Case Index

Title
Date
ALAUDDIN MIAN Vs. HAFIZ MIAN AND OTHERS
May 20, 1970
AMBIKA PRASAD THAKUR AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 3, 1970
ARJUN MAHTO Vs. MONDA MAHATAIN
July 14, 1970
ARUN KUMAR Vs. THE STATE OF BIHAR THROUGH THE HEALTH COMMISSIONER AND ORS.
May 5, 1970
ASARFI MAHASETH Vs. RAM SWAROOP PANJIAR
November 9, 1970
ATRA DEVI Vs. RAMSWAROOP PRASAD SINGH
May 8, 1970
BABBAN PD. AND ANR. Vs. FULENA GIR AND ANR.
September 18, 1970
BABU KHUBLAL SINGH Vs. RAM SARUP SINGH
December 23, 1970
BABULAL RAM Vs. SPECIAL OFFICER INCHARGE GAYA MUNICIPALITY AND ANR.
April 16, 1970
BADRI BISHAL DHANDHANIA Vs. HAJI SHARAFAT HUSSAIN AND ORS.
February 12, 1970
BADRI SINGH Vs. NORTH BIHAR REGIONAL TRANSPORT AUTHORITY
August 27, 1970
BAIDYANATH MANDAL Vs. RUKMINI SUKHANI
February 26, 1970
BAIDYANATH MANDAL Vs. COAL PURCHASE AND INSPECTION AGENCY P LTD
May 1, 1970
BAIJNATH PRASAD Vs. MANSA MAHTO AND AFTER HIM MOTI MAHTO
May 8, 1970
BAIJNATH PRASAD SINGH Vs. STATE OF BIHAR
May 19, 1970
BANARSI PRASAD VERMA AND SHEO SHANKAR PRASAD SINGH Vs. BINDESHWARI PRASAD SINGH AND BRAHMDEO PRASAD SAO
February 27, 1970
BANARSI SINGH AND ORS. Vs. JANARDAN SINGH
April 12, 1970
BASUDEO MAHTO, Vs. THE STATE
February 24, 1970
BASUDEO TIWARY Vs. BAGUN SUMBRUI
September 2, 1970
BHAKTI SUDHA PATTADAR Vs. MANORAMA DEVI
December 23, 1970
BHARAN SINGH AND MOHAN SINGH Vs. JADU HAZAM
February 18, 1970
BHAWESH MISHRA Vs. PRESIDENT OF BOARD OF SECONDARY EDUCATION
May 20, 1970
BHOLA SINGH Vs. KEDARNATH SINGH AND ORS.
April 9, 1970
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. HARKISHUN DAS
August 12, 1970
BIHAR STATE BULLION MERCHANTS ASSOCIATION Vs. UNION OF INDIA
October 21, 1970
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR AND OTHERS
May 14, 1970
BINDA BASANI DEVI Vs. RAM NANDAN SINGH
May 7, 1970
BINDBASHNI SINGH Vs. SHEORATI KUER
April 16, 1970
BISHWANATH PD SINGH Vs. STATE OF BIHAR
August 6, 1970
BOKARO AND RAMGUR Vs. ADDITIONAL COLLECTOR
February 16, 1970
BORHAN KUMAR Vs. ASSISTANT PERSONNEL OFFICER INDIAN OIL CORPORATION REFINERIES DIVISION BARAUNI UNIT
May 6, 1970
CHANDRA DEO PRASAD VERMA Vs. VICE CHANCELLOR OF MAGADH UNIVERSITY
May 8, 1970
CHANDRIKA KUER Vs. STATE OF BIHAR
November 2, 1970
CHANDRIKA PRASAD ALIAS CHANDRIKA RAM Vs. THE STATE
February 27, 1970
CHANDRIKA TIWARY Vs. THAKUR ROY AND ORS.
May 20, 1970
CHATURBHUJ V. ARYA Vs. THE DEPUTY COMMISSIONER OF SINGHBHUM AND ORS.
April 6, 1970
CHHATU RAM BHADANI Vs. STATE OF BIHAR
July 22, 1970
CHINI MAZDOOR SANGH Vs. STATE OF BIHAR
February 9, 1970
CHOTA LAKHIRAM MURMU Vs. STATE OF BIHAR
July 29, 1970
COMMISSIONER OF INCOME TAX Vs. HANUMANDAS HIMATSINHKA
November 25, 1970
COMMISSIONERS OF REVELGANJ MUNICIPAL BOARD Vs. N E RAILWAY ADMINISTRATION
February 5, 1970
DEO NANDAN MISHRA Vs. STATE OF BIHAR
November 9, 1970
DEONANDAN TIWARY AND ANR. Vs. THE VICE CHANCELLOR AND ORS.
December 22, 1970
DEVENDRA NARAIN SINGH Vs. SHIVA KUMAR PRASAD SINGH
May 20, 1970
DHANUSHDHABI PRASAD Vs. SUB-DIVISIONAL MAGISTRATE AND OTHERS
May 8, 1970
DHARAMPAL SINGH Vs. A K BANERJI
March 4, 1970
DILIP KUMAR SINGH Vs. STATE OF BIHAR
May 5, 1970
DILO SAO Vs. STATE OF BIHAR
April 2, 1970
DILRAJ SINGH Vs. MINISTER OF TRANSPORT
November 16, 1970
DISTRICT BOARD Vs. SADHU SAO
May 13, 1970
DURGA PRASAD CHANDI PRASAD Vs. COMMISSIONER OF INCOME TAX
June 15, 1970
EMPLOYERS IN RELATION TO MUDIDIH COLLIERY OF M/S. BURRAKAR COAL COMPANY LIMITED Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AND OTHERS
June 15, 1970
GAURI SHANKAR MANSARIA Vs. UNION OF INDIA
August 29, 1970
GIRDHAR DAS ANANDJI AND ANOTHER Vs. JIVARAJ MADHAVJI PATEL AND OTHERS
August 19, 1970
GOPI KISHAN Vs. UNION OF INDIA AND ORS.
March 31, 1970
GOURISHANKAR GANERIWALA AND ORS. Vs. STATE OF BIHAR AND OTHERS
April 16, 1970
GULZARILAL AGARWALLA Vs. ONKARMAL AGARWALLA
July 15, 1970
GUPTESHWAR PANDEY Vs. RAM PEARI DEVI
April 22, 1970
GYAN MOHAN DAS Vs. HARIRAM MAHARAJ AND OTHERS
January 3, 1970
HABIBUR RAHMAN Vs. TETRI
December 8, 1970
HALIMAN Vs. MANIR
July 22, 1970
HARIHAR PRASAD SAH Vs. SARDAR JODH SINGH
September 24, 1970
HARIHAR PRASAD SAO Vs. BHAGWAN DAS
November 11, 1970
HARISHCHANDRA SINGH Vs. STATE OF BIHAR
December 21, 1970
HARNANDAN PRASAD Vs. STATE OF BIHAR AND ORS.
January 6, 1970
HINDUSTHAN GENERAL INSURANCE Vs. DAYA NATH JHA
May 1, 1970
HURDATROY JUTE MILLS PRIVATE LTD Vs. SUPERINTENDENT OF COMMERCIAL TAXES
January 27, 1970
IMRIT RAI AND OTHERS Vs. JAYANAND PD. AND OTHERS
July 30, 1970
INDIAN COPPER CORPORATION Vs. STATE OF BIHAR
April 27, 1970
INDIAN EXPLOSIVES LIMITED Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANOTHER
November 16, 1970
ISRAFIL Vs. ISRAIL
October 20, 1970
JADU BANSI PRASAD AND OTHERS Vs. THE STATE OF BIHAR
April 28, 1970
JAGDISH SAO Vs. AJOY KUMAR AGRAWAL AND ORS.
February 21, 1970
JAGESHWAR SIKHAR AND ORS. Vs. YUBRAJIN SRIMATI BAIDEHI KUER AND ANR.
January 16, 1970
JAMSHEDPUR CEMENT LTD Vs. BIHAR STATE CREDIT AND INVESTMENT CORPORATION LIMITED
January 1, 1970
JAMUNA CHAUDHUR Vs. STATE OF BIHAR
October 23, 1970
JAMUNA SINGH Vs. THE STATE OF BIHAR
February 18, 1970
JITENDRA PRASAD Vs. STATE OF BIHAR AND ORS.
January 13, 1970
KAILASH THAKUR Vs. DEPUTY COMMISSIONER
August 31, 1970
KAMLA PRASAD SINHA Vs. THE STATE OF BIHAR
February 18, 1970
KANAI CHANDRA GANGULI Vs. PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL (NO. 2) AND OTHERS
October 26, 1970
KEDAR DAS MOHTA Vs. NAND LAL PODDAR
September 10, 1970
KHAS KARANPURA COLLIERIES LTD Vs. STATE OF BIHAR
September 3, 1970
KRISHNA BAHADUR Vs. STATE
May 19, 1970
L M THAPAR Vs. STATE OF BIHAR
August 6, 1970
LAKHAN MAHTO Vs. STATE OF BIHAR
December 17, 1970
LAL MOHAN PRASAD Vs. BHAIRO KUMAR JAIN
February 23, 1970
LANGA MANJHI Vs. JABA MAJHIAN
May 14, 1970
M.N. HODA Vs. STATE OF BIHAR AND OTHERS
November 27, 1970
M/S. BASUDEO PRASAD CHIRANJI LAL Vs. THE STATE OF BIHAR
March 4, 1970
M/S. GAMMON INDIA LIMITED Vs. BALESHWAR PD. JAISWAL AND ORS.
January 9, 1970
MADAN SHARMA Vs. BIHAR SCHOOL EXAMINATION BOARD
August 7, 1970
MAHABIR DASS Vs. MOTIBHAI NARSIBHAI PATEL
January 8, 1970
MAHABIR SAHNI Vs. BABU LAL SAHNI
July 1, 1970
MAHABIR SINHA Vs. THE STATE OF BIHAR AND OTHERS
April 27, 1970
MAHENDRA LAL Vs. MST REKHIA
August 25, 1970
MAHENDRA PRASAD SINHA Vs. BHAGIRATH LAL AND ORS.
December 8, 1970
MAKHAN GOPE Vs. PRASAD GOPE
November 4, 1970
MANAGEMENT OF THE BIHAR STATE ELECTRICITY BOARD, PATNA Vs. THE WORKMEN OF THE BIHAR STATE ELECTRICITY BOARD AND OTHERS
February 24, 1970
MANAGING COMMITTEE T K GHOSH ACADEMY Vs. STATE OF BIHAR
May 6, 1970
MATHURA PRASAD Vs. KALI DHOBI AND OTHERS
September 24, 1970
MATHURA SINGH Vs. DEODHARI SINGH
December 23, 1970
MATLU MANJHI AND THREE OTHERS Vs. THE STATE
February 20, 1970
MISRI LAL YADAV Vs. PARMESHWAR YADAV AND OTHERS
May 22, 1970
MUNSHI SINGH Vs. UNION OF INDIA
June 15, 1970
MUZAFFARPUR ELECTRIC SUPPLY CO Vs. S K DUTTA
July 31, 1970
N C VERMA Vs. STATE OF BIHAR
July 31, 1970
NAKUL CHANDRA BANERJEE, Vs. THE STATE
April 23, 1970
NAND DEO PRASAD Vs. STATE OF BIHAR
December 4, 1970
NAND KISHORE PANDEY Vs. P P AGARWAL
December 23, 1970
NANIK CHANDRA VATSALYA Vs. BIRENDRA SINGH
April 28, 1970
NATHUNI THAKUR Vs. MOSTT. MANBHARNA KUER
May 14, 1970
NEW INDIA ASSURANCE COMPANYLTD Vs. SUMITRA DEVI
May 7, 1970
NISADA BAH DEVI Vs. STATE OF BIHAR
December 18, 1970
ONKAR NATH JALAN Vs. RAMANAND PRASAD
January 9, 1970
PARAS PANDEY ALIAS PARAS NATH PANDEY Vs. BANKA PRASAD SAH AND OTHERS
September 16, 1970
PARMESHWAR PRASAD Vs. UNION OF INDIA
June 15, 1970
PARMESHWAR SINGH ALIAS PARMESHWAR PD. Vs. STATE OF BIHAR AND ORS.
February 6, 1970
PATNA ELECTRIC SUPPLY CO LTD Vs. PATNA MUNICIPAL CORPORATION
August 31, 1970
PATNA ELECTRIC SUPPLY CO LTD Vs. COMMISSIONER OF LABOUR
February 4, 1970
PRABEEN CHANDRA DUTTA Vs. MOHAMMAD IDRIS
January 3, 1970
PRYAG CHOUDHARY Vs. K RAMAN
May 14, 1970
PURNI DEVI Vs. SHIBU MAHTON
November 3, 1970
RADHA DEVI Vs. DHANIK LAL ISSER
September 11, 1970
RAGHUNANDAN YADAV AND ORS. Vs. THE STATE OF BIHAR
August 31, 1970
RAJENDRA JAIBHADRA JHA Vs. J.P. CHOUDHARY AND OTHERS
January 22, 1970
RAJENDRA PRASAD Vs. BOARD OF COMMISSIONERS AND OTHERS
September 3, 1970
RAJENDRA PRASAD SINGH Vs. STATE
January 9, 1970
RAJNITI PRASAD Vs. BANARSI PRASAD
May 6, 1970
RAM BACHAN SINGH Vs. DOMA SINGH
April 27, 1970
RAM BACHAN SINGH AND ANR. Vs. RAM SAJAN SINGH AND ANR.
May 21, 1970
RAM BALLAV JALAN Vs. STATE OF BIHAR AND ANR.
February 9, 1970
RAM CHANDRA SAHU Vs. DHIRENDRA MOHAN BHADRA
February 6, 1970
RAM CHANDRA SRIVASTAVA Vs. PARSIDH NARAIN SINGH
September 23, 1970
RAM CHANDRA SRIVASTAVA AND ORS. Vs. PRASIDH NARAIN SINGH AND ORS.
August 19, 1970
RAM DAS SAHU Vs. MUNICIPAL COMMISSIONERS THROUGH CHAIRMAN, MONGHYR MUNICIPALITY
October 19, 1970
RAM DHANI SHARMA Vs. THE STATE OF BIHAR AND ORS.
May 14, 1970
RAM EKBAL Vs. KHIRA DEVI
November 9, 1970
RAM EKBAL RAI Vs. THE CHAIRMAN, SOUTH BIHAR REGIONAL TRANSPORT AUTHORITY AND ORS.
April 27, 1970
RAM KHELAWAN CHOUDHARY AND ORS. Vs. THE STATE
April 27, 1970
RAM KRIPAL SINGH Vs. ASSISTANT CUSTODIAN GENERAL EVACUEE PROPERTY
December 16, 1970
RAM LACHHAN SINGH Vs. TEJ NARAIN SINGH
February 19, 1970
RAM PRAVESH MISHRA AND ANR. Vs. THE STATE OF BIHAR AND OTHERS
December 2, 1970
RAMAKANT JHA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
June 15, 1970
RAMAYAN SARAN Vs. PATNA IMPROVEMENT TRUST
December 23, 1970
RAMBAHADUR PANDEY AND ORS. Vs. SUDHISHT NARAIN PANDEY AND ORS.
January 9, 1970
RAMBRIKSH SAH Vs. STATE OF BIHAR
March 9, 1970
RAMCHANDRA PRASAD YADAV Vs. ANIRUDH SINGH AND OTHERS
July 14, 1970
RAMCHANDRA SAH Vs. MT. JASODA DEVI AND BACHHI DEVI
September 29, 1970
RAMESH BHAICHAND MEHTA Vs. STATE OF BIHAR
June 15, 1970
RAMJI SHARAN Vs. KRISHNA CHAND KHANNA
March 10, 1970
RAMLAL SAO Vs. GULAB CHAND
September 15, 1970
RAMNIKLAL KOTHARI Vs. BHUNESHWAR SINGH
March 18, 1970
RAMSAGAR ROY Vs. STATE OF BIHAR AND ORS.
February 12, 1970
RAMSWAROOP SINGH Vs. BISO SINGH AND OTHERS
June 22, 1970
RATI SINGH Vs. RAM PRASAD SINGH
January 15, 1970
ROHTAS INDUSTRIES LTD Vs. UNION OF INDIA
October 23, 1970
SAKALDEO RAM Vs. STATE OF BIHAR
May 12, 1970
SARDAR GURU DAYAL SINGH Vs. RAMCHANDRA KUSHIARI
March 27, 1970
SARFUDDIN ANSARI Vs. THE STATE OF BIHAR AND ORS.
May 8, 1970
SARJUG MAHTON, Vs. THE STATE OF BIHAR
September 25, 1970
SATYA BRAT PRASAD SINGH Vs. STATE OF BIHAR
September 28, 1970
SATYA NARAYAN AGARWALL Vs. BAIDYANATH MANDAL
December 23, 1970
SAUMYA KUMAR GUPTA Vs. OFFICIAL LIQUIDATOR
February 2, 1970
SAVAILAL KESHAVLAL SHAH Vs. STATE OF BIHAR
June 15, 1970
SHAW BROTHERS Vs. N B SINHA
November 4, 1970
SHIVA SHANKAR JHA Vs. STATE OF BIHAR
July 21, 1970
SHIVDHARI GOPE Vs. ANANT PODDAR
April 18, 1970
SHOE KUMAR Vs. RAM CHANDRA RAM
April 2, 1970
SHRI S.K. BHATTACHARYA Vs. THE STATE OF BIHAR AND OTHERS
April 24, 1970
SIARAM SINGH Vs. MAHANTH SHRIRAM KISHUN DAS
February 6, 1970
SIDHI BINAYAK NATH MISHRA & OTHERS Vs. GANGA RAM HAZAM & OTHERS
December 21, 1970
SK. MANZOOR Vs. THE STATE OF BIHAR
March 9, 1970
SOHAN URAON Vs. PURAN PRASAD URAON BAKHLA
July 9, 1970
SPECIAL OFFICER, SASARAM MUNICIPALITY Vs. BHAGWAN PATWA
April 9, 1970
SRI MD. YUSUF AND OTHERS Vs. STATE OF BIHAR AND OTHERS
July 9, 1970
SRI RAM ISHWAR SINGH Vs. SRI JAGAT NAND SAHAI AND ANR.
December 21, 1970
STATE OF BIHAR Vs. JIWAN DAS ARYA
April 7, 1970
STATE OF BIHAR Vs. S K SAHAY
January 21, 1970
STATE OF BIHAR, THROUGH THE LABOUR INSPECTOR, MUZAFFARPUR Vs. PARMANAND KEJRIWAL
July 27, 1970
SUBHLAL GOPE Vs. STATE OF BIHAR
March 20, 1970
SUDAMA SINGH Vs. THE BOARD OF DIRECTORS AND ORS.
March 5, 1970
SUDHIR CHANDRA SARKAR Vs. TATA IRON AND STEEL CO. LTD. AND ORS.
January 21, 1970
SUDHIR KUMAR ROY Vs. UNION OF INDIA AND OTHERS
May 13, 1970
SURAJ KANT JHA Vs. THE STATE OF BIHAR AND OTHERS
December 18, 1970
SURESHWAR PRATAP SAHI AND ORS. Vs. JOGI BALAK DASS
March 18, 1970
THAKUR RAI Vs. RAMBRICHH RAI
January 12, 1970
THE MANAGING COMMITTEE OF ARRAH TOWN HIGHER SECONDARY SCHOOL THROUGH SHRI J.N. SAHAY Vs. THE PRESIDENT, BOARD OF SECONDARY EDUCATION AND 3 OTHERS
September 28, 1970
TORAL MAHTO Vs. CHANDESHWAR MAHTO
December 23, 1970
TRADERS SYNDICATE Vs. STATE OF BIHAR
February 5, 1970
TRIBENI KUER Vs. SHANKAR TIWARI
April 18, 1970
TULSHI LAL SAO AND LAL BABU SAO Vs. UNION OF INDIA
March 5, 1970
UNION OF INDIA Vs. LALLI
May 6, 1970
UNION OF INDIA Vs. TATA IRON AND STEEL LTD. AND ANR.
April 14, 1970
UNION OF INDIA Vs. RAJENDRA PD. SINGH
January 20, 1970
VIDYA SINGH Vs. WAKIL SINGH AND ORS.
October 26, 1970