Case Index

Title
Date
ABDUL LATIF KHAN Vs. FINANCIAL COMMISSIONER
May 26, 1970
ABDUL LATIF KHAN Vs. THE STATE OF PUNJAB AND OTHERS
December 17, 1970
ACHHAR SINGH Vs. ANANTI
November 10, 1970
ACHHAR SINGH AND OTHERS Vs. KARTAR SINGH AND OTHERS
March 3, 1970
ADDITIONAL DIRECTOR I CONSOLIDATION OF HOLDINGS PUNJAB AND Vs. RAGHWANT SINGH GURBACHAN SINGH
January 7, 1970
ADMINISTRATOR AMRITSAR MUNICIPALITY Vs. BHUPINDER SINGH
February 26, 1970
AJIT SINGH Vs. STATE OF PUNJAB
January 28, 1970
AJIT SINGH Vs. STATE OF PUNJAB
February 26, 1970
AJIT SINGH Vs. VED RAJ
November 23, 1970
AJIT SINGH AND ANR. Vs. THE STATE OF PUNJAB
January 29, 1970
AMAR KAUR Vs. IQBAL SINGH
November 23, 1970
AMAR NATH Vs. THE STATE OF HARYANA
July 15, 1970
AMAR NATH Vs. STATE OF HARYANA
March 19, 1970
AMAR NATH DAULI RAM Vs. GANESHA RAM ALAKH RAM
September 15, 1970
AMAR NATH GAUTAM Vs. STATE ETC.
April 29, 1970
AMAR SINGH Vs. THE STATE OF HARYANA AND ORS.
December 24, 1970
AMBALA ELECTRIC SUPPLY COMPANY LTD Vs. WALAITI LAL KOHLI
May 5, 1970
AMRIK SINGH Vs. THE STATE OF PUNJAB
January 19, 1970
AMRIT LAL KATHURIA Vs. THE UNION TERRITORY CHANDIGARH AND OTHERS
September 3, 1970
ANANT RAM Vs. RAGHUBAR DAYAL BHARGAVA
October 21, 1970
ANKAURI Vs. FINANCIAL COMMISSIONER
September 10, 1970
ARJAN Vs. BALEY
November 25, 1970
ARJAN SINGH Vs. AMAR SINGH
November 3, 1970
ASA NAND Vs. SWATANTARPAUL SINGH, ETC.
May 4, 1970
ATTAR SINGH Vs. STATE OF PUNJAB
February 26, 1970
ATUL GLASS INDUSTRIES Vs. STATE OF HARYANA
December 3, 1970
AUTO PINS INDIA REGISTERED Vs. STATE OF HARYANA
February 12, 1970
AVTAR SINGH RANGWALA Vs. COMMISSIONER OF INCOME-TAX-CUM-WEALTH-TAX
December 9, 1970
B K TALWAR Vs. STATE OF HARYANA
February 26, 1970
B S NAT Vs. BACHAN SINGH
September 2, 1970
B.S. BRAR Vs. STATE THROUGH SECRETARY EDUCATION PUNJAB, CHANDIGARH AND ANOTHER
August 13, 1970
BACHAN RAM Vs. GRAM PANCHAYAT JONDA
October 19, 1970
BACHAN SINGH Vs. CHHOTU RAM
August 21, 1970
BACHITTAR SINGH Vs. PUNJAB WOOLLEN TEXTILE MILLS
May 15, 1970
BACHNA SUKH RAM Vs. STATE OF PUNJAB
August 7, 1970
BADDAN Vs. UNION OF INDIA (UOI), ETC.
May 4, 1970
BADLU Vs. THE STATE OF HARYANA AND ORS.
November 9, 1970
BAHADUR CHAND CHAMAN LAL Vs. PUNJAB STATE
January 8, 1970
BAISHNO DAS KISHORI LAL Vs. COMMISSIONER OF INCOME-TAX
November 5, 1970
BAISHNO DAS KISHORI LAL Vs. COMMISSIONER OF INCOME TAX
November 15, 1970
BAKHTAWAR SINGH Vs. STATE OF PUNJAB
October 6, 1970
BAL RAM Vs. SANWAL RAM
March 11, 1970
BALWANT SINGH Vs. JAGDISH SINGH CHEEMA
November 27, 1970
BANARSI DASS Vs. RAM RAKHI
October 21, 1970
BASANT LAL OM PARKASH Vs. COMMISSIONER OF INCOME-TAX
November 12, 1970
BASANT SINGH Vs. SHAM KAUR, ETC.
October 12, 1970
BATA SHOE COMPANY PRIVATE LTD. Vs. THE CHIEF ADMINISTATOR, CHANDIGARH ADMINISTRATION UNION TERRITORY OF CHANDIGARH AND ORS.
December 18, 1970
BATTAN SINGH Vs. ADDITIONAL DIRECTOR
April 23, 1970
BHAG SINGH Vs. STATE OF PUNJAB
November 30, 1970
BHAGWANT SINGH JAIN Vs. SHRI R.L. SUDHIR, I.A.S., DEPUTY COMMISSIONER AND ORS.
March 16, 1970
BHAGWATI PARSHAD Vs. PUNJABI UNIVERSITY
February 11, 1970
BHAJAN LAL Vs. B S GREWAL
August 8, 1970
BHARAT SINGH Vs. B S GREWAL
November 23, 1970
BHIM AND OTHERS Vs. HARISH CHANDER
November 30, 1970
BHOLA RAM Vs. SUPERINTENDING CANAL OFFICER
July 29, 1970
BHULLAN Vs. MAM RAJ
September 28, 1970
BHUPINDRA CEMENT WORKERS UNION Vs. ASSOCIATED CEMENT COMPANIES
October 12, 1970
BHURIYA Vs. RAM KALI
April 23, 1970
BINJHA RAM Vs. STATE OF HARYANA
December 4, 1970
BIR BHAN AND ANOTHER Vs. RAM LAL SHARMA AND ANOTHER
December 17, 1970
BIRBAL Vs. BAWA BASANT DASS
November 4, 1970
BIRJEE Vs. PIRTHI SUJJAN SINGH
May 21, 1970
BISHAN DEVI Vs. POORAN DEVI
May 7, 1970
BISHEN DASS NAGINA MULL Vs. KEHAR SINGH AND ANR.
February 12, 1970
BOOTA SINGH Vs. ROSHAN LAL
August 7, 1970
BRHAM SARUP Vs. STATE OF HARYANA
May 26, 1970
BRIJ BUSHAN LAL Vs. COMMISSIONER OF INCOME-TAX
November 11, 1970
BRIJ LAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 8, 1970
BUSINESS KNOWN A GIRSHAN INDL CO PVT LTD Vs. INTERCHEM CORPN PVT LTD AND ANOTHER
January 16, 1970
BUTA SINGH Vs. RAJINDER SINGH AND ANOTHER
January 7, 1970
BUTA SINGH Vs. CHAND ALIS CHANDA SINGH
March 10, 1970
CALCUTTA INSURANCE LTD Vs. BHUPINDER SINGH
May 5, 1970
CANTONMENT BOARD, AMBALA Vs. THE STATE OF PUNJAB. CHANDIGARH AND OTHERS
January 6, 1970
CHAMAN LAL Vs. MOHINDER DEVI
July 22, 1970
CHAMAN LAL AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 2, 1970
CHANAN RAM AGGARWAL Vs. THE COMMISSIONER, AMBALA DIVISION
February 24, 1970
CHANAN SINGH Vs. ADDITIONAL DIRECTOR
April 23, 1970
CHANCHAL SINGH Vs. STATE OF PUNJAB
May 1, 1970
CHAND KAUR AND DANI Vs. RAM CHAND
July 21, 1970
CHANDA SINGH Vs. IND KAUR ETC
October 14, 1970
CHANDER BHAN RAM CHAND Vs. STATE
February 3, 1970
CHANDGI RAM Vs. MOONGA
August 20, 1970
CHATTAR SINGH Vs. FINANCIAL COMMISSIONER
April 7, 1970
CHETAN DASS Vs. MARU AND ANOTHER
December 10, 1970
CHETAN DASS Vs. MARU AND ANR.
December 18, 1970
CHHAJA SINGH Vs. RAM PARTAP
December 18, 1970
CHHINDA AND ANR. Vs. THE STATE
January 23, 1970
CHIMAN LAL Vs. STATE OF HARYANA
February 10, 1970
CHINDER PAL Vs. STATE OF PUNJAB
November 11, 1970
CHINT RAM Vs. STATE OF PUNJAB
December 10, 1970
CHIRANJI LAL STEEL ROLLING MILLS Vs. COMMISSIONER OF INCOME-TAX
November 12, 1970
CHUHAR SINGH Vs. SUPERINTENDING CANAL OFFICER
January 8, 1970
CHUHARIA Vs. GRAM PANCHAYAT
March 19, 1970
CHUNI LAL, SON OF SHRI CHAND Vs. THE STATE OF HARYANA
December 15, 1970
COL. HIS HIGHNESS RAJA SIR HARINDER SINGH BAHA DUR, RULER OF THE FORMER FARIDKOT STATE, FARIDKOT Vs. THE UNION OF INDIA AND OTHERS
February 12, 1970
COL. KEHAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
March 5, 1970
COMMISSIONER OF INCOME TAX Vs. PIARA SINGH
November 5, 1970
COMMISSIONER OF INCOME TAX Vs. NARAIN KAUR
February 4, 1970
COMMISSIONER OF INCOME TAX Vs. JODHA MAL KUTHIALA AND COMPANY R B
March 5, 1970
COMMISSIONER OF INCOME TAX Vs. RAGHBIR SINGH S TRUST
March 18, 1970
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. VIJAY KUMAR BEHAL
November 19, 1970
COMMISSIONER OF INCOME-TAX Vs. HARGOPAL BHALLA AND SONS
November 10, 1970
COMMISSIONER OF INCOME-TAX Vs. JISHAN LAL KUTHIALA
November 10, 1970
COMMISSIONER OF INCOME-TAX Vs. SARASWATI SUGAR SYNDICATE LTD
November 17, 1970
COMMISSIONER OF INCOME-TAX Vs. KHALSA NIRBHAI TRANSPORT CO P LTD
November 17, 1970
COMMISSIONER OF INCOME-TAX Vs. RAM SANEHI GIAN CHAND
November 18, 1970
COMMISSIONER OF INCOME-TAX Vs. LALITA KAPUR
March 11, 1970
COMMISSIONER OF INCOME-TAX Vs. S RAGHBIR SINGH TRUST
March 18, 1970
COMMISSIONER OF INCOME-TAX Vs. R B JODHA MAL KUTHIALA AND CO
March 5, 1970
COMMISSIONER OF INCOME-TAX Vs. HARJASMAL MEHRA
March 10, 1970
COMMISSIONER OF INCOME-TAX Vs. KIRPA RAM RADHA KISHAN
April 21, 1970
COMMISSIONER OF INCOME-TAX Vs. GOYAL OIL MILLS
May 7, 1970
COMMISSIONER OF INCOME-TAX Vs. RAMLAL MANSUKH RAI
February 25, 1970
COMMISSIONER OF INCOME-TAX Vs. PATIALA SALES CORPORATION PVT LTD
January 14, 1970
COMMISSIONER OF INCOME-TAX Vs. AVON CYCLES PVT LTD
January 20, 1970
COMMISSIONER OF INCOME-TAX Vs. SHARDA AJMANI
August 19, 1970
COMMISSIONER OF INCOME-TAX Vs. MUNSHI RAM TILAK RAJ
August 25, 1970
COMMISSIONER OF INCOME-TAX Vs. AMBALA CANTT ELECTRIC SUPPLY CO LTD
September 8, 1970
COMMISSIONER OF INCOME-TAX Vs. DAMYANTI MEHTA AND YASH RAJ MEHTA
October 13, 1970
COMMISSIONER OF INCOME-TAX Vs. TEXTILE MANUFACTURERS ASSOCIATION
October 14, 1970
COMMISSIONER OF INCOME-TAX Vs. FEROZEPUR ICE MANUFACTURERS ASSOCIATION
October 20, 1970
COMMISSIONER OF INCOME-TAX Vs. SARDAR SINGH SACHDEVA
October 21, 1970
COMMISSIONER OF INCOME-TAX Vs. BIPAN LAL KUTHIALA
October 19, 1970
COMMISSIONER OF INCOME-TAX Vs. KANHAYA LAL GURMUKH SINGH
December 16, 1970
COMMISSIONER OF INCOME-TAX Vs. SARASWATI INDUSTRIAL SYNDICATE
December 16, 1970
COMMISSIONER OF INCOME-TAX Vs. HANS RAJ
December 21, 1970
COMMISSIONER OF INCOME-TAX CENTRAL Vs. VIJAY KUMAR BEHAL
December 19, 1970
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR Vs. KARTAR SINGH
February 2, 1970
COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH Vs. S RAGHBIR SINGH TRUST
August 20, 1970
COMMISSIONER OF WEALTH-TAX Vs. SHEELA DEVI
March 18, 1970
CONTROLLER OF ESTATE DUTY Vs. RONAQ RAM BAKSHI RAM GUPTA
February 9, 1970
D S GREWAL Vs. PUNJAB STATE
February 19, 1970
DALIP SINGH Vs. UTTAM SIGH
October 15, 1970
DALIP SINGH Vs. DHARMAN AND ORS.
September 16, 1970
DALIP SINGH Vs. INDER SINGH
August 14, 1970
DAMODAR AND OTHERS Vs. HARI SINGH AND OTHERS
January 6, 1970
DARSHAN SINGH Vs. STATE OF PUNJAB AND ORS.
May 18, 1970
DAYAL CHAND Vs. UNION OF INDIA
January 7, 1970
DEIYA RAM AND ANR. Vs. STATE OF HARYANA AND ORS.
September 25, 1970
DES RAJ Vs. VINOD KUMAR LAL CHAND
February 11, 1970
DES RAJ AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
March 3, 1970
DEVA SINGH Vs. KURUKSHETRA UNIVERSITY KARNAL
October 15, 1970
DEVINDER SINGH Vs. SHIV KAUR
April 23, 1970
DEVINDRA BAHADUR Vs. STATE OF PUNJAB
September 22, 1970
DHAN KAUR Vs. FINANCIAL COMMISSIONER
August 4, 1970
DHANNA SINGH AND ANOTHER Vs. STATE
January 6, 1970
DHAPAN Vs. STATE OF PUNJAB
November 16, 1970
DHAPAN Vs. STATE OF HARYANA
October 28, 1970
DHARAM PAL Vs. GAJJAN SINGH AND OTHERS
February 24, 1970
DHARAM PAL SONI Vs. STATE OF PUNJAB
March 12, 1970
DHARAMSALA BHAI VIR SINGH Vs. STATE OF PUNJAB
September 9, 1970
DHAUNKAL SHEO RAM Vs. MAN KAURI
August 14, 1970
DHAUNKAL SHEO RAM Vs. MAN KAURI RAM JAS
April 10, 1970
DHURI CO-OPERATIVE CUM-MARKETING-CUM-PROCESSING SOCIETY DHURI Vs. BUDH RAM
July 17, 1970
DIWAN SINGH Vs. THE STATE
December 22, 1970
DR. J. S. MUMICK Vs. DHANDA ENGINEER (P) LTD.
January 27, 1970
DR. NAZAR SINGH M. SC., PH. D. PROFESSOR DEPARTMENT OF CHEMISTRY, PUNJABI UNIVERSITY, PATIALA Vs. THE PUNJABI UNIVERSITY THROUGH THE REGISTRAR AND OTHERS
September 10, 1970
DR. PIARA LAL KAPUR Vs. KAUSHALYA DEVI AND ANR.
January 22, 1970
DR. YOGINDER PAL SONI Vs. PADMA SONI
September 3, 1970
DULA RAM Vs. THE MUNICIPAL COMMITTEE, HISSAR
December 1, 1970
DULA SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
December 1, 1970
DURGA DASS Vs. TARA RANI AND ANR.
November 17, 1970
DURGA DEVI Vs. PARMESHWARI DASS AND OTHERS
March 10, 1970
EAST INDIA COTTON MANUFACTURING CO PVT LTD Vs. ASSESSING AUTHORITY-CUM-EXCISE AND TAXATION OFFICER GURGAON
September 11, 1970
EMPLOYEES STATE INSURANCE CORPORATION Vs. A.L. PURI AND ANOTHER
August 31, 1970
EXCISE AND TAXATION COMMISSIONER Vs. GURANDITTA MALL SHADI PARKASH RICE AND OIL MILLS
October 5, 1970
EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY Vs. JASWANT SINGH
September 9, 1970
FAQIR CHAND Vs. GRAM SABHA
March 4, 1970
FAQIR CHAND Vs. RAM CHAND
November 27, 1970
FAQIR SINGH Vs. SADHU SINGH AND ANOTHER
November 20, 1970
GANESH DASS MAHA SINGH Vs. KISHAN CHAND
January 6, 1970
GANESH TRADING CO Vs. STATE OF HARYANA
January 9, 1970
GANESH TRADING COMPANY Vs. THE STATE OF HARYANA AND ANR.
October 15, 1970
GANGA RAM Vs. STATE OF HARYANA
May 26, 1970
GANGA SINGH Vs. ADDITIONAL DIRECTOR
April 24, 1970
GANPAT Vs. KISHORE
August 14, 1970
GAURI SHANKER Vs. FINANCIAL COMMISSIONER
October 16, 1970
GIAN CHAND Vs. AMAR NATH
April 3, 1970
GOBIND Vs. STATE OF HARYANA
October 23, 1970
GONDHARA TRANSPORT CO P LTD Vs. COMMISSIONER OF INCOME-TAX
December 2, 1970
GORDHAN Vs. FINANCIAL COMMISSIONER
March 30, 1970
GRAM PANCHAYAT AND ORS. Vs. HAR LAL AND ORS.
November 19, 1970
GRAM PANCHAYAT OF VILLAGE MANANA Vs. STATE OF HARYANA
March 12, 1970
GRAM SABHA Vs. PARTAP SINGH
April 7, 1970
GUR IQBAL SINGH AND SONS Vs. STATE OF PUNJAB
November 16, 1970
GURBACHAN KAUR Vs. STATE OF PUNJAB
July 13, 1970
GURBACHAN SINGH Vs. KHICHAR SINGH
September 22, 1970
GURBACHAN SINGH BALWA Vs. LACHMAN SINGH GILL
September 10, 1970
GURBACHAN SINGH, ETC. Vs. FINANCIAL COMMISSIONER, ETC.
April 28, 1970
GURBAKSH SINGH Vs. THE STATE OF PUNJAB AND OTHERS
May 5, 1970
GURCHARAN SINGH Vs. SUKHVINDER SINGH
December 4, 1970
GURCHARAN SINGH Vs. THE STATE OF PUNJAB
February 6, 1970
GURDEV SINGH Vs. THE UNION OF INDIA (UOI) ETC.
May 1, 1970
GURDEV SINGH Vs. STATE OF PUNJAB
August 11, 1970
GURDEV SINGH Vs. GULZARA SINGH
December 11, 1970
GURDIAL SINGH Vs. STATE OF HARYANA
November 9, 1970
GURDIAL SINGH Vs. BALWINDER SINGH AND OTHERS
October 25, 1970
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR
July 30, 1970
GURDIAL SINGH Vs. THE STATE OF PUNJAB
March 3, 1970
GURDIAL SINGH Vs. ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB AND ANOTHER
April 28, 1970
GURDIAL SINGH Vs. ALWINDER SINGH AND ORS.
September 25, 1970
GURDIP SINGH Vs. STATE OF PUNJAB
February 4, 1970
GURDIP SINGH SRA AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
May 4, 1970
GURDIT SINGH AULAKH Vs. STATE OF PUNJAB
April 23, 1970
GURMEL SINGH Vs. MUKHTIAR SINGH AND ORS.
December 16, 1970
GURMUKH SINGH Vs. DR. RANBIR SINGH AND ORS.
November 27, 1970
GURNAM KAUR Vs. RALLA RAM
July 24, 1970
GURPAL SINGH Vs. ADDITIONAL DIRECTOR
March 5, 1970
GURSEWAK SINGH AND ORS. Vs. VICE-CHANCELLOR, GURU NANAK UNIVERSITY AND ORS.
November 4, 1970
GURVINDER KAUR Vs. PUNJAB UNIVERSITY CHANDIGARH
August 6, 1970
HARBANS LAL Vs. STATE OF PUNJAB
July 27, 1970
HARBHAJAN SINGH Vs. STATE OF PUNJAB
September 9, 1970
HARDEV SINGH AND OTHERS Vs. THE STATE OF PUNJAB
November 9, 1970
HARDIAL SINGH Vs. STATE OF PUNJAB AND ORS.
August 3, 1970
HARDIAL SINGH Vs. THE STATE OF HARYANA, ETC.
December 24, 1970
HARDIT SINGH Vs. STATE OF PUNJAB
August 7, 1970
HARI CHAND AND ANR. Vs. UNION OF INDIA (UOI)
March 27, 1970
HARI KISHEN DASS JAIN Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND ORS.
May 18, 1970
HARI RAM Vs. NIRANJAN LAL AND OTHERS
September 30, 1970
HARICHAND Vs. BACHAN KAUR
October 26, 1970
HARISH KUMAR JAIN Vs. THE PUNJAB UNIVERSITY AND ANOTHER
March 17, 1970
HARMINDER SINGH Vs. SARVJIT SINGH AND ANOTHER
August 31, 1970
HARMOHINDER SINGH Vs. THE STATE OF PUNJAB AND OTHERS
August 11, 1970
HARNAM SINGH Vs. RAMA KRISHNA WADDING MILLS
January 6, 1970
HARPAL SINGH Vs. THE STATE OF PUNJAB AND ORS.
February 5, 1970
HAZARA SINGH, ETC. Vs. JEWAN SINGH, ETC.
May 7, 1970
HIRA SINGH Vs. SUPERINTENDING CANAL OFFICER-CUM-SUPERINTENDING ENGINEER, FEROZEPUR
August 6, 1970
HON LT SEWA SINGH Vs. STATE OF PUNJAB
November 2, 1970
HOSHIAR SINGH Vs. STATE OF HARYANA
February 4, 1970
HOSHIARPUR ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME-TAX
February 26, 1970
HUKMA Vs. PISHORI LAL
August 25, 1970
INDAR ALIAS BACHHAR Vs. THE STATE
January 30, 1970
INDE KAUR Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB REHABILITATION DEPARTMENT JULLUNDUR AND
September 18, 1970
INDER MOHAN SINGH Vs. MESSRS HARNAM SINGH GURJIT SINGH
March 13, 1970
ISHAR SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
February 2, 1970
ISHER DASS Vs. AMAR NATH
October 20, 1970
ISHTOO AND COMPANY Vs. STATE OF PUNJAB AND ORS.
April 23, 1970
JAGAN NATH CHICHRA Vs. STATE OF PUNJAB AND ANR.
April 27, 1970
JAGAT SINGH Vs. TEJA SINGH
January 20, 1970
JAGAT SINGH Vs. GURMINDER SINGH, ETC.
May 7, 1970
JAGAT SINGH AND ORS. Vs. SAWAL SINGH
May 14, 1970
JAGAT SINGH AND ORS. Vs. JOGINDER PAUL AND ORS.
November 17, 1970
JAGATJIT DISTLLING AND ALLIED INDUSTRIES LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
March 12, 1970
JAGDISH CHAND Vs. STATE OF HARYANA
August 19, 1970
JAGDISH LAL NARANG Vs. THE ASSESSING AUTHORITY AND ANR.
January 21, 1970
JAGDISH MOHAN Vs. STATE OF HARYANA
July 27, 1970
JAGDISH PARSHAD AND OTHERS Vs. RAGHUBAR DAYAL BHARGAVA
April 1, 1970
JAGDISH PARSHAD BABU RAM ETC. Vs. THE STATE OF HARYANA ETC.
April 20, 1970
JAGDISH RAM SHARMA Vs. STATE OF PUNJAB
September 15, 1970
JAHAZ KHAN AND ANOTHER Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS HARYANA AND ANOTHER
March 3, 1970
JAI SINGH AND OTHERS Vs. PREM SINGH AND OTHERS
September 15, 1970
JAIPAI SLNGH Vs. THE STATE OF HARYANA
September 1, 1970
JAISI RAM Vs. FINANCIAL COMMISSIONER
May 14, 1970
JAMADAR SHEOJI RAM Vs. DAULATI BAI
March 5, 1970
JANG SINGH Vs. LACHHMAN DAS AND OTHER
January 5, 1970
JANGIR SINGH Vs. HARMEL SINGH
May 6, 1970
JANKI NATH KHANNA Vs. THE STATE OF PUNJAB AND ANR.
March 9, 1970
JARNAIL SINGH Vs. UNION TERRITORY OF CHANDIGARH
July 27, 1970
JASWANT AND OTHERS Vs. SMT. BASANTI DEVI
September 11, 1970
JASWANT ETC. Vs. SHRIMATI BASANTI DEVI
April 20, 1970
JASWANT KAUR AND ORS. Vs. RATTI RAM AND ORS.
August 11, 1970
JASWANT RAI Vs. NATIONAL TRANSPORT AND GENERAL CO. LTD. AND ANR.
September 22, 1970
JATTI Vs. DHANI
April 22, 1970
JHANDA SINGH ETC Vs. GRAM SABHA OF VILLAGE UMRI, ETC
November 27, 1970
JIA LAL Vs. STATE OF HARYANA
November 4, 1970
JIT SINGH Vs. STATE OF PUNJAB
September 2, 1970
JODHAMAL KUTHIALA R B Vs. COMMISSIONER OF INCOME TAX
October 14, 1970
JOGINDER KAUR Vs. COLLECTOR AGRARIAN
September 17, 1970
JOGINDER SINGH Vs. SUPERINTENDING CANAL OFFICER
October 20, 1970
JOGINDER SINGH Vs. STATE OF HARYANA AND ANR.
February 13, 1970
JOGINDER SINGH AND OTHERS Vs. THE STATE
April 2, 1970
KAILASH CHAND AND ANR. Vs. NAND LAL PUTLA AND ORS.
November 9, 1970
KAILASH DEVI Vs. RAJINDER PRASHAD SACHAR
February 3, 1970
KAILASH DEVI Vs. STATE OF HARYANA
November 10, 1970
KAMLESH Vs. RAM PAUL
September 22, 1970
KANS RAJ Vs. THE STATE
February 5, 1970
KANSHI RAM Vs. THE STATE OF PUNJAB AND OTHERS
March 3, 1970
KANWAR RANJIT SINGH SANDHOO Vs. THE STATE OF PUNJAB
November 10, 1970
KAPOOR WEAVING FACTORY Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
December 7, 1970
KARAM SINGH Vs. AMRO
February 12, 1970
KARNAIL SINGH AND ORS. Vs. LACHHMAN DASS GUPTA AND ORS.
July 16, 1970
KARNAIL SINGH DOAD ETC. Vs. THE STATE OF PUNJAB AND ORS.
December 2, 1970
KARNAL GUR AND KHANDSARI INDUSTRIES Vs. STATE OF HARYANA
February 10, 1970
KARNAL KAITHAL CO-OPERATIVE TRANSPORT SOCIETY LTD. Vs. COMMISSIONER OF INCOME TAX, PATIALA.
December 14, 1970
KARTA RAM MANSA RAM Vs. OM PARKASH HIRDA RAM
October 26, 1970
KARTAR CHAND Vs. STATE OF PUNJAB AND OTHER
January 22, 1970
KARTAR KAUR Vs. DHAN KAUR
January 30, 1970
KARTAR SINGH Vs. MOHINDER SINGH
November 12, 1970
KARTAR SINGH Vs. CHIEF SETTLEMENT COMMISSIONER
March 12, 1970
KASHMIR SINGH Vs. MEHAR CHAND
November 26, 1970
KASHMIRA SINGH Vs. STATE OF PUNJAB
May 8, 1970
KAUR SAIN Vs. BIBI BIRINDER KAUR
March 10, 1970
KAY ENGINEERING CO Vs. COMMISSIONER OF INCOME TAX
December 10, 1970
KEHAR SINGH Vs. THAKUR SINGH AND OTHERS
May 28, 1970
KELVINATOR OF INDIA LTD Vs. HARYANA STATE
January 20, 1970
KHEMAN Vs. ADDITIONAL DIRECTOR
April 16, 1970
KHEMJI VISRAM AND SONS Vs. STATE OF HARYANA
April 7, 1970
KHIWAN SINGH Vs. ATMA SINGH
November 10, 1970
KHUSHAL CHAND Vs. PUNJAB STATE ETC.
October 6, 1970
KIKAR SINGH Vs. EXCISE AND TAXATION OFFICER
February 27, 1970
KIRPAL SINGH BHATIA Vs. UNION OF INDIA
August 26, 1970
KISHAN LAL Vs. THE STATE OF HARYANA AND ORS.
May 6, 1970
KISHAN PRASAD AND COMPANY Vs. COMMISSIONER OF INCOME TAX
October 13, 1970
KRISHAN KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 8, 1970
KRISHAN LAL BAJAJ AND COMPANY Vs. THE ASSESSING AUTHORITY AND ORS.
September 9, 1970
KRISHAN LAL KASHMIRI LAL Vs. STATE
November 10, 1970
KULBIR INDER SINGH AND ANR. Vs. VIRAM SINGH AND ORS.
March 5, 1970
KULDIP SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER. UNION TERRITORY, CHANDIGARH AND OTHERS
January 15, 1970
KUNDAN Vs. MUKANDA
May 21, 1970
KUNTI Vs. STATE OF PUNJAB
April 17, 1970
LABHU SINGH AND OTHERS Vs. MST. NIHAL KAUR AND OTHERS
December 7, 1970
LACHHMAN Vs. KARTAK SWAMI
May 8, 1970
LACHHMAN DASS Vs. THE STATE OF PUNJAB
May 13, 1970
LACHHMAN SINGH Vs. SHRIMATI MOHINDER KAUR
April 3, 1970
LAJPAT RAI MAGO Vs. GOVERNOR OF HARYANA
January 23, 1970
LAKHI RAM Vs. LAKHI RAM
May 15, 1970
LAKHPAT RAI SHARMA Vs. ATMA SINGH
August 26, 1970
LAL SINGH Vs. SUPERINTENDING CANAL OFFICER
January 19, 1970
LAXMI GINNING AND OIL MILLS Vs. COMMISSIONER OF INCOME TAX
December 1, 1970
LEHNA SINGH Vs. PUNJAB STATE
August 25, 1970
LICHHMA Vs. SUPERINTENDING CANAL OFFICER
December 18, 1970
LILA KRISHAN AND OTHER Vs. UNION OF INDIA AND OTHERS
May 13, 1970
LILA KRISHAN AND OTHER Vs. UNION OF INDIA AND OTHERS
May 5, 1970
LILA KRISHAN AND OTHERS Vs. STATE OF HARYANA AND ORS.
July 15, 1970
M S OBEROI Vs. UNION OF INDIA
February 25, 1970
M.S. SHERA WIRELESS LICENCE INSPECTOR Vs. THE UNION OF INDIA AND OTHERS
January 18, 1970
M/S CHANDRA INDUSTRIES REFRIGERATION ENGINEERS AND MANUFACTURERS, JULLUNDUR Vs. THE PUNJAB STATE
December 16, 1970
MADAN LAL Vs. THE STATE OF PUNJAB
September 24, 1970
MADAN TARLOK SINGH Vs. UNION OF INDIA
April 28, 1970
MAHABIR PARSHAD Vs. STATE OF HARYANA
July 27, 1970
MAJOR AVTAR SINGH Vs. STATE AND OTHERS
April 2, 1970
MAJOR JAGJIT SINGH DHILLON Vs. UNION OF INDIA
January 14, 1970
MAJOR SINGH Vs. DEPUTY COMMISSIONER
February 5, 1970
MALHOTRA AND CO Vs. RAMESH MISTRI
September 24, 1970
MALVINDERJIT SINGH Vs. STATE OF PUNJAB AND ORS.
May 15, 1970
MALWA BUS SERVICE PRIVATE LTD Vs. STATE TRANSPORT COMMISSIONER PUNJAB AT CHANDIGARH
November 5, 1970
MAMAN RAM AND ANR. Vs. MANAGING COMMITTEE SHRI GAUSHALA AND ORS.
February 3, 1970
MANA RAM Vs. FINANCIAL COMMISSIONER
August 28, 1970
MANAGEMENT OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPORATION LTD Vs. WORKMEN OF THE AMBALA CANTONMENT ELECTRIC SUPPLY CORPN LTD
September 26, 1970
MANGAL SINGH AND ANR. Vs. PIARA LAL AND ANR.
September 29, 1970
MANGLA BALMUKUND Vs. NATHIYA GHANTOLI
September 14, 1970
MANI RAM Vs. THE STATE
January 16, 1970
MANMOHAN SINGH Vs. SAT NARAIN
December 2, 1970
MANOHAR LAL Vs. SADHU RAM
April 1, 1970
MANSA Vs. STATE OF PUNJAB
July 29, 1970
MANSA RAM Vs. STATE OF PUNJAB
January 30, 1970
MANSHA SINGH Vs. COMMISSIONER REVENUE AMBALA DIVISION
November 23, 1970
MARKET COMMITTEE Vs. PUNJAB STATE AND ORS.
May 29, 1970
MARU Vs. STATE OF HARYANA
March 30, 1970
MARUTHI Vs. STATE
July 14, 1970
MEHAL SINGH Vs. THE STATE OF PUNJAB
April 9, 1970
MEHAR CHAND Vs. SURAJ BHAN
November 16, 1970
MEHAR CHAND Vs. THE STATE
April 29, 1970
MEHAR SINGH Vs. THE STATE
April 3, 1970
MEHAR SINGH Vs. STATE
September 4, 1970
MEHAR SINGH Vs. THE STATE OF PUNJAB AND ANOTHER
August 25, 1970
MEHNGA SINGH Vs. DEWAN DILBAGH RAI
November 17, 1970
MOHAN DAL MILLS Vs. STATE OF PUNJAB
December 22, 1970
MOHAN LAL Vs. ROMESH CHAND
April 10, 1970
MOHAN LAL Vs. MAYA DEVI
March 27, 1970
MOHAN LAL Vs. ROMESH CHAND
March 18, 1970
MOHAN LAL AND ANR. Vs. BHAGWATI PARSHAD AND ORS.
March 11, 1970
MOHAN SINGH Vs. NIRMAL SINGH
November 9, 1970
MOHINDER SINGH Vs. NANAK SINGH
November 11, 1970
MOHINDER SINGH BABBA Vs. THE STATE OF PUNJAB AND OTHERS
August 28, 1970
MOHINDER SINGH SAWHNEY Vs. THE STATE OF HARYANA AND ORS.
May 27, 1970
MOOL CHAND Vs. STATE OF HARYANA
September 9, 1970
MST. GOMI AND OTHERS Vs. UNION OF INDIA
April 10, 1970
MUKAND LAL Vs. STATE
May 8, 1970
MUKHTIAR SINGH Vs. TEHAL SINGH
February 23, 1970
MUKHTIAR SINGH Vs. STATE
October 8, 1970
MUKHTIAR SINGH Vs. ARJAN SINGH
November 18, 1970
MUKHTIAR SINGH Vs. STATE OF PUNJAB
March 4, 1970
MUNICIPAL COMMITTEE Vs. INDUSTRIAL TRIBUNAL
October 28, 1970
MUNICIPAL COMMITTEE, AMRITSAR Vs. RANJIT SINGH
August 26, 1970
MUNSHI Vs. KRISHNAN
October 26, 1970
MURARI LAL Vs. SHIV PARKASH ETC
June 11, 1970
MURTI SHRI RAGHUNATH JI Vs. JOGINDER SINGH ETC
September 30, 1970
NACHITTAR SINGH AND ORS. Vs. BUDH SINGH AND ORS.
December 4, 1970
NAGIN CHAND Vs. SHADI LAL
January 19, 1970
NAND RAM Vs. BANARSI
October 23, 1970
NAND RAM AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
December 18, 1970
NARAJAN SINGH ETC Vs. PARSA SINGH ALIAS PARSU
November 23, 1970
NARANJAN SINGH AND OTHERS Vs. UJAGAR SINGH AND OTHERS
October 20, 1970
NATHU Vs. GRAM PANCHAYAT OF VILLAGE SARSOD
November 26, 1970
NATHU RAM MEHTA Vs. MUNICIPAL COMMITTEE, JAGADHRI AND OTHERS
August 27, 1970
NATIONAL MOTORS Vs. PUNJAB STATE
October 28, 1970
NATIONAL RICE AND DAL MILLS Vs. THE FOOD CORPORATION OF INDIA
April 22, 1970
NAUHARCHAND CHANANRAM Vs. COMMISSIONER OF INCOME-TAX
October 6, 1970
NAUNIHAL THAKAR DASS Vs. COMMISSIONER OF INCOME-TAX
February 25, 1970
NIHALA Vs. HARKE
January 23, 1970
OFFICIAL LIQUIDATOR MODERN TRANSPORTERS PRIVATE LTD Vs. MULKH RAJ MEHTA
September 24, 1970
OM PRAKASH Vs. STATE OF HARYANA
August 27, 1970
PANIPAT WOOLLEN AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX
January 20, 1970
PARTAP KAUR Vs. HARCHAND SINGH
February 2, 1970
PAT RAM, ETC Vs. EKAM SINGH, ETC
November 3, 1970
PAUL CHAND BISHAN DASS Vs. KALU RAM LACHHMAN DASS
January 23, 1970
PIARA SINGH AND OTHERS Vs. STATE
March 26, 1970
PIARE LAL Vs. BANU MAL
November 30, 1970
PIARE LAL KHUSHBAKHAT RAI Vs. STATE OF PUNJAB
October 28, 1970
PIRTHI AND ORS. Vs. THE SUPERINTENDING CANAL OFFICER AND ANR.
May 29, 1970
PREM CHAND RAM LAL Vs. THE STATE OF PUNJAB, ETC.
March 25, 1970
PREM NATH BHALLA Vs. STATE OF HARYANA AND OTHER
August 18, 1970
PRIDE MACHINERY WORKS, LUDHIANA Vs. STATE OF PUNJAB THROUGH SECRETARY, LABOUR DEPARTMENT AND OTHERS
August 10, 1970
PRITAM SINGH Vs. KARTAR SINGH
July 20, 1970
PRITAM SINGH Vs. SANT SINGH
December 4, 1970
PRITHIPAL SINGH Vs. STATE OF PUNJAB
February 6, 1970
PUNJAB ROADWAYS Vs. SOHAN DEVI
January 9, 1970
PUNJAB STATE Vs. KRISHNA DEVI AND ORS.
February 11, 1970
PUNJAB STATE Vs. H.H. RAJA SIR HARINDER SINGH
July 16, 1970
PUNJAB WAQF BOARD AMBALA Vs. PANCHAYAT DEH
October 7, 1970
PURAN SINGH Vs. STATE OF PUNJAB
October 19, 1970
PURAN SINGH Vs. ADDITIONAL DIRECTOR
February 3, 1970
PURAN SINGH AND ORS. Vs. HAR KAUR AND ANR.
May 21, 1970
R B JODHAMAL KUTHIALA Vs. COMMISSIONER OF INCOME-TAX PUNJAB JAMMU AND KASHMIR HIMACHAL PRADESH
October 14, 1970
RAGHU NATH Vs. THE STATE OF PUNJAB AND OTHER
January 8, 1970
RAGHUVIR LAL SEHGAL Vs. THE HARYANA STATE ELECTRICITY BOARD ETC.
August 21, 1970
RAJ KANTA Vs. THE FINANCIAL COMMISSIONER AND ANR.
February 5, 1970
RAJ KAUR Vs. JAGDEV SINGH
July 16, 1970
RAJ MAL AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS
February 6, 1970
RAJ PAUL Vs. THE ADMINISTRATOR, MUNICIPAL COMMITTEE AND ORS.
February 18, 1970
RAJA RAM Vs. RAGHBIR SINGH
May 29, 1970
RAJA RAM BARU RAM Vs. STATE OF PUNJAB
February 26, 1970
RAJA RAM PARTAP SINGH Vs. PRESIDENT LAND ACQUISITION TRIBUNAL LUDHIANA IMPROVEMENT TRUST LUDHIANA
October 13, 1970
RAJINDER KAUR AND ORS. Vs. UNION OF INDIA (UOI)
January 23, 1970
RAJINDER PAL ABROL Vs. STATE OF PUNJAB
October 6, 1970
RAJINDER SINGH Vs. PUNJAB STATE AND OTHERS
March 20, 1970
RAJINDER SINGH Vs. SATNAM SINGH
May 6, 1970
RAM KALA Vs. THE EXECUTIVE MAGISTRATE, 1ST CLASS AND ORS.
February 20, 1970
RAM KUMAR Vs. FINANCIAL COMMISSIONER
November 6, 1970
RAM PARKASH Vs. THE STATE OF PUNJAB AND ORS.
February 2, 1970
RAM PARKASH Vs. THE STATE OF PUNJAB
May 20, 1970
RAM PARKASH GUPTA Vs. WAZIR CHAND AND OTHERS
October 13, 1970
RAM PARKASH NAGAR Vs. HARYANA AGRICULTURAL UNIVERSITY HISSAR
November 25, 1970
RAM RATTAN Vs. THE REGISTRAR, PANJAB UNIVERSITY AND ANR.
January 5, 1970
RAM SARAN Vs. DEEP CHAND AND OTHERS
October 21, 1970
RAM SARUP Vs. PURAN
April 30, 1970
RAM SARUP JAIN Vs. RAM CHANDER AND OTHERS
May 25, 1970
RAM SARUP MALHOTRA Vs. CHIEF COMMISSIONER
November 30, 1970
RAMESHWAR DASS GAURI SHANKER Vs. MARKET COMMITTEE
March 2, 1970
RAMJI DASS OM PARKASH Vs. INCOME-TAX OFFICER
March 26, 1970
RAMJI LAL Vs. GAINDA SINGH AND OTHERS
November 23, 1970
RAMJI LAL Vs. FINANCIAL COMMISSIONER
October 12, 1970
RANA RAGHBIR SINGH Vs. GURO
May 20, 1970
RANDHIR SINGH AND ORS Vs. FINANCIAL COMMISSIONER AND ORS.
March 27, 1970
RANI SURAJ KAUR Vs. HARIBACHAN SINGH AND ANOTHER
January 21, 1970
RANJIT SINGH Vs. DIRECTOR OF PANCHAYATS, ETC.
September 24, 1970
RATTAN LAL Vs. MST. LAXMI DEVI
September 17, 1970
RATTAN LAL AND COMPANY Vs. STATE OF PUNJAB, ETC.
December 1, 1970
RATTAN SINGH Vs. HARBLAS
March 11, 1970
RAWAT Vs. RAM KARAM CHAND
April 24, 1970
RISAL SINGH Vs. JHANDU SINGH
November 26, 1970
S BALWANT SINGH CHOPRA Vs. UNION OF INDIA
November 20, 1970
S MEHAR CHAND KRISHAN KUMAR Vs. STATE OF HARYANA
November 26, 1970
S MOHINDER SINGH Vs. SHIV DES SINGH
August 21, 1970
S SUNDER SINGH Vs. S BAKHSHISH SINGH AND ANR
September 11, 1970
S.S. LAMBA AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
January 28, 1970
SABHA CHAND Vs. STATE OF HARYANA
November 20, 1970
SABU RAM Vs. THE STATE OF PUNJAB
March 30, 1970
SAIN DASS Vs. STATE
May 19, 1970
SALIGRAM AND ANOTHER Vs. SHIV SHANKAR LAL AND OTHERS
May 7, 1970
SANATAN DHARAM COLLEGE Vs. THE PUNJAB UNIVERSITY AND ORS.
August 18, 1970
SANT SADHU SINGH Vs. STATE OF PUNJAB
January 29, 1970
SANT SINGH Vs. THE STATE OF PUNJAB
September 14, 1970
SANTA SINGH Vs. THE STATE
March 13, 1970
SANTOKH SINGH Vs. THE STATE
January 9, 1970
SANTU RAM Vs. STATE OF HARYANA AND OTHERS
April 28, 1970
SARASWATI INDUSTRIAL SYNDICATE LTD Vs. COMMISSIONER OF INCOME-TAX
December 3, 1970
SARASWATI INDUSTRIAL SYNDICATE LTD. Vs. THE DEPUTY COMMISSIONER ETC.
September 22, 1970
SARDAR SINGH P.C.S DEPUTY EXCISE AND TAXATION COMMISSIONER Vs. STATE OF PUNJAB AND OTHERS
September 30, 1970
SARDARA SINGH Vs. LILA WATI
March 5, 1970
SARDARNI JASWANT KAUR ETC. Vs. SURJIT INDER SINGH SIBIA ETC.
May 11, 1970
SARDUL SINGH HEAD CONSTABLE Vs. INSPECTOR-GENERAL OF POLICE
May 5, 1970
SARJIT SINGH Vs. FINANCIAL COMMISSIONER
August 19, 1970
SARUP SINGH Vs. THE COLLECTOR HISSAR AND OTHERS
February 23, 1970
SAT PAL Vs. ROSHAN LAL KOHLI
December 4, 1970
SATPAL SOOD Vs. ROSHAN LAL KOHLI
December 4, 1970
SAWARAN PURI Vs. THE STATE OF HARYANA
March 20, 1970
SAYAN SINGH Vs. HARNAM SINGH AND OTHERS
April 21, 1970
SEWA SINGH Vs. HAQIQAT SINGH
August 27, 1970
SHADI RAM AND ANR. Vs. RULDU
November 20, 1970
SHALLO DEVI Vs. MOHINDER SINGH
October 28, 1970
SHAM SINGH Vs. JASWANT SINGH
November 20, 1970
SHAMBHU RAM NATHU RAM Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
August 4, 1970
SHAMSHER SINGH HUKAM SINGH Vs. PUNJAB STATE
February 19, 1970
SHANGARA SINGH AND OTHERS Vs. PUNJAB STATE AND ANOTHER
May 11, 1970
SHANTHI PARKASH Vs. STATE OF HARYANA
November 26, 1970
SHANTI DEVI Vs. GENERAL MANAGER PUNJAB ROADWAYS
February 25, 1970
SHANTI PARKASH Vs. STATE OF HARYANA
November 16, 1970
SHEO DATT Vs. MST. SARBATI AND OTHERS
May 13, 1970
SHEO LAL Vs. ROSHAN LAL
February 20, 1970
SHIBU ALIAS BOGHA Vs. THE STATE OF PUNJAB
February 23, 1970
SHINGARA SINGH AND GUJJAR SINGH Vs. STATE OF PUNJAB
October 5, 1970
SHIV CHAND AND ANOTHER Vs. THE PUNJAB STATE AND OTHERS
August 27, 1970
SHIV CHARAN DAS Vs. THE CONTROLLER OF ESTATE DUTY
November 4, 1970
SHIV DAYAL Vs. SOHAN LAL BASSAR
January 8, 1970
SHIV DUTT BALI Vs. MANOHAR LAL SAINI
August 13, 1970
SHIV RAM Vs. SHREE DES RAJ
January 8, 1970
SHIV SARAN DASS SOOD Vs. THE STATE OF PUNJAB AND OTHERS
July 15, 1970
SHIV SARAN DASS SOOD Vs. THE STATE OF PUNJAB AND OTHERS
August 18, 1970
SHRI BRIJ LAL Vs. SHRI JASPAL SINGH AND OTHERS
December 11, 1970
SHRI TEJA SINGH, ETC. Vs. GURDIAL SINGH, ETC.
September 25, 1970
SHRI. VIRENDRA Vs. THE STATE OF PUNJAB THROUGH THE PUBLIC PROSECUTOR
January 7, 1970
SHRIMATI DHAN KAUR Vs. FINANCIAL COMMISSIONER
April 17, 1970
SHRIMATI MOHINI Vs. VIRENDRA KUMAR AND ANOTHER
March 4, 1970
SHRIMATI PARKASHO DEVI Vs. GURA RAM AND ANOTHER
November 24, 1970
SILVER SCREEN ENTERPRISES Vs. COMMISSIONER OF INCOME-TAX
December 9, 1970
SINGARI Vs. BALBIR SINGH
December 9, 1970
SIR SAHABJI MILLS LTD. Vs. UNION OF INDIA (UOI)
February 26, 1970
SIRI RAM Vs. THE DEPUTY EXCISE AND TAXATION COMMISSIONER, ETC.
September 29, 1970
SITA RAM Vs. NARSHING DASS
December 10, 1970
SMT. KAUSHALYA SAINI AND OTHERS Vs. DIRECTOR OF HEALTH SERVICE, PUNJAB AND OTHERS
November 11, 1970
SMT. PARKASHO Vs. LACHHMAN SINGH
October 13, 1970
SOHAN LAL AND ANOTHER Vs. CENTRAL GOVERNMENT AND ANOTHER
December 15, 1970
SOHAN SINGH Vs. SARBA SINGH
September 9, 1970
SRI KISHAN DEV Vs. BABU NAND KISHORE, ADVOCATE AND ANR.
February 6, 1970
STANDARD DYEING AND FINISHING MILLS Vs. THE UNION OF INDIA (UOI) AND ANR.
May 7, 1970
STATE Vs. KANWAL SINGH
May 5, 1970
STATE Vs. DEWAN JAMAN LAL
April 3, 1970
STATE Vs. CHAND SINGH MIT SINGH
March 19, 1970
STATE Vs. KHAZAN CHAND
March 18, 1970
STATE BANK OF INDIA AMBALA CITY Vs. BRIJ MOHAN LAL
October 26, 1970
STATE OF HARYANA Vs. RUGHA
March 18, 1970
STATE OF HARYANA Vs. GYAN CHAND MADHO
September 22, 1970
STATE OF PUNJAB Vs. GRAM PANCHAYAT RAJIPURA
September 23, 1970
STATE OF PUNJAB Vs. JAGIR SINGH
October 5, 1970
STATE OF PUNJAB Vs. SHAMSHER SINGH SUCHA SINGH
April 28, 1970
STATE OF PUNJAB Vs. UNION OF INDIA
September 28, 1970
STATE OF PUNJAB Vs. CHAMPA MANGAT RAM
August 26, 1970
STATE OF PUNJAB ETC. Vs. SHAM LAL GUPTA
December 7, 1970
STATE ON BEHALF OF THE COURT Vs. KANWAL SINGH
April 24, 1970
SUCHINDER KUMAR BALH Vs. STATE OF HARYANA
September 14, 1970
SUKHAN LAL Vs. JOHRI MAL
December 4, 1970
SUKHBIR Vs. PURNA NAND VERMA
October 15, 1970
SUKHDEV SINGH Vs. BACHAN KAUR
July 15, 1970
SUKHMANI Vs. HARI KISHAN
December 4, 1970
SUMMA RAM Vs. CHAIN SINGH
September 15, 1970
SUNDER SINGH Vs. GURDIT SINGH
February 13, 1970
SUNDER SINGH Vs. BUDH DEV
October 19, 1970
SURAJ BHAN TAYAGI Vs. THE STATE OF HARYANA AND OTHERS
February 20, 1970
SURENDRA NATH GUPTA Vs. STATE OF HARYANA
December 4, 1970
SURESH VERMA Vs. STATE OF PUNJAB
August 31, 1970
T.S. SHERGIL, ETC. Vs. THE STATE OF PUNJAB, ETC.
November 4, 1970
TARA CHAND Vs. INCOME-TAX OFFICER SPECIAL INVESTIGATION CIRCLE B
May 19, 1970
TARA RAM CHAND Vs. STATE
September 25, 1970
TEG PAL Vs. STATE OF PUNJAB
May 26, 1970
TEJA SINGH Vs. UNION OF INDIA
February 26, 1970
TEJA SINGH AND OTHERS Vs. BHAGWAN SINGH
January 28, 1970
TEJA SINGH AND OTHERS Vs. STATE OF PUNJAB THROUGH THE SECRETARY TO GOVERNMENT, CO
December 14, 1970
TEK CHAND Vs. THE STATE OF PUNJAB AND ANR.
May 19, 1970
TELU RAM Vs. OM PARKASH GARG
August 7, 1970
THE GONDARA TRANSPORT COMPANY (P) LTD. Vs. RAM NATH
April 1, 1970
THE JULLUNDUR CENTRAL CO-OPERATIVE BANK LTD. Vs. GIAN SINGH
December 17, 1970
THE MARKET COMMITTEE Vs. THE STATE OF HARYANA AND ANR.
April 23, 1970
THE MARKET COMMITTEE AND ORS. Vs. THE STATE OF HARYANA AND ORS.
February 12, 1970
THE PUNJAB UNIVERSITY, CHANDIGARH AND ORS. Vs. PREM CHAND HANDA
August 21, 1970
THE RORANWALA AMIN GANJ COMPANY Vs. BHAGWAN DASS
April 10, 1970
THE STATE Vs. NIHAL SINGH AND OTHERS
August 31, 1970
THE STATE BANK OF PATIALA Vs. SHRI BALBIR SINGH AND OTHERS
December 24, 1970
THE STATE OF HARYANA AND ANR. Vs. BALDEV KRISHAN SHARMA AND ORS.
March 3, 1970
THE STATE OF PUNJAB Vs. BAKSHISH SINGH AND ORS.
May 13, 1970
TIKA RAM Vs. ASSISTANT DIRECTOR
April 30, 1970
TIKAN Vs. DHARAMVIR SINGH ETC.
May 1, 1970
TILAK RAJ Vs. HAZARA SINGH
February 13, 1970
TUHI RAM SHARMA Vs. PRITHVI SINGH
October 28, 1970
UDHAM SINGH Vs. PURAN SINGH
November 19, 1970
UDMI Vs. HARYANA STATE
May 11, 1970
UJAGAR SINGH Vs. KANAHYA LAL
April 3, 1970
UMED SINGH Vs. THE STATE OF HARYANA AND OTHERS
May 11, 1970
UNION OF INDIA Vs. NANAK CHAND
October 22, 1970
UNION OF INDIA (UOI) AND ORS. Vs. MADAN LAL
September 10, 1970
UPDESH SINGH Vs. SPEAKER OF PUNJAB LEGISLATIVE ASSEMBLY
March 30, 1970
USHA Vs. SUDHIR KUMAR SONEJA
August 31, 1970
USHA COTTON GINNING AND PRESSING FACTORY BHUCHO Vs. THE STATE OF PUNJAB AND ANOTHER
April 6, 1970
VED PARKASH Vs. THE CHIEF COMMISSIONER AND OTHERS
September 15, 1970
VIDYA DEVI DASS Vs. FIRM MADAN LAL PREM KUMAR
September 29, 1970
VIJAY KUMAR Vs. THE PANJAB UNIVERSITY
February 3, 1970
VINOD KUMAR Vs. JAGMINDER DASS
February 25, 1970
VIRSA SINGH Vs. BISWA NATH BHALLA
October 19, 1970
VIRSA SINGH Vs. STATE OF PUNJAB
January 21, 1970
WARYAM SINGH Vs. STATE OF PUNJAB
February 20, 1970
WARYAM SINGH AND SONS Vs. THE EXECUTIVE ENGINEER (C) AND ANR.
January 30, 1970
WATAN SINGH GIANI Vs. THE STATE OF PUNJAB AND ORS.
October 20, 1970
WOOD WORKERS AND PACKING CASE WORKS Vs. STATE OF PUNJAB
October 7, 1970
WORKMEN OF NEW SNOW VIEW TRANSPORT PVT Vs. STATE OF PUNJAB
March 2, 1970
ZILLA PARISHAD FEROZEPORE Vs. SATNAM SINGH
September 18, 1970