, 1980
HINDUSTAN STEEL LIMITED Vs. D.R. GUPTA
July 21, 1980
HRUDANANDA MAHAPATRA AND ORS. Vs. STATE OF ORISSA AND ANR.
December 19, 1980
HRUDAYA CHANDRA MISRA AND ORS. Vs. STATE OF ORISSA AND ORS.
August 11, 1980
HRUSHIKESH PANDA Vs. BLOCK DEVELOPMENT OFFICER AND ANR.
July 4, 1980
INDRAMANI JENA AND ORS. Vs. DANDASI PAIK AND ORS.
February 13, 1980
INDUSTRIAL DEVELOPMENT Vs. HIRA STEELS AND ALLOYS LTD
December 16, 1980
JAGA ALIAS JAGANNATH NAIK AND ORS. Vs. THE STATE OF ORISSA AND ANR.
July 2, 1980
JAGANATH MISRA Vs. LOKANATH MISRA
September 17, 1980
JAGANNATH SAHOO Vs. LABANYA DEI
May 5, 1980
JAMUNA Vs. STATE OF ORISSA
September 15, 1980
JENAMANI PRAFULLA KUMAR RAY Vs. STATE OF ORISSA
December 19, 1980
JEYPORE SUGAR COMPANY LIMITED Vs. MINING OFFICER AND ANR.
April 29, 1980
K. LAKSHMAN DAS Vs. K. KRISHNA MURTY
November 6, 1980
KALANDI SWAIN Vs. BRAJA KISHORE DASS
January 25, 1980
KALINGA TUBES LIMITED Vs. KALINGA TUBES MAZDOOR SANGHA AND ORS.
February 19, 1980
KAMAL KANTA NAYAK Vs. GENERAL MANAGER, ORISSA STATE ROAD TRANSPORT CORPORATION
April 2, 1980
KAMAL KUMAR AGARWAL Vs. SALES TAX OFFICER CUTTACK-I EAST CIRCLE
July 8, 1980
KAMARU ZUMAN KHAN Vs. STATE OF ORISSA
July 16, 1980
KANHEI PRADHAN Vs. BASANTI KHATI
November 3, 1980
KARUNAKAR PANDA Vs. DURGABATI BEWA
October 10, 1980
KONARK CONSTRUCTION AND ENGINEERINGS AND ORS. Vs. INDIAN RARE EARTHS LIMITED AND ORS.
August 20, 1980
KRUPASINDHU MISRA Vs. GOBINDA CHANDRA MISRA
August 12, 1980
KRUSHNA CHANDRA PRUSTY Vs. MURALIAL MODA
April 18, 1980
KULAMANI MAHAH AND ORS. Vs. DIJABAR SWAIN AND ORS.
February 25, 1980
KUMAR BIRENDRA NARAYAN RAY AND ANR. Vs. MIHIR KUMAR GUHA AND ORS.
February 12, 1980
KUNJABIHARI SAHOO Vs. STATE OF ORISSA
August 27, 1980
LAXMAN FERTILISERS Vs. STATE OF ORISSA
August 29, 1980
LAXMI NINA AND ORS. Vs. KUNDAN NINA AND ORS.
December 2, 1980
LAXMIDBAR MOHANTY Vs. BHANN DEI
August 13, 1980
LIFE INSURANCE CORPORATION OF INDIA AND TWO ORS. Vs. SARADA PRASAD CHOUDHURY
April 18, 1980
M. THOMAS VARGHESE ALIAS VIRGIS THOMAS AND ANR. Vs. CHANDRA SEKHAR RATH
March 12, 1980
MADHAB CHANDRA NAIK Vs. ASHAI DEVI
December 23, 1980
MAHABIR RICE MILL Vs. STATE OF ORISSA
September 11, 1980
MAKHANI DEVI BANKA Vs. UNION OF INDIA
March 28, 1980
MANBODH BISWAL Vs. SAMARU PRADHAN
May 20, 1980
MANOHARLAL ARORA Vs. ATMA PRAKASH ARORA
January 7, 1980
MATHURI SAHU Vs. SRIDHAR PANDA AND ORS.
April 3, 1980
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. INDIAN METALS and FERRO ALLOYS LTD
November 14, 1980
MST. MITHI BAI Vs. AMBALAL MARU AND AMBALAL PURUSOTTAM AND ORS.
August 8, 1980
MUKUNDA BARAL Vs. GODAVARIS MISRA
April 7, 1980
MUSA JENA Vs. PANU CHARAN NAIK
July 2, 1980
N.D. SAMANT Vs. KUMARI JAYASRI ROY
February 12, 1980
NANDA KISHORE MOHARANA Vs. MOHABIR PRASAD LATH
April 17, 1980
NARAYAN CHOUDHURY Vs. KOKA DAS AND ANR.
February 7, 1980
NEW INDIA ASSURANCE CO. LTD. Vs. UDAYA NATH BEBERA
May 15, 1980
NIRANJAN PANIGRAHI Vs. PRATAP NAIK
February 18, 1980
NIRANJAN RAY Vs. JOGENDRA BEHERA
September 30, 1980
NIRANJAN SWAIN Vs. STATE OF ORISSA
January 30, 1980
NIRANJANLAL GUPTA AND ORS. Vs. DHIRENDRA MOHAN PANDA AND ORS.
February 28, 1980
NITYANANDA MUDULI AND ORS. Vs. SRI BALADEV JEW THAKUR AND ORS.
December 19, 1980
ORISSA KHADI AND VILLAGE INDUSTRIES BOARD Vs. NOROTTAM SAHU AND ANR.
July 8, 1980
PADMA CHARAN Vs. REGISTRAR OF CO OP SOC
September 22, 1980
PADMA CHARAN BISWAL AND ANR. Vs. BALARAM BISWAL AND ORS.
March 25, 1980
PADMA CHARAN SAMANTSINGHAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES BHUBANESWAR AND
September 22, 1980
PADMALOCHAN SAHU Vs. LOKANATH SETHI
April 29, 1980
PENU Vs. STATE
January 23, 1980
PRAFULLA CHANDRA MOHANTY Vs. VASI DEI
May 12, 1980
PRAFULLA KUMAR JENA Vs. THE STATE OF ORISSA
September 5, 1980
PRAFULLA KUMAR SAHU Vs. SAROJABALA SAHU
June 30, 1980
PRASANNA KUMAR SINGH Vs. S.S. PRADHAN
May 13, 1980
PRATAP CHANDRA DEB Vs. STATE OF ORISSA
November 14, 1980
PRAVAT KUMAR CHATTERJEE Vs. MAHENDRA PARIDA
September 17, 1980
PURNA CHANDRA GIRI Vs. ORISSA KHADI AND VILLAGE INDUSTRIES BOARD
April 29, 1980
PURUSOTTAM SAHOO AND ANR. Vs. GOPINATH DAS AND ANR.
May 5, 1980
RADHAKRISHNA PADHI ETC Vs. BHAJAKRISHNA PANDA
October 6, 1980
RADHAMOHAN MALIA Vs. BASUDEB KHUNTIA
July 8, 1980
RAGHUNATH BISOI AND ORS. Vs. HANSA BDRADA AND ORS.
December 15, 1980
RAGHUNATH PANIGRAHI Vs. BRAHMANANDA NAIK
April 4, 1980
RAGHUNATH TRIPATHY Vs. DIBAKAR TRIPATHY
November 10, 1980
RAJKISHORE MISRA Vs. BHIKARI MISRA
November 12, 1980
RAMAVATAR SHARMA Vs. SK RAHEMAD ALI
January 7, 1980
RAMESH PRASAD MAHAPATRA Vs. STATE OF ORISSA AND OTHERS
January 22, 1980
RAMESH PRASAD MAHAPATRA Vs. STATE OF ORISSA THROUGH THE SECRETARY TO GOVERNMENT OF ORISSA, TOURISM AND CULTURAL AFFAIRS DEPARTMENT AND ORS.
March 12, 1980
RANJUK RANJAN DAS Vs. PRANATI KUMARI BEHERA
June 27, 1980
S. SADASIVA RAO Vs. STATE OF ORISSA AND ORS.
July 17, 1980
SANKARSAN DHAL AND ANR. Vs. GOPINATH DHAL AND ORS.
July 2, 1980
SAPPA SURYANARAYANA Vs. S RAMA RAO
March 28, 1980
SAYED TALATUF ALI Vs. MD. ABDUL MABOOD
April 8, 1980
SHANKAR GOPAL TIRTHA Vs. COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS AND ANR.
February 12, 1980
SHANTILAL KALIDAS Vs. STATE OF ORISSA
August 25, 1980
SHEO SANKAR TRADING CO Vs. STATE OF ORISSA
August 27, 1980
SHRI ARJUN SAMAL Vs. SMT. USHAMANI ALIAS USHARANI KANUNGO AND ORS.
July 16, 1980
SHRI DEBENDRA NATH SAHU Vs. THE DISTRICT JUDGE AND ORS.
February 11, 1980
SHRI DHOBEI SETHI Vs. THE STATE OF ORISSA AND ANR.
September 11, 1980
SIMAKURTY SATYANARAYANA Vs. G PANALAL SAHUKAR
July 4, 1980
SMT. NALMIBALA DAS AND ANR. Vs. SMT. GEETA BOSE AND ORS.
April 21, 1980
SONA KHAN Vs. STATE
July 23, 1980
SRI GOURI CHARAN MOHANTY Vs. SAILAJA KUMAR BHATTACHARYA
September 4, 1980
SRI KALANDI CHARAN MALLICK Vs. UNION OF INDIA (UOI) AND ORS.
August 29, 1980
SRI PRABHAT KUMAR DAS Vs. SRI BIJOY PRASAD DAS AND ANR.
September 4, 1980
SRIHARI SAHU ALIAS HARI CHARAN SHAU Vs. SMT. HARIPRIYA OJHA
May 9, 1980
SRIKRUSHNA MISRA Vs. STATE OF ORISSA
March 19, 1980
SRINIBAS JENA Vs. JANARDAN JENA
August 12, 1980
SRINIVASA DISTRIBUTING AGENCIES Vs. STATE OF ORISSA
September 29, 1980
STATE AT THE INSTANCE OF THE INSPECTOR OF EMPLOYEES PROVIDENT FUND Vs. PRAJATANTRA PRACHAR SAMITI AND ANR.
November 12, 1980
STATE OF ORISSA Vs. SISIR KUMAR DAS
August 11, 1980
STATE OF ORISSA Vs. MST. PADMATOLI
September 11, 1980
STATE OF ORISSA Vs. BANI RAY
November 18, 1980
STATE OF ORISSA Vs. BHARAT SAW MILL
July 17, 1980
STATE OF ORISSA Vs. UDAYANATH SAHU
January 8, 1980
STATE OF ORISSA Vs. P SREERANGAM AND SONS
January 8, 1980
STATE OF ORISSA Vs. S L NARAYANA
July 7, 1980
STATE OF ORISSA Vs. B P R CONSTRUCTION UDITNAGAR
July 8, 1980
STATE OF ORISSA REPRESENTED BY EXECUTIVE ENGINEER, NATIONAL HIGHWAY DIVISION Vs. HARMOHAN PAL SINGH KABALI
April 24, 1980
SUBRATA ROY Vs. UTKAL UNIVERSITY AND ANR.
January 18, 1980
SUPREME MOTORS Vs. STATE OF ORISSA
August 27, 1980
THE CUTTACK DISTRICT STAMP VENDORS ASSOCIATION AND ANR. Vs. COLLECTOR AND ORS.
April 7, 1980
THE EXECUTIVE ENGINEER, KHADKAI IRRIGATION DIVISION Vs. ABADHUTA JENA
August 19, 1980
THE STATE Vs. PURUSOTTAM BEHERA
March 31, 1980
THE TATA IRON AND STEEL COMPANY LTD. Vs. STATE OF ORISSA AND ORS.
April 17, 1980
TITAGHUR PAPER MILLS CO LIMITED Vs. STATE OF ORISSA
April 9, 1980
TITAGHUR PAPER MILLS CO LTD Vs. STATE OF ORISSA
August 26, 1980
UNION OF INDIA Vs. KISHORE CHANDRA PADHY
August 19, 1980
UNION OF INDIA Vs. MADAN MOHAN
April 22, 1980
UTKAL JEWELLERY MART Vs. STATE OF ORISSA
August 29, 1980
WESTERN COAL FIELDS LTD Vs. NOTIFIED AREA COUNCIL BRAJRAJNAGAR
August 29, 1980