Case Index

Title
Date
A GOVINDA SETTY Vs. STATE OF KARNATAKA
January 18, 1980
A LAXMINARAYANA ACHARYA Vs. LAND TRIBUNAL UDUPI
February 8, 1980
A PRABHAKARA REDDY Vs. STATE OF KARNATAKA
January 1, 1980
A S RAMESH Vs. SECY and SPL TAHSILDAR LAND TRIBUNAL MUDIGERE
January 9, 1980
A VENKATESHA Vs. GANGANAPALLT RAMAKKA
November 24, 1980
A. JALAJAKSHI D. ALWA Vs. MEENAXI NAIK & ANR.
March 11, 1980
ABDUL AZEEZ R Vs. COMMISSIONER OF INCOME TAX
April 17, 1980
ABDUL WAHAB Vs. DEPUTY COLLECTOR OF CUSTOMS MADRAS
August 19, 1980
ABDUL WAJEED Vs. STATE OF KARNATAKA AND OTHERS
November 13, 1980
ABU ZUBAIN Vs. SUPERINTENDENT OF POLICE BELLARY & ORS
February 18, 1980
ACHANNA SHETTY Vs. KAMALA SHEDTHI
January 14, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NIPPON ELECTRONICS INDIA PRIVATE LIMITED
March 13, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANDRAGI M Y
April 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MAHADESHWARA LORRY SERVICE
June 27, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BANGALORE SOFT DRINKS PRIVATE LIMITED
June 30, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE WAREHOUSING CORPORATION
July 9, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BANGALORE TURF CLUB LIMITED
July 17, 1980
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SHAMSUNDAR L
July 29, 1980
AGRL PRODUCE MARKET COMMITTEE RAICHUR Vs. S S TANDUK BROS
July 7, 1980
AHAMED KHAN B Vs. PYARIJAN
September 4, 1980
ALLISAB HUSENSAB Vs. STATE OF KARNATAKA
January 21, 1980
ANAND RAO K DR Vs. COMMISSIONER OF WEALTH TAX
February 20, 1980
ANANTHARAMAIAH WOOLLEN FACTORY, BANGALORE Vs. STATE
November 28, 1980
ANJUMAN HAMI Vs. EDUCATIONAL APPELLATE TRIBUNAL, UTTARA KANNADA AND OTHERS
December 18, 1980
ANNADAN VIJAYA VIDYA PRASARAK SAMITI NAREGAL Vs. STATE OF KARNATAKA
July 14, 1980
APPANA Vs. STATE OF KARNATAKA
February 13, 1980
ARJUNDAS PARASURAM Vs. C V KESAVAMURTHY
September 24, 1980
ASHIK Vs. SELECTION COMMITTEE
July 27, 1980
ASHOK REDDY Vs. DEPUTY COMMISSIONER GULBARGA
May 29, 1980
AUTO and AERO CORPORATION P LTD Vs. CANTONMENT BOARD ST THOMAS MOUNT MADRAS
January 4, 1980
B A JAYARAM Vs. STATE TRANSPORT AUTHORITY
October 27, 1980
B C MALLIAH Vs. STATE OF KARNATAKA
July 23, 1980
B H RAVINDRA PAI Vs. K SULOCHANA BHANDARKAR
November 3, 1980
B KRISHNA BHAT Vs. SUPERINTENDENT OF POLICE
January 17, 1980
B L SOMANNA Vs. STATE OF KARNATAKA
July 2, 1980
B M CHENNAPPA Vs. DIVL FOREST OFFICER S COORG
October 21, 1980
B M RAMEGOWDA Vs. STATE OF KARNATAKA
May 21, 1980
B M TARAKESHWARI Vs. STATE OF KARNATAKA
September 22, 1980
B NARASIMHACHARI Vs. STATE OF KARNATAKA
September 22, 1980
B R VISWANATH SINGH Vs. SHIVALINGAIAH
June 30, 1980
B V CHELLAM Vs. CORPN OF CITY OF BANGALORE
June 30, 1980
BALAGOUDA NIJAGOUDA PATIL Vs. STATE OF KARNATAKA
November 4, 1980
BANASHANKARI DEVASTHAN Vs. STATE OF KARNATAKA
June 4, 1980
BANGALORE BOTTLING CO P LTD Vs. COMMISSIONER OF INCOME TAX
November 13, 1980
BANGALORE MOTOR ACCESSORIES Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BANGALORE CITY DIVISION
August 21, 1980
Bangalore Soft Drinks (P) Ltd. Vs. Union of India (UOI) and Superintendent of Central Excise
June 19, 1980
BANGALORE SOFT DRINKS P LTD Vs. UNION OF INDIA UOI AND SUPERINTENDENT OF CENTRAL EXCISE
June 19, 1980
BANGALORE UNIVERSITY Vs. B P PUTTARAJU
July 29, 1980
BANGLORE BOTTLING CO P LTD Vs. COMMISSIONER OF INCOME TAX KARNATAKA II
November 13, 1980
BANK OF INDIA Vs. RAO SAHEB KRISHNA RAO DESAI
July 11, 1980
BASAPPA Vs. ASST COMMR MYSORE
August 29, 1980
BASAPPA Vs. HULGAVVA
November 11, 1980
BASAPPA Vs. BUKKASAGAKA GROUP OF VILLAGE PANCHAYAT
October 31, 1980
BASAVARAJ MALLESHAPPA Vs. STATE OF KARNATAKA
August 20, 1980
BEDI AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 4, 1980
BELURAIAH Vs. STATE & ANR
February 28, 1980
BHAGWANCHAND S JAIN AND COMPANY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
June 18, 1980
BHAMY PAMDURANGA SHENOY Vs. B H RAVINDRA
January 10, 1980
BHARAT EARTH MOVERS LTD Vs. AROKIYAM
August 19, 1980
BHIMAPPA GANGAPPA Vs. INDIRABAI
August 18, 1980
BHIMARAYA SAYABANNA Vs. BALAPPA SIDDAPPA
August 29, 1980
BINNY LTD Vs. COMMR OF LABOUR
June 30, 1980
BISTAPPA Vs. PUTTAPPA
June 12, 1980
BLAZE AND CENTRAL P LTD Vs. UNION OF INDIA
March 21, 1980
C I T B MYSORE Vs. P R SEETHARAM
July 16, 1980
C SHIVANNA GOUD Vs. DIST MAGISTRATE RAICHUR
August 19, 1980
CHAMBANNA Vs. CHIEF OFFICER, TOWN MUN. COUNSEL, NARGUND
March 5, 1980
CHANNABASAPPA MALLPPA Vs. DY COMMR DHARWAD
July 1, 1980
CHANNAPPA ANDANAPPA Vs. STATE
March 27, 1980
CHELUVARAJ Vs. R T O SHIMOGA
July 16, 1980
CHILKAMMA Vs. TAHSILDAR ANEKAL
September 26, 1980
CHINNAPPA BJ Vs. JT REGR OF COOP SOCIETIES MYSORE
November 13, 1980
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. D I ANAND
August 6, 1980
COMMISSIONER OF INCOME TAX Vs. BEDI AND CO PRIVATE LIMITED
August 5, 1980
COMMISSIONER OF INCOME TAX Vs. LACHMANDAS VEERBHANDAS
July 30, 1980
COMMISSIONER OF INCOME TAX Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
July 30, 1980
COMMISSIONER OF INCOME TAX Vs. SATYANARAYANA SETTY N L
July 24, 1980
COMMISSIONER OF INCOME TAX Vs. RAMAIAH K
August 20, 1980
COMMISSIONER OF INCOME TAX Vs. KABBUR BROTHERS
March 19, 1980
COMMISSIONER OF Income Tax, KARNATAKA Vs. K. RAMAIAH
August 20, 1980
Commissioner of Income Tax, Karnataka II Vs. Mysore Commercial Union Ltd.
March 22, 1980
Commissioner of Income Tax, Karnataka-II Vs. Indian Telephone Industries Ltd.
March 30, 1980
COMMISSIONER OF INCOME-TAX Vs. MYSORE COMMERCIAL UNION LTD
July 22, 1980
COMMISSIONER OF INCOME-TAX KARNATAKA II Vs. MYSORE COMMERCIAL UNION LTD
March 22, 1980
COMMISSIONER OF INCOME-TAX KARNATAKA-II Vs. INDIAN TELEPHONE INDUSTRIES LTD
March 30, 1980
COMMISSIONER OF INCOME-TAX KARNATAKACOMMISSIONER OF INCOME-TAX KARNATAKA Vs. K RAMAIAHTHITAPILLY JOSEPH
August 20, 1980
CORPORATION BANK Vs. STATE
August 12, 1980
Corporation Bank Ltd. and another Vs.
August 12, 1980
D CHAMARAJ Vs. STATE OF KARNATAKA
October 27, 1980
D M RUDRIAH Vs. REGR UNIVERSITY OF MYSORE
July 31, 1980
D M THIMMAIAH Vs. CENTRAL BOARD OF EXCISE AND CUSTOMSRESENTED
July 23, 1980
D MAHALINGAIAH Vs. TAHSILDAR and RETURNING OFFICER CHIKKANAYAKANAHALLI
November 26, 1980
D N SUBBA REDDY Vs. STATE OF KARNATAKA
October 21, 1980
D T LAKSHMINARASIMHA LYENGAR Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL BANGALORE
September 22, 1980
D. RAMAKKA Vs. DISTRICT LEVEL RECRUITMENT COMMITTEE, D.K. AND OTHERS
September 12, 1980
DHAREPPA SHIDDAPPA Vs. LAND TRIBUNAL BIJAPUR
February 18, 1980
E S M CASTELINE Vs. STATE OF KARNATAKA
February 13, 1980
ECUMENICAL CHRISTIAN CENTRE Vs. COMMISSIONER OF INCOME TAX
July 4, 1980
EMPLOYEES STATE INSURANCE COPORATION, BANGALORE Vs. R SUNDARAM
September 10, 1980
F H JAKKAPPANAVAR Vs. CANARA BANK BANGALORE
November 4, 1980
FAKIRAGOUDA JEEVANAGOUDA Vs. CHIEF EXECUTIVE OFFICER, MUNDAGOD & ORS.
February 4, 1980
FIRST INCOME TAX OFFICER Vs. PANDURANGA RAO A Y
August 29, 1980
FOOD INSPECTOR MANGALORE MUNICIPALITY Vs. K S RAPHAEL
October 10, 1980
G MUTHAMMA Vs. S SRINIVASA
October 30, 1980
G P HEMANTHA KUMAR Vs. SELECTION COMMITTEE FOR MEDICAL COLLEGES
September 1, 1980
G PRAHLAD Vs. STATE OF KARNATAKA
April 15, 1980
G R SHETTY Vs. UNNIKRISHNA NAIR
February 29, 1980
G RABINATHAN Vs. STATE OF KARNATAKA
October 1, 1980
G S RADHIKA Vs. COMMR FOR HEALTH
September 26, 1980
G T VENKATASWAMY REDDY Vs. KARNATAKA STATE TRANSPORT AUTHORITY
February 22, 1980
G V APPANNA Vs. R T O BELGAUM
June 11, 1980
GADADIAH Vs. AGRICULTURE PRODUCE MARKET COMMITTEE SAGAR
January 4, 1980
GAJANAN CONSUMERS WELFARE SOCIETY SHAHABAZAR GULBARGA Vs. DIRECTOR OF FOOD AND CIVIL SUPPLIES BANGALORE
June 6, 1980
GANGADHAR BHAT Vs. SRIKANT
January 24, 1980
GANGAPPA BALAPPA Vs. BABURAYA SOMANNA
September 30, 1980
GENERAL EDUCATION CENTRE Vs. EDUCATION APP TRIBUNAL
October 23, 1980
GENERAL MANAGER KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. KRISHNAN
June 16, 1980
GENERAL MANAGER KSRTC Vs. JAGADGURU MALLIKARJUNA MURUGARAJENDRASWAMY
August 20, 1980
GOPAL FILMS Vs. INCOME TAX OFFICER
June 11, 1980
GOPAL RAMNARYAN R Vs. THIRD INCOME TAX OFFICER
June 17, 1980
GOPAL TOURING TALKIES Vs. STATE OF KARNATAKA
September 24, 1980
GUDDANGOUDA TIRAKANGOUDA Vs. SHIVAPPA GUDDAPPA
November 20, 1980
GUDUTHUR BHEEMAPPA Vs. COMMERCIAL TAX OFFICER I CIRCLE BELLARY
August 1, 1980
GUNDU GOVIND DHUMALE Vs. COLLECTOR OF CUSTOMS and CEN EXCISE
September 21, 1980
GUNDU GOVIND DHUMALE Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
September 10, 1980
GURURAJAGOUDA VENKANA GOUDA Vs. TAHSILDAR MUNDARGI
January 9, 1980
GURUSIDDAPPA Vs. IJAPUR COOP SPINNING MILLS
November 14, 1980
H HUCHAPPA Vs. ANANTHARAMAN
February 27, 1980
H N NARAYANASWAMY NAIDU Vs. DEVEERAMMA
September 26, 1980
H NARAYANAIAH Vs. LAO CITB BANGALORE
July 3, 1980
H R RANGANATH Vs. STATE OF KARNATAKA
July 23, 1980
H SESHADRI Vs. STATE OF KARNATAKA
June 2, 1980
H VEEBABHADRAPPA Vs. DEPUTY COMMISSIONER RAICHUR
February 25, 1980
H. Naravanaish Vs. Land Acquisition Officer and others
July 3, 1980
HABEEB KHAN Vs. STATE OF KARNATAKA
August 28, 1980
HAJI S MOHAMMED GHOUSE Vs. STATE OF KARNATAKA
July 30, 1980
HANUMANTH Vs. STATE OF KARNATAKA
August 7, 1980
HARISH RATILAL SHAH Vs. VIKRANT TYRES LTD
September 26, 1980
HARUGERI URBAN COOP BANK Vs. STATE OF KARNATAKA
August 4, 1980
HAUNSABAI Vs. BALKRISHNA
February 13, 1980
HEGDE and GOLAY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 29, 1980
HUCHUSAB JANGLISAB Vs. STATE OF KARNATAKA
October 22, 1980
HULIGAPPA Vs. RAJASHEKHAR
October 24, 1980
I T C EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
July 23, 1980
I T C LTD Vs. UNION OF INDIA
February 4, 1980
INCOME TAX OFFICER Vs. MARGARINE AND REFINED OIL COMPANY LIMITED
June 23, 1980
INTERNATIONAL INSTRUMENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 1, 1980
ISMAT SARA Vs. STATE OF KARNATAKA
August 26, 1980
J N APPAJI GOWDA Vs. KAR APP TRIBUNAL
October 22, 1980
J RAMACHANDRA RAJU Vs. SANNAPPA LAKMAPPA
June 13, 1980
JAGADISH PATIL Vs. STATE OF KARNATAKA
November 24, 1980
JAMIA MASJID MAGADI Vs. KARNATAKA BD OF WAKFS
August 25, 1980
JINGAR I R Vs. GENERAL MANAGER KSRTC
January 8, 1980
JUBEDA KOM MOULASAB Vs. KANSOOR GROUP D P P P V S S
January 24, 1980
Jubeda Kom Moulasab and others Vs. Kansoor Group D.P.P P.V.S.S. and others
January 25, 1980
K AZRA JABEEN Vs. STATE OF KARNATAKA
October 3, 1980
K JANARDHANA ACHARYA Vs. STATE OF KARNATAKA
June 16, 1980
K M PUTTASWAMY GOWDA Vs. ASST COMMISSIONER HASSAN
March 18, 1980
K P JAYARAMA REDDY Vs. G PARAMESWARAPPA
December 12, 1980
K P LINGARAJ Vs. IGUR VILLAGE PANCHAYAT
August 19, 1980
K PUNDALIKA PAI Vs. UDUPT TOWN MUNICIPALITY
October 6, 1980
K S R T C Vs. A R SATISHCHANDRA
January 24, 1980
K SEETHARAMA RAO Vs. ASST COMMERCIAL TAX OFFICER
January 28, 1980
K V PRABHUSHANKAR Vs. SELECTION COMMITTE FOR MEDICAL COLLEGES
December 8, 1980
K VENKATESH AND CO Vs. COMMERCIAL TAX OFFICER ARSIKERE HASSAN DISTRICT
August 5, 1980
K VISWANATHA SHETTY Vs. UMMAKKE
October 22, 1980
KADAPPA Vs. STATE OF KARNATAKA
August 19, 1980
KAGGODAPPA Vs. DIVL COMMR BANGALORE
October 21, 1980
KAMAKANYADEVI Vs. STATE OF KARNATAKA
March 27, 1980
KARIBASAMMA Vs. PATEL SANGAPPA
September 3, 1980
KARIYANNA Vs. ISTHURI SUBBIAHSETTY
August 21, 1980
KARNATAKA AGRO INDUSTRIES CORPORATION EMPLOYEES ASSOCIATION Vs. STATE OF KARNATAKA
September 4, 1980
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURG
June 4, 1980
KESHAVA S JAMKHANDI Vs. RAMACHANDRA S JAMKHANDI
April 2, 1980
KHADIR SAHEB JAFFAR SAHEB Vs. AMIN SAHEB
October 6, 1980
KHAMARULLA KHAN Vs. MUJIBA K KHAN
February 6, 1980
KHEMBAI Vs. KAJINDAR
September 8, 1980
KRISHNA MOOLYA Vs. PRINCIPAL GOVT. JR. COLLAGE, PUTTUR & ORS.
February 26, 1980
KUNNE GOWDA Vs. DY COMMR MYSORE
September 12, 1980
L SUBBA NARASIMHA MURTHY Vs. BHARATH ELECTRONICS LTD
December 16, 1980
LAKSHMAMMA Vs. STATE OF KARNATAKA
August 11, 1980
LAKSHMANA GOWDA Vs. STATE OF KARNATAKA
July 3, 1980
LAKSHMANSA K AND COMPANY Vs. COMMISSIONER OF INCOME TAX
November 14, 1980
LAKSHMI COCONUT INDUSTRIES Vs. STATE OF KARNATAKA
February 15, 1980
LEHARIBAI Vs. STATE OF KARNATAKA
September 8, 1980
LINGAMMA Vs. STATE OF KARNATAKA
February 6, 1980
LINGEGOWDAH Vs. STATE OF KARNATAKA
September 30, 1980
M ABBAS Vs. STATE OF KARNATAKA
June 20, 1980
M C MADHURA Vs. BHARATIYA VIDYA BHAVAN
August 20, 1980
M C PUTTASWAMY Vs. ASST COMMR TARIKERE
September 10, 1980
M HARRY LAWRENCE Vs. STATE OF KARNATAKA
July 22, 1980
M K NARAYANAPPA Vs. GEETHA STORES
July 22, 1980
M KRISHNAPPA Vs. STATE OF KARNATAKA
April 11, 1980
M M BELGAUMKAR Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE
March 12, 1980
M PUNYAMURTHY AND Vs. UNION OF INDIA
February 19, 1980
M R CHANDRASEKHARAIAH Vs. SHIVANNA
August 25, 1980
M RAMAIAH Vs. SPL DY COMMR BANGALORE DT
May 29, 1980
M. MUNIYAPPA Vs. SUPDT., OF POLICE, KOLAR & ORS
August 26, 1980
M.P. GANESACHAR Vs. ASSTT. COMMISSIONER AND RENT CONTROLLER
March 21, 1980
MADARSAB SAHEBLALA Vs. NAGAPPA VITTAPPA
February 18, 1980
MADEGOWDA Vs. MADEGOUDA
November 5, 1980
MADHWA RAMACHANDRA MUTALIK Vs. AGRICULTURAL INCOME TAX OFFICER
August 8, 1980
MAHABOOB TRANSPORT Vs. UNION OF INDIA
February 20, 1980
MAHADESWARA MOVIES Vs. COMMISSIONER OF INCOME TAX
April 11, 1980
MAHADEV NARASAPPA Vs. STATE OF KARNATAKA
November 17, 1980
MAHADEVA RAO Vs. S C CHICKANAGESWARIAH
August 1, 1980
MAHALAKSHMI RICE MILLS Vs. COMMISSIONER OF INCOME TAX
July 21, 1980
MAHANTAPPA GURAPPA Vs. JAYANTHI STORES
July 22, 1980
MALAN Vs. BABURAO YESHWANT
September 2, 1980
MALLAPPA Vs. REGR OF COOP SOCIETIES
January 17, 1980
MANGAL Vs. SUBHADRABAI
April 11, 1980
MARIKULLAMMA Vs. SPECIAL LAND ACQUISITION OFFICER RLYS AND KARNATAKA INDUSTRIAL AREA
September 12, 1980
MARUTHI NARAYAN NAIK Vs. STATE OF KARNATAKA
July 15, 1980
MASLID-E-ISLAMMABAD Vs. KARNATAKA BOARD OF WAKF
December 2, 1980
MASTHAN SAHIB Vs. R T O BANGALORE
September 19, 1980
METRO MALLEABLE MANUFACTURERS P LTD Vs. CANARA BANK
August 26, 1980
MIRJI A T Vs. COMMISSIONER OF WEALTH TAX
March 28, 1980
MIRJI BROTHERS OIL MILL Vs. STATE OF KARNATAKA
January 16, 1980
MOHAMMED DASTHAGIR Vs. TAHSILDAR AND TALUK MAGISTRATE MAGADI TOWN
September 19, 1980
MONAPPA Vs. STATE OF KARNATAKA
September 24, 1980
MUKTHABAI Vs. STATE OF KARNATAKA
October 6, 1980
MYSORE KIRLOSKAR LTD Vs. E S I C
May 28, 1980
MYSORE RIYASAT HINDI PRACHAR SAMITI Vs. THIMMAIAH
September 25, 1980
MYSORE SUGAR CO Vs. Y B BORAIAH
September 26, 1980
MYSORE TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 10, 1980
N KANNA REDDY Vs. B SUGUNA
August 25, 1980
N M LINGE GOWDA Vs. STATE OF KARNATAKA
September 9, 1980
N R NAGA SETTY Vs. STATE OF KARNATAKA
January 16, 1980
N S RAGHAVENDRA RAO Vs. STATE OF KARNATAKA
June 6, 1980
N SHIVANNA Vs. STATE OF KARNATAKA
February 11, 1980
N V R RAM Vs. INDIAN INSTITUTE OF MANAGEMENT
October 21, 1980
N.V.R. RAM Vs. INDIAN INSTITUTE OF MANAGEMENT AND OTHERS
October 27, 1980
NAGABHUSHANAM TRADERS AND Vs. STATE OF KARNATAKA
February 27, 1980
NARASARAJU Vs. COMMON CADRE AUTHORITY FOR PLD BANKS & ORS
February 19, 1980
NARAYANA RAO Vs. STATE OF KARNATAKA & OTHERS
June 20, 1980
NATIONAL TEXTILE CORPN LTD Vs. MALATHESHA ENTERPRISE
January 4, 1980
NAVALGI S S Vs. COMMISSIONER OF INCOME TAX
July 1, 1980
NEMINATH BROS Vs. COMMERCIAL TAX OFFICER INT BELGAUM
January 30, 1980
NEW INDIA ASSCE CO LTD Vs. MEENAXI
November 11, 1980
NINGAPPA Vs. SIDDAGOWDA
August 11, 1980
NINGAPPA SANGANABASAPPA ALLAPUR Vs. KARNATAKA APPELLATE TRIBUNAL
July 23, 1980
NINGE GOWDA Vs. JAYAMMA
January 29, 1980
OBLI GRANITE Vs. STATE OF KARNATAKA
August 20, 1980
OFFICIAL LIQUIDATOR Vs. MAGANLAL HIRACHAND SHAH
July 28, 1980
OFFICIAL LIQUIDATOR HIGH COURT OF KARNATAKA Vs. MAGANLAL HIRACHAND SHAH
March 28, 1980
OFFICIAL LIQUIDATOR KARNATAKA HIGH COURT Vs. ACHAMMA JOSEPH
July 17, 1980
P MUNISWAMY Vs. LAND TRIBUNAL ANEKAL
June 10, 1980
P. M. MUNI REDDY Vs. THE KARNATAKA PUBLIC SERVICE COMMISSION AND OTHERS
November 11, 1980
PADDAMMA Vs. STATE OF KARNATAKA
June 11, 1980
PAPEGOWDA Vs. LAND TRIBUNAL PANDAVAPURA
March 12, 1980
PAPINAYAKANAHALLI VENKANNA Vs. JANADRI V ENKANNA SETTY
February 6, 1980
PARAMESHWARI BAI Vs. MUTHOJIRAO SCINDIA
July 29, 1980
PATEL K G SREEKANTA GOWDA Vs. K JAVARE GOWDA
February 21, 1980
PATIL SHIVAYYA Vs. KAVISHETTI SHANKARAPPA
January 22, 1980
PRABHAKARLAL MOHANLAL Vs. DY COMMR BELGAUM
November 3, 1980
PRABHAVATI Vs. ANTON FRANCIS NAZARETH
November 11, 1980
PREETHI SRINATH Vs. SELECTION COMMITTEE FOR ADMISSION TO THE FIRST M B B S COURSE GOVT AND
December 2, 1980
PRIMARY CO OP LAND DEVELOPMENT BANK LTD Vs. RETURNING OFFICER
September 25, 1980
PUTTASWAMAPPA Vs. KRISHNA
June 4, 1980
PUTTEGOWDA Vs. STATE OF KARNATAKA
January 10, 1980
R C HIREMATH Vs. JMFC II COURT HUBLI
July 22, 1980
R LAKSHMI Vs. DEEPAK KHANNA
July 1, 1980
R SRINIVASA Vs. CHAIRMAN SELECTION COMMITTEE
October 21, 1980
R VENKATARAO Vs. MUNIVENKATAPPA
August 27, 1980
RACHAWA Vs. KARIYAPPA SIDDAPPA
October 28, 1980
RADHA BAI Vs. STATE OF KARNATAKA
September 24, 1980
RADHAKUMARIAMMA D Vs. RENT and ACCOMMODATION CONTROLLER
December 18, 1980
RAJABI Vs. ORIENTAL FIRE and GEN INSCE CO LTD
September 15, 1980
RAMACHANDRA NEMANNA Vs. VIMLABAI
January 11, 1980
RAMAKANTHI TALKIES Vs. DIST. MAGISTRATE
August 21, 1980
RAME GOWDA Vs. S V KRISHNAIAH
August 18, 1980
RANGASWAMY Vs. THIMMAKKA
November 21, 1980
RATNAKAR SHETTY Vs. SELECTION COMMITTEE P G DEGREE
September 22, 1980
REGIONAL DIRECTOR E S I Vs. FIBRE BANGALORE PVT LIMITED
April 19, 1980
RELIABLE ROCKS BUILDERS AND SUPPLIERS Vs. STATE OF KARNATAKA
July 31, 1980
ROSE CHIT FUNDS (P) LIMITED (IN LIQUIDATION) Vs. G VENKATACHALAM
December 5, 1980
RUDRAMUNIYAPPAN Vs. R T A CHITRADURGA
August 1, 1980
RUDRAPPA Vs. BASAPPA
September 15, 1980
RUDRAPPA KALAVEERAPPA Vs. STATE OF KARNATAKA
June 9, 1980
RUDRAPPA NINGAPPA GANIJERA Vs. AGRICULTURAL INCOME TAX OFFICER
March 26, 1980
RUDRIAH Vs. STATE OF KARNATAKA
June 30, 1980
S A GHANI Vs. K A PONNEN
April 8, 1980
S C CHINNAPPA Vs. STATE OF KARNATAKA
September 5, 1980
S C KEMPAIAH Vs. KAR INDUS AREA DEV BOARD
August 26, 1980
S H SALVEKADAM AND CO Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 21, 1980
S HANUMANTHU Vs. STATE OF KARNATAKA
November 14, 1980
S M SULIGAVI Vs. JUDICIAL MAGISTRATE I CLASS
June 16, 1980
S R RANGAIAH Vs. SENIOR REGIONAL TRANSPORT OFFICER
November 17, 1980
S R RANGIAH Vs. RTO BELLARY
November 17, 1980
S REVANNA Vs. RETURNING OFFICER GUBBI
January 1, 1980
S S ANNEGOWDA Vs. K P S C
August 1, 1980
S S NAVALGI Vs. COMMISSIONER OF INCOME-TAX
March 1, 1980
S SHIVAPPA Vs. COMPETENT OFFICER and DY GM KSRTC MYSORE
July 15, 1980
S SIDDAIAH Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
August 12, 1980
S SOUNDARAPANDIAN Vs. COMMR OF COMMERCIAL TAXES
February 29, 1980
S V SIVAMURTHAPPA Vs. STATE OF KARNATAKA
July 10, 1980
S. DORESWAMY, PETITIONER Vs. UNION OF INDIA AND ANOTHER
January 17, 1980
SAGAWWA Vs. YAMNAPPA
July 25, 1980
SAHEBGOUDA Vs. SONUBAI
October 1, 1980
SAI NARAYAN Vs. PADMINI
September 12, 1980
SANGAPPA BASAPPA Vs. YEMNAPPA
July 4, 1980
SANGAPPA VEERASANGAPPA TUPPAD Vs. TAHSILDAR MUDDEBIHAL
September 23, 1980
SANJIV Vs. CIT
August 7, 1980
SARAH URS Vs. COMMISSIONER OF INCOME TAX
July 25, 1980
SARASWATEWWA Vs. SHIVARUDRAPPA CHANNAPPA KINNALA
August 20, 1980
SAVITRIBAI Vs. DODDAPPA
October 30, 1980
SESHAMMA Vs. M K CHANNAKESHAVIAH
September 29, 1980
SETRA KALAMMA Vs. APPAYANAHALLI CHENNABASAMMA
September 11, 1980
SHAH D C Vs. COMMISSIONER OF GIFT TAX
December 10, 1980
SHAH MANZOOR PEER DARGAH Vs. STATE OF KARNATAKA
January 1, 1980
SHANKAR P B Vs. FIRST INCOME TAX OFFICER
November 27, 1980
SHANKARALINGAPPA Vs. NANJE GOWDA
October 22, 1980
SHANTAMMA Vs. YELLAMMA AND ANOTHER
August 26, 1980
SHARADA BAI Vs. HOUSE RENT CONTROLLER
February 15, 1980
SHARANABASAVIAH CHANNABAVIAH Vs. SPL DY CMMR DHARWAD
October 22, 1980
SHERLY JOHN Vs. B D A
October 24, 1980
SHIVA Vs. DEVANNA B.
March 11, 1980
SHIVAJI BABU Vs. BALIRAM SOMANNA
November 11, 1980
SHIVALINGAPPA SUGIRAPPA KAVISHETTI Vs. VISHNUKANT DURGOSA RAIBAGI
December 11, 1980
SHIVALINGASWAMY Vs. CHIEF EX OFFICER TDB CHAMARAJANAGAR
September 22, 1980
SHIVARUDRAPPA Vs. STATE OF KARNATAKA
July 30, 1980
SHIVEGOWDA Vs. STATE OF KARNATAKA
January 24, 1980
SIDDAPPA H L Vs. COMMISSIONER OF INCOME TAX
July 21, 1980
SIDDEGOWDA Vs. LAKKAMMA
August 19, 1980
SITABAI Vs. LAND TRIBUNAL BIJAPUR
June 26, 1980
SMITH KLINE and FRENCH INDIA LTD Vs. STATE OF KARNATAKA
July 22, 1980
SMT. SUBHASINI Vs. B.R. UMAKANTH
March 27, 1980
SOMASHEKAR B G Vs. VILLAGE PANCHAYAT YELLAVARA
November 14, 1980
SREENIVASULU K L Vs. COMMISSIONER OF INCOME TAX
November 14, 1980
SRINIVASA EDUCATIONAL SOCIETY Vs. CHIEF SECRETARY YOUTH AND EDUCATION DEPARTMENT
February 12, 1980
STATE OF KARNATAKA Vs. R CHIKKAMAGALUR
February 22, 1980
STATE OF KARNATAKA Vs. K KUMAR
March 26, 1980
STATE OF KARNATAKA Vs. UDIPI KRISHNA BHAVAN
June 20, 1980
STATE OF KARNATAKA Vs. D M BHADRANNA
July 10, 1980
STATE OF KARNATAKA Vs. M BALAKRISHNA
April 18, 1980
STATE OF KARNATAKA Vs. DODDASIDDEGOWDA
August 5, 1980
STATE OF KARNATAKA Vs. B V ASWATHANARAYANA SETTY
July 19, 1980
STATE OF KARNATAKA Vs. RAJEEV SHETTY
September 1, 1980
STATE OF KARNATAKA Vs. MOHAMMED PEERAN SAB
August 29, 1980
STATE OF KARNATAKA Vs. SATISH TIMBLO
December 3, 1980
STATE OF KARNATAKA Vs. DHULAPPA
December 16, 1980
SUBBANNA HEGDE Vs. DYAVAPPA GOWDA
March 3, 1980
SUBHASH NARAYAN RAO Vs. KAR ELECTRICITY BOARD
November 4, 1980
SUBRAMANYACHAR Vs. K S R T C
July 23, 1980
Sundaram Finance Ltd. Vs. D.G. Nanjappa and others
June 9, 1980
SURESH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
February 19, 1980
SUSHEELA SINGH Vs. STATE OF KARNATAKA
October 3, 1980
SUSHIL KUMAR Vs. K S R T C
March 26, 1980
SYED JAFFAR Vs. SYED AHMED
August 29, 1980
SYED MOHAMMAD Vs. DISTRICT MAGISTRATE BANGALORE
January 1, 1980
SYNDICATE BANK Vs. PRINTERSALL P LTD
October 24, 1980
T CHOWDAIAH Vs. KENCHAPPA
December 3, 1980
T H SANGAPPA Vs. T R SRINIVASAMURTHY
December 9, 1980
T M SABIRA Vs. STATE OF KARNATAKA
September 2, 1980
T N PRASANNA KUMAR Vs. STATE OF KARNATAKA
May 27, 1980
T N VIJAYA Vs. STATE OF KARNATAKA
July 16, 1980
T RAMADASAPPA Vs. STATE OF KARNATAKA
February 12, 1980
T RANGAIAH Vs. COMMR OF I T
December 16, 1980
T S ANANTARAMIAH Vs. UNION OF INDIA
September 26, 1980
T S BASETTAPPA Vs. TUMKUR TOWN VEERASAIVA CO OP BANK
September 9, 1980
T S GUNDURAO Vs. K S R T C
October 27, 1980
T T PRIVATE LIMITED Vs. APPELLATE COLLECTOR OF C EX , MADRAS
January 4, 1980
T YOGARAJ Vs. ANTONY FERNANDES
February 27, 1980
T.M. Sabira Vs. State of Karnataka and another
September 2, 1980
THE KARNATAKA PUBLIC SERVICE COMMISSION BY ITS CHAIRMAN, BANGALORE AND OTHERS Vs. N.C. HUGAR
April 18, 1980
THIMMA Vs. UNION OF INDIA
June 20, 1980
THIMMAKKA Vs. SAMIULLA
April 11, 1980
TOWN MUN. COUNCIL KENGERI Vs. STATE OF KARNATAKA & ANR.
September 2, 1980
U KARIYAPPA Vs. P SREEKANTAIAH
March 5, 1980
UNION OF INDIA Vs. SCINDIA STEAMSHIP CO LTD
September 10, 1980
UNITED INDIA FIRE and GEN INSCE CO LTD Vs. RAJ KRISHNA MITAL
February 25, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. CHENNAMMACHENNAMMA
October 13, 1980
UNITED INDIA FIRE AND GENERAL INSURANCE CO LTD Vs. KUM NAGA RATNA
October 29, 1980
UNITED INDIA FIRE GENL INSCE CO LTD Vs. CHENNAMMA
November 13, 1980
UPPERI RUDRAPPA Vs. STATE OF KARNATAKA
September 8, 1980
USMAN SAHIB Vs. KAR BOARD OF WAKFS
November 28, 1980
V B LAXMESHWAR Vs. DEPUTY CHIEF AUDITOR
June 9, 1980
V BABULAL Vs. M K M SHARIFF
December 18, 1980
V DURGAPPA Vs. CHIEF ENGINEER AND DISCIPLINARY AUTHORITY KARNATAKA ELECTRICITY BOARD
January 28, 1980
V NARAYANA REDDY Vs. SYED AZGAR BAREED
September 10, 1980
V SHYAM PRASAD Vs. STATE OF KARNATAKA
September 18, 1980
V T ALEXANDER Vs. RENT and ACCOMMODATION CONTROLLER
March 6, 1980
V T RAJAKUMAR Vs. S T A T
March 10, 1980
V VEMBU IYER Vs. COLLECTOR OF CUSTOMS BOMBAY
August 8, 1980
VASANTRAO GOVINDA Vs. KARNATAKA APPELLATE TRIBUNAL
March 14, 1980
VEERAMANI AND Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE
May 28, 1980
VEERAPPA Vs. ASST COMMR LINGASUGUR
September 29, 1980
VENKATA RATNAM S R Vs. COMMISSIONER OF INCOME TAX
August 14, 1980
VENKATAMMA Vs. H N KRISHNAPPA
September 12, 1980
VENKATARANGAIAH M C Vs. STATE BANK OF MYSORE
July 21, 1980
VENKATESHWARA RAO Vs. STATE OF KARNATAKA AND ORS.
February 15, 1980
VENKATESWARA TALKIES Vs. DISTRICT MAGISTRATE
August 14, 1980
VIJAYA INDUSTRIES Vs. COMMERCIAL TAX OFFICER CHITRADURGA
August 1, 1980
VIRUPAKSHAPPA Vs. BOLEDAWWA
August 12, 1980
VIRUPAXAPPA BASAPPA Vs. LAND TRIBUNAL DHARWAR
January 10, 1980
VISHWANTAHA AKHANDAPPA Vs. STATE OF KARNATAKA
July 22, 1980
YAMANURSAB Vs. STATE OF KARNATAKA
November 10, 1980