Case Index

Title
Date
ADRISHAPPA BIN GADGIAPPA Vs. GURUSHIDAPPA BIN GADGIAPPA
March 5, 1880
BABOO KAMESWAR PERSHAD Vs. RUN BAHADOOR SINGH
November 23, 1880
DINENDRONATH SANNYAL Vs. RAMCOOMAR GHOSE
December 4, 1880
HIRA LAL Vs. BADRI DAS
March 9, 1880
KARUNABDHI GANESA RATNAMAIYAR; KARUNABDHI GANESA RATNAMAIYAR Vs. GOPALA RATNAMAIYAR AND RANGAIYAR; RAMARATNAMAIYAR
February 20, 1880
LAKSHMAN DADA NAIK Vs. RAMCHANDRA DADA NAIK
May 11, 1880
LULLOOBHOY BAPPOOBHOY, CASSIDASS MOOLCHUND Vs. CASSIBAI
June 24, 1880
MAHARANI RAJROOP KOER Vs. SYED ABUL HOSSEIN
July 14, 1880
MAHASHOYA SHOSINATH GHOSE Vs. SRIMATI KRISHNA SOONDARI DASI
July 8, 1880
MONIRAM KOLITA Vs. KERRY KOLITANY
March 13, 1880
PEDDA RAMAPPA NAYANIVARU Vs. BANGARI SESHAMMA NAYANIVARU
November 11, 1880
RAM KRISHNA DAS SURROWJI Vs. SURFUNNISSA BEGUM, RICHARD HENDRY
February 28, 1880
RANI ANUND KOER Vs. COURT OF WARDS ON BEHALF OF CHUNDRA SHEKHAR AN INFANT
November 19, 1880
SOPHIA ORDE AND JAMES SKINNER Vs. ALEXANDER SKINNER
June 22, 1880