Case Index

Title
Date
AGARAWAL TRADING CO BHARATPUR Vs. STATE OF RAJASTHAN
February 20, 1970
AKHEYRAM Vs. SOHANLAL
December 9, 1970
AMBA LAL Vs. STATE
September 22, 1970
ANANDILAL Vs. SOHANDAS AND BEHARILAL
January 10, 1970
ANANT RAM Vs. STATE OF RAJASTHAN
March 5, 1970
ARJUN Vs. ALIMUDDIN KHAN
June 11, 1970
ARYA SAMAJ EDUCATIONAL SOCIETY AJMER Vs. D A V COLLEGE AJMER
August 5, 1970
B GOPAL DAS BOMBAY Vs. KOTA STRAW BOARD P LTD
October 21, 1970
BABOOLAL Vs. ADDITIONAL MUNSIFF MAGISTRATE DHOLPUR
April 3, 1970
BADARMAL Vs. ROSHANLAL
April 17, 1970
BAM KUMAR Vs. BASTU SINGH
August 14, 1970
BANK OF RAJASTHAN Vs. STATE OF RAJASTHAN
March 10, 1970
BANSHILAL Vs. NOOR MOHAMMAD
February 2, 1970
BASUDEV Vs. DAMODAR LAL
August 29, 1970
BHAG KAUR Vs. SURJEET KAUR
April 13, 1970
BHAGLA Vs. ZOR SINGH
April 3, 1970
BHAGWAT SINGHJI Vs. KESAR SINGHJI
April 14, 1970
BHAINRON SINGH Vs. ADDITIONAL COLLECTOR KOTA
April 7, 1970
BHANWAR LAL Vs. MOTI LAL
November 9, 1970
BHANWARLAL Vs. JADAWALI AND CHOTHIA
August 29, 1970
BHANWARLAL Vs. NORATMAL
August 19, 1970
BHANWARLAL Vs. KAMLA
February 18, 1970
BHAWANI SHANKER Vs. STATE OF RAJASTHAN
March 3, 1970
BHAWANI SINGH Vs. STATE
January 25, 1970
BHUPENDRA SINGH Vs. AGRICULTURAL INCOME TAX OFFICER
December 9, 1970
BILAS RAI Vs. CHAIN SINGH
January 5, 1970
BODILAL Vs. STATE
May 22, 1970
BRIJMOHAN SINGH Vs. BHAGWAT SINGH
November 17, 1970
CENTRAL BANK OF INDIA Vs. GOVIND NARAIN
August 21, 1970
CENTRAL TRANSPORT SERVICE JAIPUR Vs. TRANSPORT APPELLATE TRIBUNAL
March 20, 1970
CHAND MAL Vs. STATE OF RAJASTHAN
November 16, 1970
CHANDMAL Vs. PADAMCHAND
January 21, 1970
CHANDRA MANI Vs. GOPI VALLABH
April 18, 1970
CHHITAR AND OTHERS Vs. CHHOGA AND OTHERS,
December 2, 1970
CHIMANSINGH Vs. HANUMAN
September 7, 1970
CHUNNILAL Vs. GHANSHYAMDAS
September 18, 1970
CHUNNILAL Vs. GHANSHYAMDAS AND ORS.
September 15, 1970
COMMERCIAL TAXES OFFICER Vs. MAN INDUSTRIAL CORPORATION LTD
May 21, 1970
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE I JAIPUR Vs. MAN INDUSTRIAL CORP LTD
May 21, 1970
DEVISHANKER Vs. STATE OF RAJASTHAN
August 10, 1970
DEWAN Vs. STATE
April 29, 1970
DHANBAI Vs. PHEROZSHAH
September 9, 1970
DHANI BAI Vs. NEEM KANWAR
July 30, 1970
DHURA Vs. MASRUDDIN
August 31, 1970
DURGA DAS Vs. KANHAIYALAL
October 14, 1970
DURGA OIL MILLS JODHPUR Vs. STATE OF RAJASTHAN
June 6, 1970
FURKAN Vs. MUMTAZ BEGAM
March 11, 1970
GANGA RAWAL GURU Vs. BHERA
February 25, 1970
GIRDHARI Vs. REGIONAL TRANSPORT AUTHORITY
February 6, 1970
GIRDHARI Vs. REGIONAL TRANSPORT AUTHORITY
July 6, 1970
GIRWARDHAN SINGH Vs. STATE OF RAJASTHAN
January 8, 1970
GOMAND Vs. POORAN
January 23, 1970
GOMTI Vs. RAMESHWAR DAS
November 18, 1970
GOPAL KRISHNA Vs. STATE OF RAJASTHAN
February 23, 1970
GOPICHAND VYAS Vs. MATTOO LAL
November 19, 1970
GOVINDSINGH DHILIWAL AND CO CHITTORGARH Vs. SATE OF RAJASTHAN
October 13, 1970
GRAM PANCHAYAT GOPALPURA Vs. STATE OF RAJASTHAN
December 18, 1970
GRAM PANCHAYAT SHIALAWAS KHURD Vs. STATE OF RAJASTHAN
October 14, 1970
GUDARMAL Vs. BANSILAL
August 6, 1970
GULAB DEVI Vs. BHAGWAN SAHAI
November 17, 1970
GULABJI Vs. C T O SIROHI
May 11, 1970
GULJARA SINGH Vs. STATE OF RAJASTHAN
February 16, 1970
GURCHARAN SINGH BALKARAN SINGH Vs. SHYAM KAUR
April 24, 1970
GYARSILAL Vs. RAMGOPAL RADHEYSHAM
January 28, 1970
HAMIRMAL SUKHRAJ Vs. State of Rajasthan
April 2, 1970
HARI NARAIN NATANI Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
January 29, 1970
HARIRAM Vs. STATE OF RAJASTHAN
July 16, 1970
HARIRAM NATHANI Vs. REGIONAL PROVIDENT FUND
April 14, 1970
HIRE KUNWAR Vs. DILKHUSHLAL
July 31, 1970
IDOL MURLI MANOHARJI Vs. GOPILAL GARG
August 5, 1970
INDUS TRADING AGENCIES AJMER Vs. STATE OF RAJASTHAN
March 24, 1970
JAGAN NATH Vs. KACHHULAL
July 28, 1970
JAGAN NATH SINGH Vs. R T A
March 31, 1970
JAGJIVANSINGH Vs. AHMED BUX
November 23, 1970
JAGMAL Vs. STATE OF RAJASTHAN
March 30, 1970
JAIN MOTOR CAR CO JAIPUR Vs. STATE OF RAJASTHAN
July 21, 1970
JAIPUR METAL AND ELECTRICAL LTD Vs. AMBEY PRASAD
March 16, 1970
JAISSARAM Vs. SOHAN DAS
February 24, 1970
JAMNALAL RAMGOPAL Vs. STATE OF RAJASTHAN
July 16, 1970
JASRAJ Vs. STATE OF RAJASTHAN
June 30, 1970
JAWAHARA Vs. RAM NARAIN
July 3, 1970
JAWARILAL Vs. MEGHA
February 6, 1970
JIWAN Vs. STATE
January 29, 1970
JOR SINGH Vs. STATE
April 18, 1970
JUGAL KISHORE MAHESHWARI Vs. HARI NARAIN
April 28, 1970
KALI CHARAN Vs. STATE
September 17, 1970
KALOORAM Vs. STATE OF RAJASTHAN
December 8, 1970
KALU RAM Vs. GHISALAL
November 4, 1970
KANAIYALAL AND JAMNADAS Vs. GAURISHANKAR
January 20, 1970
KANAKMAL ROOPCHAND Vs. STATE OF RAJASTHAN
September 24, 1970
KANHAIYALAL Vs. STATE AND ANR.
February 1, 1970
KARIM KHAN Vs. STATE OF RAJASTHAN,
September 22, 1970
KARTAR SINGH Vs. STATE
November 6, 1970
KAYUM ALI Vs. KANA
December 16, 1970
KESHRI LAL Vs. SHIV DUTT
April 7, 1970
KOTA STRAW BOARDS P LTD Vs. B GOPALDAS
October 21, 1970
LADHU RAM Vs. SMT. RUKRAA DEVI AND ANOTHER
January 21, 1970
LAL MOHAMMED Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR REGION JODHPUR AND
April 23, 1970
LALTAPRASHAD Vs. STATE OF RAJASTHAN
March 18, 1970
LAXMI AUTOMOBILE OF BHILWARA Vs. STATE OF RAJASTHAN
April 10, 1970
LAXMI NARAIN Vs. RAM KUMAR SURAJ BUX
July 22, 1970
LIKHMI CHAND Vs. SUKHDEVI
May 8, 1970
LOONKARAN Vs. DINESHKUMAR
March 2, 1970
M L GOYAL Vs. STATE OF RAJASTHAN
November 25, 1970
M R ARJUNA Vs. UNION OF INDIA
April 17, 1970
M S KACHWAHA Vs. STATE OF RAJASTHAN
February 6, 1970
MADAN KUMAR Vs. SURENDRA KUMAR
November 11, 1970
MADHAVLAL Vs. GOVINDI BAI
October 14, 1970
MAHIPAL MADERNA Vs. STATE OF RAJASTHAN
October 26, 1970
MALCHAND Vs. STATE OF RAJASTHAN
April 18, 1970
MALKIYAT SINGH Vs. GAIJ KAUR
August 13, 1970
MALU RAM Vs. SRI RAM
April 16, 1970
MANGALJI CHHOTEY LAL Vs. STATE OF RAJASTHAN
August 25, 1970
MANGALJI CHOTELAL Vs. STATE OF RAJASTHAN
March 4, 1970
MANGILAL Vs. DISTRICT EXCISE OFFICER AJMER
March 2, 1970
MANGILAL Vs. STATE OF RAJASTHAN
May 1, 1970
MANGILAL Vs. CHHOTU
June 23, 1970
MANGLA RAM Vs. PARAS RAM
May 11, 1970
MANNALAL Vs. SARDAR SINGH
April 27, 1970
MANOHAR SINGH Vs. SUSHILA DEVI
July 30, 1970
MANSARAM Vs. STATE
April 23, 1970
MATHASINGH Vs. SANWALIA
November 10, 1970
MATHURALAL Vs. NANOORAM
September 11, 1970
MAVLI CO-OPERATIVE SAHKARI SAMITI MAVLI Vs. SORAM
September 3, 1970
MIRA BAI Vs. JAI SINGH
November 30, 1970
MISHRILAL Vs. DISTRICT JUDGE JODHPUR
October 28, 1970
MOHAMMAD SUBHAN Vs. MISBAHUDDIN AHMAD
November 23, 1970
MOHAN LAL DAGA Vs. STATE OF RAJASTHAN
April 14, 1970
MOHANLAL Vs. STATE OF RAJASTHAN
April 13, 1970
MOHANLAL Vs. GORDHANLAL
March 17, 1970
MOHANLAL Vs. MISHRIMAL
September 1, 1970
MOHANLAL Vs. MISHRIMAL
September 11, 1970
MOHANLAL Vs. STATE OF RAJASTHAN
July 22, 1970
MOHANLAL Vs. RATNA
August 11, 1970
MOHANLAL BISHAMBHARDAYAL OF JAIPUR Vs. STATE OF RAJASTHAN
March 24, 1970
MOOLCHAND Vs. MANAKCHAND
January 28, 1970
MOTILAL Vs. STATE OF RAJASTHAN
March 27, 1970
MOTILAL LALCHAND Vs. JIWANLAL KAILASHCHAND
October 28, 1970
MOTILAL MARDHA Vs. STATE OF RAJASTHAN
June 30, 1970
MUNICIPAL BOARD Vs. GAFOOR
April 1, 1970
MUNICIPAL BOARD SHRI MADHOPUR Vs. NAND LAL
December 15, 1970
MUNICIPAL COUNCIL UDAIPUR Vs. KISHAN LAL
December 9, 1970
MUNICIPAL COUNCIL UDAIPUR Vs. KISHANLAL
December 6, 1970
MUNNI LAL GARG Vs. STATE OF RAJASTHAN
January 23, 1970
NAHAR SINGH Vs. PANNA
April 22, 1970
NANDA Vs. BIRDHI
July 31, 1970
NANDLAL Vs. STATE OF RAJASTHAN
January 30, 1970
NARAYAN SINGH Vs. BEERBAL
April 9, 1970
NARBADA PRASAD Vs. ONKAR MAL
March 31, 1970
NASIRABAD URBAN COOPERATIVE BANK Vs. GYANCHAND JAIN
May 15, 1970
NASIRUDIN Vs. NOOR MOHAMMAD
January 28, 1970
NATHI Vs. HANUMAN
February 23, 1970
NATHMAL GOLIYA Vs. KALURAM
September 16, 1970
NATHU Vs. STATE OF RAJASTHAN
May 12, 1970
NATHURAM Vs. BHONREYLAL HIRALAL
May 12, 1970
NAWAL KISHORE PRINTING PRESS AJMER Vs. STATE OF RAJASTHAN
February 20, 1970
NEMICHAND Vs. GANESHMAL
July 29, 1970
NOOR MOHAMMED Vs. STATE OF RAJASTHAN
April 14, 1970
NYAYA PANCHAYAT BHARATPUR Vs. MUNSIF MAGISTRATE DEEG
January 7, 1970
ONKAR Vs. STATE OF RAJASTHAN
July 16, 1970
PALASINGH Vs. RAMSINGH
November 6, 1970
PANNALAL Vs. UNION OF INDIA (UOI) AND ORS.
November 20, 1970
PANNALAL Vs. RAMNARAYAN
September 30, 1970
PIRZADA ANWARULHASSAN HAMZAVI Vs. RAGHUBIR SINGH
December 8, 1970
POONAM CHAND JOSHI Vs. UNION OF INDIA
May 12, 1970
POONAMCHAND Vs. BRAHM DUTT BHARGAVA
September 22, 1970
PRITAM SINGH Vs. RANJIT SINGH
August 25, 1970
PRITAM SINGH Vs. STATE OF RAJASTHAN
January 12, 1970
PUKHRAJ Vs. STATE OF RAJASTHAN
April 20, 1970
RAILWAY EMPLOYEES CO OPERATIVES CREDIT SOCIETY LTD Vs. PAYMENT OF WAGES AUTHORITY FOR JODHPUR
August 6, 1970
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. SHRIKISHAN
January 13, 1970
RAM CHANDRA Vs. SUKH DEO
March 31, 1970
RAM DAYAL Vs. KISTURI
January 29, 1970
RAM GOPAL Vs. MUNSIFF MAGISTRATE
March 4, 1970
RAM KISHAN Vs. STATE
August 13, 1970
RAM SINGH Vs. COLLECTOR BANS WARA
August 13, 1970
RAMCHANDRA TANWAR Vs. RAM RAKHMAL AMICHAND
October 5, 1970
RAMDEO Vs. BIRDHICHAND SUMERMAL
February 8, 1970
RAMESHWAR PRASAD VYAS Vs. DIRECTOR PRIMARY SECONDARY
May 23, 1970
RAMESWAR PRASAD VYAS Vs. DIRECTOR PRIMARY AND SECONDARY
May 28, 1970
RAMJU Vs. MUNICIPAL BOARD BHILWARA
September 3, 1970
RAMKISHAN Vs. MODULAL
September 2, 1970
RAMKUMAR Vs. BASTU SINGH
August 10, 1970
RAMNARAIN Vs. NANDLAL
February 16, 1970
RAMNIWAS Vs. KUNAMAL
March 4, 1970
RAMNIWAS Vs. SIRLAL
June 30, 1970
RAMPARTAP Vs. ASHI BAI
December 16, 1970
RATAN SINGH Vs. STATE OF RAJASTHAN
December 4, 1970
RATANLAL Vs. STATE
July 14, 1970
ROOP CHAND BASU DEO Vs. TRANSPORT APPELLATE TRIBUNAL
January 27, 1970
ROSHAN SINGH Vs. RAMU
August 3, 1970
S M GUPTA Vs. STATE OF RAJASTHAN
July 7, 1970
SAMPAT SINGH Vs. STATE OF RAJASTHAN
November 25, 1970
SARDAR AMAR SINGH Vs. STATE OF RAJASTHAN
January 27, 1970
SARWAN Vs. STATE OF RAJASTHAN
August 7, 1970
SATISH CHANDER SHARMA Vs. UNIVERSITY OF RAJASTHAN
January 12, 1970
SHAKUNTALA DEVI Vs. TRANSPORT APPELLATE TRIBUNAL JAIPUR
January 28, 1970
SHANKER PANDIT Vs. STATE OF RAJASTHAN
October 6, 1970
SHANKER PANDIT Vs. STATE OF RAJASTHAN
October 16, 1970
SHEILA KUMARI Vs. STATE OF RAJASTHAN
August 5, 1970
SHREE SADUL TEXTILES LTD Vs. STATE OF RAJASTHAN
March 13, 1970
SHRI RAM Vs. THE STATE,
March 31, 1970
SHRINARAIN Vs. LACHHIRAM
March 27, 1970
SITARAM JOSHI Vs. STATE OF RAJASTHAN
January 13, 1970
STATE Vs. GOMA
July 17, 1970
STATE Vs. LADHU SINGH
April 24, 1970
STATE Vs. GUMAN CHAND
April 25, 1970
STATE Vs. SANWAL RAM
August 3, 1970
STATE OF RAJ Vs. RAMDEVLA
November 20, 1970
STATE OF RAJAS THAN Vs. UNITED AUTO STORES JAIPUR
July 23, 1970
STATE OF RAJASTHAN Vs. SATYA NAND SARDANA
July 31, 1970
STATE OF RAJASTHAN Vs. ASSOCIATED STONE INDUSTRIES KOTA LTD
August 11, 1970
STATE OF RAJASTHAN Vs. PRABHU
August 31, 1970
STATE OF RAJASTHAN Vs. KALOO SINGH
September 8, 1970
STATE OF RAJASTHAN Vs. RAMDEVIA
November 30, 1970
STATE OF RAJASTHAN Vs. MATHURA LAL
January 20, 1970
STATE OF RAJASTHAN Vs. RADHAKISHAN MAMMAL JODHPUR
April 22, 1970
STATE OF RAJASTHAN Vs. MOTILAL
April 18, 1970
STATE OF RAJASTHAN Vs. MOHANLAL
April 1, 1970
STATE OF RAJASTHAN Vs. BHOGRAJ MOTILAL JODHPUR
June 5, 1970
STATE OF RAJASTHAN Vs. MOHANLAL SHRI PAL KATARIA KEKRI
April 30, 1970
STATE OF RAJASTHAN Vs. JAIRAM DAS
May 12, 1970
STATE OF RAJASTHAN Vs. GUMAN SINGH
January 20, 1970
STATE OF RAJASTHAN Vs. EX JAGIRDAR OF THIKANA KUCHAMAN
February 18, 1970
STATE OF RAJASTHAN Vs. BHAGWAN SINGH
February 6, 1970
STATE OF RAJASTHAN Vs. SHYAM SINGH
March 27, 1970
STATE OF RAJASTHAN Vs. THAKUR DEVI SINGH
March 18, 1970
STATE OF RAJASTHAN Vs. GAURI SHANKER
March 26, 1970
STATE OF RAJASTHAN Vs. RAJASTHAN CRAFT CENTRE UDAIPUR
March 27, 1970
SUBHAN KHAN Vs. STATE OF RAJASTHAN
September 4, 1970
SUGAN CHAND Vs. TRANSPORT APPELLATE TRIBUNAL
April 1, 1970
SUKHDEO Vs. KISTURCHAND
September 28, 1970
SULEMAN Vs. STATE OF RAJASTHAN
September 21, 1970
TEJKARAN Vs. CANTONMENT BOARD
August 10, 1970
TEWARI JHOOMARLAL SWAROOPLAL Vs. STATE OF RAJASTHAN
August 26, 1970
THAKURJI SHRIJI LAXMANJI Vs. SHYAMA DEVI
April 2, 1970
THE COMPANIES ACT 1956 Vs. KOTA STRAW BOARD P LTD
October 21, 1970
THE STATE OF RAJASTHAN Vs. THE ASSOCIATED STORE INDUSTRIES KOTA LTD. AND THE UNION OF INDIA (UOI)
July 11, 1970
TIKAM CHAND Vs. REGIONAL TRANSPORT AUTHORITY
January 30, 1970
TIKAMCHAND Vs. STATE
March 26, 1970
TOLARAM Vs. FAKHRUDDIN
April 21, 1970
TRILOKIDAS Vs. RAM NARAIN DAMODAR
April 30, 1970
UMA Vs. KAJOR
April 3, 1970
UMRAOCHAND Vs. INDERCHAND
August 28, 1970
UNION OF INDIA Vs. LAXMILAL
January 7, 1970
UNITED MOTORS OF RAJASTHAN Vs. MATHURALAL
September 24, 1970
VALA Vs. STATE
October 26, 1970
VANEY SINGH Vs. STATE
October 21, 1970
VIJAY BAHADUR Vs. STATE OF RAJASTHAN
October 16, 1970
VIJAY LAL Vs. STATE OF RAJASTHAN
October 21, 1970