Case Index

Title
Date
A Vs. B
August 27, 1980
A R SINGH Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT OF GUJARAT
December 11, 1980
A RAMAN AND CO Vs. UNION OF INDIA AND ORS
July 3, 1980
AABEDABEGUM Vs. STATE OF GUJARAT
May 13, 1980
ABDULKARIM MAHMADBHAI KHALIPHA Vs. SULEMAN HAJI ISMAILBHAI
May 1, 1980
ADAMJI M BADRI Vs. LABOUR OFFICER
March 4, 1980
AHEMAD IBRAHIM Vs. KHOKHAR ISSA ABULKARIM
March 11, 1980
AHMEDABAD MFG AND CALICO PTG COMPANY LIMITED Vs. UNION OF INDIA
December 5, 1980
AHMEDABAD MUNICIPAL CORPORATION Vs. NIRANJAN AMBALAL PATEL
March 20, 1980
ALLIED TEXTILE LEATHER INDUSTRIES Vs. UNION OF INDIA
March 6, 1980
AMIN PRAKASH DR Vs. STATE OF GUJARAT
February 28, 1980
AMIRBIBI HAJI ABDUL Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
December 30, 1980
ANIL STARCH PRODUCTS LIMITED Vs. INCOME TAX OFFICER
February 19, 1980
ARTEX MFG COMPANY Vs. COMMISSIONER OF INCOME TAX
August 28, 1980
ARYODAYA SPG AND WVG CO LTD Vs. UNION OF INDIA AND ORS
September 10, 1980
ASHISH JIVRAJBHAI Vs. ASHWINBHAI HIMATLAL
June 23, 1980
ASHOK JESANG Vs. STATE OF GUJARAT
October 7, 1980
ATUL PRODUCTS LIMITED Vs. INCOME TAX OFFICER
February 18, 1980
B B SHROFF Vs. SARDAR BHILANDWALA PARDI PEOPLES CO OPERATIVE BANK LIMITED
September 11, 1980
B J MEHTA Vs. JANARDAN TULJASHANKER MEHTA
April 22, 1980
B N CHIKARMANE Vs. MODERN SAVINGS AND TRADING UNITS PVT LIMITED
February 21, 1980
BADARJI MANGAJI Vs. DIVISIONAL RLY MANAGER BARODA
December 8, 1980
BAI CHANCHALBEN Vs. RAMANLAL KESHAVLAL SHAH
February 21, 1980
BAI HARIBEN AMBASHANKER WD O SHRI AMBASHANKER DHANJIBHAI Vs. SHANTILAL JADAVJI SHAH
January 16, 1980
BAI RADHA WD O KARSAN KHIMA Vs. NILABEN NANDLAL
April 24, 1980
BAI SAKINABAI TAHERALI MOHAMADALI Vs. GULAM RASUL UMARBHAI SHAIKH
March 28, 1980
BALAPUR VIBHAG JUNGLE KAMDAR MANDALI LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1980
BANSIDHAR PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1980
BANSIDHAR SPINNING AND WEAVING MILLS PRIVATE LIMITED Vs. INCOME TAX OFFICER
January 11, 1980
BASANT TALKIES BROACH Vs. GOVT LABOUR OFFICER BROACH
March 4, 1980
BHALABHAI DEVABHAI Vs. STATE OF GUJARAT
November 20, 1980
BHALCHANDRA NATHALAL ACHARYA Vs. STATE OF GUJARAT
August 27, 1980
BHANUMATI VITHALDAS GOR AND ORS. Vs. MAGABHAI DHULABHAI AND ORS.
June 20, 1980
BHANUPRASAD MAGANLAL BHATNAGAR DR Vs. PRAVIN TAPUBHAI NAIK
December 4, 1980
BHARAT TOBACCO CO Vs. MAULA SAHEB A JAMADAR
March 20, 1980
BHARWAD VIRA GOVIND Vs. STATE OF GUJARAT
April 4, 1980
BHASKERBHAI G SONEJI Vs. MANAGER GSFC AHMEDABAD
January 25, 1980
BHAVANSINH RAYSINHJI RATHOD Vs. STATE TRANSPORT CORPORATION
December 8, 1980
BHAVNA P PATEL DR MISS Vs. DEAN GOVERNMENT MEDICAL COLLEGE BARODA
February 26, 1980
BHAVSING KANDHAJI RAJPUT Vs. BAPALBHAI MASTIBHAI KHOKHAR
December 23, 1980
BHIL SEVA MANDAL Vs. SHANA DABODA
January 7, 1980
BHOR INDUSTRIES LIMITED Vs. UNION OF INDIA
October 9, 1980
BHUDARBHAI HIRABHAI PATEL Vs. STATE OF GUJARAT
July 9, 1980
BHUPENDRAKUMAR KOHLI Vs. OIL AND NATURAL GAS COMMISSION
February 26, 1980
BIPINBHAI VADILAL Vs. COMMISSIONER OF INCOME TAX
March 6, 1980
BOMIN PRIVATE LIMITED Vs. UNION OF INDIA
April 28, 1980
C V PILLAI Vs. ONGC DEHRADUN
December 31, 1980
CAMA HOTELS LIMITED Vs. STATE OF GUJARAT
July 23, 1980
CAMBAY MUNICIPALITY Vs. VIJAYKUMAR RASIKLAL
January 30, 1980
CENTRAL BANK OF INDIA Vs. GHANSHYAMLAL MOHANLAL JANI
February 6, 1980
CHANDRAKANT CHHOTALAL GANDHI Vs. STATE OF GUJARAT
April 17, 1980
CHANDRAKANT DAMODARDAS Vs. INCOME TAX OFFICER
January 17, 1980
CHANDUBHAI JEMATBHAI Vs. GUJARAT STATE CO OPERATIVE LAND DEV BANK LIMITED SANKHEDA
December 15, 1980
CHANDULAL LALLUBHAI Vs. COMMISSIONER OF INCOME TAX GUJARAT
September 17, 1980
CIBATUL LIMITED Vs. UNION OF INDIA
April 9, 1980
COMMISSIONER OF GIFT TAX Vs. ANSUYA SARABHAI DECD
October 1, 1980
COMMISSIONER OF INCOME TAX Vs. PUSHPAVATI KANTILAL
October 7, 1980
COMMISSIONER OF INCOME TAX Vs. SUESSIN TEXTILE BEARING LIMITED
September 23, 1980
COMMISSIONER OF INCOME TAX Vs. GAUTAM SARABHAI
September 25, 1980
COMMISSIONER OF INCOME TAX Vs. BUDHALAL AMULAKHDAS
September 30, 1980
COMMISSIONER OF INCOME TAX Vs. BHARAT VIJAY MILLS LIMITED
October 10, 1980
COMMISSIONER OF INCOME TAX Vs. CHHOTABHAI JETHABHAI PATEL TOBACCO PRODUCTS COMPANY LIMITED
October 15, 1980
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD KEISER E HIND MILLS COMPANY LIMITED
October 23, 1980
COMMISSIONER OF INCOME TAX Vs. DILIP ENGINEERING WORKS
October 14, 1980
COMMISSIONER OF INCOME TAX Vs. VAC MET CORPORATION PRIVATE LIMITED
October 14, 1980
COMMISSIONER OF INCOME TAX Vs. KARJAN CO OP COTTON SALE GINNING AND PRESSING SOCIETY LIMITED
October 14, 1980
COMMISSIONER OF INCOME TAX Vs. CITY OF AHMEDABAD SPG AND MFG COMPANY LIMITED
October 29, 1980
COMMISSIONER OF INCOME TAX Vs. ALEMBIC CHEMICAL WORKS COMPANY LIMITED
October 30, 1980
COMMISSIONER OF INCOME TAX Vs. HIRALAL MANILAL MODY
September 22, 1980
COMMISSIONER OF INCOME TAX Vs. DASCROI TALUKA CO OP PURCHASE AND SALES UNION LIMITED
September 15, 1980
COMMISSIONER OF INCOME TAX Vs. MINOR BABABHAI ALIAS LAVKUMAR KANTILAL
August 29, 1980
COMMISSIONER OF INCOME TAX Vs. NAGARI MILLS LIMITED
August 29, 1980
COMMISSIONER OF INCOME TAX Vs. ELECON ENGINEERING COMPANY LIMITED
August 25, 1980
COMMISSIONER OF INCOME TAX Vs. MADHUKANT M MEHTA
August 12, 1980
COMMISSIONER OF INCOME TAX Vs. TOLAT R AND COMPANY
August 14, 1980
COMMISSIONER OF INCOME TAX Vs. ALCHEMIC PRIVATE LIMITED
August 19, 1980
COMMISSIONER OF INCOME TAX Vs. SAJJANRAJ DIVANCHAND
August 21, 1980
COMMISSIONER OF INCOME TAX Vs. MCGAW RAVINDRA LABORATORIES INDIA LIMITED
July 16, 1980
COMMISSIONER OF INCOME TAX Vs. CHANDULAL J PATEL
July 10, 1980
COMMISSIONER OF INCOME TAX Vs. NATHALAL DAHYABHAI
July 8, 1980
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MFG AND CALICO PRINTING COMPANY LIMITED
July 14, 1980
COMMISSIONER OF INCOME TAX Vs. SUMANTBHAI C MUNSHAW
July 25, 1980
COMMISSIONER OF INCOME TAX Vs. GUJARAT MINERAL DEVELOPMENT CORPORATION
July 31, 1980
COMMISSIONER OF INCOME TAX Vs. AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY
August 7, 1980
COMMISSIONER OF INCOME TAX Vs. AMITBHAI GUNVANTBHAI
June 18, 1980
COMMISSIONER OF INCOME TAX Vs. OCHHAVLAL LALJIBHAI DHARIA
January 9, 1980
COMMISSIONER OF INCOME TAX Vs. PGNATALE S G
February 25, 1980
COMMISSIONER OF INCOME TAX Vs. AMITBHAI GUNVANTBHAI
June 30, 1980
COMMISSIONER OF INCOME TAX GUJARAT IV Vs. MASCALCHI MARIO
February 25, 1980
COMMISSIONER OF WEALTH TAX Vs. BHAUSAHEB BALASAHEB KADAM
November 5, 1980
COMMISSIONER OF WEALTH TAX Vs. ARVINDBHAI CHINUBHAI
September 26, 1980
COMMISSIONER OF WEALTH TAX Vs. ASHOK K PARIKH
September 25, 1980
CONTROLLER OF ESTATE DUTY Vs. BABUBHAI HARJIVANDAS
September 29, 1980
CONTROLLER OF ESTATE DUTY Vs. BABUBHAI T PANCHAL
October 7, 1980
D N CHATTERJI DR Vs. STATE OF GUJARAT
April 23, 1980
DALSUKHBHAI TRIKAMBHAI PARMAR Vs. STATE OF GUJARAT
January 29, 1980
DARSHAN HOSIERY WORKS Vs. UNION OF INDIA
April 11, 1980
DELHI ADMINISTRATION DELHI Vs. PRATAPCHAND BACHUMAL RAMCHANDANI
June 3, 1980
DHANGAURI VALJI BHATT Vs. DISTRICT PANCHAYAT AMRELI
March 19, 1980
DHANUBEN WD O HIRABHAI DHULABHAI Vs. GOPALBHAI PRABHUBHAI
December 19, 1980
DHARAMCHAND S O GOPI RAM Vs. STATE OF GUJARAT
August 27, 1980
DHORAJI ENGG WORKS RAJKOT Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD
October 16, 1980
DINESHBHAI A PARIKH Vs. KRIPALU CO OPERATIVE HOUSING SOCIETY AHMEDABAD
July 1, 1980
DIVISIONAL CONTROLLER GSRT CORPORATION Vs. BAI JIVIBEN ARJAN
January 25, 1980
DUDHIBEN RAGHAV Vs. NANJI GORDHAN
August 5, 1980
F M KOLIA Vs. MEMBER INDUSTRIAL TRIBUNAL AHMEDABAD
November 28, 1980
F M KOLIA Vs. MANAGER THE TILES AND POTTERY WORKS LIMITED BILIMORA
April 11, 1980
FOOD CORPORATION OF INDIA Vs. GURUKRUPA TRANSPORT CO
December 16, 1980
G B SHEPHARD Vs. STATE OF GUJARAT
June 16, 1980
G S DUGAL AND CO PVT LIMITED Vs. MUNICIPAL CORPORATION AHMEDABAD
August 22, 1980
GABHAJI LILAJI LEGAL HEIR AND REPRESENTATIVE OF DECD LILAJI MOTIJI Vs. VORA SAIYADBHAI KADARBHAIO
February 28, 1980
GIRDHARLAL LAVJIBHAI CHOLERA Vs. BHOGILAL GIRDHARLAL
March 3, 1980
GOLDEN TOBACCO COMPANY LIMITED Vs. UNION OF INDIA
April 15, 1980
GOPAL INDUSTRIAL ESTATE Vs. INCOME TAX OFFICER
January 16, 1980
GORDHANBHAI KAHANDAS DALWADI Vs. COMMISSIONER OF INCOME TAX
October 3, 1980
GOVINDBHAI POPATBHAI KABARIA Vs. RANCHHODBHAI VIRJIBHAI KABARIA
December 23, 1980
GUJARAT AGRO INDUSTRIES Vs. STATE OF GUJARAT
October 7, 1980
GUJARAT AGRO INDUSTRIES CORPORATION LIMITED Vs. MUNICIPAL CORPORATION OF AHMEDABAD
September 17, 1980
GUJARAT CO OPERATIVE HOUSING FINANCE SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 6, 1980
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. ISMAILKHAN ANVARKHAN PATHAN
December 19, 1980
GUJARAT STATE WEIGHTS AND MEASURES REPAIRERS ASSOCIATION Vs. STATE OF GUJARAT
August 12, 1980
GUJARAT UNIVERSITY Vs. SHARAD PRAVINCHANDRA UPADHYAYA
October 1, 1980
H AND R JOHNSON INDIA LIMITED Vs. AHMEDABAD MUNICIPAL CORPORATION
February 26, 1980
H M VARECHA Vs. STATE OF GUJARAT
January 15, 1980
HAJI USMANBHAI HASANBHAI QURESHI Vs. STATE OF GUJARAT
June 17, 1980
HAMIDKHAN SAMSHERKHAN Vs. SPECIAL LAND ACQUISITION OFFICER BROACH
December 3, 1980
HARGOVIND LALLUBHAI INTWALA Vs. A K CHAKRAVARTI
March 11, 1980
HARJIVAN LAXMAN PATEL Vs. STATE OF GUJARAT
March 21, 1980
HARSHAVARDHADITYA RUDRADITYA Vs. JYOTINDRA CHIMANLAL PARIKH
May 2, 1980
HASMUKHLAL HARILAL GHELANI Vs. FAKIR DADASHA KADARSHA
March 3, 1980
HIRALAL CHHOTALAL SHAH Vs. CENTRAL BANK OF INDIA
November 21, 1980
INDRAJIT SINGH Vs. O.N.G.C.
November 27, 1980
JADEJA AJITSINH NATUBHA Vs. STATE OF GUJARAT
April 2, 1980
JALAL PLASTIC INDUSTRIES NAVAGAON RAJKOT Vs. UNION OF INDIA
December 23, 1980
JASDAN ENGG ASSOCIATION Vs. STATE OF GUJARAT
November 27, 1980
JASHWANTSINH PUNJABHAI PARMAR Vs. DOLATSINH SOMABHAI CHAUHAN
August 21, 1980
JAYANTILAL BHOGILAL DESAI Vs. COMMISSIONER OF INCOME TAX
August 22, 1980
JOSHI JASHWANT HARIPRASAD Vs. MUNICIPAL COMMISSIONER AHMEDABAD
December 9, 1980
K A CONTRACTOR Vs. STATE OF GUJARAT
December 4, 1980
K D DWIVEDI KELAVANI MANDAL Vs. STATE OF GUJARAT
December 5, 1980
K P PATEL Vs. GUJARAT SMALL INDUSTRIES CORPORATION LIMITED
June 16, 1980
K T DOCTOR Vs. COMMISSIONER OF INCOME TAX
January 9, 1980
KALUBHAI RAMBHAI KATARIYA Vs. STATE OF GUJARAT
February 1, 1980
KAMLABEN WD O MOHANLAL MANEKLAL SHAH Vs. GUJARAT ELECTRICITY BOARD
April 15, 1980
KAMLESHKUMAR BABULAL PATEL Vs. STATE OF GUJARAT
December 19, 1980
KANTILAL AND CO Vs. STATE OF GUJARAT
August 12, 1980
KANTILAL MANILAL Vs. COMMISSIONER OF INCOME TAX
July 1, 1980
KARADIA JETHA KANA Vs. MANAGING OFFICER CUM COLLECTOR AND SETTLEMENT COMMISSIONER CUM COLLECTOR JUNAGADH
April 2, 1980
KARSANDAS POPATLAL DHINOJA Vs. UNION OF INDIA
September 26, 1980
KASHIBEN WD O GIRDHARBHAI BECHABHAI Vs. PATEL GORDHANBHAI PARSHOTTAMDAS
March 18, 1980
KHIMJIBHAI MEGHJIBHAI PATEL Vs. NASIRUDDIN Z SHAIKH
June 23, 1980
KHODUBHA HARISING GOHEL Vs. UNION OF INDIA
March 17, 1980
KODAVAYUR NARAYAN SHASTRI SUNDRAM Vs. STATE OF GUJARAT
April 2, 1980
KRISHANLAL MAGANLAL VYAS Vs. GANESHBHARTHI JASVANT BHARTHI
April 18, 1980
KUSUM K BHATT DR Vs. GUJARAT UNIVERSITY
October 30, 1980
KUSUM KONVERBA AND OTHERS Vs. UMARBHAI KAMALUDDIN SIPOY AND OTHERS
November 2, 1980
KUSUMBEN MAGANJI Vs. STATE OF GUJARAT
March 28, 1980
KUSUMKUNVERBA WD O NARPATSINH RAMSINH ZALA Vs. UMARBHAI KAMALUDDIN SIPOY
July 31, 1980
LAXMANBHAI KHUMAJI BAROT Vs. BALUBHAI PARSHOTTAMBHAI
March 27, 1980
LAXMICHAND HIRJIBHAI Vs. COMMISSIONER OF INCOME TAX
October 13, 1980
LOHANA GOVIND JAMNADAS Vs. STATE OF GUJARAT
March 31, 1980
M B RISALDAR Vs. RADHESHYAM RAMDHAR
July 3, 1980
M B SHAH Vs. DDO MALPUR
March 31, 1980
M D SHAH PROF Vs. UNION OF INDIA
December 31, 1980
M G PATEL Vs. STATE OF GUJARAT
July 1, 1980
M G PATEL AND CO NAVSARI Vs. ALKA CO OP HOUSING SOCIETY LIMITED NAVSARI
October 16, 1980
M J PUROHIT Vs. EXECUTIVE ENGINEER GONDAL
March 13, 1980
M L MAKWANA Vs. REGISTRAR HIGH COURT OF GUJARAT AHMEDABAD
January 17, 1980
M S UNIVERSITY OF BARODA Vs. SITARAM BHANU MAHARAJ SHIRGARKAR
October 27, 1980
M V SANTHAKUMARI SMT Vs. DHARUJEE CHHOGAJEE
August 12, 1980
MAHEBOOBBHAI JALALBHAI SHAIKH Vs. STATE OF GUJARAT
July 29, 1980
MAHIJIBHAI LAKHABHAI Vs. STATE OF GUJARAT
April 30, 1980
MAJOR I N MALIGI Vs. DIRECTOR GENERAL NCC
July 24, 1980
MANEK JAMSHEDJI RATANSHAH GHEYARA Vs. SPECIAL LAND ACQUISITION OFFICER SURAT
December 18, 1980
MANEKCHOWK AND AHMEDABAD MANUFACTURING CO. LTD. Vs. STATE
October 8, 1980
MANIAR NAROTTAMDAS DHARAMSHI Vs. BARJATYA TRADERS
April 28, 1980
MANSUKHRAM K AND SONS Vs. COMMISSIONER OF INCOME TAX
July 14, 1980
MANUBHAI D SHAH PROF Vs. LIC OF INDIA
June 17, 1980
MATHURDAS MANGALDAS PARKEKH Vs. COMMISSIONER OF INCOME TAX
August 5, 1980
MATUBHAI C PATEL Vs. COMMISSIONER OF INCOME TAX
August 27, 1980
MER NAGAJAN AALA Vs. PUNJA KANA
February 22, 1980
MIR SAHEBMIYA BAHADARMIYA SHEIKH Vs. STATE OF GUJARAT
February 11, 1980
MODERN BOBBIN COMPANY PRIVATE LIMITED Vs. BILLIMORA MUNICIPALITY
April 24, 1980
MOHANLAL NARAYANDAS PATEL Vs. RUSTOM JAHANGIR VAKIL MILLS COMPANY LIMITED
July 11, 1980
MOHANSING SAHEBSING Vs. BABULAL RAMESHWARDAS
October 15, 1980
MONOGRAM MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 12, 1980
MOTIBHAI D PATEL DR Vs. COMMISSIONER OF INCOME TAX
October 6, 1980
MOTIBHAI PANCHABHAI KHRISTI Vs. MAGANBHAI DESAIBHAI PATEL
July 25, 1980
NADIAD NAGARPALIKA NADIAD Vs. VITHALBHAI ZAVERBHAI PATEL
January 8, 1980
NAFISABEN Vs. JOHN ALIAS ZENUB ABDULKADAR
December 30, 1980
NAGRI MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1980
NANALAL NAVALNATHJI YOGI Vs. COLLECTOR OF BULSAR
April 25, 1980
NARAYANRAO VASANTRAO KHARDE Vs. MAHARAJASAHEB FATEHSINHRAO PRATAPSINGHRAO GAEKWAD SMT
June 17, 1980
NARENDRAKUMAR CHANDULAL Vs. CHANCHALGAURI RAMANLAL
July 14, 1980
NARSINH NANABHAU PATIL Vs. STATE OF GUJARAT
October 9, 1980
NARSINH REVAJI AYACHI Vs. STATE OF GUJARAT
July 31, 1980
NATHALAL GOVINDJI JHAGADA Vs. STATE OF GUJARAT
September 11, 1980
NATVARLAL C SHAH FOOD INSPECTOR AHMEDABAD Vs. PRABHATBHAI PUNJABHAI
March 7, 1980
NAVASARI OIL, PRODOUCTS LTD Vs. SUPERINTENDENT OF CENTRAL EXCISE, CUSTOMS, NAVASAIR
January 1, 1980
NAVINCHANDRA ISHWARLAL RAVAL Vs. STATE OF GUJARAT
September 30, 1980
NAVINCHANDRA MOHANLAL PARIKH Vs. WEALTH TAX OFFICER
January 10, 1980
NAVNITLAL K ZAVERI Vs. COMMISSIONER OF INCOME TAX
February 28, 1980
NEOMER LIMITED Vs. GOVERNMENT OF INDIA
September 16, 1980
NIRMALA DYEING AND PRINTING MILLS PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER AHMEDABAD
June 23, 1980
NOORMOHMAD HAJI SHAMA Vs. ANAND MOHAN BHARDWAJ
March 12, 1980
P G TEXTILE MILLS LIMITED Vs. VADODARA MUNICIPAL CORPORATION
April 11, 1980
PADMAVATI JAYKRISHNA Vs. COMMISSIONER OF INCOME TAX
July 17, 1980
PALAJI AMRAJI Vs. AHMEDABAD MUNICIPAL CORPORATION
December 17, 1980
PANDIT GANGARAM RAGHUNANDAN BHAIYA Vs. PATEL MOTIBHAI RAMDAS
April 25, 1980
PARIKH RATILAL CHANDULAL AND CO Vs. RAMANBHAI RANCHHODBHAI
September 23, 1980
PARSHOTTAMDAS RAMDAS PATEL Vs. MUNICIPAL CORPORATION AHMEDABAD
September 22, 1980
PATEL HIRALAL RAMLAL Vs. CHANDBIBI PIRUBHAI SMT
September 18, 1980
PATEL RAJESH MOTIBHAI Vs. STATE OF GUJARAT
June 20, 1980
PATEL SHAMBHUBHAI MOTIDAS Vs. KAMUBEN KHODABHAI HEIRS OF DECEASED KHODABHAI SHIVDAS
April 25, 1980
PATEL SHANKERBHAI MAHIJIBHAI Vs. STATE OF GUJARAT
May 1, 1980
POPATBHAI BHIMJIBHAI KABARIA Vs. RANCHHODBHAI VIRJIBHAI KABARIA
December 23, 1980
PRASANNAKANT NILKANTH DAVE Vs. P BACHU NARSI
August 29, 1980
PRITI M DALAL KUM Vs. GUJARAT SECONDARY EDUCATION BOARD
September 24, 1980
PUNIT GHAR GANTI Vs. UNION OF INDIA AND ANR
September 26, 1980
R A PATHAN SMT Vs. DIRECTOR OF TECHNICAL EDUCATION
April 23, 1980
RAINBOW SURGICAL DRESSING MFG CO Vs. UNION OF INDIA
December 30, 1980
RAJAN RAMKRISHNA Vs. COMMISSIONER OF WEALTH TAX
February 29, 1980
RAJENDRA R DAVE Vs. GUJARAT SECONDARY EDUCATION BOARD
September 15, 1980
RAJGOR REVASHANKER KUNVERJI Vs. RAJGOR JASHUBAI WD O VIRJI BHAVANJI
April 30, 1980
RAJKOT LODHIKA SAHAKARI KHARID VECHAN SANGH LIMITED Vs. STATE OF GUJARAT
September 9, 1980
RAJKOT MUNICIPAL CORPORATION Vs. SONIK INDUSTRIES
May 2, 1980
RAJKOT NAGARPALIKA Vs. STATE OF GUJARAT
February 18, 1980
RAMABEN SANTOSHKUMAR MANGATANI SMT Vs. DISTRICT PANCHAYAT KUTCH BHUJ
April 17, 1980
RAMANLAL ZINABHAI JOSHI Vs. NAVSARI NAGARPALIKA
July 2, 1980
RAMPRASAD C DALAL Vs. COMMISSIONER OF INCOME TAX
October 3, 1980
RANJIT HOSIERY MILLS Vs. AHMEDABAD MUNICIPAL CORPORATION
March 5, 1980
RATILAL ALIAS SHANTILAL BHULABHAI DESAI Vs. STATE OF GUJARAT
February 25, 1980
RAVJIBHAI JIVABHAI PATEL Vs. STATE OF GUJARAT
March 6, 1980
REGIONAL DIRECTOR ESI CORPORATION Vs. NEW ASARWA MFG COMPANY LIMITED
February 11, 1980
S C KAUSHIK DR Vs. UNION OF INDIA
July 9, 1980
SABARKANTHA DIST COOP MILK PRODUCERS UNION LIMITED Vs. UNION OF INDIA
December 11, 1980
SANTOSHI EDUCATION TRUST Vs. STATE OF GUJARAT
June 18, 1980
SARABHAI CHEMICALS LIMITED Vs. UNION OF INDIA
April 7, 1980
SARABHAI M CHEMICALS PRIVATE LIMITED Vs. MITTAL P N COMPETENT AUTHORITY
February 5, 1980
SARABHAI M CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 28, 1980
SARABHAI TRIBHOVANDAS Vs. CONTROLLER OF ESTATE DUTY
September 30, 1980
SATISH PLASTICS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 6, 1980
SAURASHTRA CEMENT AND CHEMICAL INDUSTRIES LIMITED Vs. GRAM PANCHAYAT ADITYANA
September 24, 1980
SAYED MOHMAD ZAYAUDDIN SHAH SAHIBMIYAN ALTI Vs. NOORBIBI alias VAZIRANBIBI HASANBHAI
February 26, 1980
SENDHAJI MATHURJI Vs. STATE OF GUJARAT
July 31, 1980
SHADKARAN SHEDURAM Vs. STATE OF GUJARAT
December 11, 1980
SHAH KANTILAL SUKHLAL Vs. KALOL NAGAR PANCHAYAT
December 4, 1980
SHAH MINERALS BHUJ Vs. STATE OF GUJARAT
February 13, 1980
SHAH RAMANLAL SOMCHAND Vs. STATE OF GUJARAT
May 5, 1980
SHALIBHADRA SHAH Vs. SWAMI KRISHAN BHARTI
January 18, 1980
SHANTABEN P GANDHI Vs. COMMISSIONER OF INCOME TAX
June 23, 1980
SHARAD BANSILAL VAKIL Vs. SANKALCHAND HIMATLAL SHETH
August 25, 1980
SHREE VALLABH GLASS WORKS LTD. Vs. COMMISSIONER OF INCOME
July 2, 1980
SOHAL ENGINEERING WORKS Vs. RUSTOM JAHANGIR VAKIL MILLS COMPANY LIMITED
April 3, 1980
SOMABHAI KACHARADAS PATEL Vs. PATEL BECHARBHAI SHAMBHUBHAI
December 5, 1980
SONBAI PETHALJI SMT Vs. STATE OF GUJARAT
October 24, 1980
SONI KESHAVLAL KALIDAS Vs. GUJARAT ELECTRICITY BOARD VERAVAL
April 15, 1980
SONI MOTIBEN Vs. HIRALAL LAKHAMSHI
April 16, 1980
SPECIAL LAND ACQUISITION OFFICER JUNAGADH Vs. POPAT PREMJI
October 29, 1980
SPECIAL LAND ACQUISITION OFFICER SURAT Vs. CHANDULAL JAGJIVANDAS
November 26, 1980
STATE BANK OF INDIA Vs. M V RAVAL
March 3, 1980
STATE OF GUJARAT Vs. K S SURENDRASINHJI MANSINHJI
March 5, 1980
STATE OF GUJARAT Vs. JASHRAJBHAI TAGABHAI GOHIL
March 7, 1980
STATE OF GUJARAT Vs. SHYAM SANTDAS AMBVANI
January 23, 1980
STATE OF GUJARAT Vs. SHAH ACHARYA AND CO
January 25, 1980
STATE OF GUJARAT Vs. THAKARDA MAFAJI TALAJI
January 18, 1980
STATE OF GUJARAT Vs. VRAJLAL ARJANBHAI GOHEL
February 8, 1980
STATE OF GUJARAT Vs. KESHAVLAL KALIDAS PATEL
February 1, 1980
STATE OF GUJARAT Vs. THA HEMTAJI MASANGJI
April 10, 1980
STATE OF GUJARAT Vs. BHIYA HUSEIN KOREJA
April 18, 1980
STATE OF GUJARAT Vs. KUNVERSINH RAGHUBHAI PARMAR
March 31, 1980
STATE OF GUJARAT Vs. SHANABHAI SHANKERBHAI GOHEL
June 27, 1980
STATE OF GUJARAT Vs. RABARI PANCHA PUNJA
May 8, 1980
STATE OF GUJARAT Vs. JIVANLAL CHHOTALAL PATEL
June 13, 1980
STATE OF GUJARAT Vs. KUTUBUDDIN ISAFALI KUSHALGADHWALA
May 1, 1980
STATE OF GUJARAT Vs. HIRABEN MAHENDRAPRASAD
July 16, 1980
STATE OF GUJARAT Vs. PURANI JAGATPAWANDAS GURU BHAKTI JIWANDAS
December 29, 1980
STATE OF GUJARAT Vs. KHODAJI JINAJI AND ANOTHER
August 12, 1980
STATE OF GUJARAT Vs. S O TRIVEDI
August 21, 1980
STATE OF GUJARAT Vs. SHANKER CHHAGAN
February 22, 1980
STATE OF GUJARAT Vs. HARJIVANBHAI DHARAMSHIBHAI VALAND
March 24, 1980
SUHRID GEIGY LIMITED Vs. UNION OF INDIA
September 30, 1980
SUHRID GEIGY LIMITED Vs. UNION OF INDIA
April 7, 1980
SUHRID GIEGY LTD AHMEDABAD Vs. UNION OF INDIA AND ORS
July 4, 1980
SUNNI MUSLIM WAKF COMMITTEE Vs. ABBASALI GULAMALI
August 22, 1980
SUPER STEELS Vs. AHMEDABAD MUNICIPAL CORPORATION
December 8, 1980
SURAT DISTRICT CO OPERATIVE PURCHASE AND SALE UNION LIMITED Vs. INCOME TAX OFFICER
February 28, 1980
SURAT PARSI PANCHAYAT Vs. STATE OF GUJARAT
March 11, 1980
SURESH BABUBHAI MINOR Vs. JANARDAN CHHAGANLAL CHOKHAWALA
July 14, 1980
SURYAKANT RATILAL OZA Vs. JASHUMATI MANISHANKER TRIVEDI
October 8, 1980
SWASTIC PRODUCTS Vs. SUPERINTENDENT OF CENTRAL EXCISE
January 1, 1980
TAXI LUXURY TOURISTS CO OP SOCIETY LIMITED Vs. STATE OF GUJARAT
November 5, 1980
TEJAJI RAVAJI VIHOL Vs. STATE OF GUJARAT
July 24, 1980
THAKORBHAI BHAGABHAI Vs. D
February 18, 1980
THAKORBHAI DAJIBHAI DESAI Vs. STATE OF GUJARAT
July 16, 1980
THE STATE OF GUJARAT Vs. SHRI MAGANBHAI MANUBHAI MODI
August 17, 1980
TORRENT LABORATORIES PVT LIMITED, AHMEDABAD Vs. UNION OF INDIA
October 20, 1980
TRIBHOVANDAS KISHIBHAI PATEL Vs. IVEN DAULAL RAUBENS
September 15, 1980
UDYOMAL NATHUMAL Vs. PREMCHAND TRIKAMDAS BASWANI
March 31, 1980
UMAJI BHUVAN DHARMASHALA TRUST Vs. STATE OF GUJARAT
April 2, 1980
UNION OF INDIA Vs. N P SUMRA
April 18, 1980
UNION OF INDIA Vs. SAHKARI KHAND UDYOG MANDLI LIMITED
May 2, 1980
V J MASARWALA Vs. P SHETH AND CO
December 12, 1980
V R PANDYA Vs. TARABEN HANSRAJ AMIN
February 25, 1980
VALLABH GLASS WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
July 1, 1980
VALLABH GLASS WORKS LIMITED Vs. UNION OF INDIA
April 21, 1980
VAN AND COMPANY Vs. BABUBHAI LALLUBHAI
August 22, 1980
VASANTLAL CHANDULAL MAJMUDAR Vs. NAVINCHANDRA MANILAL
April 8, 1980
VIJAYCHANDRA VRAJLAL AMBANI Vs. STATE OF GUJARAT
June 17, 1980
VINOD RAO Vs. STATE OF GUJARAT
January 18, 1980
VISHNUBHAI NATVARLAL PATEL Vs. STATE OF GUJARAT
July 23, 1980
VISHNUPRASAD DAHYABHAI BRAHMBHATT Vs. MANGALBHAI MOTIBHAI VALAND
October 7, 1980
VISNAGAR YANTRASHAL VANKER SAHAKARI MANDALI LTD Vs. UNION OF INDIA AND ORS
October 1, 1980
VITHALDAS H DHANJIBHAI BARDANWALA Vs. COMMISSIONER OF INCOME TAX
August 20, 1980
VOLTAMP TRANSFORMERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1980
VORA SAIYEDBHAI KADARBHAI A PARTNERSHIP FIRM Vs. SAIYED INTAJAM HUSSEN SEDUMIYA
December 17, 1980
WOOD POLYMER LIMITED Vs. BILLIMORA NAGAR PALIKA
November 28, 1980