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Case Index
Title
Date
A GHOSE KHAN Vs. RENT CONTROLLER DISTRICT MUNSIF OF COIMBATORE COIMBATORC
June 30, 1980
A K AHMED AND CO Vs. REGIONAL LABOUR COMMISSIONER CENTRAL MADRAS
November 20, 1980
A KRISHNASWAMI Vs. S RASHEEDA
January 30, 1980
A P ARUMUGASAMY Vs. DEPUTY COLLECTOR OF CENTRAL EXCISE MADRAS
July 30, 1980
A R KRISHNAMURTHY Vs. COMMISSIONER OF INCOME TAX
December 2, 1980
A RAMASWAMY IYER Vs. BHUVANESWARI PULVERISING MILLS MADRAS
June 23, 1980
A SRIRAM Vs. MANAGING DIRECTOR GENERAL INSURANCE CORPORATION OF INDIA
April 10, 1980
A T A NATARAJA CHETTIAR AND COMPANY Vs. STATE OF TAMIL NADU
September 30, 1980
A U NATARAJAN Vs. INDIAN BANK
September 24, 1980
A V K MARIMUTHU NADAR AND BROS Vs. STATE OF TAMIL NADU
November 13, 1980
A. GULAM MOHAMED Vs. A.K.M. PICHAI MARACAIR
August 14, 1980
A.R. ABDUL KHADER Vs. P. FAKEER MOHIDEEN
July 4, 1980
A.S. RAMASWAML IYER Vs. ALAMELU MANGAI AND ORS.
April 9, 1980
ABDUL HAMEED Vs. EGANATHAN
October 10, 1980
ABDUL JABBAR Vs. MUNIAMMAL
July 22, 1980
ABDUL SATHAR Vs. A NAWAB
February 19, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GANGABAI CHARITIES
December 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. P V S K PALANIAPPA NADAR AND SONS
January 9, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUTHAPPA CHETTIAR SM M AND KARUPAN CHETTIAR SM KR
March 13, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KUPPUSWAMI CHETTIAR K A
August 5, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. AUTOMOBILE ASSOCIATION OF SOUTHERN INDIA
January 3, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS JEWELLERS AND DIAMOND MERCHANTS ASSOCIATION
January 3, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX-1 Vs. K A KUPPUSWAMI CHETTIAR
August 5, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. SM M MUTHAPPA CHETTIAR AND SM KR KARUPPAN CHETTIAR FIRM
March 13, 1980
ADVOCATE GENERAL OF TAMIL NADU MADRAS Vs. R M KRISHNA RAJU
September 10, 1980
AGASTIN CHINNAPPAA ALIAS CHINNATHAMBI PILLAI Vs. STATE
February 28, 1980
AHAMED Vs. RUKMANIAMMAL
December 19, 1980
AKBAR ALI Vs. STATE
October 3, 1980
ALAMELU AMMAL Vs. STATE OF MADRAS
January 24, 1980
AMA CORPORATION Vs. FOOD CORPORATION OF INDIA
September 8, 1980
AMBALAVANA PANDARA SANNATHI AVERGAL Vs. STATE OF TAMIL NADU
April 28, 1980
AMMANI AMMAL Vs. STATE
September 30, 1980
ANBU MANI Vs. STATE
January 9, 1980
ANGLO FRENCH TEXTILES LTD Vs. LABOUR COURT PONDICHERRY
July 22, 1980
ANTHONY PACKIA NADAR A N Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 18, 1980
ARAVIND LABORATORIES Vs. V. ANNAMALAI CHETTIAR
April 9, 1980
ARAVINDA Vs. RAVINDRA SINGH AND ANOTHER
October 16, 1980
ARULANDU UDAYAR Vs. S P PALANIAPPA AMBALAM
December 12, 1980
ARUMBU AMMAL Vs. ELAMATHI
December 12, 1980
ARUMUGAM Vs. STATE
March 20, 1980
ARUMUGHA NADAR Vs. KUMARA PILLAI
November 26, 1980
ARVINDA Vs. RAVINDRA SINGH
October 6, 1980
ASHOK LEYLAND LIMITED Vs. A VIJAYAKUMAR
December 2, 1980
ASSISTANT COLLECTOR OF CENTRAL EXCISE VELLORE Vs. SUBRAMANIA CHETTIAR
May 2, 1980
ASSISTANT COLLECTOR OF CUSTOMS MADRAS PROSECUTION PREVENTIVE DEPARTMENT Vs. LESLIE BERTRAM DSILVA
November 24, 1980
ASSOCIATED INDUSTRIES Vs. FIRST INCOME TAX OFFICER
March 26, 1980
AVIYUR MARIAMMAN TEMPLE Vs. T N SUNDARAMOORTHI PILLAI
November 28, 1980
AYYADURAI DEVAR Vs. STATE
October 1, 1980
AYYAMMAL Vs. N VENKATARAMAN
June 18, 1980
B RAVI Vs. STATE OF TAMIL NADU
December 18, 1980
B S RANGA OF VIKRAM PRODUCTIONS Vs. M|S ASHA FILMS EXCHANGE INDORE
August 19, 1980
BALASUBRAMANIA PILLAI Vs. ARUMUGHAM PILLAI AND ANR.
December 3, 1980
BALASUBRAMANIAM ROADWAYS FIRM DINDIGUL Vs. STATE OF TAMIL NADU
February 12, 1980
BAPALAL AND COMPANY Vs. GOVERNMENT OF INDIA
December 11, 1980
BAPALAL AND COMPANY MANUFACTURING MADRAS 3 Vs. STATE OF TAMIL NADU
September 23, 1980
BENGAL ELECTRIC LAMP WORKS LIMITED Vs. COLLECTOR OF CUSTOMS MADRAS
November 4, 1980
BHARAT REFINERIES LIMITED Vs. STATE OF TAMIL NADU
January 24, 1980
BOMBAY BURMAH TRADING CORPORATION LIMITED A COMPANY INCORPORATED UNDER THE COMPANIES ACT HAVING ITS REGISTERED OFFICE AT BOMBAY A BRANCH AT MUDIS POLLACHI TALUK IN COIMBATORE DISTRICT Vs. A T NARAYANASWAMI PILLAI
October 27, 1980
BRAKES INDIA LIMITED Vs. SUPERINTENDENT OF CENTRAL EXCISE MADRAS II DIVISION
July 2, 1980
C ALAGIRISAMY NAIDU Vs. COLLECTOR OF MADURAI DISTRICT MADURAI
August 6, 1980
C G RANGABASHYAM Vs. RANJANI MURUGAN
February 25, 1980
C HAJEE ABDUL SUBHAN SAHIB Vs. JOINT COMMERCIAL TAX OFFICER PERIAMET ASSESSMENT CIRCLE MADRAS 7
December 12, 1980
C P KRISHNAN NAIR Vs. NATIONAL SMALL INDUSTRIE CORPORATION LTD
December 2, 1980
C R RAMASWAMI Vs. NEEDLE INDUSTRIES I LTD
December 17, 1980
C S SELVARAJ Vs. STATE OF TAMIL NADU
March 10, 1980
C.S. MANI Vs. THE ACCOMMODATION CONTROLLER AND ANR.
April 9, 1980
CANARA BANK Vs. M THIYAGARAJAN
January 4, 1980
CHARAG CHEMICAL INDUSTRIES Vs. R.G. GENESAN
December 13, 1980
CHARAG CHEMICAL INDUSTRIES Vs. R G GANESAN
December 30, 1980
CHELLADURAI ALIAS V N VEEMAN PILLAI Vs. PARAMANAND JINDAL
January 3, 1980
CHENNIMALAI WEAVERS Vs. GOVERNMENT OF INDIA
March 3, 1980
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. T RANGANATHAN PILLAI
November 10, 1980
CHINNA ANDI PANDARAM Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN.) DEPARTMENT AND ORS.
July 30, 1980
COIMBATORE COTTON MILLS LIMITED Vs. STATE
February 8, 1980
COMMISSIONER H R AND C E ADMINISTRATION DEPARTMENT MADRAS Vs. KACHERICHAMY ALIAS KARUPPANNA THEVA
December 19, 1980
COMMISSIONER OF GIFT TAX Vs. RANGANATHAN CHETTIAR R M D M
February 18, 1980
COMMISSIONER OF GIFT TAX Vs. RUKMANI AND COMPANY LIMITED
April 17, 1980
COMMISSIONER OF GIFT TAX TAMIL NADU-IV Vs. R M D M RANGANATHAN CHETTIAR
February 18, 1980
COMMISSIONER OF INCOME TAX Vs. RAMACHANDRAN V K DR
January 10, 1980
COMMISSIONER OF INCOME TAX Vs. UNIVERSAL RADIATORS PRIVATE LIMITED
January 8, 1980
COMMISSIONER OF INCOME TAX Vs. RAJALAKSHMI MILLS LIMITED
January 8, 1980
COMMISSIONER OF INCOME TAX Vs. MOTHER INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED
January 8, 1980
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LIMITED
January 9, 1980
COMMISSIONER OF INCOME TAX Vs. DHANDAYUTHAPANI FOUNDRY PRIVATE LIMITED
January 9, 1980
COMMISSIONER OF INCOME TAX Vs. VAYITHRI PLANTATIONS LIMITED
January 9, 1980
COMMISSIONER OF INCOME TAX Vs. ARUMUGHAM CHETTIAR
January 9, 1980
COMMISSIONER OF INCOME TAX Vs. S S M LINGAPPAN
January 11, 1980
COMMISSIONER OF INCOME TAX Vs. SAHADEVAN M S
January 14, 1980
COMMISSIONER OF INCOME TAX Vs. STANDARD MOTOR PRODUCTS OF INDIA LIMITED
January 22, 1980
COMMISSIONER OF INCOME TAX Vs. PUTHUTHOTAM ESTATES 1943 LIMITED
January 23, 1980
COMMISSIONER OF INCOME TAX Vs. SHANMUGHAM V
January 23, 1980
COMMISSIONER OF INCOME TAX Vs. BALAKRISHNAN V L
December 9, 1980
COMMISSIONER OF INCOME TAX Vs. SOUTHERN TRANSPORTS
February 26, 1980
COMMISSIONER OF INCOME TAX Vs. GEORGOPOULES N D
March 4, 1980
COMMISSIONER OF INCOME TAX Vs. JAYALAKSHMI C
March 4, 1980
COMMISSIONER OF INCOME TAX Vs. COROMANDEL STEELS LIMITED
March 6, 1980
COMMISSIONER OF INCOME TAX Vs. FESTO ELGI PRIVATE LIMITED
March 20, 1980
COMMISSIONER OF INCOME TAX Vs. MADRAS WIRE PRODUCTS
March 19, 1980
COMMISSIONER OF INCOME TAX Vs. MOTOR CREDIT COMPANY PRIVATE LIMITED
April 17, 1980
COMMISSIONER OF INCOME TAX Vs. HIMMATMAL JAWANTRAJ
April 17, 1980
COMMISSIONER OF INCOME TAX Vs. SESHASAYEE BROS PRIVATE LIMITED
April 16, 1980
COMMISSIONER OF INCOME TAX Vs. MANJUSHREE PLANTATIONS LIMITED
June 16, 1980
COMMISSIONER OF INCOME TAX Vs. FRIED KRUPP INDUSTRIES
May 2, 1980
COMMISSIONER OF INCOME TAX Vs. ARTHANARISWAMY CHETTIAR S S K G
March 31, 1980
COMMISSIONER OF INCOME TAX Vs. BLUEMOUNT CERAMICS LIMITED
April 1, 1980
COMMISSIONER OF INCOME TAX Vs. AMBUR CO OPERATIVE SUGAR MILLS LIMITED
April 2, 1980
COMMISSIONER OF INCOME TAX Vs. MOHAMED K T M S
April 8, 1980
COMMISSIONER OF INCOME TAX Vs. AYYASWAMY IYER C S
April 10, 1980
COMMISSIONER OF INCOME TAX Vs. MANICKAM CHETTIAR M R M M M M
April 15, 1980
COMMISSIONER OF INCOME TAX Vs. BEST AND CO PONDICHERRY PRIVATE LIMITED
April 15, 1980
COMMISSIONER OF INCOME TAX Vs. NARAYANA RAO C R
August 7, 1980
COMMISSIONER OF INCOME TAX Vs. SANKARAPANDIA ASARI K AND SONS
July 1, 1980
COMMISSIONER OF INCOME TAX Vs. SIVAPRAKASA MUDALIAR S
July 3, 1980
COMMISSIONER OF INCOME TAX Vs. K P V SHAIK MOHAMED ROWTHER AND COMPANY
July 7, 1980
COMMISSIONER OF INCOME TAX Vs. RAMALAKSHMI REDDY M
July 10, 1980
COMMISSIONER OF INCOME TAX Vs. VIJAYA PRODUCTIONS PRIVATE LIMITED
November 17, 1980
COMMISSIONER OF INCOME TAX Vs. KASTURI MILLS LIMITED
October 21, 1980
COMMISSIONER OF INCOME TAX Vs. V MANDIRAM PILLAI
January 2, 1980
COMMISSIONER OF INCOME TAX Vs. MADRAS CHAMBER OF COMMERCE AND INDUSTRY
January 3, 1980
COMMISSIONER OF INCOME TAX Vs. N S KRISHNA RAO
September 24, 1980
COMMISSIONER OF INCOME TAX Vs. KUMUDAM PUBLICATIONS P LIMITED
September 1, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. K T M S MOHAMED
April 8, 1980
COMMISSIONER OF INCOME TAX CENTRAL Vs. N D GEORGOPOULES
March 4, 1980
COMMISSIONER OF INCOME TAX CENTRAL MADRAS Vs. K SANKARAPANDIA ASARI
March 1, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. S SIVAPRAKASA MUDALIAR
March 3, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. V L BALAKRISHNAN
December 9, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. K P V SHAIK MOHAMED ROWTHER AND COMPANY
March 7, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. M RAMALAKSHMI REDDY
March 10, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU IV V M S SAHADEVAN COMMISSIONER OF INCOME TAX MADRAS V P S ARUMUGASWAMY ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. NEO LITHO PRESS
January 14, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-I Vs. V SHANMUGHAM
January 23, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-III Vs. C JAYALAKSHMI
March 4, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-III Vs. S S K G ARTHANARISWAMY CHETTIAR
March 31, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-III Vs. C R NARAYANA RAO
August 7, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. C S AYYASWAMY IYER
April 10, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. M R M M M M MANICKAM CHETTIAR
April 15, 1980
COMMISSIONER OF INCOME TAX TAMIL NADU-IV Vs. V K RAMACHANDRAN
January 10, 1980
COMMISSIONER OF INCOME-TAX Vs. SHRI S SIVAPRAKASA MUDALIAR CUDDALORE
July 3, 1980
COMMISSIONER OF INCOME-TAX, TAMIL NADU-III Vs. ENGINE VALVES LTD.
March 14, 1980
COMMISSIONER OF INCOME-TAX, TAMIL NADU-V Vs. LAKSHMI CARD CLOTHING MANUFACTURING COMPANY PRIVATE LIMITED
March 19, 1980
COMMISSIONER OF WEALTH TAX Vs. KAMALA GANAPATHI SUBRAMANIAM
January 23, 1980
COMMISSIONER OF WEALTH TAX Vs. VARADARAJAN V
January 22, 1980
COMMISSIONER OF WEALTH TAX Vs. PRAKASAM S
March 27, 1980
COMPANIES ACT I OF 1956 IN THE MATTER OF UNIVERSAL FILM INDIA PRIVATE LIMITED T M MENON Vs. UNIVERSAL FILM INDIA PRIVATE LIMITED
November 21, 1980
CONTROLLER OF ESTATE DUTY Vs. VENKATARAMAN B S
January 7, 1980
CONTROLLER OF ESTATE DUTY Vs. CHETTIAR R K DECD
April 15, 1980
CONTROLLER OF ESTATE DUTY Vs. M I SYED IBRAHIM
January 23, 1980
D KANNAN Vs. SOUTHERN ROADWAYS
February 11, 1980
DALMIA MAGNESITE CORPORATION SALEM Vs. REGIONAL LABOUR COMMISSIONER CENTRAL SHASTRI BHAVAN MADRAS
November 12, 1980
DATCHINAMURTHY V Vs. ASSISTANT DIRECTOR OF INSPECTION
November 21, 1980
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE 2 Vs. KUNDAH INDUSTRIAL CO OPERATIVE TEA FACTORY LIMITED
October 1, 1980
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE 2 Vs. RATHNA AND COMPANY
January 24, 1980
DEPUTY COMMISSIONER OF COMMERCIAL TAXES VELLORE Vs. DEVANDRAN AND COMPANY
September 3, 1980
DEVARAJA PILLAI Vs. K R PURUSHOTHAMA CHETTIAR
October 24, 1980
DEVI MATCH FACTORY Vs. SUPERINTENDENT OF CENTRAL EXCISE SATTUR
December 21, 1980
DHANALAKSHMI PICTURES Vs. COMMISSIONER OF INCOME TAX
September 3, 1980
DHURVASALU NAIDU Vs. STATE
May 2, 1980
DIRECTOR OF ENFORCEMENT MADRAS Vs. RAMA ARANGANNAL
August 29, 1980
DOVETON CAFE Vs. STATE OF TAMIL NADU
September 4, 1980
DUNLOP INDIA LIMITED Vs. UNIION OF INDIA
February 13, 1980
DUNLOP INDIA LTD. AND INDIA TYRE AND RUBBER CO. (INDIA) PVT. LTD. Vs. UNION OF INDIA (UOI) AND ANR.
December 7, 1980
DWARKADAS RAMESHWAR GOENKA Vs. COMMISSIONER OF INCOME TAX
April 16, 1980
E R KOTHANDARAMAN Vs. COMMISSIONER OF WEALTH TAX
August 8, 1980
EHASAN BIVI Vs. NAGALAKSHMI AMMAL
September 12, 1980
EXECUTIVE ENGINEER P W D NORTH PRESIDENCY DIVISION MADRAS 5 Vs. K RAMADOSS
April 16, 1980
EXECUTIVE OFFICER SREE ARTHANAREESWARAR DEVASTHANAM TIRUCHENGODE SALEM DISTRICT Vs. S N BALASUBRAMANIA GURUKKAL DIED
June 18, 1980
G BALAKRISHNAN Vs. OFFICIAL ASSIGNEE MADRAS
September 3, 1980
G LAKSHMI AMMAL Vs. ELUMALAI CHETTIAR
April 30, 1980
G N VENKATASWAMY Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
October 7, 1980
G R RADHAKRISHNAN Vs. RANI AMMAL
September 8, 1980
G S RAO ALIAS M SRIRAMACHANDRA MURTHY Vs. STATE
February 25, 1980
GEMINI PICTURES CIRCUIT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 1, 1980
GOBI PILLAI Vs. SWAMY
November 4, 1980
GOBI PILLAI Vs. DR. SWAMY
January 4, 1980
GOVERNMENT OF TAMIL NADU Vs. S S M SOUNDI CHETTI
July 3, 1980
GOVINDA ASARI Vs. KANCHEEPURAM MUNICIPAL COUNCIL
December 2, 1980
GOVINDA IYER Vs. KUMAR
February 22, 1980
GOVINDARAJA ODAYAR Vs. ADMIMOOLA ODAYAR
January 29, 1980
GWALIOR RAYON SILK MANUFACTURING AND WEAVING COMPANY LIMITED Vs. STATE OF TAMIL NADU
September 23, 1980
HARI BABU NAIDU Vs. S ALAMELU AMMAL
February 5, 1980
HATHIBUDI ANANDAR Vs. GOVINDAN
November 18, 1980
HEMA RAMASWAMI Vs. K M VALARANCE PANJANI
August 21, 1980
HIND STONE, A PARTNERSHIP FIRM AND ORS. Vs. UNION OF INDIA AND ORS.
June 20, 1980
IN RE: KANDASAMY Vs. STATE
July 31, 1980
IN RE: MUTHUSAMY Vs. STATE
April 15, 1980
IN RE: R SIVARAJ Vs. STATE
February 28, 1980
IN RE: SIVARAMAN Vs. STATE
March 28, 1980
INDIA TYRE AND RUBBER COMPANY INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER II CENTRAL ASSESSMENT CIRCLE MADRAS
June 19, 1980
INDIAN BANK Vs. CATHOLIC SYRIAN BANK LTD
March 1, 1980
INDIAN BANK, BRANCH OFFICE AT SALEM Vs. THE CATHOLIC SYRIAN BANK LTD.
January 3, 1980
INSOLVENCY IN THE MATTER OF A NARAYAN NAIRAN Vs. KOCHAMMA AMMA
March 28, 1980
IYYAPPA Vs. RAMALAKSHMAMMA
August 5, 1980
J SREENIVASALN CHETTIAR Vs. V PARTHASARATHI NAIDU
February 26, 1980
JABAMALAI ROYAPPAN Vs. STATE
April 30, 1980
JAITHUN BEEVI Vs. BEGUM DUSTAGIR
October 25, 1980
JANABAI AMMAL Vs. T A S PALANI MUDALIAR
February 15, 1980
JANAKI AMMAL Vs. ALAGAR KOTHAN
November 25, 1980
JAYAKODI Vs. STATE THRO S I OF POLICE SHOLAVANDAN
October 24, 1980
K APPA RAO Vs. MARAGATHAMMAL
April 30, 1980
K APPA RAO Vs. V L VARADARAJ
July 30, 1980
K CHELLIAH Vs. INDUSTRIAL FINANCE CORPORATION OF INDIA PARLIAMENT STREET BANK OF BARODA BUILDING NEW DELHI
February 13, 1980
K CHENNAKESAVALU Vs. COMMISSIONER BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5
September 23, 1980
K GANESAN Vs. P MARIMUTHU MUDALIAR AND OTHERS
July 9, 1980
K GOPALAN NAIR Vs. V KAMALAMMAL
April 7, 1980
K JAMAL COMPANY Vs. UNION OF INVIA
August 4, 1980
K JOSEPH THOMPSON Vs. NALLATHAMPI NADAR
April 8, 1980
K K VENKAIMARBON Vs. DAKSHINAMOORTHY
January 30, 1980
K KALYANARAMAN Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX RANGE V MADRAS
January 24, 1980
K LAKSHMANDOSS Vs. RAGHAVA AND VEERA
July 25, 1980
K M ABDUL JABBAR Vs. INDO SINGAPORE TRADERS P LTD
October 3, 1980
K M MADHAVAKRISHNAN Vs. S R SAMI
February 5, 1980
K PALANIKUMAR Vs. INDIAN BANK
March 6, 1980
K PALANIKUMAR Vs. INDIAN BANK
April 22, 1980
K R AHMED SHAH Vs. ADDITIONAL COLLECTOR OF CUSTOMS MADRAS
April 14, 1980
K R PADMAVATHY AMMAL DIED Vs. E R MANICKAM
October 31, 1980
K R SIVAGAMI Vs. MAHABOOB NISA BI
July 16, 1980
K S P SUBRAMANIAM Vs. COMMISSIONER OF LAND REVENUE AND COMMERCIAL TAXES MADRAS
September 25, 1980
K S VASAN Vs. STATE OF TAMIL NADU
September 29, 1980
K SARASU Vs. SENGODAN
November 28, 1980
K SURESH BABU Vs. K BALASUBRAMANIAM
July 17, 1980
K T PARASURAMASWAMI GOUNDER Vs. LAND COMMISSIONER BOARD OF REVENUE MADRAS
July 22, 1980
K V RAJENDRAN Vs. DY COMMISSIONER OF LABOUR MADURAI
March 20, 1980
K VALAMBAL Vs. GOVERNMENT OF TAMIL NADU
October 6, 1980
K VELLAPPA GOUNDER AND SONS Vs. K S THIRUGNANASAMBANDAM CHETTIAR
April 22, 1980
K VENKATARAMANI Vs. S ARAVAMUTHAN
December 2, 1980
K. NATARAJA PILLAI AND ANR. Vs. INDIAN BANK THROUGH ITS SECRETARY
November 25, 1980
K. VENKATASUBRAMANIAM Vs. S. ARTHANARISWAMI CHETTIAR AND ORS.
April 15, 1980
K.R. PADMAVATHY AMMAL AND ORS. Vs. E.R. MANICKAM
October 3, 1980
KAILASANATHASWAMI AND NITHYAKALYANI AMMAN DEVASTHANAM AT ILAYATHANKUDI Vs. M CHOCKALINGAM CHETTIAR
March 4, 1980
KALAVATHI B JAVA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 21, 1980
KALYANI SUNDARAM Vs. CONTROLLER OF ESTATE DUTY ASST
March 14, 1980
KAMALA SUGAR MILLS LIMITED Vs. STATE
March 14, 1980
KAMALAM AND ANOTHER Vs. ASHOKE TRANSPORT AND ANOTHER
June 18, 1980
KANNIKAPARAMESWARI DEVASTHANAM AMMAPET Vs. SALEM MUNICIPAL COUNCIL
November 10, 1980
KANYAKA PARAMESWARI DEVASTHANAM AND CHARITIES Vs. SRILA SRI AMBALAWANA PANDARA SANNADHI
May 6, 1980
KARNAMALAI KONAR ALIAS KARANTHAMALAI KONAR Vs. B VENKATESWARAN
January 3, 1980
KARUKKA PERUMAL Vs. STATE
May 2, 1980
KASI AMMAL Vs. VELLAI GOUNDER
February 6, 1980
KATHIRA MATCH FACTORY Vs. STATE OF TAMIL NADU
July 11, 1980
KESAVA NAICKER Vs. SIVAGNANA MUDALIAR
August 1, 1980
KOTHANDARAJA PILLAI Vs. PIRAMADESAM VILLAGE VISWAKULA STREET SWAMY VISWA VINAYAKAR KOVIL
November 14, 1980
KUMARAKUPPAN Vs. STATE
April 29, 1980
KUMARESAN Vs. STATE
August 27, 1980
KUMBAKONAM MUNICIPAL COUNCIL Vs. POONACHI ALIAS HABINA BEEVI
July 22, 1980
KUPPANA CHETTIAR Vs. K RAMACHANDRAN
August 6, 1980
KUPPURAJ Vs. K ARJUNAN
April 16, 1980
KUPPURAJ M K Vs. COMMISSIONER OF INCOME TAX
July 4, 1980
KWALITY COATED PRODUCTS Vs. GOVERNMENT OF INDIA
August 27, 1980
L M L L LAKSHMANAN CHETTIAR Vs. V A R ALAGAPPA CHETTIAR
August 18, 1980
L M VEN MOPPES DIAMOND TOOLS INDIA LIMITED MADRAS Vs. GOVERNMENT OF INDIA
March 10, 1980
L MEENAKSHI SUNDARAM PRESIDENT NATIONAL UNION OF JOURNALISTS MADRAS Vs. DIRECTOR OF LEGAL STUDIES MADRAS LAW COLLEGE MADRAS
September 16, 1980
L N PLANTATION COMPANY Vs. STATE OF TAMIL NADU
September 30, 1980
L R M L L LAKSHMANAN CHETTIAR Vs. V AR ALAGAPPA CHETTIAR
August 18, 1980
L RAJAN Vs. MUTHUSAMI NAIDU
October 21, 1980
LAKSHMI MACHINE WORKS LIMITED Vs. STATE OF TAMIL NADU
December 24, 1980
LAKSHMIAMMAL Vs. V K SIVASUBRAMANIAM
November 25, 1980
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR RURAL HOUSING PATTUKOTTAI Vs. ADHEENAKARTHAR THIRUVADUTHURAI ADHEENAM
October 31, 1980
LIQUIDATOR AND CO-OPERATIVE SUB-REGISTRAR STORES Vs. M S SAHUL HAMEED
December 17, 1980
LOYD BITUMAN PRODUCTS (P.) LTD. Vs. UNION OF INDIA (UOI), REPRESENTED BY THE GENERAL MANAGER
April 2, 1980
LUCAS INDIA SERVICE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 7, 1980
LUCAS T V S LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS
September 19, 1980
LUCAS T V S PADI MADRAS Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
April 16, 1980
M ARASAN CHETTIAR Vs. S P NARASIMHALU NAIDUS ESTATE TRUST COIMBATORE
February 5, 1980
M BALASUNDARAM Vs. FINANCIAL ADVISER SOUTHERN RAILWAY
March 24, 1980
M K KUPPURAJ Vs. COMMISSIONER OF INCOME TAX MADRAS
March 4, 1980
M MUTHAYYA Vs. KAMU ALIAS KAMALA AMMAL
March 18, 1980
M MUTHURAMA MUDALIAR DIED Vs. IDOL OF SRI MADHYARJUNESWARASWAMI AT SRI MADHYARJUNESWARASWAMI TEMPLE PETTVAI THALAI
November 29, 1980
M O H ASLUM Vs. M O H UDNMAN
July 9, 1980
M PALANIAPPAN Vs. A AMSAVENI AMMAL
July 15, 1980
M PEER MOHAMMED Vs. K S RAJAMANI BAI
December 23, 1980
M PERUMAL PILLAR Vs. STATE
March 21, 1980
M PITCHAI Vs. CHOLAN ROADWAYS CORPORATION
April 8, 1980
M RATHINAVELU Vs. R C KHANNA BRANCH MANAGER FILMS DIVISION MADRAS 6
February 5, 1980
M S HAMEED Vs. KANNIAMMAL
November 12, 1980
M S MANICKAM Vs. MANAGING DIRECTOR CHERAN TRANSPORT CORPORATION POLLACHI
April 16, 1980
M S MANICKAM Vs. CHERAN TRANSPORT CORPORATION
April 17, 1980
M S P RAJAH Vs. COMMISSIONER OF GIFT TAX
December 11, 1980
M S SIVAKOZHUNDU MUDALIAR Vs. AMARAVATHI FINANCE CORPORATION
March 7, 1980
M V CHOCKALINGAM PILLAI Vs. ALAMELU AMMAL
December 3, 1980
M V S MUTHUVEL Vs. AUTHORISED OFFICER LAND REFORMS KOVILPATTI
December 1, 1980
M VELAYUTHAM Vs. COMMISSIONER OF INCOME TAX
December 10, 1980
M VENKATACHALAPATHY Vs. SAROJA ALIAS THANGAMMAL
November 27, 1980
M. ANBALAGAN Vs. STATE OF DEPUTY INSPECTOR OF POLICE CENTRAL CRIME BRANCH, MADRAS CITY
January 30, 1980
M. KANDASWAMY Vs. SOWRIRAJAN
February 29, 1980
M. SORE Vs. TAIYAINAYAKI
September 26, 1980
M. THIRUPATHI NADAR AND SONS Vs. DR . S.L. KANTHA RAO
March 5, 1980
M. VEDACHALA PILLAI AND ORS. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
August 18, 1980
M|S DUNLOP INDIA LIMITED Vs. UNION OF INDIA
December 17, 1980
MADRAS ENGLISH BAPTIST CHURCH Vs. GOVERNMENT OF TAMIL NADU
January 10, 1980
MADURA COATS LIMITED Vs. LABOUR COURT MADURAI
August 27, 1980
MADURAI DIRICT CO OP SUPPLY AND MARKETING SOC LTD Vs. S SANKARANARAYANAN
June 16, 1980
MADURAMBAL AMMAL Vs. T NARASINGA RAJAN
January 24, 1980
MAHESWARI METALS AND METAL REFINERY CARRYING ON BUSINESS IN METAL MINERALS AND ORES HAVING ITS REGISTERED OFFICE AT NO 10 ARCOT SRINIVASACHARI STREET BANGALORE Vs. TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED HAVING ITS REGISTERED OFFICE AT NO 3512 WOODS ROAD MADRAS 2
June 20, 1980
MAHI TRADERS Vs. STATE OF TAMIL NADU
January 9, 1980
MANAGEMENT BALAJEE COTTON MILLS LTD Vs. M C MANICKAM
August 6, 1980
MANAGEMENT OF DIOCESAN PRESS Vs. LABOUR COURT MADRAS
December 10, 1980
MANAGEMENT OF ENFIELD INDIA LIMITED Vs. SECOND ADDITIONAL LABOUR COURT MADRAS
October 22, 1980
MANAGEMENT OF MACHINE TOOLS AND ANCILLARIES Vs. ADDITIONAL LABOUR COURT
August 18, 1980
MANAGEMENT OF SRI RAJAGOPAL TRANSPORTS P LTD Vs. LABOUR COURT MADURAI
September 4, 1980
MANGILAL JAIN Vs. COLLECTOR OF CUSTOMS
September 2, 1980
MANI Vs. STATE
October 3, 1980
MANICKA GRAMANI Vs. V VENKATESWARA IYER
July 22, 1980
MANICKAM ALIAS MANICKAVASAGAM Vs. RAMASWAMY GOUNDER
July 4, 1980
MANIKYARAJ BALLAL Vs. K JAYARAJA BALLAL
August 1, 1980
MANIKYARAJ BALLAL Vs. K. JAYARAJA BALLAL AND OTHERS
July 2, 1980
MANJUSHREE PLANTATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 17, 1980
MARUDHAVANA DESIGAR Vs. THANGAMANI AMMAL
November 21, 1980
MEENAKSHI Vs. R RAMANI
August 19, 1980
MOHAMED KHAN SAHIB Vs. ALI KHAN SAHIB
November 4, 1980
MUNICIPAL COUNCIL Vs. TAJ PRAKASHA THAIKAL ESTATE
October 7, 1980
MUNUSWAMI Vs. MALLIKA
September 12, 1980
MURUGESAN Vs. SUNDARLAL
December 23, 1980
MUTHAIAH CHETTIAR Vs. KRISHNASWAMI GOUNDER DIED
February 14, 1980
MUTHIAN Vs. SYNDICATE BANK A BULKING CORPORATION CONSTITUTED
October 15, 1980
MUZAMIL LEATHERS Vs. STATE OF TAMIL NADU
November 21, 1980
N JAYARAMAN Vs. GLAXO LABORATORIES INDIA LTD
October 21, 1980
N MANOHARAN Vs. STATE OF TAMIL NADU
August 7, 1980
NAGARATHINAM PILLAI Vs. K.K. NATESAM CHETTIAR
March 10, 1980
NANJAPPA TEXTILES Vs. COMMISSIONER OF INCOME TAX
December 24, 1980
NARAYANDAS GUPTA Vs. SPECIAL OFFICER TOWN PLANNING COMMITTEE CORPORATION COUNCIL MADRAS
March 21, 1980
NATIONAL CO OPERATIVE SUGAR MILLS LTD Vs. ALBERT AND COMPANY
October 28, 1980
NATIONAL INSURANCE COMPANY TIRUCHIRAPALLI Vs. SUGANTHA KUNTHALAMBAL
June 19, 1980
NEELAMBAL Vs. MOHANARAMA CHETTIAR
January 3, 1980
NEW BHARAT CONFECTIONERY Vs. STATE OF TAMIL NADU
December 18, 1980
NONSUCH TEA ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 9, 1980
NUWOOD PRIVATE LIMITED MADRAS Vs. SUPERINTENDENT OF CENTRAL EXCISE
December 3, 1980
OFFICIAL ASSIGNEE HIGH COURT MADRAS Vs. MANGALAMBAL
February 26, 1980
OFFICIAL ASSIGNEE MADRAS Vs. INSPECTOR-GENERAL OF REGISTRATION BANGALORE
July 9, 1980
OFFICIAL RECEIVER COIMBATORE Vs. S A RAMASWAMI GOUNDER
February 15, 1980
ORIENTAL FIRE and GENERAL INSURANCE CO Vs. V GANAPATHI RAMALINGAM
July 23, 1980
P B SRINIVASAN Vs. T P S VARADHAN
February 4, 1980
P GANESAN Vs. BASKARA MENON
August 4, 1980
P JUGRA LODHA DIED Vs. M NATARAJA NAICKER
November 24, 1980
P KARUNAKARAN Vs. V M PONNUSWAMY ACHARI
November 7, 1980
P NARAYANASWAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
August 28, 1980
P NARAYANASWAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
August 8, 1980
P P KANNIAH Vs. INCOME TAX OFFICER
April 24, 1980
P PATHRAKAH NADACHI Vs. V SUBBIAH NADAR
August 19, 1980
P S MOHANA SRINIVASAN Vs. GIRIJA
March 13, 1980
P S VEERAPPA Vs. COMMISSIONER OF INCOME TAX
September 3, 1980
P SENGOTTIAN Vs. B LAKSHMI
July 24, 1980
P SHANMUGHAM Vs. K MANICKAM
July 29, 1980
P THANGARAJU PILLAI Vs. PERIASWAMY PILLAI
April 11, 1980
P V JAGATHEESAN Vs. VEERAMMAL
August 22, 1980
P. THANGAVELU Vs. R. DHANALAKSHMI AMMAL AND ORS. AND S. DHANALAKSHMI AMMAL AND ORS.
October 1, 1980
PALLAVAN TRANSPORT CORPORATION LTD Vs. GOWRI
June 17, 1980
PANDIYAN ROADWAYS CORPORATION LTD Vs. R S R TRANSPORTS P LTD
January 8, 1980
PARASURAMA MUDALIAR Vs. B RAMANATHAN
August 11, 1980
PATTAMMAL AND ANOTHER Vs. KANNIAMMAL AND OTHERS
November 28, 1980
PERIASAMI GOUNDER AND ORS. Vs. CHINNARAJ GOUNDER AND ORS.
November 2, 1980
PERUMAL Vs. RAMACHANDRA PADAYACHI
December 12, 1980
PERUMALSWAMY MUDALIAR Vs. R ARUMUGHAM
October 3, 1980
PONNUSAMY Vs. TAMIL NADU STATE WAKF BOARD
August 22, 1980
PONNUSWAMY NADAR Vs. ANANTHAPPA NADAR
June 27, 1980
POONGAVANAMMAL Vs. CHINNATHAMBI KOUNDER
April 9, 1980
PREMILA DEVI Vs. R JAYACHANDRAN SUB INSPECTOR OF POLICE PALLIPALAYAM POLICE STATION PALLIPALAYAM ERODE
November 12, 1980
PRESIDENCY CLUB LIMITED Vs. COMMISSIONER OF INCOME TAX
February 15, 1980
R EUCHARISTA Vs. STATE OF TAMIL NADU
July 9, 1980
R KUPPUSWAMY CHETTY Vs. COMMISSIONER OF INCOME TAX
December 16, 1980
R S K CHANDRASEKARAN Vs. OFFICIAL RECEIVER MADURAI
December 15, 1980
R S K V RAGHAVAN TRADING AS R S KRISHNA AND CO MAYURAM Vs. G R GOPAL and CO
September 19, 1980
R S MUTHUSWAMI GOUNDER Vs. A ANNAMALAI
August 5, 1980
R SESHAMMAL Vs. COMMISSIONER OF INCOME TAX
October 10, 1980
R SIVARAJ ALIAS R SIVARAJAN ALIAS A ANANTH Vs. STATE
February 28, 1980
R SUKUMAR Vs. FOOD INSPECTOR METTUR TOWNSHIP
April 24, 1980
R. MUNUSWAMI Vs. STATE (C-1 POLICE)
October 3, 1980
R. NATARAJAN Vs. THE STATE OF TAMIL NADU BY, SECRETARY TO GOVERNMENT, SOCIAL WELFARE DEPARTMENT AND ANR.
December 12, 1980
R. S. MUTHUSWAMI GOUNDER Vs. A. ANNAMALAI AND ORS.
August 15, 1980
RAJ LUBRICANTS Vs. STATE OF TAMIL NADU
March 20, 1980
RAJA D SESHAYYAMMA GARU Vs. COMMISSIONER OF INCOME TAX
August 7, 1980
RAJAGOPAL PILLAI Vs. SUB COLLECTOR KARUR TIRUCHIRAPALLI DISTRICT
March 12, 1980
RAJAGOPALAN Vs. KAMALAMMAL
December 18, 1980
RAMACHANDRAN Vs. SUPERINTENDENT REGULATED MARKET ALANGUDI
April 18, 1980
RAMAKRISHNA INDUSTRIES (P) LIMITED Vs. P R RAMAKERISHNAN
July 9, 1980
RAMAKRISHNA REDDIAR Vs. PICHAMMAL
July 18, 1980
RAMESH AND COMPANY Vs. COMMISSIONER FOR LAND REVENUE AND COMMERCIAL TAXES BOARD OF REVENUE C T MADRAS 5
December 17, 1980
RAMNAD DISTRICT CO OPERATIVE SUPPLY AND MARKETING SOCIETY Vs. V CHANDRAN
June 23, 1980
RANGA VILAS GINNING AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX
July 17, 1980
RANGA VILAS GINNING AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX TAMIL NADU
March 17, 1980
RANGABASHYAM NAIDU Vs. V PREMKUMARI
November 12, 1980
RANGOON METAL AND REFINING COMPANY Vs. STATE OF TAMIL NADU
January 3, 1980
RANI LAKSHMI GINNING SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
October 30, 1980
RANI LEELA KUMARI Vs. J ZAMBERLAL
March 10, 1980
RAYON TRADERS PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 21, 1980
REGIONAL COMMISSIONER EPF TAMIL NADU AND Vs. MANAGEMENT OF SOUTHERN ALLOY FOUNDRIES P LTD
September 1, 1980
REGIONAL COMMISSIONER EPF TAMIL NADU AND PONDICHERRY Vs. MANAGEMENT OF SOUTHERN ALLOY FOUNDRIES PRIVATE LIMITED
September 1, 1980
RUKKU ALIAS RUKKUMANI Vs. KANNAN
October 10, 1980
S A ANGA NAICKER Vs. S A PONNUSAMI
November 18, 1980
S ARUNACHALAM Vs. STATE OF TAMIL NADU
November 4, 1980
S BALASUBRAMANIAM Vs. GULAB JAN
December 5, 1980
S DURAISAMI NADAR Vs. NAGAMMAL
September 10, 1980
S HODAYATHULLAH Vs. GOVERNMENT OF INDIA
February 11, 1980
S K NATARAJA MUDALIAR AND COMPANY Vs. STATE OF TAMIL NADU
July 31, 1980
S NATESA MUDALIAR DIED Vs. T SULOCHANA AMMAL
March 21, 1980
S P S SELVARAJ Vs. V MUTHUSAMY NAICKER
July 16, 1980
S PERUMAL REDDIAR Vs. BANK OF BARODA
March 7, 1980
S RADHAKRISHNA Vs. COMMISSIONER OF INCOME TAX
January 10, 1980
S RAJAMANI Vs. STATE OF TAMIL NADU
February 26, 1980
S RAJENDRAN Vs. SUB COLLECTOR RAMANATHAPURAM TALUK AT RAMANATHAPURAM
April 15, 1980
S SAJJAR RAO S M RAMAKRISHNA RAO AND COMPANY Vs. KOTHARI TEXTILES
February 11, 1980
S SAROJA Vs. O M S S SINNAPPA NADAR
April 9, 1980
S SITARAMAN Vs. STATE OF TAMIL NADU
February 26, 1980
S SUBRAMANIA PILLAI Vs. VELININTRA VINAYAGAR SOOLAPIDARI AMMAN SUDALAI MADASWAMY MUDIVILANKU AMMAN KANKAYAN KANDAN SASTHA DEITY VARIYOOR KANNIYAKUMARI VILLAGE AGASTEESWARAM TALUK KANNIYAKUMARI DISTRICT
August 12, 1980
S V MUTHU Vs. VEERAMMAL
August 19, 1980
S V VENKATARAMA REDDIAR Vs. ABDUL GHANI ROWTHER
January 22, 1980
S VALLIAMMAI Vs. COMMISSIONER OF INCOME TAX
December 23, 1980
S. RAMASWAMY NAIDU Vs. THE SECRETARY, DISTRICT MOTOR AND LORRY TRANSPORT WORKERS UNION AND ORS.
August 26, 1980
SAHAYA BARATHY Vs. ANTHONY SAHAYA RAJAPUTHIRAIK
October 10, 1980
SAIGAL INDUSTRIES Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
February 27, 1980
SALEM TOWN BAZAAR STREET KANNIKA PARAMESWARI DEVASTHANAM Vs. T K SADASIVAM CHETTIAR
March 24, 1980
SANGAMESHWAR COFFEE ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 8, 1980
SANGHAMESHWAR COFFEE ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
July 8, 1980
SARADAMANI Vs. RAJENDRAN
March 18, 1980
SARATHAMBAL Vs. SEERALAN
April 30, 1980
SARAVANA CHIT FUND COMPANY FIRM PERIAKULAM Vs. SEKUDEEN
October 25, 1980
SAYANI TALKIES Vs. RADHA
April 7, 1980
SHARDLOW INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 19, 1980
SHEIK SNJAUDEEN Vs. T ARUMUGHAM CHETTIAR
February 15, 1980
SIRUMALAI KANAKASABAPATHY POONJOLAI COMPANY LIMITED Vs. STATE OF TAMIL NADU
March 22, 1980
SOMARAJAN Vs. MANAGEMENT OF A R C ENGINEERING WORKS
August 18, 1980
SOODALAI AMMAL Vs. SACHIDANANDAM PILLAI
May 2, 1980
SOURA BEEVIAMMAL Vs. AMMEENA AMMAL
December 23, 1980
SOUTHERN ROADWAYS LIMITED Vs. COMMISSIONER OF INCOME TAX
December 16, 1980
SREENIVASALU CHETTIAR Vs. PARTHASARATHI NAIDU
February 26, 1980
SREENIVASAN CHETTIAR Vs. R M KALYANI AMMAL
June 27, 1980
SRI GOPALAKRISHNA MILLS PVT LTD Vs. LABOUR COURT
January 4, 1980
SRINIVASAN T V Vs. COMMISSIONER OF WEALTH TAX
January 10, 1980
STANDARD BATTERIES LIMITED Vs. APPRAISER APPRAISING DEPTT
August 5, 1980
STATE Vs. APPUSAMI
January 2, 1980
STATE Vs. RANGASWAMI
October 8, 1980
STATE Vs. RAJAMANI PROPRIETOR CUM VAIDYAR M/S SHANMUGA PHARMACY ERULLAPPAPURAM NAGERCOIL 2
September 18, 1980
STATE Vs. C SAMBANDAM
January 18, 1980
STATE Vs. RATHINAMMAL
February 13, 1980
STATE Vs. P R SELVARAJ RESPONDENT
March 5, 1980
STATE Vs. CHELLAMMAL
November 4, 1980
STATE BANK OF INDIA Vs. BALAKRISHNA SUGAR FACTORY LIMITED MUSIRI
October 31, 1980
STATE OF TAMIL NADU Vs. POLYWEB PRIVATE LIMITED
October 30, 1980
STATE OF TAMIL NADU Vs. MADRAS TANNING COMPANY
October 30, 1980
STATE OF TAMIL NADU Vs. SUBBARAJ AND COMPANY
September 23, 1980
STATE OF TAMIL NADU Vs. NAVINCHANDRA AND COMPANY
September 4, 1980
STATE OF TAMIL NADU Vs. M N SHANSUDEEN
July 22, 1980
STATE OF TAMIL NADU Vs. KASIRAJA NADAR
April 8, 1980
STATE OF TAMIL NADU Vs. C T SENTHILNATHAN CHETTIAR
April 15, 1980
STATE OF TAMIL NADU Vs. BINNY LIMITED
January 24, 1980
STATE OF TAMIL NADU Vs. UNION OF INDIA
January 22, 1980
STATE OF TAMIL NADU Vs. ULTRAMARINE AND PIGMENTS LIMITED
January 24, 1980
STATE OF TAMIL NADU Vs. K R SELVAMOORTHY
January 24, 1980
STATE OF TAMIL NADU Vs. PREM SANKAR STORES
February 25, 1980
STATE TAMIL NADU Vs. VEERAPPAN
March 24, 1980
STATE TRADING CORPORATION OF INDIA AGRICULTURAL PRODUCTION DIVN NEW DELHI WITHIN THE JURISDICTION OF THE DISTRICT COURT NEW DELHI AND BRANCH OFFICE AT 123 MOUNT ROAD MADRAS 6 Vs. S S MOHTE AND COMPANY REGISTERED FIRM OF PARTNERSHIP
June 23, 1980
STATE TRANSPORT AUTHORITY MADRAS Vs. S CHINNARAJU
January 10, 1980
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY MADRAS 3
March 18, 1980
SUBRAMANIAM Vs. STATE
February 27, 1980
SUDALAI MUTHU PILLAI Vs. SANTHANAM
November 21, 1980
SUDARSAN Vs. STATE
December 10, 1980
SUDARSAN TRADING COMPANY LIMITED Vs. STATE OF TAMIL NADU
December 11, 1980
SUNDARAM FINANCE LTD Vs. STATE OF TAMIL NADU
October 10, 1980
SUNDARAM INDUSTRIES LIMITED Vs. SECRETARY MADURAI MOTOR LABOUR UNION
April 9, 1980
SUNDARAMOORHTY Vs. SHANMUGHA NADAR
January 3, 1980
SUNDARAMOORTHY Vs. SHANMUGHA NADAR
January 8, 1980
SYED AHMED Vs. SALIMA BI
September 8, 1980
SYED AHMED Vs. SALIMA BI
July 27, 1980
T K NARAYANA PILLAI Vs. NAGANATHA IYER
October 24, 1980
T K SUBRAMANIAM Vs. CHIDAMBARANATHAN
October 10, 1980
T M MENON Vs. UNIVERSAL FILM INDIA PRIVATE LIMITED
November 27, 1980
T N KRISHNAMOORTHY Vs. JAGAT TEXTILES
October 31, 1980
T PRAKASAM Vs. GENERAL SUPERINTENDENT ENNORE THERMAL POWER STATION MADRAS 57
December 5, 1980
T S MADHAVAN Vs. SUDARSAN CHIT FUNDS A UNIT OF SUDARSAN TRADING CO LTD
February 22, 1980
TAMARAKULAM VELLALA SAMUDHAYAM ARYA KULASEKHARA NANGAI AMMAN TEMPLE TRUSTEE SUBRAMANIA PILLAI Vs. STATE OF TAMIL NADU
February 13, 1980
TAMIL NADU ELECTRICITY BOARD Vs. T N E B ACCOUNTS AND EXECUTIVE STAFF UNION
September 22, 1980
TAMIL NADU ELECTRICITY BOARD ACCOUNTS AND EXECUTIVE Vs. TAMIL NADU ELECTRICITY BOARD
August 11, 1980
TAMIL NADU WAKF BOARD Vs. DAWOOD BI
October 23, 1980
TATA OIL MILLS COMPANY LIMITED Vs. STATE OF TAMIL NADU
December 24, 1980
THANGAMMAL AND ORS. Vs. K. DHANALAKSHMI AND ORS.
November 20, 1980
THANTHI TRUST Vs. COMMISSIONER OF INCOME TAX
August 26, 1980
THAVAKKAL AGENCIES Vs. STATE OF TAMIL NADU
September 25, 1980
THE AUTHORISED OFFICER, (LAND REFORMS) Vs. MUTHUKUMAR AND ORS.
March 6, 1980
THE MANAGEMENT, THIRU AROORAN SUGARS LIMITED Vs. THE APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND ORS.
October 3, 1980
THILLAI VAZHANDANAR ANNAPALIPPU NIDHI TIRUPANANDAL Vs. STATE OF TAMIL NADU
October 21, 1980
TIKAMCHAND MITHALAL JAIN Vs. M R NARASIMHACHARI
March 7, 1980
TIRUNELVELI WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LIMITED 0981 TIRUNELVELI TOWN Vs. SOUTH INDIA BANK EMPLOYEES UNION TIRUNELVELI TOWN
August 6, 1980
UNION OF INDIA Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD
July 23, 1980
UNION OF INDIA Vs. R K RAJGHAVAN ALIAS R K SELVARAJ
January 3, 1980
UNION OF INDIA Vs. BANK OF INDIA
February 8, 1980
UNION OF INDIA V BANK OF INDIA Vs. H J MATHA GOWDER
February 8, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. A A NATHAN
March 5, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 26, 1980
UNITED INDIA ROLLER FLOUR MILLS LIMITED Vs. UNION OF INDIA
September 16, 1980
V GANESAN Vs. STATE BANK OF INDIA
November 21, 1980
V NACHIMATHU GOUNDER Vs. GOVERNMENT OF TAMIL NADU
September 19, 1980
V PARTHASARATHI Vs. CHINNAPPAYAN
June 18, 1980
V RAMAGOPAL Vs. Y V S SIVA KUMAR
October 22, 1980
V SUBRAMANIAM Vs. STATE BANK OF INDIA STAFF CO-OPERATIVE SOCIETY LIMITED
September 24, 1980
V.K. KRISHNAMURTHI AND ORS. Vs. CENTRAL BANK OF INDIA REPRESENTED BY ITS CHAIRMAN AND ORS.
November 21, 1980
VAITHILINGA NAICKER Vs. VIVEKANANDA REDDIAR
November 25, 1980
VALLUVAR HANDLOOM TEXTILES Vs. GOVERNMENT OF INDIA
February 13, 1980
VARADALAKSHMI MILLS LIMITED AND BHAJRAJ TEXTILES MILLS LTD. Vs. THE ASSISTANT COLLECTOR OF CENTRAL EXCISE, THE COLLECTOR OF CENTRAL EXCISE AND UNION OF INDIA (UOI)
October 6, 1980
VASUDEVAN Vs. RAMACHANDRAN
February 12, 1980
VEDAPATASALA TRUST, SOORAMANGALAM, BY TRUSTEE S. GURUSWAMI IYER AND ORS. Vs. THE STATE OF TAMIL NADU REPRESENTED BY THE COLLECTOR AND ORS.
November 12, 1980
VELU Vs. NAGARAJA NATTAR
February 7, 1980
VENKATACHALAPATHY ODAYAR Vs. RAJALAKSHMI AMMAL
April 10, 1980
VENKATESWARA AGENCIES Vs. STATE OF TAMIL NADU
February 19, 1980
W B CORREYA Vs. DEPUTY MANAGING DIRECTOR TECH INDIAN AIRLINES AIR LINES HOUSE NEW DELHI
February 12, 1980
W SELVARANI Vs. ADMINISTRATOR GENERAL AND OFFICIAL TRUSTEE TAMIL NADU
January 14, 1980
WATERFALL ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX TAMIL NADU I
June 7, 1980
WATERFALL ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX NO 2
January 7, 1980
WAZIRUNNISSA BEGAM Vs. S MOHAMED HANEEF
September 5, 1980