A C P WADIA Vs. SPECIAL LAND ACQUISITION OFFICER
|
October 3, 1980 |
A H MAGAR Vs. THAKUBAI M TUPE
|
February 25, 1980 |
A M PATEL AND CO Vs. NARAYAN GOPAL BASATWAR
|
February 28, 1980 |
ABDUL KARIM PIRSAHEB SHEIKH Vs. LAXMAN BAPU BHOSALE
|
July 25, 1980 |
ABDUR RAHIM JIWANI Vs. VITHALDAS RAMDAS
|
September 18, 1980 |
ABEDABI Vs. SIKANDAR AKBAR MUJAWAR
|
February 5, 1980 |
ABID HAIDARALI KACHWALA Vs. JAMUNA SHYAM SUNDER
|
August 20, 1980 |
ACME METAL INDUSTRIES PRIVATE LIMITED Vs. S S PATHAK, THE INSPECTOR, CENTRAL EXCISE
|
January 1, 1980 |
ALBRIGHT MORARJI AND PANDIT LTD Vs. UNION OF INDIA AND OTHERS
|
January 1, 1980 |
ALISAHEB ABDUL LATIF MULLA Vs. ABDUL KARIM ABDUL REHMAN MULLA
|
September 26, 1980 |
AMAR DYE-CHEM LTD Vs. UNION OF INDIA
|
August 11, 1980 |
AMAR DYE-CHEM LTD AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
|
August 5, 1980 |
AMRUTLAL Vs. STATE OF MAHARASHTRA
|
October 3, 1980 |
ANANT PURUSHOTTAM ATHAVLE Vs. DAMODAR DATTATRAYA BEDEKAR
|
January 7, 1980 |
ANI @ SAVITRA Vs. VASANT PRALHAD DESHMUKH
|
August 21, 1980 |
ANIL ANANTRAO LOKHANDE Vs. STATE OF MAHARASHTRA
|
February 20, 1980 |
ANKUSH HIRAMAN MAGAR Vs. THAKUBAI MARUTI TUPE
|
February 25, 1980 |
ANNAPPA APPA ANUJE Vs. KINGAPPA PARMESHWAR NAIK AND ANOTHER.
|
August 19, 1980 |
ANNAPURNABAI WASUDEORAO DESHPANDE Vs. RANGNATH KISAN KHANDARE
|
April 28, 1980 |
APAR PVT LIMITED Vs. S R SAMANT
|
July 17, 1980 |
APPASAHEB GENU WARALE Vs. STATE OF MAHARASHTRA
|
September 11, 1980 |
ARJUN BABLOO TUKARAL Vs. G V JAVALKAR
|
June 17, 1980 |
ARUN TRIVIKRAMRAO RAJURKAR & OTHERS Vs. GOWARDHAN JANARDHAN KHOTRE & OTHERS
|
December 18, 1980 |
ASHA LALIT KANODIA Vs. VIJAYKUMAR SURAJMAL KANODIA
|
March 11, 1980 |
ASHOK MAHADEO MAHAJAN Vs. STATE OF MAHARASHTRA
|
September 30, 1980 |
ASHOK SRICHAND KEWALRAMANI Vs. MUNICIPAL CORPORATION OF CITY OF POONA
|
February 20, 1980 |
ASIAN PAINTS (INDIA) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
|
September 8, 1980 |
ASSOCIATED BEARING COMPANY LIMITED, BOMBAY Vs. UNION OF INDIA
|
January 1, 1980 |
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
April 17, 1980 |
ASSOCIATED CEMENT COS LTD Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY
|
April 14, 1980 |
ASSOCIATION OF COMMERCE HOUSE BLOCK OWNERS LIMITED Vs. VISHANDAS SAMALDAS
|
December 8, 1980 |
ATTARSING Vs. NANDED SIKH GURUDWARA SACH KHAND SHRI HUZUR
|
January 14, 1980 |
AVADHANI MEENA RAMCHANDRA Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER
SECONDARY EDUCATION PUNE
|
July 29, 1980 |
B N SARDA PRIVATE LIMITED Vs. KISAN K BARADE
|
June 19, 1980 |
B R RAIRIKAR Vs. UDAY BHALCHANDRA WAVIKAR
|
March 12, 1980 |
BABANI M SHETGAONKAR Vs. FOTI S SHETGAONKAR
|
February 2, 1980 |
BABASAHEB M CHOWDHARI Vs. STATE OF MAHARASHTRA
|
September 16, 1980 |
BABURAO AKARAM KALASKAR Vs. KUSUM BABURAO KALASKAR
|
September 26, 1980 |
BABURAO S O GOVINDA Vs. TRIMBAK S O DHONDU
|
February 7, 1980 |
BAJRANGLAL K. AGRAWAL AND OTHERS Vs. NARAYAN KRISHNA PATWARDHAN
|
February 1, 1980 |
BALASAHEB NAVRUTTI CHAVAN Vs. STATE OF MAHARASHTRA AND ANOTHER
|
March 10, 1980 |
BALMUKUND NARSINGDAS SOMANI Vs. PRAKASH JAGDISH AMBALI
|
March 7, 1980 |
BALMUKUND NARSINGDAS SOMANI Vs. PRAKASH JAGDISH AMBALI
|
March 10, 1980 |
BALU HRIPATI PATIL Vs. BANDU TATOBA CHINCHWADE
|
September 12, 1980 |
BALVANTSINGJI ANAND Vs. BHAGWANTRAO GANPATRAO DESHMUKH
|
January 17, 1980 |
BANDOPANT SATYAPPA SANGLE Vs. RAGHUNATH RAMCHANDRA BIDE
|
April 23, 1980 |
BATLIBOI AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
BAYAJI CHANDRU PATIL Vs. SADASHIV DATTATRAYA KULKARNI
|
January 16, 1980 |
BEDENSHAH FETENSHAH FAKIR Vs. STATE OF MAHARASHTRA
|
June 23, 1980 |
BHAGWAN MOTIRAM MALI MAHAJAN Vs. JAYANI SHRIDHAR KHARE
|
February 5, 1980 |
BHAGWAN MOTIRAM MALI MAHAJAN Vs. JAYANT SHRIDHAR KHARE
|
December 5, 1980 |
BHANABHAI KHALPABHAI PATEL Vs. COLLECTOR OF DAMAN
|
July 9, 1980 |
BHARAT ABA KEMUKAR Vs. MADHUKAR BHIKJI KAKDE
|
October 24, 1980 |
BHAURAO SAMPATRAO TAYDE Vs. TULSIRAM SAMPATRAO
|
August 20, 1980 |
BHIKAMSINGH S O CHATARSINGH SAPKAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
|
April 28, 1980 |
BHOGILAL VIRCHAND Vs. COMMISSIONER OF INCOME TAX
|
April 14, 1980 |
BHOORABAI Vs. BHAULAL S O MATTU
|
September 29, 1980 |
BHURAMAL ISHWARLAL SINDHI Vs. YAKUB BAIG SHUKRULLA BAIG
|
August 19, 1980 |
BLUE STAR LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
BOMANJI KAVASJI BOMAN BEHRAM Vs. MEHERNOSH MINOCHAR MEHTA
|
April 28, 1980 |
BUDHMAL KHUSHALCHAND Vs. BANSILAL GULABCHAND AGARWAL
|
January 19, 1980 |
BUSH INDIA LTD Vs. UNION OF INDIA
|
January 1, 1980 |
C G LALWANI Vs. NEW WESTERN BUILDING
|
September 4, 1980 |
C.R. SHAIKH Vs. LILABAI D. ROHIDA AND ANOTHER
|
October 10, 1980 |
CADBURY FRY INDIA PRIVATE LIMITED Vs. UNION OF INDIA
|
February 20, 1980 |
CAETANO MARIA PALHA AND ANR. Vs. AGNELO JOSE SANTANA DIAS MASCARENHAS
|
June 26, 1980 |
CAJUBHAI BALBHAI PRADHAN Vs. STATE OF MAHARASHTRA
|
June 30, 1980 |
CEAT TYRES OF INDIA LIMITED Vs. C L NANGIA
|
January 1, 1980 |
CENTRAL BANK OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
|
February 14, 1980 |
CENTRAL CAMERA CO PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS
|
January 16, 1980 |
CENTRON INDUSTRIAL ALLIANCE LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
CERAMICS AND ELECTRICAL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
CHABURAO S O NARSINGRAO WAGH Vs. STATE OF MAHARASHTRA
|
July 25, 1980 |
CHANDRAKANT MAGANLAL PATEL Vs. ISHWARLAL GHELABHAI CHOKSEY
|
October 9, 1980 |
CHANDRAKANT VISHNU DESSAI Vs. VINAYAK VITHAL NAIK
|
March 15, 1980 |
CHANDRASHEKHAR KESHAORAO INGLE Vs. CHHOTABHAI JETHABHAI PATRL & CO., GONDIA
|
July 18, 1980 |
CHILDRENS EDUCATIONAL UPLIFT SOCIETY Vs. KAUSHLYA GOVINDSINGH MORAL
|
October 28, 1980 |
COLOUR CHEMICAL LIMITED Vs. UNION OF INDIA
|
January 3, 1980 |
COMMISSIONER OF GIFT TAX Vs. JER NAVIS LUBIMEFF
|
April 21, 1980 |
COMMISSIONER OF INCOME TAX Vs. N U C PRIVATE LIMITED
|
April 21, 1980 |
COMMISSIONER OF INCOME TAX Vs. OUDH SUGAR MILLS LIMITED
|
April 22, 1980 |
COMMISSIONER OF INCOME TAX Vs. TRADE WINGS PVT LIMITED
|
April 18, 1980 |
COMMISSIONER OF INCOME TAX Vs. NARIMAN B BHARUCHA AND SONS
|
April 18, 1980 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INDUSTRIAL AGENCIES PRIVATE LIMITED
|
April 18, 1980 |
COMMISSIONER OF INCOME TAX Vs. PRABHUDAS AND CO
|
April 18, 1980 |
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF MISS GARGIBEN TRUST NO 1
|
April 17, 1980 |
COMMISSIONER OF INCOME TAX Vs. KARANDIKAR H R
|
April 11, 1980 |
COMMISSIONER OF INCOME TAX Vs. KILLICK INDUSTRIES LIMITED
|
April 8, 1980 |
COMMISSIONER OF INCOME TAX Vs. SADABHAKTI PRAKASHAN PRINTING PRESS P LIMITED
|
April 8, 1980 |
COMMISSIONER OF INCOME TAX Vs. GOENKA D G
|
April 28, 1980 |
COMMISSIONER OF INCOME TAX Vs. RAMDAS LALLUBHAI
|
April 28, 1980 |
COMMISSIONER OF INCOME TAX Vs. MOHANLAL BROS
|
April 24, 1980 |
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN EXPORT AND IMPORT CORPORATION PVT LIMITED
|
April 24, 1980 |
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPANDED METALS PRIVATE LIMITED
|
December 4, 1980 |
COMMISSIONER OF INCOME TAX Vs. T P SIDHWA SMT
|
December 10, 1980 |
COMMISSIONER OF WEALTH TAX Vs. RASESH N MAFATLAL
|
April 2, 1980 |
COMMISSIONER OF WEALTH TAX Vs. HIRJI COWASJI JEHANGIR
|
April 7, 1980 |
COMMISSIONER OF WEALTH TAX Vs. P G RAO MRS
|
March 10, 1980 |
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
|
March 11, 1980 |
COMMISSIONER OF WEALTH TAX Vs. MASKATI A E
|
March 12, 1980 |
COMMISSIONER OF WEALTH TAX Vs. FAZALBHOY Y A
|
March 13, 1980 |
COMMISSIONER OF WEALTH TAX Vs. K N J DADY LEGAL HEIRS OF LATE S N J DADY
|
March 13, 1980 |
COMMISSIONER OF WEALTH TAX Vs. KALI D CAWASJI
|
March 13, 1980 |
COMMISSIONER OF WEALTH TAX Vs. GAMMON INDIA PRIVATE LIMITED
|
March 19, 1980 |
COMMISSIONER OF WEALTH TAX Vs. KESHUB MAHINDRA
|
March 24, 1980 |
COMMISSIONER OF WEALTH TAX Vs. PETIT N D
|
March 28, 1980 |
COMMISSIONER OF WEALTH TAX Vs. MEHRA S CAMBATTA
|
March 28, 1980 |
COMMISSIONER OF WEALTH TAX Vs. INTERNATIONAL COMPUTERS AND TABULATORS LTD
|
March 28, 1980 |
COMMISSIONER OF WEALTH TAX Vs. NARIELWALLA N A
|
April 1, 1980 |
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA MAYURDHWAJ SINGHJI H H
|
March 26, 1980 |
COMMISSIONER OF WEALTH TAX Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
|
April 1, 1980 |
CONTESSA KNIT WEAR Vs. UDYOG MANDIR CO OPERATIVE HOUSING SOCIETY
|
February 5, 1980 |
CONTROLLER OF ESTATE DUTY Vs. VASANTRAI B MEHTA
|
April 18, 1980 |
CONTROLLER OF ESTATE DUTY Vs. MELNIKOFF V
|
September 4, 1980 |
CONTROLLER OF ESTATE DUTY Vs. BHAGWANDAS VELJI JOSHI
|
September 26, 1980 |
D J BELEKAR Vs. RAMBHAU BHAGWANJI GORALE
|
January 29, 1980 |
D J WARKARI Vs. K V KARANJKAR
|
January 22, 1980 |
D R KOHLI COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. ASSOCIATED FILMS INDUSTRIES PRIVATE LIMITED TARDEO
|
August 5, 1980 |
D.K. BELSARE Vs. NAGPUR UNIVERSITY
|
December 1, 1980 |
DADA BHAU NILKANTH GURAV Vs. SHANKAR SANTU GURAV
|
December 5, 1980 |
DAGADU YADAORA DAMDHERE AND PARBHU SAKHARAM DORGE Vs. SHANKAR VITHOBA DHAVALE
|
July 17, 1980 |
DAGDULAL GANGABISAN KASAT Vs. STATE OF MAHARASHTRA
|
February 13, 1980 |
DATTATRAYA SAMANT Vs. STATE OF MAHARASHTRA
|
August 27, 1980 |
DAULAT MANSINGHAHER Vs. C R BANSI
|
February 22, 1980 |
DECCAN SALES CORPORATION Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
January 1, 1980 |
DEEPAK & CO , BOMBAY Vs. CENTRAL EXCISE, DIVISION X, DADAR, BOMBAY
|
January 1, 1980 |
DENA BANK Vs. G S SAWHNEY
|
November 12, 1980 |
DESHBANDHU KRUSHNARAO GULHANE Vs. DINKAR KRUSHNARAO DESHMUKH
|
July 9, 1980 |
DEVI JOHN VAZIRANI Vs. STATE OF MAHARASHTRA
|
November 26, 1980 |
DEVIDAS S O GOVINDRAO DANK Vs. SUDHAKAR S O ANNASAHEB DESHPANDE
|
March 6, 1980 |
DHARMANNA POTANNA PULLIWAR Vs. STATE OF MAHARASHTRA
|
April 22, 1980 |
DHARMARAO S/O BHAGWANTRAO ATRAM Vs. RETURNING OFFICER
|
November 14, 1980 |
DHARMAVAT PROVISION STORES Vs. COMMISSIONER OF INCOME TAX
|
December 5, 1980 |
DILIP SHANKAR KOLI Vs. STATE OF MAHARASHTRA
|
November 13, 1980 |
DILKUSH DESSAI Vs. DON BOSCO FARMERS REHABILITATION SOCIETY, SULCORNA
|
May 9, 1980 |
DINANATH NARAYAN MULEY Vs. RAM MULCHAND BHATIA
|
April 11, 1980 |
DINKAR S VAIDYA Vs. GANPAT S GORE
|
July 15, 1980 |
DUPHAR INTERFRAN LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
DWARKADAS MULJI AND OTHERS Vs. SHANTILAL LAXMIDAS GANDHI AND ANOTHER
|
March 7, 1980 |
DYANDEO APPA GAIKWAD Vs. STATE OF MAHARASHTRA
|
April 15, 1980 |
FLEXOPLAST ABRASIVES (INDIA) LTD Vs. UNION OF INDIA AND OTHERS
|
January 1, 1980 |
GAJANAN LAXMAN BHALCHANDRA Vs. RANGRAO AMRUTRAO DESHPANDE
|
April 22, 1980 |
GANGADHAR Vs. STATE OF MAHARASHTRA
|
June 16, 1980 |
GENU GANAPATI SHIVALE Vs. BHALCHAND JIVRAJ RAISONI
|
April 2, 1980 |
GEOFFREY MANNERS AND CO LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
GHANSHYAMDAS GOPALDAS MOHTA Vs. UNION OF INDIA
|
November 12, 1980 |
GLAXO LABORATORIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
|
November 27, 1980 |
GODREJ SOAPS PRIVATE LIMITED Vs. A K BANDYOPADHYAY
|
December 8, 1980 |
GOPALDAS KISHANCHAND TAIREJA Vs. VIYAYSINGH BHIMSINGH PATIL
|
October 3, 1980 |
GORAKH DAJI GHADGE Vs. STATE OF MAHARASHTRA
|
March 6, 1980 |
GORAKHNATH S O MAROTI CHAVAN Vs. STATE OF MAHARASHTRA
|
September 18, 1980 |
GOVIND RANGANATH KALE Vs. MAHARASHTRA REVENUE TRIBUNAL PUNE
|
September 3, 1980 |
GOVIND S O BHAGAJI Vs. SK RASHEED S O SK HASAN
|
September 17, 1980 |
GUEST KEEN WILLIAMS LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
GULAB SHANKAR WALVE Vs. SPECIAL LAND ACQUISITION OFFICER
|
November 24, 1980 |
GULABCHAND RAMCHAND JAIN Vs. NOORBEG UMARBEG MIRZA
|
May 2, 1980 |
GURUDEV SINGH PURI AND SUDARSHAN CHITS INDIA LIMITEDAND M V VELAYUDHAN DIRECTOR OF SUDARSHAN CHITS INDIA LIMITEDAND D C MISRA THE FORMER DIR Vs. NARI TEKCHAND ANANDANI
|
September 12, 1980 |
HAFIZUDDIN INAYATULLAH KAZI Vs. J C AGARWAL
|
April 16, 1980 |
HAJI WALIMOHAMED HAJI SALEMOHAMED TEMLA ALIAS KACCHI Vs. FIDAHUSSAIN MEGHAJIBHAI SURATI
|
April 1, 1980 |
HALDYN GLASS WORKS PRIVATE LIMITED Vs. M L BADHWAR
|
January 1, 1980 |
HANIF BANOMIYA SHIKALKAR Vs. STATE OF MAHARASHTRA
|
January 24, 1980 |
HANMANTRO YESHWANTRAO PATIL Vs. CHINATAMANI K GULVANI
|
December 9, 1980 |
HARISH MAHINDRA Vs. COMMISSIONER OF INCOME TAX
|
November 25, 1980 |
HARKISHIN LAKHIMAL GIDWANI Vs. ACHYUT KASHINATH WAGH
|
September 11, 1980 |
HARKISONDAS GOKALDAS Vs. COMMISSIONER OF INCOME TAX
|
April 16, 1980 |
HARKUBAI G SUNDECHAMUTHA Vs. SHANKAR DAULAT BENGANE
|
April 18, 1980 |
HASMUKH J JHAVERI Vs. SHELLA DADLANI
|
September 19, 1980 |
HINDUSTAN LEVER LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
HINDUSTAN PETROLEUM CORPORATION LTD Vs. REGISTRAR OF TRADE MARKS
|
January 8, 1980 |
HIRABAI WIFE OF HARJI INGALE Vs. BABU MANIKA INGALE
|
February 8, 1980 |
HIRJITSINGH BEDI Vs. STATE OF MAHARASHTRA AND OTHERS
|
January 15, 1980 |
I B M WORLD TRADE CORPORATION Vs. UNION OF INDIA
|
January 1, 1980 |
IBRAHIM AHMED KOKANI Vs. STATE OF MAHARASHTRA
|
January 8, 1980 |
IN RE: A LETTER DATED 2ND/15TH SEPT. 1980 OF SHRIKANT V. BHAT Vs.
|
December 3, 1980 |
INAYATULLAH RIZWI Vs. RAHIMATULLAH
|
April 14, 1980 |
INDIAN ALUMINIUM COMPANY LIMITED Vs. A K BANDYOPADHYAY
|
January 1, 1980 |
INDIAN VEGETABLE PRODUCTS LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
INDUMATI R MULAY Vs. V N KARANDIKAR COMPETENT AUTHORITY PUNE URBAN AGGLOMERATION COLLECTRORATE PUNE
|
June 26, 1980 |
INDUSTRIAL TUBES MANUFACTURING CO LTD Vs. S R SAMANT JUDGE INDUSTRIAL COURT
|
March 7, 1980 |
ISAK CHANDA PALKAR Vs. NYAMATBI
|
January 16, 1980 |
J B A PRINTING INKS LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
J G SINKAR Vs. STATE OF MAHARASHTRA
|
August 14, 1980 |
J SATYAVRATA Vs. MOHAMEDBHAI ABDULHUSSEIN SADIQ BAHREINWALLA
|
March 25, 1980 |
J SATYAVRATA Vs. MOHAMEDBHAI ABDOTHUSSEN SADIQ BAHREINWALLA
|
March 24, 1980 |
JAGATSING PYARASING Vs. MAHANT P KRISHNANANDGIRI GOSWAMY
|
March 24, 1980 |
JAGDISHCHANDRA POPATLAL DODHIWALA Vs. KHANDESH EDUCATION SOCIETY ANDOTHERS
|
January 10, 1980 |
JAGJIVANDAS GOVINDJI AND CO Vs. CENTRAL BOARD OF DIRECT TAXES
|
July 30, 1980 |
JAINUDDIN ABDUL REHMAN SHAIKH Vs. SITARAM DAMODHAR VARVADHAR
|
July 2, 1980 |
JAMNAGRI MITHAI Vs. F.F. COUTINHO
|
October 16, 1980 |
JAMSETJEE JEEJEEBHOY Vs. BAPURAO KRISHNAJI BHONSALE
|
February 11, 1980 |
JASMINE MILLS PVT LTD Vs. NARAYAN C AIL
|
March 3, 1980 |
JUGALDAS JIVA CHUDASAMA Vs. PRINCIPAL, COLLEGE OF ENGINEERING, GOA
|
July 3, 1980 |
JYOTI SOAP INDUSTRIES Vs. REGISTRAR OF TRADE MARKS
|
March 3, 1980 |
K K ADHIKARI Vs. T G KULKARNI
|
July 7, 1980 |
K P KSHATRIYA Vs. KHANDELWAL UDYOG LIMITED
|
February 8, 1980 |
KADDEERANBI Vs. FATIMABI
|
July 3, 1980 |
KAGAL EDUCATION SOCIETY LIMITED Vs. SHRIMANT AJITSINGHRAO YESHWANTRAO GHATGE
|
December 12, 1980 |
KALLAPPA BALICHA CHAUGULE Vs. COLLECTOR KOLHAPUR
|
September 22, 1980 |
KAMAL K CHADHA Vs. B S SUBHEDAR
|
July 28, 1980 |
KAMALABAI Vs. RAMDAS MANGA INGALE
|
October 14, 1980 |
KAMARUNISA Vs. FARID GAFUR SAYAD
|
January 14, 1980 |
KAMLABAI W/O ISHWAR PUJARI AND OTHERS Vs. SHANTIRAI W/O LALITMOHAN RAI AND OTHERS
|
August 4, 1980 |
KANTILAL TULSIDAS JOBANPUTRA Vs. REGISTRAR OF TRADE MARKS
|
March 27, 1980 |
KAPOORCHAND V. JAIN AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
|
June 26, 1980 |
KARBHARI DEORAM REHAMARE Vs. DADA SHAHAJI REHAMARE
|
February 12, 1980 |
KARTARCHAND DALLIRAM JAIN Vs. TARAVATI KARTARCHAND JAIN
|
January 30, 1980 |
KASHINATH TAPURIA Vs. LEELA WELINGKAR AND OTHERS
|
July 2, 1980 |
KASHINATH TRIMBAK PARADESHI Vs. RADHABAI DNYANOBA NAGTILAK ALIAS KULKARNI
|
September 18, 1980 |
KASTURCHAND PANACHAND DOSHI Vs. YESHWANT VINAYAK SAINKARS
|
March 25, 1980 |
KASTURCHAND RAMLAL BADJATE Vs. STATE OF MAHARASHTRA
|
April 11, 1980 |
KAZI CUMRDDIN HUSSEIN Vs. RAJENDRAKUMAR MANEKLAL
|
July 15, 1980 |
KESHARBAI JAGANNATH GUJAR Vs. STATE OF MAHARASHTRA
|
November 12, 1980 |
KESHAVRAO GIRJUBA SINGARE Vs. CHANDRABHAN BHOJAJI SINGARE
|
January 28, 1980 |
KHEMRAJ RATANLAL SANCHETI Vs. VASANT MADHAOSA VYAVHARE
|
August 12, 1980 |
KHORSHED BEHRAM RUSTOMJEE Vs. BEHRAM NOWROJEE RUSTOMJEE
|
April 2, 1980 |
KHUSHALCHAND DAGA Vs. JOSHI N M ITO
|
August 14, 1980 |
KIRLOSKAR CUMMINS LIMITED Vs. N K KAPOOR
|
January 1, 1980 |
KIRLOSKAR OIL ENGINES LTD Vs. STATE OF MAHARASTRA
|
October 27, 1980 |
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
|
December 4, 1980 |
KISAN SHAMRAO JADHAV Vs. STATE OF MAHARASHTRA
|
September 16, 1980 |
KISHAN MENGHRAJ GEHI Vs. MENGHRAJ GORDHANDAS GEHI
|
December 2, 1980 |
KISHAN THAKURDAS GOKALANI Vs. GOPICHAND JODHRAM DEVNANI
|
July 2, 1980 |
KISHORE RAMCHANDRA KULKARNI Vs. VIJAYRAO NARAYANRAO BORAWAKE
|
December 2, 1980 |
KONDIRAM MALHARI JADHAV Vs. BANKAT SWAMI TRUST, PANDHARPUR
|
August 29, 1980 |
KORES INDIA LIMITED Vs. UNION OF INDIA
|
November 17, 1980 |
KRISHNABAI Vs. DNYANDEO LAXMAN YEYALE
|
October 21, 1980 |
KRISHNABAI SHIVRAM PATIL Vs. ANANDA SHIVRAM PATIL
|
December 1, 1980 |
KUSUM SOU BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA
|
January 25, 1980 |
LALJI DHARAMSEY Vs. BHAGWANDAS RANCHCHODDAS
|
February 5, 1980 |
LAXMAN JAYARAM SHANT Vs. STATE OF MAHARASHTRA
|
April 17, 1980 |
LAXMAN LIMBRAJ RANKHAMB Vs. STATE OF MAHARASHTRA
|
November 11, 1980 |
LAXMAN SHRIPATI YADAV Vs. DHIRAJRAI NANABHAI KHATRI
|
February 26, 1980 |
LAXMAN SIDDU POTE Vs. SHRI GOVINDRAO KOREGAONKAR DHARMADAYA SANSTHA MANAGING
TRUSTEE
|
August 7, 1980 |
LILABAI GOPALKRISHNA PRATINIDHI Vs. PREMLATABAI RAGHUNATH
|
March 21, 1980 |
LLTID SANTOS Vs. FARNCIS FIGUEREDO
|
February 6, 1980 |
LOKASH CHEMICAL WORKS Vs. M S MEHTA COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
|
April 29, 1980 |
M.N. KHAN Vs. BOMBAY MUNICIPAL CORPORATION AND ANOTHER
|
January 28, 1980 |
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA AND OTHERS
|
August 6, 1980 |
MAHADEO VITHOBA JADHAO Vs. SUB
|
September 29, 1980 |
MAHARASHTRA STATE ELECTRICITY BOARD Vs. M C CHITALE
|
July 14, 1980 |
MAHARASHTRA STATE ROAD TRANSPORT Vs. K. S. SAWALE, CONDUCTOR
|
September 30, 1980 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. UTTAM GANGARAM DESHMUKH
|
July 1, 1980 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KACHRU SAUDAGAR
|
July 31, 1980 |
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY Vs. A N JADHAV
|
March 5, 1980 |
MAHARASHTRA VEGETABLE PRODUCTS PVT LTD Vs. UNION OF INDIA
|
June 21, 1980 |
MAHARASTRA STATE ELECTRICITY BOARD Vs. M.G. CHITALE
|
July 15, 1980 |
MAHBOOB ABDUL KADAR Vs. STATEOF MAHARASHTRA
|
August 27, 1980 |
MALLAPPA GURUPPA CHAYGULE Vs. PADMANNA ORMANNA SAJANE
|
January 24, 1980 |
MANHARLAL NARANG Vs. UNION OF INDIA
|
July 8, 1980 |
MANUBHAI A SHETH Vs. NIRGUDKAR N D 2ND ITO
|
July 18, 1980 |
MARUTI BANDU PATIL Vs. VILLAGE PANCHAYAT SIDHNORLI
|
November 18, 1980 |
MARUTI NANA YERME Vs. LAXMAN SANTRAM CHEPURE
|
February 13, 1980 |
MATERIALS HANDLING ENGINEERING CO Vs. M G WAKNIS, SUPERINTENDENT OF CENTRAL EXCISE
|
January 1, 1980 |
MEERANI ELECTRICALS Vs. REGISTRAR OF TRADE MARKS
|
January 22, 1980 |
MEHTA J R Vs. COMMISSIONER OF INCOME TAX
|
April 15, 1980 |
MEREANJI DADABHAI MEHTA Vs. MOHAN MADHAV
|
April 9, 1980 |
METRO EXPORTERS PRIVATE LIMITED Vs. J DATTA
|
January 1, 1980 |
METROPOLITAN SPRINGS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
|
October 1, 1980 |
MISHRILAL S O VITHALDAS JESORIA Vs. STATE OF MAHARASHTRA
|
March 19, 1980 |
MOHAMED HANIF SAMAD SHAIKH AND ANR. Vs. BASHEER KADAR MESTRY AND ANOTHER.
|
August 20, 1980 |
MOHAMED SHAFI SULEMAN KAZI Vs. VILAS DHONDU KAVISHWAR
|
October 21, 1980 |
MOHAMMAD HANIF Vs. ADDITIONAL COMMISSIONER AND ADDITIONAL REGIONAL DIRECTOR AURANGABAD
|
December 18, 1980 |
MOHAN MEAKIN BREWERIES LTD. Vs. OCEANIC IMPORTS AND EXPORTS CORPORATION AND ANOTHER
|
March 4, 1980 |
MOHANLAL DEVDANBHAI CHOKSHI Vs. J S WAGH
|
April 10, 1980 |
MORESHWAR NARAYAN PHADKE Vs. SHASHIKANT BALAKRISHNA MALKAR
|
September 12, 1980 |
MOTILAL MAHAVIRPRASAD SHARMA Vs. MANOJKUMAR VITHALRAO GHIYA
|
January 16, 1980 |
MOTIRAM TANUMAL LALWANI Vs. STATE OF MAHARASHTRA
|
September 8, 1980 |
MUNICIPAL COUNCIL AURANGABAD Vs. SHIVAJI SINDHI CO OP HSG SOCIETY LIMITED
|
April 15, 1980 |
MUNICIPALITY OF TRIMBAK Vs. RAMCHANDRA KISAN AHER
|
February 15, 1980 |
MURLIDHAR BABULAL SHAH Vs. EAGLE VACUUM BOTTLE MANUFACTURING COMPANY PRIVATE LIMITED
|
August 19, 1980 |
NANDINIDEVI Vs. SHRIPATRAO S O BHAGWANTRAO PANT PRATINIDHI
|
February 28, 1980 |
NANDLAL GOVERDHANDAS AND CO Vs. SAMRATBAI LILACHAND SHAH
|
March 18, 1980 |
NANIBAI MUKUNDRAO ALAS DADA TIDKE AND ANOTHER Vs. MUKUNDRAO ALIAS DADA KASHIRAO TIDKE
|
March 7, 1980 |
NAPOLEON DANIEL JOHN Vs. STATE OF MAHARASHTRA AND OTHERS
|
February 28, 1980 |
NARAYAN GANPAT RAUT Vs. HABIBA YUSUF LANDYE
|
October 14, 1980 |
NARAYANDAS JASKARANJI RATHI Vs. STATE OF MAHARASHTRA
|
December 8, 1980 |
NARAYANRAO Vs. STATE OF MAHARASHTRA
|
July 14, 1980 |
NARIMAN SORABJI PAREKH Vs. RAMCHANDRA JANU MHATRE
|
September 29, 1980 |
NATHUJI NARAYANRAO UDAPURE Vs. NARENDRA VASANJIBHAI THAKKAR
|
November 10, 1980 |
NATIONAL MACHINERY MANUFACTURING LTD Vs. UNION OF INDIA AND OTHERS
|
January 1, 1980 |
NAWAJUDDIN AJIJODDIN Vs. HANUMANDAS GOMANDRAM ATTAL
|
March 26, 1980 |
NIVRUTTI NANA WAGHMARE Vs. NARAYAN MAHADEO MOKAL
|
February 4, 1980 |
O N KHAJURIA Vs. STATE OF MAHARASHTRA
|
September 10, 1980 |
OMEGA MOTOR COMPANY Vs. POPULAR GARAGE
|
December 6, 1980 |
P A NARAYANANA Vs. S SHANKAR
|
February 5, 1980 |
P.A. KOWLI Vs. NARAYAN JAGANNATH MAHLE
|
September 17, 1980 |
PANACHAND D GANDHI Vs. GOVINDRAO G PATIL
|
August 27, 1980 |
PANDURANG LAXMAN CHAUDHARY Vs. STATE OF MAHARASHTRA
|
November 10, 1980 |
PANDURANG NARAYAN MANTRI Vs. ANANT SHANKARRAO SAMUEL
|
November 18, 1980 |
PANDURANG S O RAMJI KHADE Vs. STATE OF MAHARASHTRA
|
September 25, 1980 |
PARITOSH BHUPESHKUMAR SHETH Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER
SECONDARY EDUCATION PUNE
|
July 28, 1980 |
PARLE PRODUCTS PRIVATE LIMITED Vs. C S SARASWATI
|
July 9, 1980 |
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
PELAJIA ARAUJO Vs. MONICA PURIFICACAO DE SOUZA
|
June 23, 1980 |
PETER GONSALVES Vs. KILLICK NIXON LIMITED
|
January 19, 1980 |
PETROLEUM EMPLOYEES UNION Vs. INDUSTRIAL COURT MAHARASHTRA BOMBAY
|
February 14, 1980 |
PHUL CHAND BHARMAL AGRAWAL Vs. RAMNARAVAN RAMGOPAL
|
August 22, 1980 |
PILKY FOOTWEAR CO PRIVATE LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
PITAMBARDAS KALYANJI BAKOTIYA Vs. DATTATRAYA KRISHNAJI
|
October 6, 1980 |
POLYCHEM LIMITED Vs. B R TARAPORWALA
|
January 1, 1980 |
PRADIP MULCHAND MIRPURI Vs. M R DESHPANDE
|
July 14, 1980 |
PRADIP MULCHAND MIRPURI Vs. M R DESHPANDE
|
July 15, 1980 |
PRASANNA DINKAR SOHALE Vs. DIRECTOR-IN-CHARGE
|
August 12, 1980 |
PRAVINKANT KESHAVLAL PARIKH Vs. BOMBAY MUNICIPAL CORPORATION FOR GREATER BOMBAY
|
June 20, 1980 |
PRECISION STEEL FASTENERS Vs. UNION OF INDIA
|
January 1, 1980 |
PREMIER RUBBER AND CABLE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE
|
July 2, 1980 |
PRIAMVADA DEVI PRAMODKUMAR PANDE Vs. HIRALAL KALICHARAN YADAV AND ANOTHER
|
October 9, 1980 |
PULMATI SHYAMLAL MISHRA Vs. RAMKRISHAN GANAPRASAD BAJPAI
|
May 2, 1980 |
PUTALABAI LAKHU PAWAR Vs. SHIVA DHONDI PAWAR
|
February 26, 1980 |
QUADAR BAIG IBRAHIM BAIG Vs. HAJYA LAXYA
|
August 5, 1980 |
R K SAWANT Vs. GULJAR BAINARAYAN PATIL
|
August 11, 1980 |
RADHA BAI BAPURAO SHELAR (SINCE DECEASED BY HER HEIRS) Vs. TRIMBAK MADHAVRAO SHIROLE
|
July 22, 1980 |
RADHADEVI MOHATTA SMT Vs. COMMISSIONER OF WEALTH TAX
|
March 21, 1980 |
RADHAKRISHNA RAMNARAIN LIMITED Vs. R PARTHASARATHY
|
January 1, 1980 |
RAHATA VIVIDH KARYAKARI SEVA SAHAKARI SOC LTD Vs. GANGADHAR RADHAKISHAN SADAPHAL
|
January 15, 1980 |
RAJARAM GANPATI Vs. MADHUKAR WAMANRAO YADAU
|
September 6, 1980 |
RAJARAM KALICHARAN YADAV Vs. STATE OF MAHARASHTRA
|
June 27, 1980 |
RAJIYA Vs. SAYYED MUNIR AHMAD HASSEN
|
January 9, 1980 |
RAMA MHATRE Vs. DATTATRAYA JANU VAYALE
|
March 25, 1980 |
RAMAKANT GANPAT VAITI Vs. STATE OF MAHARASHTRA
|
April 21, 1980 |
RAMBHAU S/O. PUNDLIK WAGH Vs. CONSOLIDATION OFFICER, BULDANA DIVISION
|
February 4, 1980 |
RAMCHANDRA BALWANTRAO DUBAL Vs. DHONDIRAM TATOBA KADAM
|
June 21, 1980 |
RAMCHANDRA KESHAV GADHAVE Vs. BELAPUR SUGAR MILLS LTD
|
February 1, 1980 |
RAMCHANDRA VISHWANATH GHAISAS Vs. STATE OF MAHARASHTRA
|
October 1, 1980 |
RAMDAS S O SHAMRAO MALI Vs. STATE OF MAHARASHTRA
|
September 1, 1980 |
RAMESH MULCHAND RAMANI Vs. STATE OF MAHARASHTRA
|
July 4, 1980 |
RAMJEEVAN CHAUTHI YADAV Vs. STATE OF MAHARASHTRA
|
September 18, 1980 |
RAMKRISHNA S O JAGANNATH BARBHADE Vs. STATE OF MAHARASHTRA
|
August 21, 1980 |
RAMNARAYAN S O MOTILAL RATHI Vs. STATE OF MAHARASHTRA
|
August 28, 1980 |
RANGANATH KULABA CHAVAN Vs. DATTATRAYA KESHAVRAO CHAVAN
|
September 4, 1980 |
RANGO LAXMAN PINGLE Vs. KUMUDINI CHANDRAKANT PETHKAR
|
January 17, 1980 |
RATIRAM PUNDLIK KHEDKAR Vs. PUNDLIK ARJUN KHEDKAR
|
January 16, 1980 |
RINOO ZINGAR MESHRAM Vs. PRABHAKAR VISHNU VYAWAHARE
|
February 12, 1980 |
ROAD TRANSPORT CORPORATION Vs. KIRLOSKAR BROTHERS LTD
|
April 10, 1980 |
ROOSI K MODI Vs. UNION OF INDIA
|
March 4, 1980 |
RUDMAL SHIONARAYAN HARIDWAR Vs. STATE OF MAHARASHTRA AND OTHERS
|
March 14, 1980 |
S G SURVEY Vs. S G KALE
|
September 6, 1980 |
S M CHEMICALS & ELECTRONICS Vs. R PARTHASARATHY
|
January 1, 1980 |
S R SAWANT Vs. BRADBURY MILLS LIMITED
|
September 12, 1980 |
S S PILANI Vs. J P SAWE
|
December 6, 1980 |
S S SAWANT Vs. S G REGE
|
March 4, 1980 |
S.H. MOTOR TRANSPORT COMPANY Vs. STATE TRANSPORT AUTHORITY
|
December 4, 1980 |
SACHIN SAHAKAR GRUHANIRMAN SANSTHA MARYADIT Vs. SHREERAM CONSTRUCTION CO
|
August 1, 1980 |
SADRUDDIN HUSSAINBHAI SOMJI Vs. JHANGIANI J D
|
July 22, 1980 |
SAGAR BEEDI WORDS Vs. BHARATH BEEDI WORDS
|
March 13, 1980 |
SAKHARAM BHIVA PATIL Vs. RAMCHANDRA BALWANT METHE
|
February 28, 1980 |
SAKHARAM SHINDE Vs. VILAS ANANT DESHPANDE
|
January 23, 1980 |
SANAULLA Vs. SANJIVA ANNA SHETTY AND OTHERS
|
July 8, 1980 |
SANDOZ INDIA LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
SANDOZ INDIA LIMITED BOMBAY Vs. SANDOZ EMPLOYEES UNION
|
February 22, 1980 |
SARABHAI LIMITED Vs. BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY
|
October 28, 1980 |
SATYAWAN JANARDAN KHANVILKAR Vs. STATE OF MAHARASHTRA
|
August 29, 1980 |
SAUKUSUM BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA
|
February 8, 1980 |
SETH RAMNATH K DAGA Vs. COMMISSIONER OF WEALTH TAX
|
March 12, 1980 |
SHAH PREMJI VELJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
April 14, 1980 |
SHAIK MAHAMUDMIYA MOHIDDIN Vs. KRISHNA MAHADEO PHARANDE
|
July 8, 1980 |
SHAIKH MUSA SHAIKH GULAB S O SHAIKH JAMAL Vs. SHAHAJAHAN BEGUM
|
August 18, 1980 |
SHAKHARAM KESHAV YADAV Vs. RAJARAM RANGLAL SARDA
|
November 10, 1980 |
SHAMBUSING DHANSING JADHAVRAO Vs. STATE OF MAHARASHTRA
|
September 10, 1980 |
SHAMBUSINGH DHANSING JADHAVRAO Vs. STATE OF MAHARASHTRA
|
October 9, 1980 |
SHAMRAO Vs. STATE OF MAHARASHTRA
|
March 25, 1980 |
SHANKAR KALUJI PATIL Vs. HAMMERSMITH INDUSTRIAL PREMISES CO OPERATIVE SOCIETY LIMITED
|
January 9, 1980 |
SHANKARRAO Vs. STATE OF MAHARASHTRA
|
October 2, 1980 |
SHANTARAM PANDURANG DENGARE Vs. STATE OF MAHARASHTRA
|
January 23, 1980 |
SHANTILAL JETHALAL VASA Vs. STATE OF MAHARASHTRA
|
September 30, 1980 |
SHANTINATH J UPADHYA Vs. AJIT N UPADHYA
|
October 27, 1980 |
SHIOPRASAD RAMESHWAR DUBEY Vs. SMITA BALWANTRAO SHENDEY
|
October 8, 1980 |
SHIPPING DEVELOPMENT FUND COMMITTEE Vs. M V CHARISMA
|
February 28, 1980 |
SHISHIR HARI MAHAJAN Vs. BANARASIBAI RODMAL SHARMA AND ANOTHER
|
December 2, 1980 |
SHIVDAS MANSING Vs. STATE OF MAHARASHTRA
|
November 25, 1980 |
SHIVRAJ FINE ART LITHO WORKS Vs. JUDGE FIRST LABOUR COURT NAGPUR
|
January 29, 1980 |
SHOBHA HARIBHAU JADHAV Vs. TANAJI BARKU JAGADE
|
January 10, 1980 |
SHREERAM DURGAPRASAD Vs. SIAL SOAP STONE FACTORY AND OTHERS
|
December 3, 1980 |
SHRI DNYANESHWAR MADHURADWAIT SAMPRADAYIK MANDAL AMRAVATI Vs. CHARITY COMMISSIONER, BOMBAY
|
June 21, 1980 |
SHRIKANT MADHUKAR DHOTE Vs. CHANCELLOR, NAGPUR UNIVERSITY
|
March 31, 1980 |
SHRIRAM DAMODAR MULEY Vs. RATANLAL MATHURADAS KEDIA AND OTHERS
|
April 23, 1980 |
SHYAMKANT WAMANRAO PAWAR Vs. STATE OF MAHARASHTRA
|
February 19, 1980 |
SHYAMLAL DEVISEVAK SHARMA Vs. STATE OF MAHARASHTRA
|
September 25, 1980 |
SHYAMLAL DEVISEVAK SHARMA Vs. STATE OF MAHARASHTRA
|
September 24, 1980 |
SK BALE S O FATEH MOHAMMAD AND ARVIND VINAYAKRAO SAVANT AND TUKARAM MANKU PARLIKAR AND VITHALRAO CHINCHOLIKAR ANDSK BALE S O FATEH MOHAM Vs. HAFIZODDIN S O DADUBHAI AND SHAIKH BALE S O FATEH MOHAMMAD AND SK BALE S O FATEH MOHAMMAD AND SHAIKH BALE S O FATEH MOHAMMAD
|
October 6, 1980 |
SMT KAUSHALYA NARAYANAN Vs. DADAJI DHACKJEE & CO (PVT ) LTD
|
January 1, 1980 |
SOHANLAL AMBALAL JOHARI Vs. M M AMONKAR
|
August 18, 1980 |
SOPAN T MHETRE Vs. SHANKAR BALWANT JAGTAP
|
September 18, 1980 |
SOPAN T. MHETRE Vs. SHANKAR BALWANT JAGTAP
|
September 17, 1980 |
SOU KUSUM BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA
|
August 20, 1980 |
STAR CHEMICALS (BOMBAY) LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
STATE OF MAHARASHTRA Vs. BANSIDHAR JAINARAYAN SHARMA
|
January 24, 1980 |
STATE OF MAHARASHTRA Vs. LAXMAN RAMJI BADE
|
March 7, 1980 |
STATE OF MAHARASHTRA Vs. KUSUM CHARUDUTT BHARMA UPADHYE
|
November 17, 1980 |
STATE OF MAHARASHTRA Vs. MANOHAR KASHINATH GHODAKE
|
December 17, 1980 |
STATE OF MAHARASHTRA Vs. GANGADHAR ABARAO MANKAPE
|
August 18, 1980 |
STATE OF MAHARASHTRA Vs. HARSHAD K SHAH
|
September 3, 1980 |
STATE OF MAHARASHTRA Vs. MANOHAR KASHINATH GHODAKE
|
February 17, 1980 |
STATE OF MAHARASHTRA Vs. FULCHAND DAGADOO
|
March 10, 1980 |
STATE OF MAHARASHTRA Vs. V G KOPPAR
|
March 21, 1980 |
STATE OF MAHARASHTRA Vs. ZAMANDAS VANSIMAL PARYAN
|
April 21, 1980 |
STATE OF MAHARASHTRA Vs. SURESH DATTATRAYA VARNEKAR
|
November 10, 1980 |
STATE OF MAHARASHTRA AND MANOHAR KASHINATH GHODAKE Vs. MANOHAR KASHINATH GHODAKE AND STATE OF MAHARASHTRA
|
December 19, 1980 |
STRETCH FIBRES (INDIA) LTD Vs. UNION OF INDIA
|
January 9, 1980 |
STRH FIBRES INDIA LTD Vs. UNION OF INDIA
|
January 9, 1980 |
SUBHASH Vs. STATE OF MAHARASHTRA
|
September 24, 1980 |
SUGAR SELLING AGENCY P LTD Vs. R KANNAN INCOME-TAX OFFICER COMPANIES CIRCLE II 3 BOMBAY
|
March 13, 1980 |
SUGAR SELLING AGENCY PRIVATE LIMITED Vs. KANNAN R ITO
|
March 12, 1980 |
SULOCHANA RAVINDRAKUMAR BHANDARI Vs. K RAMA RAO
|
October 1, 1980 |
SULOCHANA RAVINDRAKUMAR BHANDARI Vs. K RAMA RAO
|
September 30, 1980 |
SUMINTABAI RAMKRISHNA JADHAV Vs. RAKHMABAI RAMKRISHNA JADHAV
|
July 17, 1980 |
SURESH D SHANGHAVI Vs. MOHASINALI H MERCHANT
|
April 24, 1980 |
SURESH SANKAR CHAVAN Vs. STATE OF MAHARASHTRA
|
July 23, 1980 |
SURESHHARIBHAU ADMANE Vs. PURSHOTTAM SHANKARRAO PUROHIT
|
June 23, 1980 |
SYED SADIQ ALI HUSSAINI Vs. SHEIKH VAZIR PATEL
|
August 21, 1980 |
SYNTHETICS AND CHEMICALS LTD Vs. S C COUTINHO
|
March 14, 1980 |
TALAKCHAND JAYACHAND DOSHI Vs. BHAICHAND GAUTAMCHAND DOSHI
|
January 16, 1980 |
TANIL RAMDAS Vs. COMMISSIONER OF WEALTH TAX
|
March 27, 1980 |
TARABAI BHIMGONDA PATIL Vs. BABGONDA BHAU PATIL
|
February 13, 1980 |
TARU JETHMAL LALVANI Vs. D M TORGAL
|
April 11, 1980 |
TATA OIL MILLS CO LTD Vs. UNION OF INDIA
|
November 24, 1980 |
TEJOOMAL LAKHMICHAND Vs. M J TALEGAONKAR
|
February 4, 1980 |
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. P. M. BORDE AND ANOTHER
|
August 19, 1980 |
TUKARAM LAXMAN Vs. SK AMEER S O SK OSMAN
|
February 4, 1980 |
TULSABAI Vs. STATE OF MAHARASHTRA
|
September 6, 1980 |
TWO STAR Vs. UNION OF INDIA
|
January 1, 1980 |
UGAR SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
|
April 18, 1980 |
UNION OF INDIA Vs. ALOK EXPORTS
|
February 2, 1980 |
UNION OF INDIA Vs. LOKSONS PRIVATE LIMITED
|
January 28, 1980 |
UNION OF INDIA Vs. BHASAWAL MUNICIPAL COUNCIL
|
December 16, 1980 |
UNION OF INDIA Vs. INDIAN HUME PIPE CO LTD
|
December 18, 1980 |
USHA PAPER PRODUCTS PRIVATE LTD Vs. KALYAN MUNICIPAL COUNCIL
|
January 10, 1980 |
V M SALGAOCAR AND BROTHER PVT LTD Vs. K C LAHIRI ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MARMAGOA AND
|
December 30, 1980 |
VAISHYA MAHESHKUKAR JIVABHAI Vs. DEAN, GOA MEDICAL COLLEGE, PANAJI
|
February 1, 1980 |
VASANT SHIVRAM NARE Vs. MAHARASHTRA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED
|
December 16, 1980 |
VASANTI VASANT BAGKAR ETC Vs. ADMINISTRATOR OF GOA, DAMAN AND DIU
|
October 10, 1980 |
VATSALA Vs. NIRANJAN RAMACHANDRA GULWADE
|
September 26, 1980 |
VENUBAI WIDOW OF BAJIRAO INGALE Vs. SARASWATIBAI ALIAS SUMITRA WIDOW OF MANIKRAO INGALE
|
June 16, 1980 |
VIMAL Vs. SUKUMAR ANNA PATIL
|
August 20, 1980 |
VINAYAKRAO DESHMUKH HIGH SCHOOL SOCIETY, NAGPUR Vs. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION
|
December 15, 1980 |
VINNAKOTA VENKATA KRISHNA SHARMA AND ALIKILATHU SKARIA NINAN AND DEVDASAN EZEKIEL PILLAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
|
December 19, 1980 |
VISHNU FAKIRA WAKODE Vs. STATE OF MAHARASHTRA
|
November 28, 1980 |
VISHNUPRASAD CHAKKILAL AND ANOTHER Vs. GANPAT DHANGA KALAL
|
February 19, 1980 |
VISHWANATH SHYAMRAO NARWADE Vs. VASANT CO-OPERATIVE SUGAR FACTORY LIMITED, PUSAD AND OTHERS
|
December 8, 1980 |
WADILAL MATHURADAS JAIN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
|
December 1, 1980 |
WAMAN GANPAT RAUT Vs. CADBURY-FRY (INDIA) PVT LTD AND ANOTHER
|
March 13, 1980 |
WESTERN COALFIELDS LIMITED, NAGPUR AND ANOTHER Vs. V.P. GROVER AND CO., JABALPUR
|
December 19, 1980 |
WIMCO LIMITED Vs. UNION OF INDIA
|
January 1, 1980 |
XACA (INDIA) PRIVATE LTD AND ANOTHER Vs. UNION OF INDIA
|
January 1, 1980 |
Y.K. NALAVADE Vs. ANANDA G. CHAVAN
|
April 18, 1980 |
YAMUNABAI GHANDHARRAO SADAPHAL Vs. STATE OF MAHARASHTRA
|
February 8, 1980 |
ZABULAL DURGALAL S O KANHAYALAL HIRALAL SRIVASTAV Vs. STATE OF MAHARASHTRA
|
June 18, 1980 |
ZENNA SORABJI Vs. MIRABELLE HOTEL CO PVT LTD
|
January 14, 1980 |