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Case Index
Title
Date
A C P WADIA Vs. SPECIAL LAND ACQUISITION OFFICER
October 3, 1980
A H MAGAR Vs. THAKUBAI M TUPE
February 25, 1980
A M PATEL AND CO Vs. NARAYAN GOPAL BASATWAR
February 28, 1980
ABDUL KARIM PIRSAHEB SHEIKH Vs. LAXMAN BAPU BHOSALE
July 25, 1980
ABDUR RAHIM JIWANI Vs. VITHALDAS RAMDAS
September 18, 1980
ABEDABI Vs. SIKANDAR AKBAR MUJAWAR
February 5, 1980
ABID HAIDARALI KACHWALA Vs. JAMUNA SHYAM SUNDER
August 20, 1980
ACME METAL INDUSTRIES PRIVATE LIMITED Vs. S S PATHAK, THE INSPECTOR, CENTRAL EXCISE
January 1, 1980
ALBRIGHT MORARJI AND PANDIT LTD Vs. UNION OF INDIA AND OTHERS
January 1, 1980
ALISAHEB ABDUL LATIF MULLA Vs. ABDUL KARIM ABDUL REHMAN MULLA
September 26, 1980
AMAR DYE-CHEM LTD Vs. UNION OF INDIA
August 11, 1980
AMAR DYE-CHEM LTD AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
August 5, 1980
AMRUTLAL Vs. STATE OF MAHARASHTRA
October 3, 1980
ANANT PURUSHOTTAM ATHAVLE Vs. DAMODAR DATTATRAYA BEDEKAR
January 7, 1980
ANI @ SAVITRA Vs. VASANT PRALHAD DESHMUKH
August 21, 1980
ANIL ANANTRAO LOKHANDE Vs. STATE OF MAHARASHTRA
February 20, 1980
ANKUSH HIRAMAN MAGAR Vs. THAKUBAI MARUTI TUPE
February 25, 1980
ANNAPPA APPA ANUJE Vs. KINGAPPA PARMESHWAR NAIK AND ANOTHER.
August 19, 1980
ANNAPURNABAI WASUDEORAO DESHPANDE Vs. RANGNATH KISAN KHANDARE
April 28, 1980
APAR PVT LIMITED Vs. S R SAMANT
July 17, 1980
APPASAHEB GENU WARALE Vs. STATE OF MAHARASHTRA
September 11, 1980
ARJUN BABLOO TUKARAL Vs. G V JAVALKAR
June 17, 1980
ARUN TRIVIKRAMRAO RAJURKAR & OTHERS Vs. GOWARDHAN JANARDHAN KHOTRE & OTHERS
December 18, 1980
ASHA LALIT KANODIA Vs. VIJAYKUMAR SURAJMAL KANODIA
March 11, 1980
ASHOK MAHADEO MAHAJAN Vs. STATE OF MAHARASHTRA
September 30, 1980
ASHOK SRICHAND KEWALRAMANI Vs. MUNICIPAL CORPORATION OF CITY OF POONA
February 20, 1980
ASIAN PAINTS (INDIA) LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 8, 1980
ASSOCIATED BEARING COMPANY LIMITED, BOMBAY Vs. UNION OF INDIA
January 1, 1980
ASSOCIATED CEMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1980
ASSOCIATED CEMENT COS LTD Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, BOMBAY
April 14, 1980
ASSOCIATION OF COMMERCE HOUSE BLOCK OWNERS LIMITED Vs. VISHANDAS SAMALDAS
December 8, 1980
ATTARSING Vs. NANDED SIKH GURUDWARA SACH KHAND SHRI HUZUR
January 14, 1980
AVADHANI MEENA RAMCHANDRA Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE
July 29, 1980
B N SARDA PRIVATE LIMITED Vs. KISAN K BARADE
June 19, 1980
B R RAIRIKAR Vs. UDAY BHALCHANDRA WAVIKAR
March 12, 1980
BABANI M SHETGAONKAR Vs. FOTI S SHETGAONKAR
February 2, 1980
BABASAHEB M CHOWDHARI Vs. STATE OF MAHARASHTRA
September 16, 1980
BABURAO AKARAM KALASKAR Vs. KUSUM BABURAO KALASKAR
September 26, 1980
BABURAO S O GOVINDA Vs. TRIMBAK S O DHONDU
February 7, 1980
BAJRANGLAL K. AGRAWAL AND OTHERS Vs. NARAYAN KRISHNA PATWARDHAN
February 1, 1980
BALASAHEB NAVRUTTI CHAVAN Vs. STATE OF MAHARASHTRA AND ANOTHER
March 10, 1980
BALMUKUND NARSINGDAS SOMANI Vs. PRAKASH JAGDISH AMBALI
March 10, 1980
BALMUKUND NARSINGDAS SOMANI Vs. PRAKASH JAGDISH AMBALI
March 7, 1980
BALU HRIPATI PATIL Vs. BANDU TATOBA CHINCHWADE
September 12, 1980
BALVANTSINGJI ANAND Vs. BHAGWANTRAO GANPATRAO DESHMUKH
January 17, 1980
BANDOPANT SATYAPPA SANGLE Vs. RAGHUNATH RAMCHANDRA BIDE
April 23, 1980
BATLIBOI AND COMPANY PRIVATE LIMITED Vs. UNION OF INDIA
January 1, 1980
BAYAJI CHANDRU PATIL Vs. SADASHIV DATTATRAYA KULKARNI
January 16, 1980
BEDENSHAH FETENSHAH FAKIR Vs. STATE OF MAHARASHTRA
June 23, 1980
BHAGWAN MOTIRAM MALI MAHAJAN Vs. JAYANT SHRIDHAR KHARE
December 5, 1980
BHAGWAN MOTIRAM MALI MAHAJAN Vs. JAYANI SHRIDHAR KHARE
February 5, 1980
BHANABHAI KHALPABHAI PATEL Vs. COLLECTOR OF DAMAN
July 9, 1980
BHARAT ABA KEMUKAR Vs. MADHUKAR BHIKJI KAKDE
October 24, 1980
BHAURAO SAMPATRAO TAYDE Vs. TULSIRAM SAMPATRAO
August 20, 1980
BHIKAMSINGH S O CHATARSINGH SAPKAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
April 28, 1980
BHOGILAL VIRCHAND Vs. COMMISSIONER OF INCOME TAX
April 14, 1980
BHOORABAI Vs. BHAULAL S O MATTU
September 29, 1980
BHURAMAL ISHWARLAL SINDHI Vs. YAKUB BAIG SHUKRULLA BAIG
August 19, 1980
BLUE STAR LIMITED Vs. UNION OF INDIA
January 1, 1980
BOMANJI KAVASJI BOMAN BEHRAM Vs. MEHERNOSH MINOCHAR MEHTA
April 28, 1980
BUDHMAL KHUSHALCHAND Vs. BANSILAL GULABCHAND AGARWAL
January 19, 1980
BUSH INDIA LTD Vs. UNION OF INDIA
January 1, 1980
C G LALWANI Vs. NEW WESTERN BUILDING
September 4, 1980
C.R. SHAIKH Vs. LILABAI D. ROHIDA AND ANOTHER
October 10, 1980
CADBURY FRY INDIA PRIVATE LIMITED Vs. UNION OF INDIA
February 20, 1980
CAETANO MARIA PALHA AND ANR. Vs. AGNELO JOSE SANTANA DIAS MASCARENHAS
June 26, 1980
CAJUBHAI BALBHAI PRADHAN Vs. STATE OF MAHARASHTRA
June 30, 1980
CEAT TYRES OF INDIA LIMITED Vs. C L NANGIA
January 1, 1980
CENTRAL BANK OF INDIA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 14, 1980
CENTRAL CAMERA CO PRIVATE LIMITED Vs. REGISTRAR OF TRADE MARKS
January 16, 1980
CENTRON INDUSTRIAL ALLIANCE LIMITED Vs. UNION OF INDIA
January 1, 1980
CERAMICS AND ELECTRICAL INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
January 1, 1980
CHABURAO S O NARSINGRAO WAGH Vs. STATE OF MAHARASHTRA
July 25, 1980
CHANDRAKANT MAGANLAL PATEL Vs. ISHWARLAL GHELABHAI CHOKSEY
October 9, 1980
CHANDRAKANT VISHNU DESSAI Vs. VINAYAK VITHAL NAIK
March 15, 1980
CHANDRASHEKHAR KESHAORAO INGLE Vs. CHHOTABHAI JETHABHAI PATRL & CO., GONDIA
July 18, 1980
CHILDRENS EDUCATIONAL UPLIFT SOCIETY Vs. KAUSHLYA GOVINDSINGH MORAL
October 28, 1980
COLOUR CHEMICAL LIMITED Vs. UNION OF INDIA
January 3, 1980
COMMISSIONER OF GIFT TAX Vs. JER NAVIS LUBIMEFF
April 21, 1980
COMMISSIONER OF INCOME TAX Vs. N U C PRIVATE LIMITED
April 21, 1980
COMMISSIONER OF INCOME TAX Vs. NARIMAN B BHARUCHA AND SONS
April 18, 1980
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN INDUSTRIAL AGENCIES PRIVATE LIMITED
April 18, 1980
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF MISS GARGIBEN TRUST NO 1
April 17, 1980
COMMISSIONER OF INCOME TAX Vs. PRABHUDAS AND CO
April 18, 1980
COMMISSIONER OF INCOME TAX Vs. TRADE WINGS PVT LIMITED
April 18, 1980
COMMISSIONER OF INCOME TAX Vs. OUDH SUGAR MILLS LIMITED
April 22, 1980
COMMISSIONER OF INCOME TAX Vs. MOHANLAL BROS
April 24, 1980
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN EXPORT AND IMPORT CORPORATION PVT LIMITED
April 24, 1980
COMMISSIONER OF INCOME TAX Vs. GOENKA D G
April 28, 1980
COMMISSIONER OF INCOME TAX Vs. RAMDAS LALLUBHAI
April 28, 1980
COMMISSIONER OF INCOME TAX Vs. KILLICK INDUSTRIES LIMITED
April 8, 1980
COMMISSIONER OF INCOME TAX Vs. SADABHAKTI PRAKASHAN PRINTING PRESS P LIMITED
April 8, 1980
COMMISSIONER OF INCOME TAX Vs. KARANDIKAR H R
April 11, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN EXPANDED METALS PRIVATE LIMITED
December 4, 1980
COMMISSIONER OF INCOME TAX Vs. T P SIDHWA SMT
December 10, 1980
COMMISSIONER OF WEALTH TAX Vs. P G RAO MRS
March 10, 1980
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
March 11, 1980
COMMISSIONER OF WEALTH TAX Vs. MASKATI A E
March 12, 1980
COMMISSIONER OF WEALTH TAX Vs. FAZALBHOY Y A
March 13, 1980
COMMISSIONER OF WEALTH TAX Vs. K N J DADY LEGAL HEIRS OF LATE S N J DADY
March 13, 1980
COMMISSIONER OF WEALTH TAX Vs. KALI D CAWASJI
March 13, 1980
COMMISSIONER OF WEALTH TAX Vs. GAMMON INDIA PRIVATE LIMITED
March 19, 1980
COMMISSIONER OF WEALTH TAX Vs. RASESH N MAFATLAL
April 2, 1980
COMMISSIONER OF WEALTH TAX Vs. HIRJI COWASJI JEHANGIR
April 7, 1980
COMMISSIONER OF WEALTH TAX Vs. KESHUB MAHINDRA
March 24, 1980
COMMISSIONER OF WEALTH TAX Vs. PETIT N D
March 28, 1980
COMMISSIONER OF WEALTH TAX Vs. MEHRA S CAMBATTA
March 28, 1980
COMMISSIONER OF WEALTH TAX Vs. INTERNATIONAL COMPUTERS AND TABULATORS LTD
March 28, 1980
COMMISSIONER OF WEALTH TAX Vs. NARIELWALLA N A
April 1, 1980
COMMISSIONER OF WEALTH TAX Vs. MAHARAJA MAYURDHWAJ SINGHJI H H
March 26, 1980
COMMISSIONER OF WEALTH TAX Vs. ORIENTAL GOVERNMENT SECURITY LIFE ASSURANCE COMPANY LIMITED
April 1, 1980
CONTESSA KNIT WEAR Vs. UDYOG MANDIR CO OPERATIVE HOUSING SOCIETY
February 5, 1980
CONTROLLER OF ESTATE DUTY Vs. VASANTRAI B MEHTA
April 18, 1980
CONTROLLER OF ESTATE DUTY Vs. MELNIKOFF V
September 4, 1980
CONTROLLER OF ESTATE DUTY Vs. BHAGWANDAS VELJI JOSHI
September 26, 1980
D J BELEKAR Vs. RAMBHAU BHAGWANJI GORALE
January 29, 1980
D J WARKARI Vs. K V KARANJKAR
January 22, 1980
D R KOHLI COLLECTOR OF CENTRAL EXCISE BOMBAY Vs. ASSOCIATED FILMS INDUSTRIES PRIVATE LIMITED TARDEO
August 5, 1980
D.K. BELSARE Vs. NAGPUR UNIVERSITY
December 1, 1980
DADA BHAU NILKANTH GURAV Vs. SHANKAR SANTU GURAV
December 5, 1980
DAGADU YADAORA DAMDHERE AND PARBHU SAKHARAM DORGE Vs. SHANKAR VITHOBA DHAVALE
July 17, 1980
DAGDULAL GANGABISAN KASAT Vs. STATE OF MAHARASHTRA
February 13, 1980
DATTATRAYA SAMANT Vs. STATE OF MAHARASHTRA
August 27, 1980
DAULAT MANSINGHAHER Vs. C R BANSI
February 22, 1980
DECCAN SALES CORPORATION Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 1, 1980
DEEPAK & CO , BOMBAY Vs. CENTRAL EXCISE, DIVISION X, DADAR, BOMBAY
January 1, 1980
DENA BANK Vs. G S SAWHNEY
November 12, 1980
DESHBANDHU KRUSHNARAO GULHANE Vs. DINKAR KRUSHNARAO DESHMUKH
July 9, 1980
DEVI JOHN VAZIRANI Vs. STATE OF MAHARASHTRA
November 26, 1980
DEVIDAS S O GOVINDRAO DANK Vs. SUDHAKAR S O ANNASAHEB DESHPANDE
March 6, 1980
DHARMANNA POTANNA PULLIWAR Vs. STATE OF MAHARASHTRA
April 22, 1980
DHARMARAO S/O BHAGWANTRAO ATRAM Vs. RETURNING OFFICER
November 14, 1980
DHARMAVAT PROVISION STORES Vs. COMMISSIONER OF INCOME TAX
December 5, 1980
DILIP SHANKAR KOLI Vs. STATE OF MAHARASHTRA
November 13, 1980
DILKUSH DESSAI Vs. DON BOSCO FARMERS REHABILITATION SOCIETY, SULCORNA
May 9, 1980
DINANATH NARAYAN MULEY Vs. RAM MULCHAND BHATIA
April 11, 1980
DINKAR S VAIDYA Vs. GANPAT S GORE
July 15, 1980
DUPHAR INTERFRAN LIMITED Vs. UNION OF INDIA
January 1, 1980
DWARKADAS MULJI AND OTHERS Vs. SHANTILAL LAXMIDAS GANDHI AND ANOTHER
March 7, 1980
DYANDEO APPA GAIKWAD Vs. STATE OF MAHARASHTRA
April 15, 1980
FLEXOPLAST ABRASIVES (INDIA) LTD Vs. UNION OF INDIA AND OTHERS
January 1, 1980
GAJANAN LAXMAN BHALCHANDRA Vs. RANGRAO AMRUTRAO DESHPANDE
April 22, 1980
GANGADHAR Vs. STATE OF MAHARASHTRA
June 16, 1980
GENU GANAPATI SHIVALE Vs. BHALCHAND JIVRAJ RAISONI
April 2, 1980
GEOFFREY MANNERS AND CO LIMITED Vs. UNION OF INDIA
January 1, 1980
GHANSHYAMDAS GOPALDAS MOHTA Vs. UNION OF INDIA
November 12, 1980
GLAXO LABORATORIES INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 27, 1980
GODREJ SOAPS PRIVATE LIMITED Vs. A K BANDYOPADHYAY
December 8, 1980
GOPALDAS KISHANCHAND TAIREJA Vs. VIYAYSINGH BHIMSINGH PATIL
October 3, 1980
GORAKH DAJI GHADGE Vs. STATE OF MAHARASHTRA
March 6, 1980
GORAKHNATH S O MAROTI CHAVAN Vs. STATE OF MAHARASHTRA
September 18, 1980
GOVIND RANGANATH KALE Vs. MAHARASHTRA REVENUE TRIBUNAL PUNE
September 3, 1980
GOVIND S O BHAGAJI Vs. SK RASHEED S O SK HASAN
September 17, 1980
GUEST KEEN WILLIAMS LIMITED Vs. UNION OF INDIA
January 1, 1980
GULAB SHANKAR WALVE Vs. SPECIAL LAND ACQUISITION OFFICER
November 24, 1980
GULABCHAND RAMCHAND JAIN Vs. NOORBEG UMARBEG MIRZA
May 2, 1980
GURUDEV SINGH PURI AND SUDARSHAN CHITS INDIA LIMITEDAND M V VELAYUDHAN DIRECTOR OF SUDARSHAN CHITS INDIA LIMITEDAND D C MISRA THE FORMER DIR Vs. NARI TEKCHAND ANANDANI
September 12, 1980
HAFIZUDDIN INAYATULLAH KAZI Vs. J C AGARWAL
April 16, 1980
HAJI WALIMOHAMED HAJI SALEMOHAMED TEMLA ALIAS KACCHI Vs. FIDAHUSSAIN MEGHAJIBHAI SURATI
April 1, 1980
HALDYN GLASS WORKS PRIVATE LIMITED Vs. M L BADHWAR
January 1, 1980
HANIF BANOMIYA SHIKALKAR Vs. STATE OF MAHARASHTRA
January 24, 1980
HANMANTRO YESHWANTRAO PATIL Vs. CHINATAMANI K GULVANI
December 9, 1980
HARISH MAHINDRA Vs. COMMISSIONER OF INCOME TAX
November 25, 1980
HARKISHIN LAKHIMAL GIDWANI Vs. ACHYUT KASHINATH WAGH
September 11, 1980
HARKISONDAS GOKALDAS Vs. COMMISSIONER OF INCOME TAX
April 16, 1980
HARKUBAI G SUNDECHAMUTHA Vs. SHANKAR DAULAT BENGANE
April 18, 1980
HASMUKH J JHAVERI Vs. SHELLA DADLANI
September 19, 1980
HINDUSTAN LEVER LIMITED Vs. UNION OF INDIA
January 1, 1980
HINDUSTAN PETROLEUM CORPORATION LTD Vs. REGISTRAR OF TRADE MARKS
January 8, 1980
HIRABAI WIFE OF HARJI INGALE Vs. BABU MANIKA INGALE
February 8, 1980
HIRJITSINGH BEDI Vs. STATE OF MAHARASHTRA AND OTHERS
January 15, 1980
I B M WORLD TRADE CORPORATION Vs. UNION OF INDIA
January 1, 1980
IBRAHIM AHMED KOKANI Vs. STATE OF MAHARASHTRA
January 8, 1980
IN RE: A LETTER DATED 2ND/15TH SEPT. 1980 OF SHRIKANT V. BHAT Vs.
December 3, 1980
INAYATULLAH RIZWI Vs. RAHIMATULLAH
April 14, 1980
INDIAN ALUMINIUM COMPANY LIMITED Vs. A K BANDYOPADHYAY
January 1, 1980
INDIAN VEGETABLE PRODUCTS LIMITED Vs. UNION OF INDIA
January 1, 1980
INDUMATI R MULAY Vs. V N KARANDIKAR COMPETENT AUTHORITY PUNE URBAN AGGLOMERATION COLLECTRORATE PUNE
June 26, 1980
INDUSTRIAL TUBES MANUFACTURING CO LTD Vs. S R SAMANT JUDGE INDUSTRIAL COURT
March 7, 1980
ISAK CHANDA PALKAR Vs. NYAMATBI
January 16, 1980
J B A PRINTING INKS LIMITED Vs. UNION OF INDIA
January 1, 1980
J G SINKAR Vs. STATE OF MAHARASHTRA
August 14, 1980
J SATYAVRATA Vs. MOHAMEDBHAI ABDULHUSSEIN SADIQ BAHREINWALLA
March 25, 1980
J SATYAVRATA Vs. MOHAMEDBHAI ABDOTHUSSEN SADIQ BAHREINWALLA
March 24, 1980
JAGATSING PYARASING Vs. MAHANT P KRISHNANANDGIRI GOSWAMY
March 24, 1980
JAGDISHCHANDRA POPATLAL DODHIWALA Vs. KHANDESH EDUCATION SOCIETY ANDOTHERS
January 10, 1980
JAGJIVANDAS GOVINDJI AND CO Vs. CENTRAL BOARD OF DIRECT TAXES
July 30, 1980
JAINUDDIN ABDUL REHMAN SHAIKH Vs. SITARAM DAMODHAR VARVADHAR
July 2, 1980
JAMNAGRI MITHAI Vs. F.F. COUTINHO
October 16, 1980
JAMSETJEE JEEJEEBHOY Vs. BAPURAO KRISHNAJI BHONSALE
February 11, 1980
JASMINE MILLS PVT LTD Vs. NARAYAN C AIL
March 3, 1980
JUGALDAS JIVA CHUDASAMA Vs. PRINCIPAL, COLLEGE OF ENGINEERING, GOA
July 3, 1980
JYOTI SOAP INDUSTRIES Vs. REGISTRAR OF TRADE MARKS
March 3, 1980
K K ADHIKARI Vs. T G KULKARNI
July 7, 1980
K P KSHATRIYA Vs. KHANDELWAL UDYOG LIMITED
February 8, 1980
KADDEERANBI Vs. FATIMABI
July 3, 1980
KAGAL EDUCATION SOCIETY LIMITED Vs. SHRIMANT AJITSINGHRAO YESHWANTRAO GHATGE
December 12, 1980
KALLAPPA BALICHA CHAUGULE Vs. COLLECTOR KOLHAPUR
September 22, 1980
KAMAL K CHADHA Vs. B S SUBHEDAR
July 28, 1980
KAMALABAI Vs. RAMDAS MANGA INGALE
October 14, 1980
KAMARUNISA Vs. FARID GAFUR SAYAD
January 14, 1980
KAMLABAI W/O ISHWAR PUJARI AND OTHERS Vs. SHANTIRAI W/O LALITMOHAN RAI AND OTHERS
August 4, 1980
KANTILAL TULSIDAS JOBANPUTRA Vs. REGISTRAR OF TRADE MARKS
March 27, 1980
KAPOORCHAND V. JAIN AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
June 26, 1980
KARBHARI DEORAM REHAMARE Vs. DADA SHAHAJI REHAMARE
February 12, 1980
KARTARCHAND DALLIRAM JAIN Vs. TARAVATI KARTARCHAND JAIN
January 30, 1980
KASHINATH TAPURIA Vs. LEELA WELINGKAR AND OTHERS
July 2, 1980
KASHINATH TRIMBAK PARADESHI Vs. RADHABAI DNYANOBA NAGTILAK ALIAS KULKARNI
September 18, 1980
KASTURCHAND PANACHAND DOSHI Vs. YESHWANT VINAYAK SAINKARS
March 25, 1980
KASTURCHAND RAMLAL BADJATE Vs. STATE OF MAHARASHTRA
April 11, 1980
KAZI CUMRDDIN HUSSEIN Vs. RAJENDRAKUMAR MANEKLAL
July 15, 1980
KESHARBAI JAGANNATH GUJAR Vs. STATE OF MAHARASHTRA
November 12, 1980
KESHAVRAO GIRJUBA SINGARE Vs. CHANDRABHAN BHOJAJI SINGARE
January 28, 1980
KHEMRAJ RATANLAL SANCHETI Vs. VASANT MADHAOSA VYAVHARE
August 12, 1980
KHORSHED BEHRAM RUSTOMJEE Vs. BEHRAM NOWROJEE RUSTOMJEE
April 2, 1980
KHUSHALCHAND DAGA Vs. JOSHI N M ITO
August 14, 1980
KIRLOSKAR CUMMINS LIMITED Vs. N K KAPOOR
January 1, 1980
KIRLOSKAR OIL ENGINES LTD Vs. STATE OF MAHARASTRA
October 27, 1980
KIRLOSKAR PNEUMATIC COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 4, 1980
KISAN SHAMRAO JADHAV Vs. STATE OF MAHARASHTRA
September 16, 1980
KISHAN MENGHRAJ GEHI Vs. MENGHRAJ GORDHANDAS GEHI
December 2, 1980
KISHAN THAKURDAS GOKALANI Vs. GOPICHAND JODHRAM DEVNANI
July 2, 1980
KISHORE RAMCHANDRA KULKARNI Vs. VIJAYRAO NARAYANRAO BORAWAKE
December 2, 1980
KONDIRAM MALHARI JADHAV Vs. BANKAT SWAMI TRUST, PANDHARPUR
August 29, 1980
KORES INDIA LIMITED Vs. UNION OF INDIA
November 17, 1980
KRISHNABAI Vs. DNYANDEO LAXMAN YEYALE
October 21, 1980
KRISHNABAI SHIVRAM PATIL Vs. ANANDA SHIVRAM PATIL
December 1, 1980
KUSUM SOU BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA
January 25, 1980
LALJI DHARAMSEY Vs. BHAGWANDAS RANCHCHODDAS
February 5, 1980
LAXMAN JAYARAM SHANT Vs. STATE OF MAHARASHTRA
April 17, 1980
LAXMAN LIMBRAJ RANKHAMB Vs. STATE OF MAHARASHTRA
November 11, 1980
LAXMAN SHRIPATI YADAV Vs. DHIRAJRAI NANABHAI KHATRI
February 26, 1980
LAXMAN SIDDU POTE Vs. SHRI GOVINDRAO KOREGAONKAR DHARMADAYA SANSTHA MANAGING TRUSTEE
August 7, 1980
LILABAI GOPALKRISHNA PRATINIDHI Vs. PREMLATABAI RAGHUNATH
March 21, 1980
LLTID SANTOS Vs. FARNCIS FIGUEREDO
February 6, 1980
LOKASH CHEMICAL WORKS Vs. M S MEHTA COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
April 29, 1980
M.N. KHAN Vs. BOMBAY MUNICIPAL CORPORATION AND ANOTHER
January 28, 1980
MADRAS RUBBER FACTORY LIMITED Vs. UNION OF INDIA AND OTHERS
August 6, 1980
MAHADEO VITHOBA JADHAO Vs. SUB
September 29, 1980
MAHARASHTRA STATE ELECTRICITY BOARD Vs. M C CHITALE
July 14, 1980
MAHARASHTRA STATE ROAD TRANSPORT Vs. K. S. SAWALE, CONDUCTOR
September 30, 1980
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. UTTAM GANGARAM DESHMUKH
July 1, 1980
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KACHRU SAUDAGAR
July 31, 1980
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION BOMBAY Vs. A N JADHAV
March 5, 1980
MAHARASHTRA VEGETABLE PRODUCTS PVT LTD Vs. UNION OF INDIA
June 21, 1980
MAHARASTRA STATE ELECTRICITY BOARD Vs. M.G. CHITALE
July 15, 1980
MAHBOOB ABDUL KADAR Vs. STATEOF MAHARASHTRA
August 27, 1980
MALLAPPA GURUPPA CHAYGULE Vs. PADMANNA ORMANNA SAJANE
January 24, 1980
MANHARLAL NARANG Vs. UNION OF INDIA
July 8, 1980
MANUBHAI A SHETH Vs. NIRGUDKAR N D 2ND ITO
July 18, 1980
MARUTI BANDU PATIL Vs. VILLAGE PANCHAYAT SIDHNORLI
November 18, 1980
MARUTI NANA YERME Vs. LAXMAN SANTRAM CHEPURE
February 13, 1980
MATERIALS HANDLING ENGINEERING CO Vs. M G WAKNIS, SUPERINTENDENT OF CENTRAL EXCISE
January 1, 1980
MEERANI ELECTRICALS Vs. REGISTRAR OF TRADE MARKS
January 22, 1980
MEHTA J R Vs. COMMISSIONER OF INCOME TAX
April 15, 1980
MEREANJI DADABHAI MEHTA Vs. MOHAN MADHAV
April 9, 1980
METRO EXPORTERS PRIVATE LIMITED Vs. J DATTA
January 1, 1980
METROPOLITAN SPRINGS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
October 1, 1980
MISHRILAL S O VITHALDAS JESORIA Vs. STATE OF MAHARASHTRA
March 19, 1980
MOHAMED HANIF SAMAD SHAIKH AND ANR. Vs. BASHEER KADAR MESTRY AND ANOTHER.
August 20, 1980
MOHAMED SHAFI SULEMAN KAZI Vs. VILAS DHONDU KAVISHWAR
October 21, 1980
MOHAMMAD HANIF Vs. ADDITIONAL COMMISSIONER AND ADDITIONAL REGIONAL DIRECTOR AURANGABAD
December 18, 1980
MOHAN MEAKIN BREWERIES LTD. Vs. OCEANIC IMPORTS AND EXPORTS CORPORATION AND ANOTHER
March 4, 1980
MOHANLAL DEVDANBHAI CHOKSHI Vs. J S WAGH
April 10, 1980
MORESHWAR NARAYAN PHADKE Vs. SHASHIKANT BALAKRISHNA MALKAR
September 12, 1980
MOTILAL MAHAVIRPRASAD SHARMA Vs. MANOJKUMAR VITHALRAO GHIYA
January 16, 1980
MOTIRAM TANUMAL LALWANI Vs. STATE OF MAHARASHTRA
September 8, 1980
MUNICIPAL COUNCIL AURANGABAD Vs. SHIVAJI SINDHI CO OP HSG SOCIETY LIMITED
April 15, 1980
MUNICIPALITY OF TRIMBAK Vs. RAMCHANDRA KISAN AHER
February 15, 1980
MURLIDHAR BABULAL SHAH Vs. EAGLE VACUUM BOTTLE MANUFACTURING COMPANY PRIVATE LIMITED
August 19, 1980
NANDINIDEVI Vs. SHRIPATRAO S O BHAGWANTRAO PANT PRATINIDHI
February 28, 1980
NANDLAL GOVERDHANDAS AND CO Vs. SAMRATBAI LILACHAND SHAH
March 18, 1980
NANIBAI MUKUNDRAO ALAS DADA TIDKE AND ANOTHER Vs. MUKUNDRAO ALIAS DADA KASHIRAO TIDKE
March 7, 1980
NAPOLEON DANIEL JOHN Vs. STATE OF MAHARASHTRA AND OTHERS
February 28, 1980
NARAYAN GANPAT RAUT Vs. HABIBA YUSUF LANDYE
October 14, 1980
NARAYANDAS JASKARANJI RATHI Vs. STATE OF MAHARASHTRA
December 8, 1980
NARAYANRAO Vs. STATE OF MAHARASHTRA
July 14, 1980
NARIMAN SORABJI PAREKH Vs. RAMCHANDRA JANU MHATRE
September 29, 1980
NATHUJI NARAYANRAO UDAPURE Vs. NARENDRA VASANJIBHAI THAKKAR
November 10, 1980
NATIONAL MACHINERY MANUFACTURING LTD Vs. UNION OF INDIA AND OTHERS
January 1, 1980
NAWAJUDDIN AJIJODDIN Vs. HANUMANDAS GOMANDRAM ATTAL
March 26, 1980
NIVRUTTI NANA WAGHMARE Vs. NARAYAN MAHADEO MOKAL
February 4, 1980
O N KHAJURIA Vs. STATE OF MAHARASHTRA
September 10, 1980
OMEGA MOTOR COMPANY Vs. POPULAR GARAGE
December 6, 1980
P A NARAYANANA Vs. S SHANKAR
February 5, 1980
P.A. KOWLI Vs. NARAYAN JAGANNATH MAHLE
September 17, 1980
PANACHAND D GANDHI Vs. GOVINDRAO G PATIL
August 27, 1980
PANDURANG LAXMAN CHAUDHARY Vs. STATE OF MAHARASHTRA
November 10, 1980
PANDURANG NARAYAN MANTRI Vs. ANANT SHANKARRAO SAMUEL
November 18, 1980
PANDURANG S O RAMJI KHADE Vs. STATE OF MAHARASHTRA
September 25, 1980
PARITOSH BHUPESHKUMAR SHETH Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION PUNE
July 28, 1980
PARLE PRODUCTS PRIVATE LIMITED Vs. C S SARASWATI
July 9, 1980
PEICO ELECTRONICS AND ELECTRICALS LIMITED Vs. UNION OF INDIA
January 1, 1980
PELAJIA ARAUJO Vs. MONICA PURIFICACAO DE SOUZA
June 23, 1980
PETER GONSALVES Vs. KILLICK NIXON LIMITED
January 19, 1980
PETROLEUM EMPLOYEES UNION Vs. INDUSTRIAL COURT MAHARASHTRA BOMBAY
February 14, 1980
PHUL CHAND BHARMAL AGRAWAL Vs. RAMNARAVAN RAMGOPAL
August 22, 1980
PILKY FOOTWEAR CO PRIVATE LIMITED Vs. UNION OF INDIA
January 1, 1980
PITAMBARDAS KALYANJI BAKOTIYA Vs. DATTATRAYA KRISHNAJI
October 6, 1980
POLYCHEM LIMITED Vs. B R TARAPORWALA
January 1, 1980
PRADIP MULCHAND MIRPURI Vs. M R DESHPANDE
July 14, 1980
PRADIP MULCHAND MIRPURI Vs. M R DESHPANDE
July 15, 1980
PRASANNA DINKAR SOHALE Vs. DIRECTOR-IN-CHARGE
August 12, 1980
PRAVINKANT KESHAVLAL PARIKH Vs. BOMBAY MUNICIPAL CORPORATION FOR GREATER BOMBAY
June 20, 1980
PRECISION STEEL FASTENERS Vs. UNION OF INDIA
January 1, 1980
PREMIER RUBBER AND CABLE INDUSTRIES Vs. EMPLOYEES STATE INSURANCE
July 2, 1980
PRIAMVADA DEVI PRAMODKUMAR PANDE Vs. HIRALAL KALICHARAN YADAV AND ANOTHER
October 9, 1980
PULMATI SHYAMLAL MISHRA Vs. RAMKRISHAN GANAPRASAD BAJPAI
May 2, 1980
PUTALABAI LAKHU PAWAR Vs. SHIVA DHONDI PAWAR
February 26, 1980
QUADAR BAIG IBRAHIM BAIG Vs. HAJYA LAXYA
August 5, 1980
R K SAWANT Vs. GULJAR BAINARAYAN PATIL
August 11, 1980
RADHA BAI BAPURAO SHELAR (SINCE DECEASED BY HER HEIRS) Vs. TRIMBAK MADHAVRAO SHIROLE
July 22, 1980
RADHADEVI MOHATTA SMT Vs. COMMISSIONER OF WEALTH TAX
March 21, 1980
RADHAKRISHNA RAMNARAIN LIMITED Vs. R PARTHASARATHY
January 1, 1980
RAHATA VIVIDH KARYAKARI SEVA SAHAKARI SOC LTD Vs. GANGADHAR RADHAKISHAN SADAPHAL
January 15, 1980
RAJARAM GANPATI Vs. MADHUKAR WAMANRAO YADAU
September 6, 1980
RAJARAM KALICHARAN YADAV Vs. STATE OF MAHARASHTRA
June 27, 1980
RAJIYA Vs. SAYYED MUNIR AHMAD HASSEN
January 9, 1980
RAMA MHATRE Vs. DATTATRAYA JANU VAYALE
March 25, 1980
RAMAKANT GANPAT VAITI Vs. STATE OF MAHARASHTRA
April 21, 1980
RAMBHAU S/O. PUNDLIK WAGH Vs. CONSOLIDATION OFFICER, BULDANA DIVISION
February 4, 1980
RAMCHANDRA BALWANTRAO DUBAL Vs. DHONDIRAM TATOBA KADAM
June 21, 1980
RAMCHANDRA KESHAV GADHAVE Vs. BELAPUR SUGAR MILLS LTD
February 1, 1980
RAMCHANDRA VISHWANATH GHAISAS Vs. STATE OF MAHARASHTRA
October 1, 1980
RAMDAS S O SHAMRAO MALI Vs. STATE OF MAHARASHTRA
September 1, 1980
RAMESH MULCHAND RAMANI Vs. STATE OF MAHARASHTRA
July 4, 1980
RAMJEEVAN CHAUTHI YADAV Vs. STATE OF MAHARASHTRA
September 18, 1980
RAMKRISHNA S O JAGANNATH BARBHADE Vs. STATE OF MAHARASHTRA
August 21, 1980
RAMNARAYAN S O MOTILAL RATHI Vs. STATE OF MAHARASHTRA
August 28, 1980
RANGANATH KULABA CHAVAN Vs. DATTATRAYA KESHAVRAO CHAVAN
September 4, 1980
RANGO LAXMAN PINGLE Vs. KUMUDINI CHANDRAKANT PETHKAR
January 17, 1980
RATIRAM PUNDLIK KHEDKAR Vs. PUNDLIK ARJUN KHEDKAR
January 16, 1980
RINOO ZINGAR MESHRAM Vs. PRABHAKAR VISHNU VYAWAHARE
February 12, 1980
ROAD TRANSPORT CORPORATION Vs. KIRLOSKAR BROTHERS LTD
April 10, 1980
ROOSI K MODI Vs. UNION OF INDIA
March 4, 1980
RUDMAL SHIONARAYAN HARIDWAR Vs. STATE OF MAHARASHTRA AND OTHERS
March 14, 1980
S G SURVEY Vs. S G KALE
September 6, 1980
S M CHEMICALS & ELECTRONICS Vs. R PARTHASARATHY
January 1, 1980
S R SAWANT Vs. BRADBURY MILLS LIMITED
September 12, 1980
S S PILANI Vs. J P SAWE
December 6, 1980
S S SAWANT Vs. S G REGE
March 4, 1980
S.H. MOTOR TRANSPORT COMPANY Vs. STATE TRANSPORT AUTHORITY
December 4, 1980
SACHIN SAHAKAR GRUHANIRMAN SANSTHA MARYADIT Vs. SHREERAM CONSTRUCTION CO
August 1, 1980
SADRUDDIN HUSSAINBHAI SOMJI Vs. JHANGIANI J D
July 22, 1980
SAGAR BEEDI WORDS Vs. BHARATH BEEDI WORDS
March 13, 1980
SAKHARAM BHIVA PATIL Vs. RAMCHANDRA BALWANT METHE
February 28, 1980
SAKHARAM SHINDE Vs. VILAS ANANT DESHPANDE
January 23, 1980
SANAULLA Vs. SANJIVA ANNA SHETTY AND OTHERS
July 8, 1980
SANDOZ INDIA LIMITED Vs. UNION OF INDIA
January 1, 1980
SANDOZ INDIA LIMITED BOMBAY Vs. SANDOZ EMPLOYEES UNION
February 22, 1980
SARABHAI LIMITED Vs. BOMBAY MUNICIPAL CORPORATION OF GREATER BOMBAY
October 28, 1980
SATYAWAN JANARDAN KHANVILKAR Vs. STATE OF MAHARASHTRA
August 29, 1980
SAUKUSUM BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA
February 8, 1980
SETH RAMNATH K DAGA Vs. COMMISSIONER OF WEALTH TAX
March 12, 1980
SHAH PREMJI VELJI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 14, 1980
SHAIK MAHAMUDMIYA MOHIDDIN Vs. KRISHNA MAHADEO PHARANDE
July 8, 1980
SHAIKH MUSA SHAIKH GULAB S O SHAIKH JAMAL Vs. SHAHAJAHAN BEGUM
August 18, 1980
SHAKHARAM KESHAV YADAV Vs. RAJARAM RANGLAL SARDA
November 10, 1980
SHAMBUSING DHANSING JADHAVRAO Vs. STATE OF MAHARASHTRA
September 10, 1980
SHAMBUSINGH DHANSING JADHAVRAO Vs. STATE OF MAHARASHTRA
October 9, 1980
SHAMRAO Vs. STATE OF MAHARASHTRA
March 25, 1980
SHANKAR KALUJI PATIL Vs. HAMMERSMITH INDUSTRIAL PREMISES CO OPERATIVE SOCIETY LIMITED
January 9, 1980
SHANKARRAO Vs. STATE OF MAHARASHTRA
October 2, 1980
SHANTARAM PANDURANG DENGARE Vs. STATE OF MAHARASHTRA
January 23, 1980
SHANTILAL JETHALAL VASA Vs. STATE OF MAHARASHTRA
September 30, 1980
SHANTINATH J UPADHYA Vs. AJIT N UPADHYA
October 27, 1980
SHIOPRASAD RAMESHWAR DUBEY Vs. SMITA BALWANTRAO SHENDEY
October 8, 1980
SHIPPING DEVELOPMENT FUND COMMITTEE Vs. M V CHARISMA
February 28, 1980
SHISHIR HARI MAHAJAN Vs. BANARASIBAI RODMAL SHARMA AND ANOTHER
December 2, 1980
SHIVDAS MANSING Vs. STATE OF MAHARASHTRA
November 25, 1980
SHIVRAJ FINE ART LITHO WORKS Vs. JUDGE FIRST LABOUR COURT NAGPUR
January 29, 1980
SHOBHA HARIBHAU JADHAV Vs. TANAJI BARKU JAGADE
January 10, 1980
SHREERAM DURGAPRASAD Vs. SIAL SOAP STONE FACTORY AND OTHERS
December 3, 1980
SHRI DNYANESHWAR MADHURADWAIT SAMPRADAYIK MANDAL AMRAVATI Vs. CHARITY COMMISSIONER, BOMBAY
June 21, 1980
SHRIKANT MADHUKAR DHOTE Vs. CHANCELLOR, NAGPUR UNIVERSITY
March 31, 1980
SHRIRAM DAMODAR MULEY Vs. RATANLAL MATHURADAS KEDIA AND OTHERS
April 23, 1980
SHYAMKANT WAMANRAO PAWAR Vs. STATE OF MAHARASHTRA
February 19, 1980
SHYAMLAL DEVISEVAK SHARMA Vs. STATE OF MAHARASHTRA
September 24, 1980
SHYAMLAL DEVISEVAK SHARMA Vs. STATE OF MAHARASHTRA
September 25, 1980
SK BALE S O FATEH MOHAMMAD AND ARVIND VINAYAKRAO SAVANT AND TUKARAM MANKU PARLIKAR AND VITHALRAO CHINCHOLIKAR ANDSK BALE S O FATEH MOHAM Vs. HAFIZODDIN S O DADUBHAI AND SHAIKH BALE S O FATEH MOHAMMAD AND SK BALE S O FATEH MOHAMMAD AND SHAIKH BALE S O FATEH MOHAMMAD
October 6, 1980
SMT KAUSHALYA NARAYANAN Vs. DADAJI DHACKJEE & CO (PVT ) LTD
January 1, 1980
SOHANLAL AMBALAL JOHARI Vs. M M AMONKAR
August 18, 1980
SOPAN T MHETRE Vs. SHANKAR BALWANT JAGTAP
September 18, 1980
SOPAN T. MHETRE Vs. SHANKAR BALWANT JAGTAP
September 17, 1980
SOU KUSUM BHIMRAO PATIL Vs. JAVAHAR LALCHAND KATARIYA
August 20, 1980
STAR CHEMICALS (BOMBAY) LIMITED Vs. UNION OF INDIA
January 1, 1980
STATE OF MAHARASHTRA Vs. MANOHAR KASHINATH GHODAKE
December 17, 1980
STATE OF MAHARASHTRA Vs. LAXMAN RAMJI BADE
March 7, 1980
STATE OF MAHARASHTRA Vs. BANSIDHAR JAINARAYAN SHARMA
January 24, 1980
STATE OF MAHARASHTRA Vs. KUSUM CHARUDUTT BHARMA UPADHYE
November 17, 1980
STATE OF MAHARASHTRA Vs. GANGADHAR ABARAO MANKAPE
August 18, 1980
STATE OF MAHARASHTRA Vs. HARSHAD K SHAH
September 3, 1980
STATE OF MAHARASHTRA Vs. ZAMANDAS VANSIMAL PARYAN
April 21, 1980
STATE OF MAHARASHTRA Vs. SURESH DATTATRAYA VARNEKAR
November 10, 1980
STATE OF MAHARASHTRA Vs. MANOHAR KASHINATH GHODAKE
February 17, 1980
STATE OF MAHARASHTRA Vs. FULCHAND DAGADOO
March 10, 1980
STATE OF MAHARASHTRA Vs. V G KOPPAR
March 21, 1980
STATE OF MAHARASHTRA AND MANOHAR KASHINATH GHODAKE Vs. MANOHAR KASHINATH GHODAKE AND STATE OF MAHARASHTRA
December 19, 1980
STRETCH FIBRES (INDIA) LTD Vs. UNION OF INDIA
January 9, 1980
STRH FIBRES INDIA LTD Vs. UNION OF INDIA
January 9, 1980
SUBHASH Vs. STATE OF MAHARASHTRA
September 24, 1980
SUGAR SELLING AGENCY P LTD Vs. R KANNAN INCOME-TAX OFFICER COMPANIES CIRCLE II 3 BOMBAY
March 13, 1980
SUGAR SELLING AGENCY PRIVATE LIMITED Vs. KANNAN R ITO
March 12, 1980
SULOCHANA RAVINDRAKUMAR BHANDARI Vs. K RAMA RAO
October 1, 1980
SULOCHANA RAVINDRAKUMAR BHANDARI Vs. K RAMA RAO
September 30, 1980
SUMINTABAI RAMKRISHNA JADHAV Vs. RAKHMABAI RAMKRISHNA JADHAV
July 17, 1980
SURESH D SHANGHAVI Vs. MOHASINALI H MERCHANT
April 24, 1980
SURESH SANKAR CHAVAN Vs. STATE OF MAHARASHTRA
July 23, 1980
SURESHHARIBHAU ADMANE Vs. PURSHOTTAM SHANKARRAO PUROHIT
June 23, 1980
SYED SADIQ ALI HUSSAINI Vs. SHEIKH VAZIR PATEL
August 21, 1980
SYNTHETICS AND CHEMICALS LTD Vs. S C COUTINHO
March 14, 1980
TALAKCHAND JAYACHAND DOSHI Vs. BHAICHAND GAUTAMCHAND DOSHI
January 16, 1980
TANIL RAMDAS Vs. COMMISSIONER OF WEALTH TAX
March 27, 1980
TARABAI BHIMGONDA PATIL Vs. BABGONDA BHAU PATIL
February 13, 1980
TARU JETHMAL LALVANI Vs. D M TORGAL
April 11, 1980
TATA OIL MILLS CO LTD Vs. UNION OF INDIA
November 24, 1980
TEJOOMAL LAKHMICHAND Vs. M J TALEGAONKAR
February 4, 1980
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AND ANOTHER Vs. P. M. BORDE AND ANOTHER
August 19, 1980
TUKARAM LAXMAN Vs. SK AMEER S O SK OSMAN
February 4, 1980
TULSABAI Vs. STATE OF MAHARASHTRA
September 6, 1980
TWO STAR Vs. UNION OF INDIA
January 1, 1980
UGAR SUGAR WORKS LTD Vs. COMMISSIONER OF INCOME TAX
April 18, 1980
UNION OF INDIA Vs. ALOK EXPORTS
February 2, 1980
UNION OF INDIA Vs. LOKSONS PRIVATE LIMITED
January 28, 1980
UNION OF INDIA Vs. BHASAWAL MUNICIPAL COUNCIL
December 16, 1980
UNION OF INDIA Vs. INDIAN HUME PIPE CO LTD
December 18, 1980
USHA PAPER PRODUCTS PRIVATE LTD Vs. KALYAN MUNICIPAL COUNCIL
January 10, 1980
V M SALGAOCAR AND BROTHER PVT LTD Vs. K C LAHIRI ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE MARMAGOA AND
December 30, 1980
VAISHYA MAHESHKUKAR JIVABHAI Vs. DEAN, GOA MEDICAL COLLEGE, PANAJI
February 1, 1980
VASANT SHIVRAM NARE Vs. MAHARASHTRA STATE CO-OPERATIVE LAND DEVELOPMENT BANK LIMITED
December 16, 1980
VASANTI VASANT BAGKAR ETC Vs. ADMINISTRATOR OF GOA, DAMAN AND DIU
October 10, 1980
VATSALA Vs. NIRANJAN RAMACHANDRA GULWADE
September 26, 1980
VENUBAI WIDOW OF BAJIRAO INGALE Vs. SARASWATIBAI ALIAS SUMITRA WIDOW OF MANIKRAO INGALE
June 16, 1980
VIMAL Vs. SUKUMAR ANNA PATIL
August 20, 1980
VINAYAKRAO DESHMUKH HIGH SCHOOL SOCIETY, NAGPUR Vs. DEPUTY DIRECTOR OF EDUCATION, NAGPUR DIVISION
December 15, 1980
VINNAKOTA VENKATA KRISHNA SHARMA AND ALIKILATHU SKARIA NINAN AND DEVDASAN EZEKIEL PILLAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
December 19, 1980
VISHNU FAKIRA WAKODE Vs. STATE OF MAHARASHTRA
November 28, 1980
VISHNUPRASAD CHAKKILAL AND ANOTHER Vs. GANPAT DHANGA KALAL
February 19, 1980
VISHWANATH SHYAMRAO NARWADE Vs. VASANT CO-OPERATIVE SUGAR FACTORY LIMITED, PUSAD AND OTHERS
December 8, 1980
WADILAL MATHURADAS JAIN Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
December 1, 1980
WAMAN GANPAT RAUT Vs. CADBURY-FRY (INDIA) PVT LTD AND ANOTHER
March 13, 1980
WESTERN COALFIELDS LIMITED, NAGPUR AND ANOTHER Vs. V.P. GROVER AND CO., JABALPUR
December 19, 1980
WIMCO LIMITED Vs. UNION OF INDIA
January 1, 1980
XACA (INDIA) PRIVATE LTD AND ANOTHER Vs. UNION OF INDIA
January 1, 1980
Y.K. NALAVADE Vs. ANANDA G. CHAVAN
April 18, 1980
YAMUNABAI GHANDHARRAO SADAPHAL Vs. STATE OF MAHARASHTRA
February 8, 1980
ZABULAL DURGALAL S O KANHAYALAL HIRALAL SRIVASTAV Vs. STATE OF MAHARASHTRA
June 18, 1980
ZENNA SORABJI Vs. MIRABELLE HOTEL CO PVT LTD
January 14, 1980