Home
Case Index
Title
Date
AB HAQ Vs. SANT RAM
October 31, 1970
AB KHALIK MALIK Vs. STATE OF J&K
June 26, 1970
AB SALAM Vs. STATE
November 27, 1970
ABDUL KABIR PANDANI Vs. SUPERINTENDENT CENTRAL JAIL AND ANOTHER
March 16, 1970
ABDUL RASHID SHAB Vs. THE STATE OF J. & K.
September 22, 1970
ABHEY SINGH Vs. GIAN SINGH
December 31, 1970
AFTAB RAM Vs. STATE OF J&K
January 9, 1970
AHAD WANI Vs. RAMZAN GANAI
December 4, 1970
ALI MOHD MIR Vs. DIVISIONAL COMMISSIONER, KASHMIR
July 23, 1970
ASHOK SINGH Vs. CHIEF SECRETARY, J&K GOVT
May 14, 1970
AZIZ WANI Vs. DIRECTOR CONSOLIDATION
August 19, 1970
BABOO RAM Vs. FINANCIAL COMMISSIONER
December 9, 1970
BAGH HUSSAIN Vs. STATE
November 20, 1970
BAWI Vs. NATH
January 9, 1970
BK ABDUL MAJID Vs. UNION CO-OPERATIVE INSURANCE SOCIETY LTD
May 4, 1970
CHATTAN PHUNTSOG Vs. STATE OF J&K
December 10, 1970
CUSTODIAN GENERAL EVACUEE PROPERTY Vs. MOHD SYED BABA
March 12, 1970
D B SAXENA Vs. STATE OF J&K
March 31, 1970
DIRECTOR OF FISHERIES, J&K Vs. QADIR MIR
September 4, 1970
DWARIKA NATH Vs. BRIJ RAJ SINGH
April 28, 1970
EAST INDIA HOTELS LTD Vs. ASSESSING AUTHORITY SALES TAX CIRCLE
April 24, 1970
FAROOQ AHMAD MATOO Vs. STATE
June 5, 1970
GH MOHD Vs. STATE OF J&K
September 30, 1970
GH MOHD Vs. BADSHAH BEGUM
May 1, 1970
GH QADIR BAKSH Vs. STATE OF J&K
January 21, 1970
GHULAM MUSTAFA KAMIL Vs. STATE OF JAMMU AND KASHMIR
July 27, 1970
GOPAL SINGH Vs. DIRECTOR FOOD SUPPLIES
April 2, 1970
GULA LONE AND ANOTHER Vs. SUPERINTENDENT, CENTRAL JAIL AND ANOTHER
September 10, 1970
HAJI GH NABI REHI Vs. TEHSILDAR PULWAMA
March 16, 1970
HANDA & CO Vs. STATE OF J&K
September 9, 1970
HARNAM SINGH Vs. STATE OF J&K
January 27, 1970
INDIA TYRE SOLE CO Vs. ASSESSING AUTHORITY
April 16, 1970
INSPECTOR GENERAL OF POLICE, J&K Vs. S NARINDER SINGH
February 17, 1970
ISHAR DASS Vs. INCOME TAX OFFICER
December 10, 1970
J&K CO-OPERATIVE BANK LTD Vs. SHAMS-UD-DIN BACHA
June 9, 1970
JAGAN NATH Vs. GIRDHARI LAL
April 21, 1970
JAGAN NATH Vs. MST SARJOO
April 14, 1970
JAGAT RAM ARYAN Vs. JAMMU AND KASHMIR STATE AND OTHERS
December 10, 1970
JAGDISH SINGH Vs. KUNJ LAL
June 19, 1970
JAGJIT CHANDRA Vs. TH AVTAR SINGH
November 16, 1970
JAMMU METAL ROLLING MILLS Vs. ASSESSING AUTHORITY
February 25, 1970
JANI Vs. MOHD KHAN
March 25, 1970
KARAM KAUR Vs. TH DASS
November 16, 1970
KARMON DEVI, CHANCHAL KUMARI AND JAGDISH KAUR Vs. STATE OF J&K
February 25, 1970
KASTURI LAL Vs. KRISHAN CHAND
March 31, 1970
KRISHEN LAL Vs. KRISHNA
May 1, 1970
KRISHEN SINGH Vs. EXECUTIVE ENGINEER
December 3, 1970
KUNDAN LAL Vs. NAIB TEHSILDAR
November 16, 1970
LASSA SAHIB Vs. STATE OF J&K
October 5, 1970
LASSA SHEIKH Vs. STATE
January 19, 1970
LIAQAT ALI Vs. MIR MOHD
April 8, 1970
M A JAUHARI Vs. STATE OF J&K
November 23, 1970
MALIK DAR Vs. JANTI
December 22, 1970
MAQBOOL SHAH Vs. SITARA
May 1, 1970
MASTER MOHD MAQBOOL Vs. STATE OF JAMMU AND KASHMIR
September 10, 1970
MIR AHMED ULLAH Vs. STATE OF J&K
July 14, 1970
MIRAJ-UD-DIN Vs. STATE
May 9, 1970
MOHAN LAL DHAR Vs. STATE BANK OF INDIA
October 19, 1970
MOHD MAQBOOL (MASTER) Vs. STATE OF J&K
September 10, 1970
MOHD SHARIF Vs. STATE OF J&K
March 16, 1970
MOHD YOUSUF Vs. DIRECTOR CONSOLIDATION
August 21, 1970
MOHD. SHARIF Vs. STATE OF JAMMU AND KASHMIR
March 15, 1970
MOHIM SINGH Vs. CHATTAR SINGH
April 22, 1970
MOHINDER SINGH & CO Vs. EXECUTIVE ENGINEER, JAMMU & CENTRAL CONSTRUCTION DIVISION
December 15, 1970
MUSHTAQ AHMED Vs. AJUDYA DEVI
September 25, 1970
NAZIR AHMAD Vs. GH RASOOL
March 27, 1970
NOOR-UL-DIN Vs. AB GANI BALA
May 28, 1970
PARMANAND Vs. STATE
November 19, 1970
PARSHOTAM LAL Vs. KALAYAN SINGH
April 17, 1970
PREMJIT SINGH Vs. SHIV RAM
May 20, 1970
PT PREM NATH Vs. TEJ LAL
September 3, 1970
QADIR SHAH Vs. AMMA DAR
October 13, 1970
R DACHAN Vs. STATE OF J&K
June 26, 1970
RADHA KRISHAN TICKOO Vs. BHUSHAN LAL TICKOO
August 26, 1970
RAM LAL Vs. MOHAN LAL
January 19, 1970
RANO Vs. BHAGAT SINGH
December 29, 1970
ROA BAHADUR THAKUR KARTAR SINGH Vs. AB AHAD BURZA
August 28, 1970
ROSHAN LAL SETHI Vs. CHIEF SECRETARY
September 28, 1970
RUP LAL Vs. KARTARO DEVI
March 4, 1970
S MANJIT SINGH Vs. J P JARRAWALLA
November 6, 1970
S MUBARIK SHAH NAQASHBANDI Vs. INCOME TAX OFFICER, SALARY CIRCLE
December 18, 1970
SALAH MOHD Vs. GULAB
April 17, 1970
SANT RAM Vs. ABDUL HAQ.
December 15, 1970
SARDARI LAL Vs. VISHANO
May 7, 1970
SAT PAL KAPOOR Vs. MANI RAM
October 31, 1970
SHAH MALI Vs. ANWAR DAR
April 9, 1970
SHAM LAL SARAF AND ANOTHER Vs. YOGIRAJ SHRI SWAMI SOMANAND AND OTHERS
May 6, 1970
SHAMIM AKHTAR AND ANOTHER Vs. STATE OF JAMMU AND KASHMIR AND OTHERS
July 15, 1970
SHEIKH GH AHMAD Vs. SHEIKH MOHD IQBAL
May 1, 1970
STATE Vs. RAM LAKHAN
July 27, 1970
STATE Vs. DHANI RAM
November 16, 1970
STATE OF J&K Vs. TEERATH RAM AHUJA PVT LTD
May 22, 1970
STATE OF J&K Vs. L TOTA RAM
July 10, 1970
SUBEDAR MAJOR JAGGAN NATH Vs. STATE
December 18, 1970
SUBEDAR SURAT SINGH Vs. CHIEF ENGINEER PROJECTS BEACON
May 22, 1970
SUDESH KUMAR Vs. KULDIP RAJ
April 23, 1970
SUNDRI Vs. MOHD FAFOO
August 25, 1970
SURINDRA MOHAN Vs. DHARAM CHAND ABROL
August 5, 1970
TH DHURUDEV SINGH Vs. SHANTA DEVI
April 28, 1970
TIMBER PVT LTD Vs. ASSISTANT COLLECTOR, JAMMU
October 31, 1970
UNION OF INDIA Vs. MOHINDER SINGH & CO
April 3, 1970
VASDEV Vs. OM PARKASH
November 16, 1970
YOGESHWAR Vs. STATE OF J&K
January 9, 1970