Home
Case Index
Title
Date
A S SANGWAN Vs. UNION OF INDIA
March 26, 1980
A T ZAMBRE Vs. KARTAR KRISHNA SHASHTRI
December 17, 1980
ACCOUNTANT GENERALS THANKAPPAN K VENKATAPATHY AND 0 Vs. S DORAISWAMY UNION OF INDIA
November 13, 1980
ADITYA PRAKASH Vs. PRESCRIBED AUTHORITY
March 4, 1980
ADUSUMILLI GOPALAKRISHNA Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION
April 17, 1980
ADVOCATE GENERAL STATE OF BIHAR Vs. MADHYA PRADESH KHAIR INDUSTRIES
March 5, 1980
AJAY HASIA Vs. KHAUID MUJIB SEHRAVARDI
November 13, 1980
AKHIL BHARATIYA SOSHIT KARAMCHARI SANGH RAILWAY Vs. UNION OF INDIA
November 14, 1980
ALIJAN NANHE PEHALWAN QURESHI Vs. STATE OF MAHARASHTRA
November 10, 1980
ALL SAINTS HIGH SCHOOL HYDERABAD Vs. GOVERNMENT OF ANDHRA PRADESH
February 4, 1980
AMBIKA PRASAD MISHRA Vs. STATE OF UTTAR PRADESH
May 9, 1980
AMETEEP MACHINE TOOLS Vs. LABOUR COURT HARYANA
September 22, 1980
AMRIK SINGH Vs. STATE OF PUNJAB
July 25, 1980
AMRIKSINGH Vs. UNION OF INDIA
April 11, 1980
AMRUTLAL CHUNILAL RAVAL Vs. DATTATRAYA PANDURANG HAJARNIS
November 20, 1980
ANAND SWARUP MAHESH KUMAR Vs. COMMISSIONER OF SALES TAX
September 15, 1980
ANANTHARAM VEERASINGHAIAH AND COMPANY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
April 15, 1980
ANGAD Vs. STATE OF MAHARASHTRA
December 17, 1980
ANIL YADAV Vs. STATE OF BIHAR
December 1, 1980
ANNA TRANSPORT CORPORATION LIMITED Vs. REGIONAL TRANSPORT AUTHORITY DHARMAPURI
July 23, 1980
ARVIND ABASAHEB GANESH KULKARNI Vs. ANNA alias DHANPAL PARISA CHOUGULE
January 22, 1980
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
January 29, 1980
ASHOK NARHARI NAIK Vs. STATE OF MAHARASHTRA
January 16, 1980
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE FARRUKHABAD Vs. DINESH CHANDRA AND PRAHLAD CHANDRA
September 12, 1980
ASSISTANT CUSTODIAN GENERAL OF EVACUEE PROPERTY Vs. LILA DEVI
July 25, 1980
ATIABARI TEA COMPANY LIMITED Vs. STATE OF ASSAM
September 4, 1980
ATULJI NAGAJI Vs. STATE OF GUJARAT
April 18, 1980
AVTAR SINGH SEKHON Vs. UNION OF INDIA
July 31, 1980
AZAD RICKSHAW PULLERS UNION REGD CH TOWN HALL AMRITSAR NANAK CHAND Vs. STATE OF PUNJAB
August 5, 1980
B K MOHAPATRA Vs. STATE OF ORISSA
July 31, 1980
B S YADAV PRITPAL SINGH Vs. STATE OF HARYANA:STATE OF PUNJAB
November 5, 1980
BABU KRISHNA KAMBLE Vs. STATE OF MAHARASHTRA
April 15, 1980
BABU RAO PATEL Vs. STATE DELHI ADMINISTRATION
February 21, 1980
BACHAN SINGH Vs. STATE OF PUNJAB
January 11, 1980
BACHAN SINGH MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH Vs. STATE OF PUNJAB:UNION OF INDIA:DELHI ADMINISTRATION:STATE OF PUNJAB:DELHI ADMINISTRATION:STATE OF HARYANA:STATE OF PUNJAB
May 9, 1980
BACHAN SINGH STATE OF PUNJAB AND MAL SINGH SUNIL BATRA NATHU SINGH KARTAR SINGH AND UJAGAR SINGH SHER SINGH SUNIL BATRA MAL SINGH NIRPAL SINGH JAGMOHAN SINGH UJAGAR SINGH Vs. UNION OF INDIA
May 9, 1980
BACHCHA Vs. CHAMRU
September 17, 1980
BADLU Vs. SHIV CHARAN
February 5, 1980
BAI DOSABAI MATHURDAS GOVINDDAS Vs. MATHURDAS GOVINDDAS:BAI DOSABAI
April 21, 1980
BALDEV RAJ CHADHA Vs. UNION OF INDIA
August 18, 1980
BALESHWAR DASS ARHANT PRASAD JAIN Vs. STATE OF UTTAR PRADESH
August 19, 1980
BALKISHAN A DEVIDAYAL STATE OF MADHYA PRADESH Vs. STATE OF MAHARASHTRA:HARI
July 31, 1980
BALWANT MOTORS Vs. WORKMEN
March 11, 1980
BAR COUNCIL OF DELHI Vs. SURJEET SINGH
May 1, 1980
BASANT LAL Vs. STATE OF UTTAR PRADESH
September 25, 1980
BASANT SINGH Vs. STATE OF PUNJAB
September 23, 1980
BHAGWAN Vs. STATE OF MADHYA PRADESH
July 30, 1980
BHAGWAN DASS AND COMPANY PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
August 1, 1980
BHAGWATI PRASAD GUPTA Vs. PRAKASH BHALOTIA
December 9, 1980
BHAIYA SHANKAR PRATAP DEO Vs. TAPESHWARISINGH
February 8, 1980
BHARAT HEAVY ELEGTRICALS LIMITED RANIPUR Vs. AMAR NATH BHAN PRAKASH
September 12, 1980
BHIMRAO ANNA INGAWALE Vs. STATE OF MAHARASHTRA
April 2, 1980
BHUPENDRA SINGH Vs. STATE OF UTTAR PRADESH
December 15, 1980
BHUPENDRA SINGH RANA PRATAP SINGH Vs. STATE OF MADHYA PRADESH
December 17, 1980
BHUPINDER SINGH Vs. UNION OF INDIA
August 1, 1980
BHUSHAN KUMAR PURI Vs. STATE OF PUNJAB
November 28, 1980
BISHAN CHAND Vs. VTH ADDITIONAL DISTRICT JUDGE BULANDSHAHR U P
September 22, 1980
BISHNUDAYAL Vs. STATE OF BIHAR
August 1, 1980
BISHWANATH PANDEY Vs. BADAMI KAUR
February 26, 1980
BRIJ BEHARI LAL AGARWAL Vs. HONBLE HIGH COURT OF MADHYA PRADESH
November 26, 1980
BRIJENDRA SINGH Vs. STATE OF UTTAR PRADESH
November 25, 1980
C C PADMANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
July 30, 1980
C V RAGHAVAGHAR Vs. LAKSHMINARASAMMA
August 7, 1980
CENTRAL COAL FIELDS LIMITED Vs. MINING CONSTRUCTION AND MULTI CONTRACT PRIVATE LIMITED
August 27, 1980
CENTRAL GOAL FIELDS LIMITED Vs. JAISWAL COAL GO
October 7, 1980
CHAMPAKLAL H THAKKAR Vs. STATE OF GUJARAT
August 18, 1980
CHANDRAKANT BHIKAMDAS BAMB RADHA BHAI RAJUBAI Vs. BABURAO BALA BAHIRAT:BABURAO BALA BAHIRAT
May 8, 1980
CHANDROO KUNDAN DASS PAMNANI Vs. UNION OF INDIA
January 30, 1980
CHARAN DASS Vs. UNION OF INDIA
April 15, 1980
CHARLES K SKARIA STATE OF KERALA Vs. C MATHEW:K U GOPALAKRISHNAN
March 19, 1980
CHET RAM VASHIST Vs. MUNICIPAL CORPORATION OF DELHI
November 5, 1980
CHOWGULE AND COMPANY PRIVATE LIMITED UNION OF INDIA Vs. UNION OF INDIA
November 25, 1980
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. TOSHOKU LTD
August 29, 1980
COMMISSIONER OF INCOME TAX KERALA Vs. P K KOCHAMMU AMMA PEROKE
September 23, 1980
COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX MADRAS COMMISSIONER OF INCOME TAX Vs. ANDHRA CHAMBER OF COMMERCE:SOUTH INDIAN CHAMBER OF COMMERCE:SOUTH INDIA FILM CHAMBER OF COMMERCE:MADRAS STOCK EXCHANGE LIMITED
May 2, 1980
COMMISSIONER OF INCOME TAX PATIALA Vs. PIARA SINGH
May 8, 1980
COMMISSIONER OF INCOME TAX WEST BENGAL IT CALCUTTA Vs. KALYANJI MAVJT AND COMPANY
January 14, 1980
COMMISSIONER OF SALES TAX STATE OF GUJARAT Vs. UNION MEDICAL AGENCY
October 8, 1980
COMMISSIONER OF SALES TAX U P Vs. BISHAMBER SINGH LAYAQ RAM
August 26, 1980
COMMISSIONER OF WEALTH TAX LUCKNOW Vs. P K BANERJEE
September 9, 1980
CONSOLIDATED COFFEE LIMITED M S P EXPORTS PRIVATE LIMITED T G M ASSADI AND SONS VERMA EXPORTS PRIVATE LIMITED Vs. COFFEE BOARD BANGALORE:COFFEE BOARD:STATE OF KARNATAKA:STATE OF KARNATAKA
April 15, 1980
CONTROLLER OF ESTATE DUTY LUCKNOW Vs. ALOKE MITRA
October 10, 1980
D L F UNITED PRIVATE LIMITED Vs. PT PREM RAJ
August 12, 1980
DARASINGH Vs. STATE
October 29, 1980
DAYA KRISHNA MEHRA Vs. NASREEN FAZALBAH
April 24, 1980
DAYAL SARAN SANAN Vs. UNION OF INDIA
January 16, 1980
DEEP CHAND Vs. STATE OF UTTAR PRADESH
January 16, 1980
DEEP CHAND GOBIND RAM ASNANI Vs. UNION OF INDIA
March 26, 1980
DEJAPADA DAS Vs. UNION OF INDIA
April 11, 1980
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. STATE OF RAJASTHAN
May 8, 1980
DEPUTY GOMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. PIO FOOD PACKERS
May 9, 1980
DEVI DASS Vs. MOHAN LAL
March 25, 1980
DEVI PRASAD RAJARAM MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH:STATE OF ANDHRA PRADESH
April 8, 1980
DIGVIJAY WOOLLEN MILLS LIMITED THE MAHARANA MILLS LIMITED Vs. MAHENDRA PRATAPRAI BUJ H:GOPALDAS LAUHABHAI KAKKAD
July 23, 1980
DINA NATH Vs. HIMACHAL PRADESH HOUSING BOARD
May 7, 1980
DINANATH MAHAJAN Vs. COLLECTOR LAND ACQUISITION JAMMU
December 9, 1980
DINANATH SINGH Vs. STATE OF BIHAR
January 18, 1980
DIRECTOR OF INDUSTRIES U P OTHERS Vs. DEEP CHAND AGARWAL
February 6, 1980
EARABHADRAPPA ALIAS KRISHNAPPA Vs. STATE OF KARNATAKA
March 11, 1980
EMPIRE JUTE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 9, 1980
EMPLOYEES STATE INSURANCE CORPORATION Vs. AMEER HASAN
September 5, 1980
FERTILIZER CORPORATION KAMGAR UNION REGD SINDRI Vs. UNION OF INDIA
November 13, 1980
FRANCES CORALIE MULLIN Vs. W G KHAMBRA
February 27, 1980
FUZLUNBI Vs. K KHADER VALI
May 8, 1980
GANGA RAMCHAND BHARVANI Vs. UNDER SECRETARY TO THE GOVERNMENT OF MAHARASHTRA
August 1, 1980
GAPADIBAI Vs. STATE OF MADHYA PRADESH
February 8, 1980
GEDDA RAMINAIDU Vs. STATE OF ANDHRA PRADESH
January 22, 1980
GIAN SINGH MANN Vs. HIGH COURT OF PUNJAB AND HARYANA
August 22, 1980
GIRDHARI LAL Vs. STATE OF PUNJAB
September 9, 1980
GOPALANACHARI Vs. STATE OF KERALA
November 12, 1980
GOVERNMENT OF TAMIL NADU Vs. THIRU LAKSHMI MATCH WORKS
July 22, 1980
GRINDLAYS BANK LIMITED Vs. INCOME TAX OFFICER CALCUTTA
January 15, 1980
GRINDLAYS BANK LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 12, 1980
GULAM MAHMOOD A MALEK Vs. STATE OF GUJARAT
June 10, 1980
GURBAKSH SINGHSIBBIA SARBAJIT SINGH Vs. STATE OF PUNJAB
April 9, 1980
GURCHARAN SINGH Vs. V K KAUSHAL
August 21, 1980
GURNAM KAUR Vs. BAKSHISH SINGH
October 3, 1980
H S BAINS DIRECTOR SMALL SAVING CUM DEPUTY SECRETARY FINANCE PUNJAB CHANDIGARH Vs. STATE UNION TERRITORY OF CHANDIGARH
October 10, 1980
HAMIDASARFARAZQUREISHI Vs. M S KASBEKAR
September 11, 1980
HANS RAJ Vs. SUNDAR LAL AGGARWAL
August 20, 1980
HAR PYARI DEVI Vs. GHANSHIAM SINGH
April 2, 1980
HARI DATT KAINTHLA Vs. STATE OF HIMACHAL PRADESH
April 9, 1980
HARI OBULA REDDY Vs. STATE OF ANDHRA PRADESH
September 11, 1980
HARIHAR PRASAD DUBEY Vs. TULSI DAS MUNDHRA
August 8, 1980
HARISH CHANDER Vs. GHISA RAM
December 18, 1980
HARISH CHANDER NIGAM Vs. STATE OF UTTAR PRADESH
January 21, 1980
HARJEET SINGH B R KAPUR R L SARANGAL Vs. UNION OF INDIA
April 11, 1980
HARPAL SINGH Vs. STATE OF HIMACHAL PRADESH
November 14, 1980
HASMUKH S/O BHAGWANJI M. PATEL Vs. THE STATE OF GUJARAT & ORS.
August 4, 1980
HAZARI LAL Vs. STATE DELHI ADMINISTRATION
February 15, 1980
HIMALAYAN TILES AND MARBLE PRIVATE LIMITED Vs. FRANCIS VICTOR COUTINHO
March 28, 1980
ICCHU DEVI CHORARIA Vs. UNION OF INDIA
September 9, 1980
INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
September 10, 1980
INDIAN RELIEF BANK LIMITED Vs. P K THOMAS
March 7, 1980
INDUSTRIAL SUPPLIES PVT LIMITED UNION OF INDIA Vs. UNION OF INDIA
August 7, 1980
INTER CONTINENTAL AGENCIES PVT LIMITED Vs. AMIN CHAND KHANNA
February 14, 1980
INTERNATIONAL TOURIST CORPORA TION AVTAR SINGH NANAKSAR BUS SERVICE Vs. STATE OF HARYANA:STATE OF UTTAR PRADESH:STATE OF HARYANA
December 15, 1980
IRIS FERNANDES Vs. UNION OF INDIA
March 14, 1980
ISHWARI KHETAN SUGAR MILLS PRIVATE LIMITED R B LACHMANDAS SUGAR AND GENERAL MILLS PRIVATE LIMITED Vs. STATE OF UTTAR PRADESH
April 2, 1980
J P KULSHRESTHA Vs. CHANCELLOR ALLAHABAD UNIVERSITY
April 30, 1980
J P SHARMA Vs. NARESH CHAND GUPTA
June 30, 1980
JAGADISH SARAN Vs. UNION OF INDIA
January 28, 1980
JAGDEO SINGH Vs. STATE OF MAHARASHTRA
December 5, 1980
JAGDISH CHANDRA Vs. STATE OF UTTAR PRADESH
August 7, 1980
JAIN INK MANUFACTURING COMPANY Vs. LIFE INSURANCE CORPORATION OF INDIA
August 22, 1980
JAISINGH JAIRAM TYAGI Vs. MAMANGHAND RATILAL AGARWAL
March 28, 1980
JAMNADAS DHARAMDAS Vs. J JOSEPH FARREIRA
May 7, 1980
JANGLI Vs. DEPUTY DIRECTOR OF CONSOLIDATION
April 14, 1980
JASWANT SINGH AND ANOTHER Vs. DISTRICT INSPECTOR OF SCHOOLS, MEERUT, AND OTHERS
January 28, 1980
JAVED NIAZ BEG Vs. UNION OF INDIA
April 17, 1980
JAWAHARLAL NEHRU UNIVERSITY Vs. B S NARWAL
September 4, 1980
JHABLA Vs. STATE OF MADHYA PRADESH
August 5, 1980
JINDAL INDIA PVT LIMITED Vs. RACHHPAL SINGH
April 16, 1980
JIT RAM SHIV KUMAR Vs. STATE OF HARYANA
April 16, 1980
JIWANKISHORE Vs. DELHI TRANSPORT CORPORATION
April 11, 1980
JODH SINGH Vs. UNION OF INDIA
October 9, 1980
JOGA GOLA Vs. STATE OF GUJARAT
January 18, 1980
JOLLY GEORGE VARGHESE Vs. BANK OF COCHIN
February 4, 1980
JUWARSINGH S O BHERAJI Vs. STATE OF MADHYA PRADESH
September 18, 1980
K C VASUDEVA Vs. UNION OF INDIA
August 7, 1980
K DHEENADHAYALAN Vs. STATE OF TAMIL NADU
April 22, 1980
K K KRISHNAN Vs. M K VIJAYA RAGHAVAN
July 30, 1980
K L JOHAR AND GO Vs. ASSISTANT COMMISSIONER OF SALES TAX ASSESSMENT SPECIAL CIRCLE ERNAKULAM
July 24, 1980
K N MISHRA Vs. JIWAJI UNIVERSITY GWALIOR
September 22, 1980
KADRA PEHADIYA Vs. STATE OF BIHAR
December 17, 1980
KALAWATI GUPTA Vs. UNION OF INDIA
January 29, 1980
KALYANI Vs. NARAYANAN
February 27, 1980
KAMAL KANTI DUTTA Vs. UNION OF INDIA
April 25, 1980
KAPUR SINGH Vs. DEVINDER SINGH
December 4, 1980
KARBALAI BEGUM Vs. MOHAMMAD SAYEED
October 7, 1980
KASAMBHAI ABDULREHMANBHAI SHEIKH KACHHIA PATEL SHANTILAL KODERLAL Vs. STATE OF GUJARAT
February 13, 1980
KASTURI LAL LAKSHMI REDDY REPRE SENTED Vs. STATE OF JAMMU AND KASHMIR
May 9, 1980
KATYANI DAYAL K K GUPTA Vs. UNION OF INDIA
March 26, 1980
KEDAR Vs. STATE OF MADHYA PRADESH
March 19, 1980
KEWAL KRISHAN S O LAGHMAN DAS Vs. SURAJ BHAN
August 1, 1980
KHAILI Vs. STATE OF UTTAR PRADESH
February 18, 1980
KHATRI 1 Vs. STATE OF BIHAR
December 3, 1980
KHATRI II Vs. STATE OF BIHAR
December 19, 1980
KHUSHALBHAI MAHIJIBHAI PATEL Vs. A FIRM OF MOHMADHUSSAIN RAHIMBUX
March 11, 1980
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY
September 16, 1980
KISHORE SINGH RAVINDER DEV Vs. STATE OF RAJASTHAN
November 4, 1980
KOGHADAI NAIDU NAGAYASWAMI NAIDU Vs. AYYALU NAIDU:KOCHADAI NAIDU
July 28, 1980
KOMARI KIRAN Vs. ANAND PRATAP SINGH
March 26, 1980
KONA PRABHAKARA RAO M SESHAGIRI RAO Vs. M SESHAGIRI RAO:KONA PRABHAKARA RAO
April 9, 1980
KRISHAN LAL Vs. STATE OF HARYANA
April 1, 1980
KRISHNARAJ JAMNADAS MODI Vs. COLABA LAND COOPERATIVE SOCIETY LIMITED
August 7, 1980
KUNDA S KADAM THE MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. K K SOMAN
February 13, 1980
KUNDLIK Vs. STATE OF MAHARASHTRA
February 2, 1980
KUSA Vs. STATE OF ORISSA
January 17, 1980
KUSHO MAHTON Vs. STATE OF BIHAR
February 7, 1980
L B GHOSH AND SONS Vs. ASHOK KUMAR SARAF
April 18, 1980
L B SUGAR FACTORY AND OIL MILLS PRIVATE LIMITED PILIBHIT Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
August 26, 1980
LALLUBHAI JOGIBHAI PATEL Vs. UNION OF INDIA
December 15, 1980
LAND ACQUISITION COLLECTOR Vs. DURGA PADA MUKHERJEE
August 27, 1980
LAXMI BAI Vs. GULAB CHAND
March 28, 1980
LIFE INSURANCE CORPORATION OF INDIA CHANDRASEKHAR BOSE Vs. D J BAHADUR:UNION OF INDIA
November 10, 1980
LILAWATI Vs. STATE OF UTTAR PRADESH
September 2, 1980
LIQUIDATOR OF MAHAMUDABAD PROPERTIES PVT LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL 11 CALCUTTA
April 9, 1980
M LACHIA SETTY AND SONS LIMITED GIRI COFFEE WORKS Vs. COFFEE BOARD BANGALORE:COFFEE BOARD BANGALORE
October 9, 1980
M N DODAMANI Vs. U S D WALIKAR
July 29, 1980
M R MINI MINOR Vs. STATE OF KERALA
January 28, 1980
M SESHAGIRI RAO Vs. K PRABHAKARA RAO
May 5, 1980
MADAN LAL Vs. GOPI
August 29, 1980
MADANLAL Vs. STATE OF MAHARASHTRA
April 28, 1980
MADHO RAM Vs. STATE OF UTTAR PRADESH
November 13, 1980
MADHUSUDAN GHHOTALAL PATEL Vs. SPECIAL LAND ACQUISITION OFFICER
January 8, 1980
MADURA COATS LIMITED Vs. INSPECTOR OF FACTORIES FIRST CIRCLE MADURAI
December 2, 1980
MAHADEO PRASAD SINGH Vs. RAM LOCHAN
September 16, 1980
MAHALAXMI SUGAR MILLS CO Vs. COMMISSIONER OF INCOME TAX DELHI
April 9, 1980
MAHANT DURGA DASS Vs. STATE OF PUNJAB
March 6, 1980
MAHANT RAM KISHAN DASS Vs. STATE OF PUNJAB
March 6, 1980
MAHARAJ SINGH KHILKU SINGH Vs. STATE OF RAJASTHAN
December 16, 1980
MAHARAO SAHIB SHRI BHIM SINGHJI ANANTALAKSHMI PATHABI RAMASHRRMA YOTURI JODHAN REAL ESTATE DEVELOPMENT CO PRIVATE LIMITED RAJENDRA GARG SHAMSHUL ISLAM Vs. UNION OF INDIA
November 13, 1980
MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY Vs. OFFICIAL LIQUIDATOR HIGH COURT ERNAKULAM
October 13, 1980
MAHINDRA NATH SHUKLA JUGAL KL HORE JAYSWAL Vs. STATE OF BIHARS:PRADIT GUPTA
April 11, 1980
MAIMOONAKHATUN Vs. STATE OF UTTAR PRADESH
April 16, 1980
MAKKAPATI NAGASWARA SASTRI Vs. S S SATYANARAYAN
September 18, 1980
MALAK SINGH Vs. STATE OF PUNJAB AND HARYANA
December 5, 1980
MANAGING DIRECTOR UTTAR PRADESH WAREHOUSING CORPORATION Vs. VIJAY NARAYAN VAJPAYEE
January 16, 1980
MANGALBHAI MOTIRAM PATEL Vs. STATE OF MAHARASHTRA
September 26, 1980
MANGAT RAI Vs. KIDAR NATH
August 21, 1980
MANIK CHAND Vs. RAMCHANDRA
May 8, 1980
MANTOO MAJUMDAR Vs. STATE OF BIHAR
February 27, 1980
MARIADASAN VARUVEL Vs. STATE OF TAMIL NADU
January 17, 1980
MARU RAM BHIMWA RAM SHANKER KRISHNA RAGHUBIR SINGH RAMPUJA SINGH NIRBHAI SINGH BALKRISHAN GUPTA VENY SINGH BABULAL GAUTAM OM PRAKASH NAGEBHUSHANAM PATNAIK RAGHUNATH SINGH JAGIR SINGH Vs. UNION OF INDIA
November 11, 1980
MAULA BUX Vs. STATE OF RAJASTHAN
February 15, 1980
MAYAPPA DHONDANNA PADEADE Vs. STATE OF MAHARASHTRA
September 17, 1980
MEET SINGH Vs. STATE OF PUNJAB
February 27, 1980
MEHARBAN SINGH Vs. BHAGWANT SINGH
January 17, 1980
MILKIYAT SINGH Vs. STATE OF RAJASTHAN
August 25, 1980
MINERVA MILLS LIMITED Vs. UNION OF INDIA
May 9, 1980
MOCHI CHATURBHAI KALIDAS Vs. STATE OF GUJARAT
March 7, 1980
MOHAMMAD RAMZANI Vs. STATE OF DELHI
January 30, 1980
MOOLA Vs. FINANCIAL COMMISSIONER REVENUE CHANDIGARH
September 26, 1980
MOTA SINGH Vs. STATE OF HARYANA
October 1, 1980
MUKHTIAR KAUR Vs. STATE OF PUNJAB
February 5, 1980
MUKUNDA BORE Vs. BANGSHIDHAR BURAGOHAIN
March 27, 1980
MUNICIPAL CORPORATION OF DELHI Vs. PROPRIETRESS SINGH CHEUNG COMPANY
March 7, 1980
MUNICIPAL CORPORATION OF DELHI MUNICIPAL CORPORATION OF DELHI Vs. BABOO RAM SHYAM SUNDER:GANESH DASS
March 7, 1980
MUNICIPAL COUNCIL RATLAM Vs. VARDICHAN
July 29, 1980
MUNICIPALITY FARIDKOT Vs. CHANDER BHAN
April 14, 1980
N C SINGHAL Vs. UNION OF INDIA
March 15, 1980
N CHANDRAMOULI Vs. CHIKKALAKKAIAH
March 18, 1980
N G ZELIANG Vs. AJU NEWMAI
September 5, 1980
N K V BROS PRIVATE LIMITED Vs. M KARUMAI AMMAL
March 21, 1980
NAFISA KHALIFA GHANEM Vs. UNION OF INDIA
June 26, 1980
NAGAPPA DONDIBA KALAL Vs. STATE OF KARNATAKA
July 29, 1980
NAIN RAM Vs. STATE OF UTTAR PRADESH
September 16, 1980
NAINMAL PARTAP MAL SHAH Vs. UNION OF INDIA
June 23, 1980
NAND SINGH Vs. STATE OF PUNJAB
September 11, 1980
NANDA BALLABH GURURANI Vs. MAQBOOL BEGUM
April 29, 1980
NANDLAL KHODIDAS BAROT Vs. BAR COUNCIL OF GUJARAT
September 24, 1980
NANHU GULAB SINGH Vs. DELHI ADMINISTRATION:DELHI ADMINISTRATION
August 5, 1980
NARAYANAPPA Vs. JAINARAYAN CHUNNILAL MARWADI
September 19, 1980
NARENDRA BAHADUR TANDON Vs. SHANKAR LAL
January 25, 1980
NARESHKUMAR Vs. STATE OF MAHARASHTRA
February 1, 1980
NARINDER SINGH SURI Vs. UNION OF INDIA
February 1, 1980
NASIR AHMAD Vs. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY U P LUCKNOW
March 28, 1980
NATH SINGH DILBAGH SINGH Vs. STATE OF UTTAR PRADESH
March 5, 1980
NAZUK JAHAN Vs. ADDITIONAL DISTRICT JUDGE
August 20, 1980
NEBH RAJ Vs. STATE DELHI ADMINISTRATION
October 24, 1980
NEPAL SINGH Vs. STATE OF UTTAR PRADESH
April 15, 1980
NEW INDIA STEEL INDUSTRIES Vs. V D STEEL INDUSTRIES
May 7, 1980
NEW SATGRAM ENGINEERING WORKS UNION OF INDIA Vs. UNION OF INDIA
August 14, 1980
NIDHAN SINGH STATE OF PUNJAB Vs. STATE OF PUNJAB:NIDHAN SINGH
August 26, 1980
NIRANJAN SINGH Vs. PRABHAKAR RAJARAM KHAROTE
March 10, 1980
NIRMAL KUMAR PATNI Vs. SETH LOON KARAN SETHLYA
March 14, 1980
NIROD BARAN BANERJEE Vs. DEPUTY COMMISSIONER OF HAZARIBAGH
February 14, 1980
NISHI MAGHU Vs. STATE OF JAMMU AND KASHMIR
May 9, 1980
OFFICIAL LIQUIDATOR OF HIGH COURT OF KARNATAKA Vs. V LAKSHMIKUTTY
December 12, 1980
OIL AND NATURAL GAS COMMISSION Vs. DK MD S ISKENDERALI
April 14, 1980
OM PRAKASH Vs. STATE OF HARYANA
April 28, 1980
OM PRAKASH SAXENA Vs. TAPESHWARI PRASAD
August 6, 1980
ONKAR NATH Vs. VED VYAS
January 29, 1980
P C GOSWAMI Vs. COLLECTOR OF DARRANG
August 8, 1980
P N ESWARA IYER Vs. REGISTRAR SUPREME COURT OF INDIA
February 1, 1980
P NAGAMUNI Vs. GOVERNMENT OF ANDHRA PRADESH
November 14, 1980
P S R SADHANANTHAM Vs. ARUNACHALAM
February 1, 1980
PABITRA N RANA Vs. UNION OF INDIA
January 30, 1980
PADMAN MEHER Vs. STATE OF ORISSA
October 21, 1980
PALACE ADMINISTRATION BOARD Vs. RAMA VARMA BHARATHAN THAMPURAN
March 27, 1980
PANNA LAL Vs. CHAND MAL
February 8, 1980
PARASRAM HARNAND RAO Vs. SHANTI PARSAD NARINDER KUMAR JAIN
April 10, 1980
PATEL MADHAVLAL PARSHOTTAMDAS Vs. JAITARAM MADHAVLAL
September 3, 1980
PHANINDRA PRASAD SHUKLA Vs. STATE OF MADHYA PRADESH
March 26, 1980
PIARA SINGH Vs. STATE OF PUNJAB
January 18, 1980
PIARA SINGH Vs. STATE OF PUNJAB
January 22, 1980
POORAN SINGH Vs. STATE OF UTTAR PRADESH
February 8, 1980
PRABHAKAR JASAPPA KANGUNI Vs. STATE OF MAHARASHTRA
February 15, 1980
PRABHU RASHU MACHHI AND CHUNNILAL MAGANLAL Vs. STATE OF GUJARAT
January 23, 1980
PRADESH KUMAR BAJPAI Vs. BINOD BEHARI SARKAR
March 21, 1980
PRAVEEN ANSARI Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
October 29, 1980
PREM CHAND PANIWALA Vs. UNION OF INDIA
November 11, 1980
PREM SHANKAR SHUKLA Vs. DELHI ADMINISTRATION
April 29, 1980
PREMJIT KAUR Vs. HARSINDER SINGH
March 17, 1980
PRITAM NATH HOON Vs. UNION OF INDIA
September 11, 1980
PRIYA WART B K D DUBALDHAN Vs. STATE OF HARYANA
April 16, 1980
PUBLIC PROSECUTOR GOVERNMENT OF ANDHRA PRADESH Vs. BOYA JAGGAPURAM VENKATESWARLU
October 6, 1980
PURAN MALKHAN SINGH Vs. NIRANJAN SINGH:BOARD OF REVENUE
April 17, 1980
PURSHOTTAM Vs. STATE OF MADHYA PRADESH
October 3, 1980
QAMRUDDIN Vs. ACQEEL
February 25, 1980
R MANOHARAN Vs. D JAYAKUMARI
December 9, 1980
R R ENGINEERING CO SHITAL PRASAD Vs. ZILA PARISHAD BAREILLY:TOWN AREA COMMITTEE KURAOLI
March 10, 1980
R R VERMA Vs. UNION OF INDIA
April 11, 1980
RACHAPUDI SUBBA RAO Vs. ADVOCATE GENERAL ANDHRA PRADESH
December 10, 1980
RAFIQ Vs. STATE OF UTTAR PRADESH
August 14, 1980
RAGHBIR SINGH Vs. STATE OF HARYANA
March 31, 1980
RAGHUNANDAN SINGH Vs. BRIJ MOHAN SINGH
February 15, 1980
RAI MOHAN MAZUMDAR Vs. RAM KRISHNA DASS
January 15, 1980
RAJ KANTA Vs. FINANCIAL COMMISSIONER PUNJAB
May 7, 1980
RAJA DHARAMPAL SINGH Vs. DIRECTOR SMALL INDUSTRIES SERVICES INSTITUTE
February 26, 1980
RAJA LAKSHMI DYEING WORKS Vs. RANGASWAMY CHETTIAR
March 26, 1980
RAJAMALLAIAH STATE OF ANDHRA PRADESH Vs. ANIL KISHORE:ANIL KISHORE
April 25, 1980
RAJAMALLIAH Vs. ANIL KISHORE
August 4, 1980
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. NARAIN SHANKER
January 30, 1980
RAJENDER KUMAR JAIN MANOHAR LAL ATTORNEY GENERAL OF INDIA Vs. STATE
May 2, 1980
RAJENDRA NARAIN SINGH Vs. STATE OF BIHAR
April 10, 1980
RAJENDRA PRAKASH SHARMA Vs. GYAN CHANDRA
March 27, 1980
RAJINDER SINGH Vs. STATE DELHI ADMINISTRATION
May 9, 1980
RAJPATI Vs. BAGHAN
July 28, 1980
RAKESH KAUSHIK Vs. B L VIG SUPERINTENDENT CENTRAL JAIL NEW DELHI
April 30, 1980
RALLIS INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
February 12, 1980
RAM CHANDRA KAILASH KUMAR AND COMPANY DINA NATH NARENDRA KUMAR AGARWAL KISHAN LAL SATYA PRAKASH AND GO GOKUL CHAND PHOOL GHAND SHRI SHIV SHANKER SARRAF BHAGWAN DAS RAVI KANT Vs. STATE OF UTTAR PRADESH
March 25, 1980
RAM DASS Vs. MATHURA LAL
September 22, 1980
RAM PRASAD Vs. STATE OF UTTAR PRADESH
April 21, 1980
RAM SAROOP RAI Vs. LILAVATI
May 7, 1980
RAM SHANKAR Vs. STATE OF MADHYA PRADESH
September 23, 1980
RAMA KANT CHATURVEDI JAGDISH GHANDRA S B UPADHYA Vs. DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY MORADABAD:DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY MORADABAD:DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY MORADABAD
November 18, 1980
RAMAGHANDRA NAGO PATIL Vs. ASSISTANT COLLECTOR THANA
July 23, 1980
RAMAKRISHNA HEGDE Vs. ELECTION COMMISSION OF INDIA
April 29, 1980
RAMASWAMI Vs. STATE OF TAMIL NADU
March 21, 1980
RAMCHANDRA NARAYAN JOSHI Vs. ANANT VISHNU GHANEKAR
May 5, 1980
RAMESH CHAND Vs. DAYAWATI GUPTA
September 3, 1980
RAMGHANDRA A KAMAT Vs. UNION OF INDIA
February 20, 1980
RAMJI BHAGALA Vs. KRISHNARAO KARIRAO BAGRA
August 11, 1980
RAMJI DAYAWALA AND SONS PRIVATE LIMITED Vs. INVEST IMPORT
October 9, 1980
RANJIT SINGH Vs. UNION OF INDIA
September 26, 1980
RATLAM ELECTRIC SUPPLY AND WEAVING CO Vs. M P ELECTRICITY BOARD JABALPUR
August 1, 1980
RAZIYA UMAR BAKSHI Vs. UNION OF INDIA
June 23, 1980
REGIONAL TRANSPORT OFFICER CHITTOOR Vs. ASSOCIATED TRANSPORT MADRAS PRIVATE LIMITED
September 5, 1980
ROSHAN LAL Vs. INTERNATIONAL AIRPORT AUTHORITY OF INDIA
November 11, 1980
RUKMANIBAI GUPTA Vs. COLLECTOR JABALPUR
October 22, 1980
S CHINNASWAMI NADAR Vs. HOME INSURANCE CO MADRAS
March 18, 1980
S GURDIP SINGH Vs. UNION OF INDIA
November 13, 1980
S J AGGARWAL Vs. KARJI NARAYANBHAI
July 25, 1980
S K SARKAR MEMBER BOARD OF REVENUE U P LUCKNOW Vs. VINAY CHANDRA MISRA
December 12, 1980
S K VERMA Vs. KAMLA KAPUR
September 29, 1980
S L KAPOOR Vs. JAGMOHAN
September 18, 1980
S L SAGHDEV Vs. UNION OF INDIA
October 28, 1980
S R VEERASATAPPA Vs. STATE OF KARNATAKA
March 13, 1980
S RAGHBIR SINGH GILL Vs. S GURCHARAN SINGH TOHRA
May 9, 1980
S S SHARMA Vs. UNION OF INDIA
November 10, 1980
S.K. VERMA Vs. SMT. KAMLA KAPUR
August 29, 1980
SABIR AHMED Vs. UNION OF INDIA
April 18, 1980
SADA KAUR Vs. BAKHTAWAR SINGH
July 24, 1980
SADHU SINGH Vs. DHARAM DEV
July 31, 1980
SALEH MOHAMMED Vs. UNION OF INDIA
September 3, 1980
SANTOSH GUPTA Vs. STATE BANK OF PATIALA
April 29, 1980
SANTOSH MEHTA Vs. OM PRAKASH
April 2, 1980
SARASWATI DEVI Vs. STATE OF UTTAR PRADESH
November 4, 1980
SASANKA SEKHAR MAITY Vs. UNION OF INDIA
May 9, 1980
SATBIR Vs. STATE OF UTTAR PRADESH
January 21, 1980
SATYANARAYAN PRASAD SAH DINA NATH SINGH Vs. STATE OF BIHAR
July 31, 1980
SETH NAND LAL Vs. STATE OF HARYANA
May 9, 1980
SHAH GUMANMAL Vs. STATE OF ANDHRA PRADESH
February 6, 1980
SHALIMAR ROPE WORKS LIMITED Vs. ABDUL HUSSAIN H M HASANBHAI RASSIWALA
May 7, 1980
SHALINI SONI Vs. UNION OF INDIA
October 24, 1980
SHAMBHU KUER Vs. STATE OF BIHAR
March 4, 1980
SHAMBHU NATH GOYAL Vs. BANK OF BARODA
February 20, 1980
SHAMTI BAI Vs. MIGGO DEVI
August 26, 1980
SHANKARLAL GYARASILAL DIXIT Vs. STATE OF MAHARASHTRA
December 17, 1980
SHANTA ALIAS SANT LAL Vs. STATE OF HARYANA
November 14, 1980
SHANTIMOY DAS Vs. INDU BHUSHAN DE
August 6, 1980
SHEELA WANTI Vs. STATE TRANSPORT AUTHORITY U P LUCKNOW
March 11, 1980
SHIDAGOUDA NINGAPPA GHANDAVAR Vs. STATE OF KARNATAKA
November 11, 1980
SHIPPING CORPORATION OF INDIA LIMITED Vs. NISSAR EXPORT CORPORATION
December 3, 1980
SHIV CHAND Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL HARYANA CHANDIGARH
March 6, 1980
SHRINIWAS PANDIT DHARAMADHIKARI SHAIKH NOOR MOHAMAD SHAIKH FAZAL BHAUSAHEB KALU PATIL Vs. STATE OF MAHARASHTRA
August 28, 1980
SHRIPAD SHIVARAM KULKARNI Vs. STATE OF MAHARASHTRA
April 7, 1980
SHRIPAD SHIVRAM KULKARNI Vs. STATE OF MAHARASHTRA
July 31, 1980
SHRISHAILAGOUDA Vs. GURUSANGAPPA RAMASANGAPPA DESAI
July 29, 1980
SHRITUSHAR THAKKER MARIAMTAYABAUZANZIBARWALA Vs. UNION OF INDIA
September 3, 1980
SHYAM AMBALAL SIROYA Vs. UNION OF INDIA
February 20, 1980
SHYAM SUNDER PRASAD SINGH Vs. STATE OF BIHAR
July 22, 1980
SIRAJUDDIN ALIAS SIRAJ Vs. STATE OF KARNATAKA
September 3, 1980
SOHAN LAL Vs. ASHA RAM
August 5, 1980
SOM NATH Vs. STATE OF HARYANA
March 31, 1980
SOM PRAKASH REKHI Vs. UNION OF INDIA
November 13, 1980
SRINIVASA ENTERPRISES Vs. UNION OF INDIA
September 24, 1980
STATE BANK OF HARYANA Vs. JAGE RAM
April 21, 1980
STATE BANK OF SAURASHTRA Vs. GHITRANJAN RANGNATH RAJA
April 30, 1980
STATE DELHI ADMINISTRATION Vs. VISHWANATH LUGNANI
July 30, 1980
STATE OF ANDHRA PRADESH Vs. P T APPAIAH
August 28, 1980
STATE OF BIHAR Vs. BRAHMDEO PRASAD
January 16, 1980
STATE OF BIHAR Vs. UMA SHANKAR KETRIWAL
December 18, 1980
STATE OF GUJARAT Vs. MAHESHKUMAR DHIRAJLAL THAKKAR
February 13, 1980
STATE OF GUJARAT Vs. VAGHELA DAYABHAI CHATURBHAI
March 5, 1980
STATE OF GUJARAT Vs. PRABHAT SOLVENT EXTRACTION INDUSTRIES PRIVATE LIMITED
September 22, 1980
STATE OF GUJARAT Vs. LALSINGH KISHANSINGH
August 12, 1980
STATE OF GUJARAT CHIEF OFFICER RAJKOT MUNICIPALITY Vs. PATEL BAVA KARSAN:PATEL BAVA KARSAN
February 22, 1980
STATE OF GUJARAT MATHURADAS MOHANLAL KEDIA Vs. RAMAN LAL KESHAV LAL:S D MUNSHAW
July 30, 1980
STATE OF HARYANA Vs. TEJ RAM
August 4, 1980
STATE OF JAMMU AND KASHMIR Vs. SANAHULLAH MIR
April 1, 1980
STATE OF JAMMU AND KASHMIR HAZARA SINGH Vs. HAZARA SINGH:STATE OF JAMMU AND KASHMIR
September 24, 1980
STATE OF KARNATAKA Vs. HANSA CORPORATION
September 25, 1980
STATE OF KERALA SPECIAL TAHSILDAR LAND ACQUISITION TOWN PLANNING TRUST Vs. T M PETER:COCHIN TOWN PLANNING TRUST
April 1, 1980
STATE OF MADHYA PRADESH Vs. SHANKAR LAL
January 16, 1980
STATE OF MADHYA PRADESH Vs. RAM RATAN
May 9, 1980
STATE OF MAHARASHTRA Vs. V S NAIK
May 6, 1980
STATE OF MAHARASHTRA Vs. KALU SHIVRAM JAGTAP
January 16, 1980
STATE OF MAHARASHTRA Vs. KRISHNAMURTI LAXMIPATI NAIDU
November 12, 1980
STATE OF MAHARASHTRA Vs. P K PATHAK:SHRI MADHUKAR KESHAV WAITY
February 5, 1980
STATE OF MAHARASHTRA Vs. SK BANNU AND SHANKAR
September 12, 1980
STATE OF MAHARASHTRA Vs. MOHAMMAD YAKUB
March 4, 1980
STATE OF MYSORE Vs. R BASAPPA:E N GANGADHARAIAH:B L RAMA RAO:KRISHNARAJURS
February 8, 1980
STATE OF PUNJAB Vs. BAKHTAWAR SINGH
November 12, 1980
STATE OF RAJASTHAN Vs. DAULAT RAM
January 23, 1980
STATE OF RAJASTHAN Vs. A K DATTA
October 10, 1980
STATE OF TAMIL NADU Vs. S SHANUMUGHAM CHETTIAR
September 22, 1980
STATE OF TAMIL NADU Vs. BINNY LTD
August 1, 1980
STATE OF TAMIL NADU Vs. M N SUNDARARAJAN
August 19, 1980
STATE OF U.P. AND ANOTHER Vs. DR. M.J. SIDDIQUI AND OTHERS
March 31, 1980
STATE OF UTTAR PRADESH Vs. MAHARAJ DHARMINDER PRASAD
April 16, 1980
STATE OF UTTAR PRADESH Vs. TIPPER CHAND
February 22, 1980
STATE OF UTTAR PRADESH Vs. RAM BABU MISRA
February 19, 1980
STATE OF UTTAR PRADESH Vs. ATA MOHD
May 8, 1980
STATE OF UTTAR PRADESH Vs. VYAS TEWARI
September 17, 1980
STATE OF UTTAR PRADESH Vs. SHANKER
October 24, 1980
STATE OF WEST BENGAL Vs. SURENDRA NATH BHATTACHARYA
April 24, 1980
STEEL AUTHORITY OF INDIA SUCCESSOR OF BOKARO STEEL LIMITED Vs. PRESIDING OFFICER LABOUR COURT AT BOKARO STEEL CITY DHANBAD
July 23, 1980
SUBHANRAO V PATANKAR Vs. MASU DAJI POTE
March 31, 1980
SUBHAS GHANDRA CHETIA Vs. ASSAM BOARD OF REVENUE
March 27, 1980
SUBHASH CHANDRA Vs. STATE OF UTTAR PRADESH
February 12, 1980
SULTAN SALAHUDDIN OWASI Vs. MOHAMMAD OSMAN SHAHEED
April 10, 1980
SUNIL KUMAR BANERJEE Vs. STATE OF WEST BENGAL
March 26, 1980
SUPERINTENDENCE COMPANY OF INDIA PRIVATE LIMITED Vs. KRISHAN MURGAI
March 21, 1980
SURAJ PRAKASH BHASIN Vs. RAJ RANI BHASIN
April 29, 1980
SURATLAL Vs. STATE OF MADHYA PRADESH
March 14, 1980
SURENDRA KUMAR VERMA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT NEW DELHI
September 23, 1980
SURYAKANT S 0 VASANTLAL D MINAWALA BOMBAY Vs. STATE OF MAHARASHTRA
September 11, 1980
SYED ALEEM ALIAS SYED BABA Vs. STATE OF KARNATAKA
July 24, 1980
T V MAHALINGA IYER Vs. STATE OF MADRAS
August 6, 1980
TARA CHAND Vs. STATE OF RAJASTHAN
September 23, 1980
TARA CHAND Vs. ZAMINDAR COOPERATIVE MARKETING GUM PROCESSING SOCIETY LIMITED
March 13, 1980
TARA CHAND Vs. STATE OF RAJASTHAN
February 13, 1980
TARA PRASAD SINGH Vs. UNION OF INDIA
May 9, 1980
TARA SINGH Vs. STATE OF MADHYA PRADESH
September 17, 1980
TATA CONSULTING ENGINEERS WORKMEN Vs. WORKMEN: TATA CONSULTING ENGINEERS
November 13, 1980
TAVANGOWDA TAMANGOWDA PATIL Vs. YELLAPPA KRISHNA MUCHANDI
January 15, 1980
TAX RECOVERY OFFICER Vs. KATHMAL PAREKH KATHAGUDAN
July 25, 1980
THAMMANNA Vs. K VEERA REDDY
July 23, 1980
THUMATI VENKAIAH MUTAYALA PEDDA SATYANARAYAN Vs. STATE OF ANDHRA PRADESH
May 9, 1980
TRAVANCORE TEA ESTATES COMPANY LIMITED Vs. STATE OF KERALA
June 3, 1980
TRUSTEES OF THE PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LIMITED
August 26, 1980
TULSIPUR SUGAR COMPANY LIMITED Vs. NOTIFIED AREA COMMITTEE TULSIPUR
February 27, 1980
U P COOPERATIVE CANE UNION FEDERATION LIMITED Vs. LILADHAR
August 27, 1980
U P STATE ELECTRICITY BOARD Vs. ABDUL SAKOOR HASHMI
April 2, 1980
UMASHANKARSHARMA Vs. UNION OF INDIA
April 17, 1980
UNION OF INDIA Vs. ASSAM IRON AND STEEL CO
April 24, 1980
UNION OF INDIA Vs. J K GAS PLANT
April 29, 1980
UNION OF INDIA Vs. S A RAZAK
November 18, 1980
UNION OF INDIA Vs. RAMACHANDRA SAMBHAJI KANDEKAR
August 26, 1980
UNION OF INDIA Vs. INDERJIT BARUA
May 30, 1980
UNION OF INDIA Vs. JOLLY STEEL INDUSTRIES PRIVATE LIMITED
May 8, 1980
UNION OF INDIA Vs. C DAMANI AND CO
May 8, 1980
UNION OF INDIA Vs. ALLIED CONSTRUCTION COMPANY
January 16, 1980
UNION OF INDIA Vs. UPPER DOAB SUGAR MILLS LIMITED
February 6, 1980
UNION OF INDIA Vs. R C JAIN
October 22, 1980
UNION OF INDIA UNION OF INDIA Vs. K R TAHILIANI:M M SINGH
February 26, 1980
UTTAR CHAND Vs. STATE OF MAHARASHTRA
February 14, 1980
V B RAJU Vs. UNION OF INDIA
September 4, 1980
V B RAJU Vs. STATE OF GUJARAT
September 4, 1980
V C SHUKLA Vs. STATE DELHI ADMINISTRATION
April 11, 1980
VED PRAKASH Vs. STATE OF HARYANA
November 12, 1980
VED PRAKASH WADHWA Vs. VISHWA MOHAN
March 26, 1980
VICE CHANCELLOR UNIVERSITY OF ALLAHA BAD ALLAHABAD Vs. GAJEDHAR PRASAD MISRA
March 5, 1980
VIJAY NATH AWASTHI Vs. STATE OF UTTAR PRADESH
November 14, 1980
VINOD KUMAR CHOWDHRY Vs. NARAIN DEVI TANEJA
January 11, 1980
VINOD KUMAR SHANTILAL GOSALIA Vs. GANGADHAR
July 24, 1980
VINOD MOHAN AVASTHI Vs. STATE OF UTTAR PRADESH
March 19, 1980
VIRENDRA KUMAR Vs. UNION OF INDIA
April 22, 1980
VIRENDRA PAL SINGH Vs. DISTRICT ASSISTANT REGISTRAR COOPERATIVE SOCIETIES ETAH
May 2, 1980
VISHESH KUMAR Vs. SHANTI PRASAD
March 12, 1980
VISHNU AWATAR SMT KAUSHALYA DEVI KARAN SINGH Vs. SHIV AUTAR:SUSHILA DEVI:DESRAJ SINGH
May 2, 1980
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT Vs. UNION OF INDIA
May 9, 1980
WAMAN RAO HANMANTRAO CHANDRA SHEKAR VITHALRAO SHRI BABURAO ALIAS P B SAMANT Vs. UNION OF INDIA
November 13, 1980
WORKMEN OF COIMBATORE PIONEER MILLS LIMITED Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
January 10, 1980
WORKMEN OF SUDDER WORKSHOP OF JOREHAUT TEA COMPANY LIMITED Vs. MANAGEMENT OF JOREHAUT TEA COMPANY LIMITED
May 1, 1980
YAMANAPPA GOOLAPPA SHIRGUMPI Vs. STATE OF KARNATAKA
November 5, 1980