Case Index

Title
Date
A B CHAUDHURI Vs. UNION OF INDIA
December 5, 1980
ABDUL LATIF MULLICK Vs. SPECIAL LAND ACQUISITION COLLECTOR
September 2, 1980
ABDUL MAJEED PURESHI Vs. BENOY KUMAR MUKHERJEE
June 19, 1980
ABDUL RAHMAN Vs. HALIMA KHATUN
March 19, 1980
ABHINNA PADA BANERJEE Vs. UNION OF INDIA AND OTHERS
December 10, 1980
ADI BAPUJI RABADI Vs. SARADINDU BANERJEE
July 31, 1980
AFTAB AHMED Vs. KAILASHPATI DALMIA
March 10, 1980
ALOKENDRA NATH MITTER Vs. ASSTT SECY PUBLIC WORKS DEPT GOVT OF WEST BENGAL
June 23, 1980
AMAL KUMAR GHOSH Vs. BHAGWAN SHAW
August 25, 1980
AMALESH SARKAR Vs. REGISTRAR OF CO
March 13, 1980
AMARENDRA NATH BOSE Vs. SACHIN GHOSH
February 8, 1980
AMIYA BALA DATTA Vs. SURESH CHANDRA BHADRA
April 25, 1980
AMULYA GOPAL MAJUMDAR Vs. UNITED INDUSTRIAL BANK LTD
July 2, 1980
ANDHRA STEEL CORPORATION Vs. A S C ENGINEERS AND CONSULTANTS
June 27, 1980
ANIL BASAK Vs. JAILER DUM DUM CENTRAL JAIL
April 2, 1980
ANIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
February 1, 1980
ANIL KUMAR BISWAS Vs. STATE OF WEST BENGAL
December 16, 1980
ANISUR RAHAMAN Vs. JALILAR RAHAMAN
October 1, 1980
ANNADA SUNDARI SAHA Vs. MONOHARAN SAHA
September 5, 1980
ANUPAMA SEN GUPTA AND OTHERS Vs. DEB KUMAR SEN SARMA AND OTHERS
August 27, 1980
ARBIND EXPORT PVT LTD Vs. WARNER A BOCK K G
August 18, 1980
ARJUN AGARWALLA Vs. BAIDYA NATH ROY
July 10, 1980
ARJUN PRASAD SHARMA Vs. BROJENDRA NATH DHAR
September 24, 1980
ARUN KUMAR DEB Vs. UNION OF INDIA
May 9, 1980
ARUNA BASU MULLICK Vs. DOROTH MITRA
April 25, 1980
ASHALATA DEY Vs. KAMAL KUMAR BOSE
February 6, 1980
ASHALATA DEY Vs. KAMAL KUMAR BOSE
February 26, 1980
ASHUTOSH HATAI Vs. STATE AND ORS.
May 13, 1980
ASSAM OIL CO Vs. COMMISSIONER OF INCOME TAX
June 11, 1980
ASUTOSH BHANDARI Vs. JOGMAYA DEVI
July 29, 1980
AZIZAR RAHMAN Vs. STATE OF WEST BENGAL
September 23, 1980
B C PAUL Vs. COMMISSIONER OF INCOME TAX
September 12, 1980
B K HOLDINGS P LTD Vs. PREM CHAND JUTE MILLS
July 16, 1980
BAIJNATH PROSAD SHAH Vs. GAJANAND AGARWALLA
August 29, 1980
BALBIR DUTTA SHARMA AND ORS. Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND ORS.
July 21, 1980
BALMUKUND MUNDHRA Vs. SHEW PROSAD HARALKA
April 8, 1980
BALRAMPUR SUGAR CO Vs. CHALACHHITRA BHARATI
September 8, 1980
BECKER GRAY AND CO Vs. COMMISSIONER OF INCOME TAX
July 10, 1980
BENARAS ELECTRIC LIGHT AND POWER CO. LTD. Vs. U.P. STATE ELECTRICITY BOARD
July 10, 1980
BENODE BEHARI SUR ROY Vs. BUOY LAXMI ROY
April 2, 1980
BENOYENDRA NATH CHATTERJEE AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
February 28, 1980
BEPIN KRISHNA SUR Vs. GAUTAM KUMAR SUR
December 18, 1980
BERHAMPORE ELECTRIC SUPPLY CO. LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD AND OTHERS
January 8, 1980
BHAGABAN ROY Vs. FIRST LAND ACQUISITION COLLECTOR
June 23, 1980
BHAGABATI PRASAD TANTIA Vs. ASSISTANT REGISTRAR OF COMPANIES
December 11, 1980
BHAGAWANDAS SHAW ALSO KNOWN AS BHAGAWAN DAS JAISWAL Vs. STATE OF WEST BENGAL
May 15, 1980
BHARAT BARREL Vs. INDIAN OIL CORPORATION
June 20, 1980
BHARAT TEA CO LTD Vs. EX PARTE: KUNDANLAL SAHANI
May 6, 1980
BHAWANI SHANKAR CHACHAN Vs. ASSISTANT COLLECTOR OF CUSTOMS
January 17, 1980
BIBHUTI BHUSAN GHOSAL AND ANOTHER Vs. APPELLATE SUB
March 12, 1980
BIDHU BHUSAN BHINYA Vs. RANAJIT MONDAL
April 23, 1980
BIMALAKANTA MUKHERJEE Vs. STATE OF WEST BENGAL
February 8, 1980
BINDU BASINI MISTRI AND OTHERS Vs. PRABHABATI MISTRI AND ANOTHER
December 16, 1980
BIREN MITRA Vs. STATE AND OTHERS
November 25, 1980
BIRLA JUTE MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX
August 21, 1980
BISUNA TEWARI AND OTHERS Vs. SMT. MALATI DUTTA
August 19, 1980
BISWA BHUSAN BOSE Vs. KUSUM AGARWALLA
September 24, 1980
BISWANATH BHANJA CHOWDHURY Vs. SUPERINTENDENT OF POLICE, BANKURA AND ORS.
April 16, 1980
BITHIKA DUTTA Vs. BELA RANI BHATTACHARYYA
July 18, 1980
BRIDGE AND ROOF CO INDIA LTD Vs. COMMISSIONER OF INCOME TAX
August 7, 1980
BUDHLANI ENGINEERS P LIMITED Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
April 25, 1980
BUDHLANI ENGINEERS PRIVATE LIMITED Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
April 25, 1980
C KANT AND CO Vs. COMMISSIONER OF INCOME TAX
June 2, 1980
CENTRAL BANK OF INDIA AND OTHERS Vs. JAWARHARLAL MUKHERJEE
February 27, 1980
CHAIRMAN AND COMMISSIONERS OF ASANSOL MUNICIPALITY Vs. MANNALAL MARWARI
May 16, 1980
CHAMPA PICTURES Vs. MD IBRAHIM CHAMOO
May 21, 1980
CHEMOPULP TISSUES LTD Vs. ELECTROSTEEL CASTINGS LIMITED
April 25, 1980
CHITTARANJAN DAS Vs. STATE
July 7, 1980
CHITTARANJAN DAS Vs. SANHITA DAS
November 17, 1980
CHLORIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
April 16, 1980
CHOWDHURY BHARAT SINGH Vs. RAM SANKAR MISRA AND ORS.
March 11, 1980
CHUNILAL MULJI MOTANI Vs. COMMISSIONER OF INCOME TAX
December 9, 1980
COATES OF INDIA Vs. FOURTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
April 22, 1980
COLLECTOR OF CENTRAL EXCISE Vs. MADURA COATS LTD
February 28, 1980
COLLECTOR OF CENTRAL EXCISE Vs. DUNLOP INDIA LTD
December 11, 1980
COLLECTOR OF CUSTOMS Vs. OM PRAKASH JALAN
August 12, 1980
COMMISSIONER OF INCOME TAX Vs. SOMENDRA KUMAR NEOGI
August 27, 1980
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO OF INDIA
August 27, 1980
COMMISSIONER OF INCOME TAX Vs. K L JHUNJHUNWALLA
September 4, 1980
COMMISSIONER OF INCOME TAX Vs. C L BAJORIA
August 7, 1980
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE JUTE CO LTD
August 4, 1980
COMMISSIONER OF INCOME TAX Vs. CHITRA MUKHERJEE
August 19, 1980
COMMISSIONER OF INCOME TAX Vs. HANUMAN COTTON MILLS LTD
August 5, 1980
COMMISSIONER OF INCOME TAX Vs. BHURAMAL MANIKCHAND
August 5, 1980
COMMISSIONER OF INCOME TAX Vs. GUEST KEEN WILLIAMS LTD
August 6, 1980
COMMISSIONER OF INCOME TAX Vs. A GHOSH
September 22, 1980
COMMISSIONER OF INCOME TAX Vs. PRATIVA DEVI
September 25, 1980
COMMISSIONER OF INCOME TAX Vs. U C MAHATAB MAHARAJA OF BURDWAN
September 8, 1980
COMMISSIONER OF INCOME TAX Vs. MADHO PROPERTIES LTD
September 12, 1980
COMMISSIONER OF INCOME TAX Vs. ASRAFI DEVI RAJGHARIA
September 12, 1980
COMMISSIONER OF INCOME TAX Vs. S B ELECTRIC MART P LTD
September 16, 1980
COMMISSIONER OF INCOME TAX Vs. RUPABANI THEATRES P LTD
September 18, 1980
COMMISSIONER OF INCOME TAX Vs. RADHA NAGAR COLD STORAGE P LTD
June 4, 1980
COMMISSIONER OF INCOME TAX Vs. C RATAN AND CO AND S N AGARWALLA
June 10, 1980
COMMISSIONER OF INCOME TAX Vs. ASIATIC OXYGEN AND ACETYLENE CO LTD
July 21, 1980
COMMISSIONER OF INCOME TAX Vs. GILLANDERS ARBUTHNOT AND CO LTD
July 16, 1980
COMMISSIONER OF INCOME TAX Vs. PRIYA GOPAL BISHOYEE
July 17, 1980
COMMISSIONER OF INCOME TAX Vs. PRAKASH CHANDRA P LTD
July 29, 1980
COMMISSIONER OF INCOME TAX Vs. MUKTIAR BEGUM
July 28, 1980
COMMISSIONER OF INCOME TAX Vs. KUMAR FINANCING CORPORATION
July 29, 1980
COMMISSIONER OF INCOME TAX Vs. SURENDRA OVERSEAS LTD
July 30, 1980
COMMISSIONER OF INCOME TAX Vs. CENTURY ENKA LTD
July 22, 1980
COMMISSIONER OF INCOME TAX Vs. THOMAS DUFF AND CO INDIA PVT LTD
July 24, 1980
COMMISSIONER OF INCOME TAX Vs. SHAW WALLACE AND CO LTD
July 24, 1980
COMMISSIONER OF INCOME TAX Vs. SHALIMAR ROPE WORKS P LTD
March 12, 1980
COMMISSIONER OF INCOME TAX Vs. GANPATRAI SAGARMALL
March 13, 1980
COMMISSIONER OF INCOME TAX Vs. EASTERN DEVELOPMENT CORPN
February 7, 1980
COMMISSIONER OF INCOME TAX Vs. BENGAL POTTERIES LTD
February 5, 1980
COMMISSIONER OF INCOME TAX Vs. SUPERINTENDENCE AND CO OF INDIA P LTD
February 7, 1980
COMMISSIONER OF INCOME TAX Vs. SWEDISH EAST ASIA CO LTD
April 24, 1980
COMMISSIONER OF INCOME TAX Vs. WILH WILHELMSEN LINES LTD
April 16, 1980
COMMISSIONER OF INCOME TAX Vs. ASHOK TIMBER INDUSTRIES
March 31, 1980
COMMISSIONER OF INCOME TAX Vs. RAJESHWARI DISTRIBUTORS P LTD
April 8, 1980
COMMISSIONER OF INCOME TAX Vs. KELVIN JUTE CO LTD
April 9, 1980
COMMISSIONER OF INCOME TAX Vs. CALCUTTA STEEL CO LTD
April 9, 1980
COMMISSIONER OF INCOME TAX Vs. METAL CORPORATION OF INDIA LTD
May 14, 1980
COMMISSIONER OF INCOME TAX Vs. KARAM CHAND THAPAR
May 15, 1980
COMMISSIONER OF INCOME TAX Vs. S B GHOSE
June 2, 1980
COMMISSIONER OF INCOME TAX Vs. PRAN PRASAD
April 28, 1980
COMMISSIONER OF INCOME TAX Vs. RAJARAM PANNALAL
April 30, 1980
COMMISSIONER OF INCOME TAX Vs. BRIJLAL LOHIA AND MAHABIR PROSAD KHEMKA
May 7, 1980
COMMISSIONER OF INCOME TAX Vs. SUTTON AND SONS LTD
May 13, 1980
COMMISSIONER OF INCOME TAX Vs. SOUTHERN ESTATES P LTD
December 4, 1980
COMMISSIONER OF INCOME TAX Vs. SANKEY ELECTRICAL STAMPINGS LTD
December 24, 1980
COMMISSIONER OF INCOME TAX Vs. KALYANI SPINNING MILLS LTD
November 25, 1980
COMMISSIONER OF INCOME TAX Vs. BRITANNIA INDUSTRIES CO LTD
November 24, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
November 24, 1980
COMMISSIONER OF INCOME TAX Vs. GOUREPORE CO LTD
November 17, 1980
COMMISSIONER OF INCOME TAX Vs. MARTIN BURN LTD
October 1, 1980
COMMISSIONER OF INCOME TAX Vs. WEST CHUSICK COAL CO LTD
September 24, 1980
COMMISSIONER OF INCOME TAX Vs. KUMAR FINANCING CORPORATION
March 29, 1980
COMMISSIONER OF INCOME TAX AND SUPER PROFITS TAX Vs. INDIAN LEAF TOBACCO DEVELOPMENT CO LTD
September 2, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. JAI NARAIN RAM CHANDER
August 27, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. MUGNEERAM BANGUR AND CO
August 18, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. SOORAJMULL NAGARMULL
September 23, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. ROHTAS INDUSTRIES LTD
September 25, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL CO LTD
June 11, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. HINDUSTHAN MOTORS LTD
April 30, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. SHALIMAR TAR PRODUCTS 1935 LTD
May 6, 1980
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. ANGLO INDIA JUTE MILLS CO
June 9, 1980
COMMISSIONER OF INCOME TAX CENTRAL I Vs. EASTERN SPINNING MILLS LTD
June 7, 1980
COMMISSIONER OF INCOME TAX CENTRAL II Vs. BHUPINDER SINGH ATWAL
June 5, 1980
COMMISSIONER OF INCOME TAX CENTRAL II Vs. SCHRADER SCOVILL DUNCAN LTD
July 30, 1980
COMMISSIONER OF INCOME TAX CENTRAL II Vs. GENERAL INVESTMENT CO LTD
May 5, 1980
COMMISSIONER OF INCOME-TAX Vs. SWEDISH EAST ASIA CO LTD
April 28, 1980
CONTROLLER OF ESTATE DUTY Vs. NIRMAL KUMAR ROY
June 4, 1980
CONTROLLER OF ESTATE DUTY Vs. ILA DAS
November 26, 1980
CORPORATION OF CALCUTTA Vs. M/S. GOPAL CHANDRA DEY AND ANOTHER
July 2, 1980
CUSTOMS FOR PREVENTION I Vs. REMO MORGANI
April 11, 1980
D.L. CHATTERJEE, FOOD INSPECTOR, CORPORATION OF CALCUTTA Vs. N.C. MUKHERJEE AND ANOTHER
March 28, 1980
DALHOUSIE JUTE CO LTD Vs. MULCHAND LAKSHMI CHAND
September 26, 1980
DAS CONSULTANTS PVT LTD Vs. NATIONAL MINERAL DEVELOPMENT CORPORATION LTD
November 21, 1980
DEBABRATA BASU Vs. STATE OF WEST BENGAL
September 26, 1980
DEBALARANI NANDY Vs. STATE OF WEST BENGAL
May 5, 1980
DEBI GHOSHAL Vs. MD ISMAIL
June 3, 1980
DHANANJAY PATRA Vs. AMIYA KUMAR BASU CHAUDHURI
July 18, 1980
DHANANJNY PATRA Vs. AMIYA KUMAR BASIL CHOWDHURY & ORS.
July 16, 1980
DHIMAN KAHALI Vs. STATE OF WEST BENGAL
September 25, 1980
DILIP KUMAR CHANDRA Vs. COMMISSIONER OF INCOME TAX
April 9, 1980
DILIP KUMAR MITRA Vs. COMMISSIONER OF INCOME TAX
March 31, 1980
DILIP KUMAR MITRA Vs. COMMISSIONER OF INCOME TAX
August 4, 1980
DIVENDRA SINGH Vs. STATE
March 20, 1980
DOLPHIN LABORATORIES PVT LTD Vs. KAPTAB PHARMACEUTICALS
November 26, 1980
EAST ANGLIA PLASTICS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
October 3, 1980
EAST COAST COMMERCIAL COMPANY LTD Vs. INCOME TAX OFFICER
January 18, 1980
ELECTRIC LAMP MANUFACTURERS INDIA P LTD Vs. COLLECTOR OF CENTRAL EXCISE
May 23, 1980
ELGIN PROPERTIES AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
June 18, 1980
EMPLOYEES STATE INSURANCE CORPORATION Vs. LOKNATH AGARWAL AND OTHERS
May 2, 1980
EUROMETAL LIMITED Vs. ALUMINIUM CABLES AND CONDUCTORS U P P LTD
April 10, 1980
GAJANAND CHIMANLAL Vs. INDIAN OIL CORPORATION
June 10, 1980
GANESH SARKAR Vs. AINUL HAGUE ANSARI
November 28, 1980
GANESHI DEVI RAMI DEVI CHARITY TRUST Vs. COMMISSIONER OF INCOME-TAX, WEST BENGAL
June 11, 1980
GAZI MOHAMMAD RFAZUL HUQ AND ANR. Vs. MAHBUBAL FATTAH PURKAIT AND ORS.
June 11, 1980
GENERAL INDUSTRIES Vs. BANK OF RAJASTHAN AND RAJASTHAN STATE MINES AND MINERALS
February 1, 1980
GOBINDA LAL SAHA Vs. PARIMAL KUMAR DUTTA
April 16, 1980
GOEL ROADWAYS Vs. M. ABEHECHAND AND CO. AND ANOTHER
March 17, 1980
GOKUL CHANDRA DEY Vs. JT SECRETARY GOVT OF INDIA
April 1, 1980
GOOD YEAR INDIA LIMITED Vs. THE THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL & ORS.
September 17, 1980
GOPAL CHANDRA DAS Vs. BHAGCHAS OFFICERS
November 11, 1980
GOPAL CHANDRA MANNA AND OTHERS Vs. DISTRICT INSPECTOR OF SCHOOL AND OTHERS
April 18, 1980
GOPAL HOSSIERY Vs. DY REGISTRAR OF TRADE MARKS
September 3, 1980
GOPAL NATH Vs. BANK OF INDIA
February 5, 1980
GOPICHAND GUPTA Vs. COMMISSIONER OF WEALTH TAX
July 16, 1980
GOSTHA BEHARI GHOSH Vs. ANIL KUMAR SARKAR AND OTHERS
February 12, 1980
HARIDAS MONDAL Vs. SAHADEB MONDAL
January 17, 1980
HARIPADA SAMANTA PRAMATHA NATH SAMANTA Vs. COMMISSIONER OF INCOME TAX
February 12, 1980
HAZI RUSTAM ALI Vs. EMAMNUDDIN KHAN
July 18, 1980
HEILGERS LTD. AND OTHERS Vs. COMPANY LAW BOARD AND OTHERS
March 13, 1980
HITANGSU KR BISWAS Vs. APARNA CHAKRABARTY
March 14, 1980
HONG KONG AND SANGHAI BANKING CORPORATION Vs. LIFE INSURANCE CORPORATION OF INDIA
March 6, 1980
HRISHIKESH SARDAR Vs. DIPEN MITRA
June 11, 1980
INCOME TAX OFFICER Vs. SHRIRAM BEARINGS LTD
July 3, 1980
INCOME TAX OFFICER "F" WARD Vs. KHANDELWAL BROTHERS PVT LTD
May 12, 1980
INCOME TAX OFFICER I WARD Vs. A R PRIVATE LTD
March 20, 1980
INDIA JUTE CO LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
September 29, 1980
INDIA JUTE CO LTD Vs. COMMISSIONER OF INCOME TAX
December 4, 1980
INDIAN BANK Vs. BENGAL POTTERIES LTD
March 25, 1980
INDIAN ECONOMIST PRIVATE LTD Vs. ACHARYA SRIMAT SARBESWAR GOSWAMI
September 12, 1980
INDO BURMA PETROLEUM CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
September 11, 1980
INTERNATIONAL SHIPPING LTD Vs. CHANDPUR JUTE CO LTD
February 20, 1980
IRECKEIT AND COLMAN OF INDIA Vs. FIFTH INDUSTRIAL TRIBUNAL
February 27, 1980
IZAZUL HAQUE Vs. STATE OF WEST BENGAL
November 13, 1980
J.F. F. CROSSLAY Vs. SMT. SUSHILA BALA DASI
September 22, 1980
JAGADISH CHANDRA SINHA Vs. STATE OF WEST BENGAL
August 19, 1980
JAGANNATH PRASAD Vs. GOTI UNAI
December 22, 1980
JAMES FINLAY AND CO Vs. COMMISSIONER OF INCOME TAX
December 22, 1980
JAMINI KANTA BHUNIA Vs. STATE OF WEST BENGAL AND ORS.
May 12, 1980
JATINDRA KUMAR CHAKRABORTY Vs. TARAMONI AND OTHERS
March 20, 1980
JAY KRISHNA CHAKRABORTY Vs. STATE
January 11, 1980
JAYANTA KUMAR BANERJEE Vs. STATE OF WEST BENGAL
October 1, 1980
JAYKISHORE PANDE IN C R 4659 W OF 1979 AND BISWANATH AHIR IN C R 7397 W OF 1979 Vs. UNION OF INDIA IN BOTH
April 2, 1980
JEEWANLAL 1929 LTD Vs. INCOME TAX OFFICER J WARD
December 10, 1980
JIWANI ENGINEERING WORKS P LTD Vs. UNION OF INDIA
April 16, 1980
JUTE CORPORATION OF INDIA LTD Vs. COMMISSIONER OF INCOME TAX
April 8, 1980
JYOTI BHUSAN MUKHERJEE Vs. EASTERN TEA COMPANY LTD
September 17, 1980
KALI KUMAR MONDAL Vs. GOBINDA CHANDRA BASU
July 7, 1980
KALYAN KR. BISWAS, COMMISSIONER, CORPORATION OF CALCUTTA Vs. M/S. CHAINRUP SAMPATRAM
June 23, 1980
KAMINI KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL
March 4, 1980
KASHIRAM TEA INDUSTRIES LTD Vs. INCOME TAX OFFICER
March 31, 1980
KAZI BADRUL ALAM AND OTHERS Vs. COMMISSIONER OF WAKFS AND OTHERS
February 18, 1980
KEDARNATH PANCHADHOYEE AND OTHERS Vs. NAGENDRA NATH MAHAPATRA AND OTHERS
March 21, 1980
KHAITAN CORPORATION P LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 4, 1980
KHARDAH COMPANY LTD Vs. UNION OF INDIA
October 1, 1980
KHODADAD RUSTOM IRANI Vs. PROPERTY COMPANY (PRIVATE) LTD. AND ORS.
May 13, 1980
KISHORI BALA MONDAL Vs. TRIBHANGA MONDAL
August 19, 1980
KISSORI LAL NAG Vs. TINKARI CHANDRA CHANDRA
April 8, 1980
KRIPAMAY MUKHERJEE Vs. DHIRENDRA NATH MUKHERJEE
March 3, 1980
KRISHNA CHANDRA AGARWALLA Vs. SHANTI PRASAD JAIN
December 15, 1980
KRISHNA DHONE PRAMANICK Vs. RAM PALAT SAHOO
March 18, 1980
KRISHNA KISHORE KAR Vs. CALCUTTA TRAMWAYS CO
November 25, 1980
KRISHNADAS MONDAL Vs. STATE
July 15, 1980
KUMARDHUBI FIRE CLAY AND SILICA WORKS LTD Vs. ASSISTANT DIRECTOR TAX CREDIT EXPORTS
April 3, 1980
KUSUM PRODUCTS LTD Vs. S K SINHA ITO
August 19, 1980
L MULLICK AND CO Vs. BINANI PROPERTIES P LTD
November 14, 1980
LALIT CHANDRA DAS Vs. SUSHIL CHANDRA GUHA
January 21, 1980
LALIT MOHAN BHOWMICK Vs. KSHIRODESWARI DAS
August 19, 1980
LALITA JABBAR Vs. COMPETENT AUTHORITY
May 5, 1980
LEELA NATH Vs. COMMISSIONER OF INCOME TAX
August 20, 1980
M.A. MATHAI Vs. STATE OF WEST BENGAL
January 17, 1980
M/S. CADBURY FRY (INDIA) PVT. LTD. Vs. STATE OF WEST BENGAL AND ORS.
May 9, 1980
M/S. EFFECTIVE TRADE HOUSE (P) LTD. Vs. UNITED BANK OF INDIA & ORS.
September 26, 1980
M/S. LAKSHMI NARAYAN MISTANNA PRATHISTHAN Vs. SURESH CHANDRA DAS
February 20, 1980
M/S. THRONES (P) LTD. AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
September 25, 1980
MAHABIR PRASAD AGARWALLA Vs. ASHKARAN CHATTARSINGH
May 22, 1980
MAHABIR PROSAD LILHA Vs. BISWANATH KOTHARI
December 16, 1980
MAHADEV MISSIR Vs. BASUDEV MISSIR
July 9, 1980
MANGAL CHANDRA MANNA Vs. JUNIOR LAND REFORMS OFFICER, SANDESHKHALI
June 6, 1980
MARTIN BURN LTD Vs. BHAGIRATH MURARKA
November 26, 1980
MAYABATI HALDER Vs. RENT CONTROLLER CALCUTTA
December 24, 1980
MAYAPUR SREE CHAITANYAMATH Vs. TRIDANDEESWAMI BHAKTIKUSUMSHRAMAN MAHARAJ
December 17, 1980
MESSRS. N. HOSSAIN AND SONS Vs. CORPORATION OF CALCUTTA AND OTHERS
May 15, 1980
MIHIR DUTTA Vs. ANADI LAL MUKHERJEE
July 11, 1980
MODERN INDIA CONSTRUCTION COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
May 23, 1980
MODULA INDIA Vs. KAMAKHYA SINGH DEO
March 14, 1980
MOHAMMAD MOLLA Vs. STATE OF WEST BENGAL
June 3, 1980
MOHAMMAD ZIA UL HAQUE Vs. STATE
December 19, 1980
MONOHAR GIDWANY AND BHAGWANTI GIDWANY Vs. COMMISSIONER OF INCOME TAX
February 20, 1980
MONORANJAN MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
July 30, 1980
MOTAHAR HUSSAIN Vs. HARATOSH CHAKRABARTY
March 13, 1980
MOTAHARA BIBI ALIAS KHATUN Vs. STATE
April 28, 1980
MOZUFFERPORE ELECTRIC SUPPLY CO LTD Vs. INCOME TAX OFFICER E WARD
November 12, 1980
MRINALINI GHOSH Vs. SHIBNATH BHADRA
January 15, 1980
MRS. PROVA SEN Vs. JAGADISH CHAKRABORTY AND ORS.
September 15, 1980
MUKTIAR HOSSAIN Vs. STATE OF WEST BENGAL
September 12, 1980
MUNDA BUILDERS Vs. UNION OF INDIA
June 12, 1980
N R IYER MEMORIAL EDUCATION SOCIETY Vs. STATE OF WEST BENGAL
July 4, 1980
NADIA ZILA PARISHAD Vs. SANTIMAY BISWAS
April 9, 1980
NANDADULAL DEY Vs. MIRA DAS
July 18, 1980
NANDARANI MAJUMDAR Vs. ARUNA BASU MALLIK
April 25, 1980
NANDARANI MUJUMDAR Vs. INDIAN AIR LINES
April 14, 1980
NARAYAN CHANDRA CHAKRABORTY Vs. UNION OF INDIA
January 11, 1980
NARINDER NATH BUDANI Vs. REGISTRAR OF COMPANIES
April 21, 1980
NATHMAL LAL CHAND Vs. BHARAT JUTE MILLS LTD
March 17, 1980
NERODE GOPAL BHATTACHARYYA Vs. BELA KUNDU
July 25, 1980
NIKHIL KUMAR ROY Vs. UNION OF INDIA AND OTHERS
May 21, 1980
NIRMAL CHANDRA DATTA AND ORS. Vs. JUNIOR LAND REFORMS OFFICER, SONAMUKHI AND ORS.
July 23, 1980
NIRMAL KUMAR BANERJEE Vs. ORDINANCE FACTORIES DIRECTORATE CO
June 18, 1980
NIRMALA BALA PAL AND ORS. Vs. STATE OF WEST BENGAL
September 29, 1980
NIVA DAS & GUPTA Vs. STATE OF WEST BENGAL AND OTHERS
March 6, 1980
NONI GOPAL MITRA Vs. SM. ASHARANI BOSE
June 12, 1980
NRISINGHA MAITRA Vs. SHYAM SUNDAR CHATTOPADHYAY
July 14, 1980
OFFICIAL LIQUIDATOR HIGH COURT Vs. INCOME TAX OFFICER K WARD
April 16, 1980
OIL AND NATURAL GAS COMMISSION Vs. TRIDIB NATH SANYAL
January 21, 1980
OIL AND NATURAL GAS COMMISSION Vs. TRIDIB NATH SANYAL
January 27, 1980
OIL INDIA CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
December 17, 1980
OMARALI MONDAL Vs. AIBI BIBI
February 15, 1980
ORIENTAL WIRE INDUSTRIES P LTD Vs. COMMISSIONER OF INCOME TAX
August 27, 1980
PANCHANAN MONDAL Vs. SULATA ROY MONDAL
June 6, 1980
PANCHU MOLLA Vs. STATE OF WEST BENGAL AND ORS.
May 7, 1980
PARIMAL PAL CHOUDHURY Vs. KALIDAS BANERJEE
August 27, 1980
PARITOSH KUMAR GHOSH Vs. SARASWATI NANDI
July 18, 1980
PARKE, DEVIS AND CO. Vs. PANASEN LABORATORIES
August 4, 1980
PEOPLES ENGINEERING AND MOTOR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
August 4, 1980
PHANI BHUSAN DAS Vs. KENARAM BHUNIYA
May 14, 1980
POPULAR FILMS Vs. NALINI SAIGAL
May 23, 1980
PRABIR KUMAR MUKHERJEE Vs. MAITRAYEE MUKHERJEE
April 21, 1980
PRADIP KUMAR DUTTA Vs. GOPAL CHANDRA BOSE
July 9, 1980
PROBITY SHIPPING CORPORATION Vs. STATE TRADING CORPORATION OF INDIA
December 9, 1980
PROBODH KUMAR BHOWMICK Vs. UNIVERSITY OF CALCUTTA
April 25, 1980
PROBODH KUMAR SAHA Vs. BIKINI DEVI
June 26, 1980
PULIN BEHARI PAL Vs. MAHADEB DUTTA
July 25, 1980
PULLIN BEHARI ADDY Vs. DEBENDRA NATH ADDY
July 30, 1980
PUNJAB AND SIND BANK LIMITED Vs. ELECTROSTEEL CASTINGS LIMITED
April 25, 1980
PURNANANDA BANERJEE Vs. SWAPNA BANERJEE
December 10, 1980
PURNENDU KISHORE CHAKRAVORTY Vs. RASOMAY GANGULY
February 8, 1980
RABINDRA KUMAR LOHIA Vs. DURGADUTT LOHIA
September 12, 1980
RABINDRA NATH MONDAL AND ANR. Vs. JUNIOR LAND REFORMS OFFICER AND ORS.
August 28, 1980
RADHA RAMAN SARKAR Vs. STATE OF WEST BENGAL
March 5, 1980
RAHMAT DEVELOPMENT AND ENGINEERING CORPORATION Vs. COMMISSIONER OF INCOME TAX
July 3, 1980
RAJ TILAK MITRA Vs. HIMANGSHU CHATTERJEE AND ORS.
May 15, 1980
RAJBALLAVI MATA THAKURANI Vs. AJIT KUMAR BAKULI
June 19, 1980
RAM KHILAN DAS Vs. RADHARANI DASI
February 6, 1980
RAMANI MOHAN INDUATRIES PRIVATE LTD Vs. SECOND INDUSTRIAL TRIBUNL
August 7, 1980
RAMANLAL MADANLAL Vs. COMMERCIAL TAX OFFICER
January 29, 1980
RAMAPADA LAHA Vs. STATE
September 11, 1980
RAMNAGAR CANE AND SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
December 23, 1980
RAMNUGGER CANE AND SUGAR CO LTD Vs. COMMISSIONER OF INCOME TAX
September 16, 1980
RANJAN KUMAR LAHIRI Vs. UNIVERSITY OF KALYANI AND ORS.
March 11, 1980
RANJIT SHIPPING P LTD Vs. STATE OF WEST BENGAL
July 22, 1980
RASIKLAL JIVANLAL SHAH Vs. INCOME TAX OFFICER
May 5, 1980
RASOI PRODUCTS Vs. COMMERCIAL TAX OFFICER
August 5, 1980
REBA SARKAR Vs. BISWESWARLAL SHARMA
March 24, 1980
REFORM FLOUR MILLS P LTD Vs. COMMISSIONER OF INCOME TAX
April 22, 1980
REGISTRAR OF COMPANIES Vs. BHARAT PRODUCE CO LTD
January 18, 1980
RELIANCE JUTE AND INDUSTRIES LTD Vs. STATE
July 23, 1980
RUBY CONSTRUCTION CO Vs. HINDUSTAN STEELWORKS CONSTRUCTION
June 20, 1980
RUNGTA SONS PVT LTD Vs. INCOME TAX OFFICER
February 11, 1980
RURAL TRANSPORT SERVICE Vs. BEZLUM BIBI
March 14, 1980
S C N CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
January 15, 1980
S K BASAK Vs. D K BHATTACHARYA
January 1, 1980
S P AGARWALLA ALIAS SUKHDEO PRASAD AGARWALLA Vs. INCOME TAX OFFICER E WARD
July 28, 1980
S.A. KAISER Vs. NOOR SAHAN
February 15, 1980
S.A.Q. HASHMI Vs. STATE
June 11, 1980
S.K. ABDUL LATIFF Vs. COMMISSIONER OF WAKFS & ORS.
March 12, 1980
S.P. DAS AND OTHERS Vs. THE STATE OF WEST BENGAL AND OTHERS
September 10, 1980
SABITRI BALA MULLICK Vs. ALAK RANJAN PAUL
May 21, 1980
SABYASACHI PATHAK AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
February 13, 1980
SACHINDRA NATH BOSE Vs. JYOTI BIKASH GHOSE
September 22, 1980
SAJANCNDRA NATH TAGORE Vs. COMPETENT AUTHORITY & ORS.
October 3, 1980
SAKTI NARAYAN Vs. UNION OF INDIA
February 11, 1980
SAKTI NARAYAN Vs. UNION OF INDIA
March 20, 1980
SAMARENDRA NATH KORURI Vs. STATE OF WEST BENGAL
August 19, 1980
SAMIR KUMAR MITRA Vs. UNION OF INDIA
November 11, 1980
SAMSER ALI MOLLA Vs. JILU MOLLA AND ORS.
February 21, 1980
SANJAY INVESTMENTS LTD Vs. NEPAL CHANDRA DATTA
September 8, 1980
SANJOY INVESTMENTS LTD Vs. NEPAL CHANDRA DUTT
September 8, 1980
SANJUKTA CHATTERJEE Vs. MRINMOY CHATTERJEE
June 25, 1980
SANKAR GHOSH ALIAS SANKAR KUMAR GHOSH Vs. ARUN KUMAR DASGUPTA
March 14, 1980
SANTILAL DULICHAND SHAH Vs. RAMESH CHANDRA GUZRATI
March 26, 1980
SANTOSH KR MITRA Vs. KALIPADA DAS
December 4, 1980
SANWARMAL GOENKA Vs. SOUMYENDRA CHANDRA GOOPTU
February 12, 1980
SARASWATI BALA SRIMANY Vs. HINDUSTHAN MILLING INDUSTRY
July 25, 1980
SAROJ KUMAR SEN Vs. KALYAN KANTA RAY
September 17, 1980
SATHYANARAYAN BAGLA Vs. CONTROLLER OF ESTATE DUTY
July 14, 1980
SATYABRATA KAR MAHAPATRA Vs. STATE OF WEST BENGAL AND OTHERS
September 24, 1980
SATYENDRA NATH MAITRA Vs. BALARAM CHAKRABORTY
July 16, 1980
SCINDIA STEAM NAVIGATION CO. LTD. & ORS. Vs. STATE OF WEST BENGAL & ORS.
April 7, 1980
SEN AND CO Vs. MANI MALA SADHU
February 20, 1980
SEN AND COMPANY Vs. MANIMALA SADHU
January 20, 1980
SEVAK SERVICE STATION Vs. INDIAN OIL CORPORATION
June 26, 1980
SHANTILAL SARAOGI Vs. MUKUND LAL KOTHARI
September 10, 1980
SHEW MONGAL SINGH Vs. STATE,
August 1, 1980
SHIBANI BALA DAS Vs. SANTIRAM BISWAS
March 28, 1980
SHIVA GLASS WORKS CO Vs. UNION OF INDIA
December 11, 1980
SHOW VIEW TEA CO. PVT. LTD. Vs. WEST BENGAL TEA BOARD DEVELOPMENT CORPN. LTD.
March 5, 1980
SHYAMLAL MISTRI Vs. UNIVERSITY OF CALCUTTA
July 18, 1980
SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
December 1, 1980
SISHU RANJAN DUTTA Vs. BHOLA NATH PAPER HOUSE LTD.
December 18, 1980
SITARAM BIYANI AND RAM NIWAS SABOO Vs. REGISTRAR OF COMPANIES
February 2, 1980
SITEN BOSE Vs. ANANDABAZAR PATRIKA P LTD
April 11, 1980
SK MD ABEL AND ABED Vs. ALTAF HOSSAIN
April 21, 1980
SK. ABDUR KARIM Vs. STATE
March 21, 1980
SK. MANUWAR ALI Vs. STATE OF WEST BENGAL & ORS.
September 24, 1980
SM. MUNIYA DABI KANORIA Vs. COLLECTOR OF CENTRAL EXCISE & CUSTOMS & ORS.
September 25, 1980
SM. SANDHYA CHATTERJEE Vs. SALIL CHANDRA CHATTERJEE
April 15, 1980
SM. SUDHARANI MITRA AND ORS. Vs. HARA KUMAR CHAKRABARTY
April 29, 1980
SMT LATIKA ROY & ORS. Vs. MRS. REKHA DAS GUPTA & ORS.
September 15, 1980
SMT. ASHALATA PAL Vs. STATE OF WEST BENGAL
May 12, 1980
SMT. KUNTALA BOSE AND ORS. Vs. PUSPA RANI GHOSH AND ORS.
March 26, 1980
SMT. NIRMALA BALA DASI Vs. SUDARSAN JANA
June 4, 1980
SMT. SHIBARANI AUDDY Vs. DEPUTY COMMISSIONER (P), CALCUTTA CORPORATION AND ORS.
July 24, 1980
SONAJULI TEA AND INDUSTRIES LTD Vs. ASHKARAN CHATTER SINGH
February 7, 1980
SRI SRI ISWAR SARADIYA DURGA THAKURANI Vs. REVENUE OFFICER AND OTHERS
January 7, 1980
SRI SRI ISWARI LAKSHMI MALA THAKURANI AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
September 4, 1980
SRILA MITRA Vs. STATE OF WEST BENGAL
December 16, 1980
STATE Vs. MANMAL BHATORIA
March 21, 1980
STATE BANK OF INDIA Vs. B M S ENGINEERING WORKS PVT LTD
December 3, 1980
STATE OF WEST BENGAL Vs. JAGMOHAN LAL GUPTA
March 6, 1980
STATE OF WEST BENGAL Vs. PARITOSH KR GHOSH
February 19, 1980
STATE OF WEST BENGAL Vs. TULSIRAM AGARWALLA
July 30, 1980
STATE OF WEST BENGAL Vs. FAN I BHUSAN MONDAL
September 26, 1980
STATE OF WEST BENGAL Vs. PULIN KRISHNA ROY ESTATE P LTD
August 25, 1980
STATE OF WEST BENGAL Vs. RAM GOPAL KHAUDELWALA
September 9, 1980
SUBHAS CHANDRA MAJUMDAR Vs. PIJUSH KANTI MAJUMDAR
January 15, 1980
SUBIR KUMAR BHATTACHARYYAS Vs. MOHAMMAD HABIBAR BISWAS
September 19, 1980
SUDHA BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
March 24, 1980
SUDHIR CHANDRA GHOSH Vs. A D M 24 PARGANAS
July 10, 1980
SUDHIRA BALA ROY Vs. STATE OF WEST BENGAL
November 18, 1980
SUKUMAR GHOSH Vs. TULSI CHARAN GHOSH
January 25, 1980
SULEKHA BAIRAGI Vs. KAMALAKANTA BAIRAGI
May 12, 1980
SUNDARI DEVI SHAW Vs. STATE OF WEST BENGAL
July 24, 1980
SUNIL BOSE Vs. SEFALI BOSE
July 16, 1980
SURAJMAL JAIN Vs. PRABIR KUMAR SETT
June 27, 1980
SURENDRA NATH DEY Vs. THE REVENUE OFFICER & ORS.
May 12, 1980
SURESH CHANDRA DAS Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
February 23, 1980
SURIYA KANTA JANAH Vs. COMMISSIONER CORPORATION 0F CALOU TTA
December 12, 1980
SUSHIL CHANDRA CHOWDHURY Vs. CHAKRABORTY COMMISSION OF INQUIRY
March 27, 1980
SUSHILA DEBI FOMRA Vs. STATE OF WEST BENGAL
May 13, 1980
SUSHILA DEVI RAMPURIA Vs. COMMISSIONER OF INCOME TAX
December 11, 1980
SUTAPA DATTA ALIAS GANGULY Vs. UNIVERSITY OF CALCUTTA
September 26, 1980
SWARANALATIKA SARKAR Vs. PRATIVA RANI SARKAR
July 28, 1980
T P SHAU AND SONS PVT LTD Vs. STATE
February 28, 1980
TAMLUK WORKERS TRANSPORT PVT LTD Vs. MILAN KUMAR MAITY
June 4, 1980
TAPAN KUMAR JANA Vs. GENERAL MANAGER CALCUTTA TELEPHONES
September 24, 1980
TAX RECOVERY OFFICER Vs. MD ISMAIL AND MUSSAMET ZULEKHA BEGUM
April 3, 1980
TEA TRADING CORPORATION OF INDIA Vs. PASHOK TEA COMPANY LTD
July 2, 1980
THAKUR SANKAR PROSAD SINGH Vs. GANESH NARAIN BRIZLAL LTD
June 19, 1980
THE CORPORATION OF CALCUTTA Vs. WESTERN INDIA THEATRES LTD.
August 1, 1980
THE GENERAL MANAGER, EASTERN RAILWAY & ORS, Vs. SUSHIL CHANDRA DEB ROY
December 18, 1980
THE STATE Vs. P.J. JOB AND OTHERS
July 22, 1980
TITAGHUR PAPER MILLS COMPANY LIMITED Vs. UNION OF INDIA
February 15, 1980
TRADERS SYNDICATE Vs. UNION OF INDIA
December 8, 1980
TUHIN KUMAR SAMANTA Vs. STATE OF WEST BENGAL
April 25, 1980
UNION CARBIDE INDIA LTD Vs. COMMISSIONER OF INCOME TAX
April 28, 1980
UNION CARBIDE INDIA LTD. Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME
February 1, 1980
UNION OF INDIA Vs. OFFICIAL LIQUIDATOR
March 31, 1980
UNION OF INDIA Vs. REMO MORGAN
April 11, 1980
UNION OF INDIA Vs. D BOSE
February 15, 1980
UNION OF INDIA Vs. LINOTYPE AND MACHINERY CO LTD
March 10, 1980
UNION OF INDIA Vs. BADRIDAS KEDIA
December 24, 1980
UNITED COMMERCIAL BANK Vs. SANATAN BASTUSHILPA PRATISTHAN PVT LTD
July 29, 1980
UNITED PROVINCES COMMERCIAL CORPORATION IN LIQUIDATION Vs. STATE
March 21, 1980
UNITED SAVINGS AND FINANCE CO. PVT. LTD. Vs. DEPUTY CHIEF OFFICER, RESERVE BANK OF INDIA
February 26, 1980
UNIVERSAL CONSORTIUM OF ENGINEERS P LTD Vs. STATESTATE
February 27, 1980
UPENDRA NATH GANGULY Vs. SMT. JAYANTI MUKHERJEE
July 15, 1980
V K CHOWDHURY Vs. STATE OF WEST BENGAL
March 28, 1980
WASTINGHOUSE SAXBY FARMER LTD Vs. STATE
March 18, 1980
WEST BENGAL KHADI AND VILLAGE INDUSTRIES BOARD Vs. DIBYENDU PROKASH BHATTACHARYA
March 27, 1980