Case Index

Title
Date
A B PERIERA Vs. IVY PERIERA
December 12, 1980
A SETHUMADHAVAN Vs. COMMISSIONER OF INCOME TAX
January 11, 1980
A.P. DANIEL Vs. SARALA DANIEL
December 5, 1980
ABDUL SATHAR HAJEE MOOSA SAIT DHARMASTHAPANAM Vs. AGRICULTURAL INCOME TAX OFFICER
August 18, 1980
ABDULLA Vs. STATE
November 28, 1980
ABDULRAHIMAN Vs. DIVISIONAL SUPERINTENDENT
August 7, 1980
ABRAHAM DAVEED Vs. STATE OF KERALA
October 15, 1980
ACHAMMA Vs. STATE OF KERALA
November 21, 1980
ACHAMMA Vs. DOMINIC PAUL
June 6, 1980
AHAMMED HAJI Vs. SALES TAX OFFICER TELLICHERRY
July 10, 1980
ALIND SUPERVISORY STAFF ASSOCIATION Vs. ALUMINIUM INDUSTRIES LTD
October 8, 1980
ALOTIUS WILSON Vs. FOOD INSPECTOR
October 23, 1980
ALUMINIUM INDUSTRIES Vs. E S I CORPORATION
January 14, 1980
AMBROSE Vs. JOSEPH
February 21, 1980
AMMINI AMMA Vs. SUKUMARAN
November 27, 1980
AMMU AMMAL Vs. VENKITADRI IYER
June 6, 1980
ANDIKUTTY Vs. PEEKAY TRADERS
September 22, 1980
ANNAKUTTY Vs. PADMAVATHY AMMA
September 18, 1980
ANNAKUTTY Vs. PADMAVATHY AMMA AND ORS.
September 16, 1980
ANNAKUTTY Vs. PADMAVATHY AMA
September 19, 1980
ANNAMMA CHACKO Vs. LAND ACQUISITION OFFICER
September 30, 1980
ANNAMMA PHILIP Vs. ACCIDENTS CLAIMS TRIBUNAL
August 19, 1980
ANTHAPPAN Vs. DIST MANAGER TELEPHONES
February 28, 1980
ANTONY Vs. RITA
January 22, 1980
APPUKUTTAN NAIR Vs. UNION OF INDIA
April 8, 1980
ASARIA Vs. PAZHANI SWAMI
December 11, 1980
ASHIYANA GREENS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 9, 1980
ASOKAN Vs. STATE OF KERALA
October 3, 1980
ASST EDUCATIONAL OFFICER Vs. VELAYUDHAN KURUP
February 7, 1980
ASST ENGINEER SOUTHERN RAILWAY Vs. SYEDALAVI
September 18, 1980
ASST EXCISE COMMR Vs. VIJAVAN
December 19, 1980
ASST. LABOUR OFFICER Vs. KADUNGALLOOR S. COOP. BANK LTD
March 27, 1980
AYISOMMA Vs. ABDUL RAHIMAN
September 5, 1980
AYYUTTY Vs. MOHAMMED
October 31, 1980
BABU Vs. FOOD INSPECTOR TIRUVALLA MUNICIPALITY
December 2, 1980
BABY Vs. STATE OF KERALA
December 1, 1980
BALAKRISHNA PILLAI Vs. KERALA CO OPERATIVE TRIBUNAL
October 28, 1980
BALAKRISHNAN Vs. NARAYANAN
November 4, 1980
BALAKRISHNAN Vs. KUNJIKRISHNAN
September 25, 1980
BALAKRISHNAN Vs. GANGADHARAN
March 14, 1980
BALAKRISHNAN Vs. GANGADHARAN
March 24, 1980
BALAKRISHNAN NAIR Vs. STATE OF KERALA
March 4, 1980
BALAN KAMI Vs. STATE OF KERALA
July 29, 1980
BALAN KANI Vs. STATE OF KERALA
July 22, 1980
BEENA STORES Vs. FOOD INSPECTOR
January 10, 1980
C A OUSEPH Vs. STATE OF KERALA
December 2, 1980
C JANARDHANAN NAIR Vs. A MOHAMMADKUNJU
December 10, 1980
C K DAMODARAN Vs. KERALA CO-OPERATIVE TRIBUNAL TRIVANDRUM
January 24, 1980
C L ANAND Vs. REGIONAL DIRECTOR
January 4, 1980
C P INDUSTRIAL ENTERPRISES Vs. SUB REGISTRAR EDAPPALLY
March 4, 1980
C P VIJAYAKUMAR Vs. V P MOOSA
March 4, 1980
C. MOIDEENKUTTY HAJI Vs. STATE OF KERALA
December 8, 1980
C.K. SIVA SANKARA PANICKER Vs. KERALA FINANCIAL CORPORATION AND ORS.
April 18, 1980
CENTURY CASHEW PRODUCTS Vs. TAHSILDAR QUILON
December 12, 1980
CHADAYAM MAKKI NANDANAN Vs. STATE OF KERALA
April 18, 1980
CHAKKALAPPARAMBIL THANKA AND OTHERS Vs. NARAYANI
June 25, 1980
CHALIL VARKEY Vs. STATE OF KERALA
July 14, 1980
CHANDY (A) KOCHU Vs. STATE OF KERALA
November 7, 1980
CHATHUNNY Vs. TALUK LAND BOARD
December 10, 1980
CHELLAPPAN Vs. CHANDULAL
April 25, 1980
CHERIAN Vs. JOSE
July 11, 1980
CHERIAN THOMAS Vs. REGIONAL TRANSPORT OFFICERERNAKULAM
December 8, 1980
CHERIAN VARKEY Vs. RAMAN PILLAI
November 7, 1980
COCHIN MALABAR ESTATES AND INDUSTRIES LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 10, 1980
COCHIN SHIPYARD LTD. Vs. SRINIVASA RAO
August 21, 1980
COLLECTOR OF CUSTOMS Vs. ABDURAHIMANKUTTY
September 30, 1980
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. BOMBAY BURMAH TRADING CORPORATION LIMITED
January 23, 1980
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. CHULLIKKAN PARAMESWARA BHAT
January 23, 1980
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PALAMATTOM PLANTATIONS PRIVATE LIMITED
December 3, 1980
COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY Vs. PAUL PANDIAN P S B
December 10, 1980
COMMISSIONER OF INCOME TAX Vs. HAJI P MOHAMMED
December 10, 1980
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE CHEMICAL MFG CO
December 18, 1980
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
January 3, 1980
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE TEA ESTATES COMPANY LIMITED
January 1, 1980
COMMISSIONER OF INCOME TAX Vs. COCHIN COMPANY PRIVATE LIMITED
February 25, 1980
COMMISSIONER OF INCOME TAX Vs. CASTLEROCK FISHERIES
February 26, 1980
COMMISSIONER OF INCOME TAX Vs. GHOSAL B
February 27, 1980
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE MINERALS LIMITED
June 10, 1980
COMMISSIONER OF INCOME TAX Vs. WESTCOAST SHIPPING AGENCIES PRIVATE LIMITED
June 17, 1980
COMMISSIONER OF INCOME TAX Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED
June 17, 1980
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
June 18, 1980
COMMISSIONER OF INCOME TAX Vs. P RAJENDRAN
June 19, 1980
COMMISSIONER OF INCOME TAX Vs. TIRUR MEDICAL HALL
June 16, 1980
COMMISSIONER OF INCOME TAX Vs. VANCHI TRUST
June 3, 1980
COMMISSIONER OF INCOME TAX Vs. MARTHANDA VARMA ELAYARAJA OF TRAVANCORE TRUST
March 26, 1980
COMMISSIONER OF INCOME TAX Vs. K N G BROTHERS
September 29, 1980
COMMISSIONER OF INCOME TAX Vs. MARIKAR MOTORS LIMITED
October 24, 1980
COMMISSIONER OF INCOME TAX Vs. VARKEY CHACKO
November 7, 1980
COMMISSIONER OF INCOME TAX Vs. PREMIER COTTON SPINNING MILLS LIMITED
September 10, 1980
COMMISSIONER OF INCOME TAX Vs. DAMODARAN NAIR K
September 3, 1980
COMMISSIONER OF INCOME TAX Vs. KEPEECEE TRADING CO
September 3, 1980
COMMISSIONER OF INCOME TAX Vs. MATHAI K U
September 19, 1980
COMMISSIONER OF INCOME TAX Vs. ELIZABETH VARGHESE
September 17, 1980
COMMISSIONER OF INCOMETAX Vs. GOOL C DALAL
January 2, 1980
COMMISSIONER OF WEALTH TAX Vs. SUBBARAMA SASTRIGAL K P
October 29, 1980
COMMISSIONER OF WEALTH TAX Vs. THIRUVENKATA REDDIAR V
October 17, 1980
COMMR OF AGRL INCOMETAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD
January 23, 1980
COMMR OF AGRL INCOMETAX Vs. PARAMESWARA BHAT
January 23, 1980
DAMODARAN Vs. GERALD
August 14, 1980
DAMODARAN Vs. GERALD
February 14, 1980
DAS NAIK Vs. NARAYANAN
October 14, 1980
DEPUTY COMMISSIONER ERNAKULAM Vs. P V VARGHESE
November 5, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. C A KUNHI MOOSA AND COMPANY
October 7, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. M M MOHAMMED ABDUL KHADER
July 10, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW Vs. I C I P LTD
November 28, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CRESCENT HARDWARES
December 8, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY LIMITED
December 11, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. CHAMPAKULAM VILLAGE SERVICE CO-OPERATIVE SOCIETY LTD
March 20, 1980
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. UNITED COFFEE SUPPLY CO LTD
September 22, 1980
DEPUTY COMMISSIONER OF SALESTAX Vs. KITTOOTTY
October 28, 1980
DEPUTY CONSERVATOR OF FORESTS NEMMARA Vs. K S SAROJINI
November 25, 1980
DEPUTY TAHSILDAR Vs. VELAMMAL
February 8, 1980
DEVAKI AMMA Vs. KADUNGUNNI NAIR
February 7, 1980
DEVAKI AMMA Vs. KUNHIRAMAN NAIR
April 30, 1980
DEVASSY Vs. ADDL SALES TAX OFFICER
March 6, 1980
DIGVIJAY WOOLLEN MILLS LTD Vs. MAHENDRA PRATAPRAI BUCH
July 23, 1980
DY COMMISSIONER Vs. WESTERN INDIAN PLYWOODS P LID
February 6, 1980
DY COMMISSIONER ERNAKULAM Vs. EQUIPMENT AGENCIES
March 6, 1980
DY COMMR OF SALES TAX Vs. ABDUL KHADER
July 10, 1980
DY COMMR OF SALES TAX Vs. HAJI V K HAMEED AND CO
September 18, 1980
DY COMMR OF SALES TAX Vs. SUBBHALAKSHMI AMMAL
September 4, 1980
DY COMMR OF SALESTAX Vs. CARBORANDUM UNIVERSAL LTD
October 23, 1980
DY CONSERVATOR OF FORESTS Vs. SAROJINI
November 25, 1980
E I NARAYANAN Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
January 15, 1980
E K HAJEE MOHAMMED MEERA SAHIB AND SONS Vs. ASSISTANT COMMISSIONER OF SALES TAX
January 28, 1980
E S I C Vs. NEW INDIA MARITIME AGENCIES
January 10, 1980
E S I CORPORATION Vs. M C PUNNOOSE
March 19, 1980
EACHAMPI THEVI Vs. VARIAVAN SARASWATHI
July 22, 1980
ERALOTTU CHATHU Vs. PATINGATTILLATH GOPALAN
November 27, 1980
ERATTUPETTA PAHCHAYAT Vs. TAHSILDAR MEENACHIL
October 1, 1980
ESI CORPORATION Vs. RAMANARAYANAN
September 4, 1980
FELIX Vs. STATE
June 25, 1980
FOOD INSPECTOR Vs. BHASKARAN
October 13, 1980
FOOD INSPECTOR PERINADU Vs. NARAYANAN NAIR
January 2, 1980
FOOD INSPECTOR PERUMBAVOOR MUNICIPALITY Vs. SUNDARA RAJ
November 14, 1980
FOOD INSPECTOR TRIVANDRUM Vs. DIVAKARAN
January 29, 1980
GANESH COTTON COMPANY AND ORS. Vs. KOTTAYAM TEXTILES LTD. AND ORS.
July 23, 1980
GANGADHAKAN Vs. ADDL SALES TAX OFFICER
November 28, 1980
GEORGE Vs. KURISUMMOOTTIL ST GEORGE CHITTY FUND
June 25, 1980
GEORGE PAUL PUTHURAN Vs. COMMISSIONER OF INCOME TAX
January 25, 1980
GEORGEKUTTY Vs. THOMAS
August 7, 1980
GOPALAKRISHNA IYER Vs. RAMACHANDRA IYER
September 24, 1980
GOPALAKRISHNA KURUP Vs. NARAYANA AYYAN
July 17, 1980
GOPALAN NAIR Vs. STATE OF KERALA
January 9, 1980
GOPI Vs. BHASKARAN
October 7, 1980
GOVERNMENT OF INDIA Vs. I T H AND CO
February 1, 1980
GOVERNMENT OF INDIA Vs. A.S. BAVA
February 12, 1980
GOVINDA PAI Vs. SARVOTHAMA RAO
November 11, 1980
GOVINDAN UNNITHAN Vs. INDUSTRIAL TRIBUNAL ALLEPPY
October 15, 1980
HAJEE MOHAMMED Vs. ASST COMMR OF SALES TAX
January 28, 1980
HAMEED Vs. SUGATHAN
November 20, 1980
HANEEFA Vs. SUBHALEKSHMI AMMAL
March 28, 1980
HANUMAN TRADING COMPANY Vs. COMMISSIONER OF INCOME TAX
April 7, 1980
HYDROSE Vs. AYISUMMA
September 23, 1980
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR
March 13, 1980
INDIRA Vs. SUBAIDA BEEVI
April 11, 1980
INDIRAKUITY Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 6, 1980
INTEGRATED ENTERPRISES Vs. STATE OF KERALA
April 18, 1980
INTEGRATED ENTERPRISES Vs. STATE OF KERALA
March 12, 1980
JACOB GEORGE Vs. AGRICULTURAL INCOME TAX OFFICER
November 21, 1980
JANAKI AMMA M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
December 8, 1980
JANKI Vs. GOVINDA SHENOI
March 17, 1980
JAYADEVAN Vs. STATE OF KERALA
October 21, 1980
JAYAPRAKASH Vs. STATE
January 22, 1980
JAYASHREE CHIT FUNDS AND SERVICES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 10, 1980
JOHNY Vs. STATE OF KERALA
July 8, 1980
JOSE Vs. CHACKO JOSEPH
September 9, 1980
JOSEPH Vs. TAHSILDAR, S. WYNAD TALUK
August 19, 1980
JOSEPH D. KATTAMPALLY Vs. UNION OF INDIA
February 16, 1980
JOSEPH D. KATTAMPALLY Vs. UNION OF INDIA AND OTHERS
February 18, 1980
JOSEPH KUNJU Vs. THOMAS
January 9, 1980
JOSEPH MATHEW AND BROTHERS Vs. STATE OF KERALA
November 14, 1980
JOSEPH MAW AND BRORS Vs. STATE OF KERALA
November 26, 1980
JOSHI TRADING CO. (P.) LTD. Vs. ESSA ISMAIL SAIT
June 5, 1980
K A KURUP Vs. P SUKUMARAN NAIR
June 27, 1980
K G DEVASSY Vs. ADDITIONAL SALES TAX OFFICER I ADDITIONAL II CIRCLE MATTANCHERRY
March 6, 1980
K J JOHN Vs. STATE OF KERALA
October 8, 1980
K N VIDHYADHARAN Vs. STATE OF KERALA
January 24, 1980
K NITHIYANANDAN Vs. B RADHAMANI
June 6, 1980
K P G MENON Vs. STATE OF KERALA
March 5, 1980
K P MOIDEENKUTTY Vs. COMMISSIONER OF INCOME TAX
August 6, 1980
K P RADHAKRISHNA MENON Vs. STATE OF KERALA
August 14, 1980
K. CHANDRI Vs. STATE OF KERALA AND ORS.
September 25, 1980
K. NITHIYANANDAN Vs. B. RADHAMANI
October 10, 1980
K. S. MEENAKSHY Vs. KOMALAKUMARI
January 8, 1980
K. SHANMUKHAN Vs. G. SAROJINI
November 20, 1980
K.C. PANGUNNI Vs. OFFICIAL LIQUIDATOR, WANDOOR JUPITER CHITS (P.) LTD
August 21, 1980
K.T. SEBASTIAN POLICE CONSTABLE Vs. THE STATE OF KERALA AND OTHERS
October 21, 1980
K.V. KURUVILLA Vs. C.K. KESAVAN AND ANR.
March 25, 1980
KALLIANIKUTTY AMMA Vs. SPECIAL TAHSILDAR (LAND ACQUISITIONS) COCHIN
July 7, 1980
KAMALAKSITY Vs. MADHAVI AMMA
February 20, 1980
KANAN DEVAN HILLS PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 9, 1980
KANARAKUTTY KURUP Vs. VIVEKANANDAN
June 3, 1980
KANHAYALAL BAID Vs. RAJKUMAR AGARWAL
November 28, 1980
KARTHIYAYANI AMMA Vs. GOVINDAN
February 6, 1980
KAVANOOR PANCHAYAT, KAVANOOR Vs. V.M. KUNHIKRISHNA MARAR AND OTHERS
February 5, 1980
KERALA ELECTRICAL AND ALLIED ENGINEERING CO LTD Vs. CANARA BANK
January 25, 1980
KERALA STATE ELECTRICITY BOARD Vs. WILLIAMS
November 10, 1980
KISSAN ROADWAYS Vs. R T A MALAPPURAM
December 15, 1980
KOCHAN NADAR RAYAPPAN NADAR Vs. PODIYAN NADAR
December 3, 1980
KOCHU KUNJU NARAYANAN Vs. KOCHU VELAYUDHAN
December 12, 1980
KOCHU LAKSHMI Vs. VELAYUDHAN
October 14, 1980
KOCHU VELU Vs. JOSEPH
January 2, 1980
KORA KURIAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
December 17, 1980
KRISHNAN Vs. APPU MENON
April 7, 1980
KRISHNAN Vs. DORARAJAN CHETTIAR
September 12, 1980
KRISHNAN ASSARI Vs. AKILAKERALA VISWAKARMA MAHA SABHA
April 18, 1980
KRISHNAN NAMBEESAN Vs. VICE CHANCELLOR
October 21, 1980
KUMARAN Vs. AUGUSTINE
June 12, 1980
KUNCHU VELLA Vs. KESAVAN
September 22, 1980
KUNHIMUHAMMED P M AND BROS Vs. COMMISSIONER OF INCOME TAX
November 14, 1980
KUNHIRAMAN Vs. KUNHAMBU
January 9, 1980
KUNJAN Vs. JANAKI
September 26, 1980
KUNJAPPI Vs. STATE OF KERALA
July 31, 1980
KUNJUKUNJU Vs. STATE OF KERALA
December 8, 1980
KURIAKOSE Vs. P K NARAYANAN NAIR
September 25, 1980
KURIYAKOSE Vs. MUNICIPAL COUNCIL SHERTALLAI
February 20, 1980
KURUVILLA Vs. KESAVAN
February 29, 1980
LAKSHMI PRINTING WORKS Vs. KUNHUNNI VELLODHI
December 10, 1980
LAKSHMIKUTTY AMMA Vs. LAND ACQUISITION OFFICER
April 17, 1980
LEELAMMA BABUKUTTY Vs. JOSEPH SAMUEL
August 19, 1980
LEKSHMANA NAIKAN Vs. GOPALAKRISHNAN PILLAI
October 31, 1980
LEKSHMI Vs. VELUKUTTY
November 14, 1980
LUKOSE Vs. KARTHIYAYANI
August 5, 1980
M APPA Vs. STATE OF KERALA
September 16, 1980
M C SREEDHARAN Vs. PATTIERI KUMARAN
October 25, 1980
M G MENON Vs. LABOUR COMMISSIONER
October 7, 1980
M N SREEDHARAN Vs. STATE OF KERALA
October 10, 1980
M RAJAGOPAL Vs. K S IMAM ALI
December 8, 1980
M V GEORGE Vs. S M R TRADERS
January 10, 1980
M. K. K. NAYAR Vs. UNION OF INDIA AND OTHERS
April 10, 1980
M.V. KURUVILA Vs. STATE OF KERALA
October 3, 1980
MADHAVAN Vs. STATE OF KERALA
December 5, 1980
MADHAVAN EZHUTHASAN Vs. VELLAYAPPAN
December 10, 1980
MADURA COATS LTD Vs. MATHEN
December 18, 1980
MANAGER SAMAJAM SCHOOL Vs. STATE OF KERALA
November 25, 1980
MANAGER ST JOSEPHS TRAINING COLLEGE Vs. UNIVERSITY APPELLATE TRIBUNAL
August 21, 1980
MANAKUTTY Vs. AYYAPPAN
April 2, 1980
MANI Vs. ESTHER
November 21, 1980
MANIKANTAN NAIR Vs. CO OPERATIVE TRIBUNAL
December 10, 1980
MANNAMBAT ABOOBACKER HAJI Vs. SAINABHA
July 28, 1980
MANUEL Vs. THOMAS
February 22, 1980
MAR THEMOTHEUS METROPOLITAN Vs. GEORGE DAVIS MOOKKEN
November 11, 1980
MARIAKUTTY Vs. CHUMMARU UTHUPPU
July 21, 1980
MARIAMMA Vs. KURIEN
December 18, 1980
MARY Vs. CHERCHI
March 19, 1980
MATHAI POULOSE Vs. LAND BOARD KOTHAMANGALAM
January 30, 1980
MATHEW PAILY Vs. PRABHAKARAN
November 12, 1980
MEENAKSHY Vs. STATE OF KERALA
August 19, 1980
MEENAKSHY Vs. STATE OF KERALA AND ORS.
November 13, 1980
MOHAMMED MASTER Vs. BEERAN
August 8, 1980
MOIDEEN Vs. LAKSHMI NARAYANAN
November 10, 1980
MOIDEEN Vs. SPECIAL TAHSILDAR LAND ACQUISITION
November 21, 1980
MOIDEENKUKTTY Vs. GOPALAN
June 3, 1980
MOIDU Vs. KERALA STATE ELECTRICITY BOARD
July 3, 1980
MOOSA SAIT Vs. AGRL INCOME TAX OFFICER
August 18, 1980
MOTHER ANASTHASIA Vs. UNIVERSITY APPELLATE TRIBUNAL
August 19, 1980
MRITHYUNJAYA Vs. EXPORT INSPECTION COUNCIL
June 18, 1980
MRITHYUNJAYA AND ORS. Vs. EXPORT INSPECTION COUNCIL AND ORS.
June 19, 1980
MURUKESAN Vs. DISTRICT COLLECTOR ERNAKULAM
November 17, 1980
N LAKSHMANAN VAIDYAN Vs. STATE OF KERALA
August 18, 1980
NABEESATH BEEVI Vs. ZEEMATH UMMAL
September 12, 1980
NARAYANA IYER Vs. KRISHNAN
February 25, 1980
NARAYANA PILLAI Vs. PONNAPPAN ACHARI
September 17, 1980
NARAYANA PILLAI Vs. THOMAS KURIAN
October 21, 1980
NARAYANAN Vs. PARVATHY
July 23, 1980
NARAYANAN Vs. MARIAMMA
January 4, 1980
NARAYANAN Vs. STATE OF KERALA
July 15, 1980
NATIONAL INSURANCE CO. LTD Vs. FEDERAL BANK LTD
March 4, 1980
OFFICIAL LIQUIDATOR Vs. NARENDRAN
February 15, 1980
OFFICIAL LIQUIDATOR, KERALA HIGH COURT Vs. VICTORY HIRE PURCHASING CO. (P.) LTD. AND ANR.
June 19, 1980
OUSEPH Vs. STATE OF KERALA
September 16, 1980
OUSEPH Vs. STATE OF KERALA
October 14, 1980
P A JOSE Vs. FOOD INSPECTOR
November 21, 1980
P C CHERIAN Vs. STATE OF KERALA
December 19, 1980
P KUNHAHAMMAD HAJI Vs. SPECIAL TAHSILDAR L A PAZHASSI PROJECT ANJARKKANDY
February 21, 1980
P KUNHUMUHAMMED Vs. STATE OF KERALA
December 5, 1980
P R FRANCIS Vs. RAGHAVAN POZHAKADAVIL
September 9, 1980
P RAVEENDRAN THAMPI Vs. SADASIVAN
October 6, 1980
P S ANTHAPPAN Vs. DISTRICT MANAGER TELEPHONES
February 28, 1980
P. O. DEVASSY Vs. N. V. RAMA IYER AND OTHERS
March 28, 1980
P. SREENIVASAN Vs. YOOSUF SAGAR ABDULLA & SONS (P.) LTD.
January 29, 1980
PADMANABHAN KESAVAN Vs. BHARGAVI KRISHNAMMA
December 2, 1980
PADMANABHAN NAIR Vs. THE STATE OF KERALA
July 30, 1980
PADMANABHAN PRASADAN Vs. BHARGAVI SAROJINI
October 22, 1980
PADMAVATHI Vs. KALU
February 20, 1980
PAILY PILLAI P M Vs. STATE OF KERALA
September 16, 1980
PALAKAD ESTATE PVT LTD Vs. AGRL INCOME TAX OFFICER
February 13, 1980
PARAMESWARAN Vs. KRISHNAN
February 13, 1980
PARAMESWARAN Vs. KUMARA PILLAI RAGHAVAN PILLAI
July 25, 1980
PARAMESWARAN NAMBOODIRI Vs. STATE OF KERALA
December 5, 1980
PARUKUTTY AMMA Vs. DEVASWOM COMMR
June 5, 1980
PATHUMAL AND ORS. Vs. VEERAYA PERUMAL PILLAI AND ORS.
July 15, 1980
PAZHUKKAMATTOM DEVASWOM Vs. LAKSHMIKUTTY AMMA
August 19, 1980
PEETHAMBARAN Vs. STATE OF KERALA
July 24, 1980
PHILIP Vs. MATHAI
July 24, 1980
PLAKKAD ESTATE PRIVATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
February 13, 1980
PONNAMMA PILLAI Vs. VELAYUDHAN
October 7, 1980
PRABHAKARAN Vs. GENERAL MANAGER K S R T C
November 12, 1980
PRABHAKARAN PILLAI Vs. SUBHASHANI AMMA
September 8, 1980
PREMIER BREWERIES LTD Vs. STATE OF KERALA
February 13, 1980
PROVIDENT FUND INSPECTOR Vs. MOHAMMED
August 19, 1980
PROVIDENT FUND INSPECTOR QUILON Vs. PARVATHI MILLS LTD
January 29, 1980
PUBLIC SERVICE COMMISSION Vs. KUNJAMMA ALEX
November 13, 1980
PURUSHOTHAMAN NAIR Vs. VENUGOPALAN
June 3, 1980
PUTHEN VEETTIL NOLLIYODAN DEVOKI AMMA Vs. PUTHEN VEETTIL NOLLIYODAN KUNHI RAMAN NAIR
April 30, 1980
PUTHOOR RAWATHAR Vs. DEVASIA CHACKO
June 25, 1980
R ACHUTHA SHENOI Vs. LAND TRIBUNAL ALWAYE
August 5, 1980
RADHAKRISHNA PILLAI Vs. SASIDHARAN NAIR
March 16, 1980
RADHAKRISHNAN Vs. DISTRICT COLLECTOR
February 7, 1980
RAGHAVAN Vs. SENIOR SUPERINTENDENT R M S
June 2, 1980
RAGHAVAN NAIR Vs. VELAYUDHAN NAIR
December 19, 1980
RAGHAVAN NAIR Vs. VENKITAKRISHNAN
November 26, 1980
RAGHAVAN PILLAI Vs. TRAVANCORE DEVASWOM BOARD
August 18, 1980
RAJAGOPALA KINI Vs. SREENIVASAN
November 12, 1980
RAJAGOPALA PRABHU Vs. COMMR MUNICIPAL COUNCIL IRINJALAKUDA
June 17, 1980
RAJAH Vs. M S P RAJESH
August 14, 1980
RAJAPPAN Vs. STATE OF KERALA
November 5, 1980
RAJAYYAN Vs. UMMINI NADAR
November 12, 1980
RAJEEVI R HEGDE Vs. INCOME TAX OFFICER AGRL ADDL
September 10, 1980
RAMACHANDRAN PILLAI Vs. KERALA STATE ELECTRICITY BOARD
April 8, 1980
RAMAN PILLAI ARJUNAN PILLAI Vs. PONNAYYA CHETTIAR CHELLASWAMY CHETTIAR
August 21, 1980
RAMAN PILLAI NARAYANA PILLAI Vs. THOMAS KUREIN AND ORS.
October 21, 1980
RAMARAJ M S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 23, 1980
RAMASWAMY Vs. EXECUTIVE OFFICER VATTAMKULAM PANCHAYAT
November 24, 1980
RAMATHEERTHAN Vs. R T O TRIVANDRUM
March 17, 1980
RAMINIDIR PAL SINGH Vs. FRANCIS MILLS
November 13, 1980
RATANLALL MURARKA Vs. INCOME TAX OFFICER
July 10, 1980
RATHEESHBABU Vs. LOCO FOREMAN S RAILWAY
July 30, 1980
RATNAKARA SHENOY Vs. THE RENT CONTROLLER, ERNAKULAM AND OTHERS
July 17, 1980
RAVEENDRAN Vs. REGISTRAR UNIVERSITY OF KERALA
September 18, 1980
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION TRICHUR Vs. TAJ TEXTILES INDUSTRIAL CO OP SOCIETY LTD
January 24, 1980
REGIONAL PROVIDENT FUND COMMR. Vs. C. K. M. SAW MILLS
August 1, 1980
REHMATH TRADING CO Vs. SALES TAX OFFICER BADAGARA
February 7, 1980
REV FR ANTONY NIRAPPAL Vs. STATE OF KERALA
July 29, 1980
RT REV DR KURIAKOSE KUNNASSERY Vs. THOTHAS
February 7, 1980
RUBY RUBBER WORKS LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
November 14, 1980
S P V BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
August 18, 1980
S SIVASUBRAMANYA IYER Vs. S H KRISHNASWAMY
October 1, 1980
S. A. GOVINDARAJ Vs. UNION OF INDIA
September 4, 1980
S. SUBRAMONIAN AND ANOTHER Vs. THE REGISTRAR HIGH COURT OF KERALA AND ANOTHER
June 19, 1980
SADANANDAN NAIR Vs. STATE OF KERALA
August 11, 1980
SADASIVAN Vs. CHEMPAKAKUTTY BHARATY
June 3, 1980
SAHADEVAN Vs. TALUK LAND BOARD
December 10, 1980
SALES TAX OFFICER Vs. P K NAVI
July 16, 1980
SANJEEVE Vs. LUIS
November 17, 1980
SANKARAN Vs. D I G OF POLICE ERNAKULAM
July 24, 1980
SANTHAMMA RADHAMANY AMMA Vs. KUNJU PILLAI
January 4, 1980
SASIDHARAN Vs. STATE OF KERALA
February 20, 1980
SEBASTIAN Vs. STATE OF KERALA
October 27, 1980
SECRETARY SERVICE CO OP SOCIETY LTD Vs. BAHULEYAN
November 26, 1980
SEETHALAKSHMI Vs. STATE
June 30, 1980
SEETHAMMA Vs. KAMALA
June 3, 1980
SHAHUL HAMEED Vs. HASSAN
June 12, 1980
SHIVAKANTAPPA H S Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
December 17, 1980
SIGMA AGENCIES PVT LTD Vs. P V THOMAS
November 27, 1980
SIVASANKARAN Vs. STATE OF KERALA
January 11, 1980
SOURI FRANCIS Vs. PARAMESWARAN
August 1, 1980
SOUTH INDIA PAPER MILLS PVT. LTD. Vs. SREE RAMA VILASAM PRESS & PUBLICATIONS AND ORS.
June 23, 1980
SPL DY TAHSILDAR MANJERI Vs. KUNJU MOIDEEN
June 9, 1980
SR MARIATTA Vs. STATE OF KERALA
December 12, 1980
SREE HANUMAN TRADING CO Vs. COMMR OF INCOMETAX
April 7, 1980
SREE KARIKAD DEVASWOM Vs. WANDOOR JUPITER CHITS P LTD
September 19, 1980
SREEDHARAN Vs. STATE OF KERALA
July 25, 1980
SREENIVASAN Vs. COMMR CALICUT CORPORATION
November 14, 1980
STANDARD CASHEW INDUSTRIES Vs. N KRISHNAN
August 4, 1980
STATE Vs. CHELLAPPAN NAIR
February 12, 1980
STATE Vs. BABY
November 27, 1980
STATE BANK OF TRAVANCORE Vs. MYTHEEN KANNU MASTAN KANJU
August 21, 1980
STATE INSURANCE OFFICER Vs. THANKAMMA
June 4, 1980
STATE OF KERALA Vs. IDICULLA
January 9, 1980
STATE OF KERALA Vs. ANGLO AMERICAN DIRECT TEA TRADING CO LTD
January 17, 1980
STATE OF KERALA Vs. AMALGAMATED TEA ESTATES CO LTD
September 16, 1980
STATE OF KERALA Vs. KURUKOSE
July 24, 1980
STATE OF KERALA Vs. NARAYANANKUTTY
November 10, 1980
STATE OF KERALA Vs. DAMODARAN NAIR
October 31, 1980
STATE OF KERALA Vs. MALAYALAM PLANTATIONS LTD
September 29, 1980
STATE OF KERALA Vs. MALAYALAM PLANTATION LTD
December 19, 1980
STATE OF KERALA Vs. THE MALAYALAM PLANTATIONS LTD.
December 17, 1980
STATE OF KERALA Vs. PETER
November 17, 1980
STATE OF KERALA AND ANOTHER Vs. K. P. RAGHAVAN
June 11, 1980
SUBRAMONIAN NAMBOODIRI Vs. STATE OF KERALA
September 16, 1980
SUDHAKARAN Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
June 27, 1980
SYNDICATE BANK Vs. MODERN TILE AND CLAY WORKS
June 3, 1980
T P KHALID Vs. K P PATHUMMAKUTTY UMMA
April 18, 1980
T. BHASKARAN NAIR Vs. DEPUTY REGISTRAR OF CO
November 7, 1980
T.K. MATHEW VAIDYAN Vs. KERALA MINERALS & METALS LTD.
January 24, 1980
TAHSILDAR KANAYANNUR TALUK Vs. LUCY EAPEN
October 1, 1980
TAHSILDAR KOTTARAKARA Vs. N VISHWANATHAN
October 16, 1980
THANKAMMAL Vs. VELU ACHARAI
September 3, 1980
THANNIRANGAD SERVICE CO OP SOCIETY Vs. STATE OF KERALA
June 2, 1980
THE EXECUTIVE ENGINEER (CONSTRUCTION) SOUTHERN RAILWAY, QUILON Vs. M.P. SANKARA PILLAI
June 9, 1980
THILAKAN Vs. SUKUMARAN
November 21, 1980
THIRUMBADI RUBBER COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
November 10, 1980
THOMAS Vs. UNION OF INDIA
November 10, 1980
THOMAS SAMUEL Vs. PAPPU RAMACHANDRAN
October 9, 1980
TIKURANGADT S CO OP BANK LTD Vs. LABOUR TRIBUNAL
February 6, 1980
TRAVANCORE DEVASWOM BOARD Vs. KRISHNAN
July 18, 1980
TRIVANDRUM DT CO OPERATIVE BANK LTD Vs. THANKAPPAN
March 5, 1980
U.A. SUMATHY Vs. DIG VIJAY CHIT FUND (P.) LTD.
July 1, 1980
UMMACHI KANNUMMAL MOHAMMED PATHUMMAL Vs. SUBRAMONIA PILLAI
July 15, 1980
UNEENKU FY Vs. TALUK SUPPLY OFFICER ERNAD
December 12, 1980
UNION OF INDIA Vs. FEDERAL BANK
July 18, 1980
UNION OF INDIA Vs. METHERUKUNJU MOOSAKUTTY
January 16, 1980
UNION OF INDIA (UOI) Vs. THE FEDERAL BANK LTD. AND ORS.
June 18, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KAMALAKSHI
April 15, 1980
UNKENKUTTY HAJI Vs. KANNAN
February 15, 1980
UNNIKRISHNAN NAIR Vs. NARAYANAN NAIR
July 18, 1980
UNNIMADHAVAN Vs. RUGMINI PALLIKKARAMMA
October 22, 1980
UPENDRA KAMATH Vs. RAMADAS KAMATH
November 11, 1980
UPPERI JANAKI Vs. BALAKRISHNAN NAMBIYAR
October 10, 1980
V A VASUMATHI Vs. COMMISSIONER OF INCOME TAX
March 3, 1980
V P ANTONY Vs. LICENSING AUTHORITY
December 11, 1980
V.K. BALAKRISHNAN NAIR AND OTHERS Vs. THE ASSTT. EDUCATIONAL OFFICER, BALUSSERY AND OTHERS
September 5, 1980
V.P. GOPALAN NAMBIYAR Vs. BALAKRISHNA ERADI & G. VISWANATHA IYER
January 15, 1980
VAIDYANATHAN NADAR ANANTHAN NADAR Vs. KOCHURAMAN LAKSHMANAN
February 6, 1980
VARKEY VARUGHESE Vs. LORD KRISHNA BANK
February 4, 1980
VASU Vs. THANKAMMA
November 14, 1980
VELAYUDHAN Vs. RAICHAL VARGHESE
July 28, 1980
VENKITESWARAN Vs. VENKITAKRISHNAN
November 20, 1980
VIJAYAN Vs. STATE
October 31, 1980