Case Index

Title
Date
ABINASH CHANDRA GAUTAM Vs. UNION TERRITORY OF TRIPURA AND ANOTHER
March 30, 1970
AMARENDRA NATH MUKHAPADHYA Vs. SMT. MATA MAHARANI KANCHAN PRAVA MAHADEVI
September 23, 1970
AMUL ROY CHOUDHURY Vs. THE CHIEF COMMISSIONER OF TRIPURA AND OTHERS
March 7, 1970
ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE, SILCHAR Vs. ROSHANLAL CHOURASIA,
June 8, 1970
BANSHIDHAR AGRAWALA AND OTHERS Vs. THE STATE OF MANIPUR AND OTHERS
November 4, 1970
BIDYUT PROVA RAHA Vs. INCOME TAX OFFICER
April 20, 1970
BIMAN CHANDRA PACHANI Vs. STATE OF ASSAM
May 12, 1970
BUDUKA KALITA- ACCUSED PETITIONERS Vs. STATE OF ASSAM,
September 19, 1970
BUS OWNERS ASSOCIATION Vs. THE STATE TRANSPORT AUTHORITY AND ORS.
July 23, 1970
CHANAMBAM KULACHANDRA SINGH Vs. KOIJAM TOMBI SINGH
April 10, 1970
CHANDI RAM KEOT Vs. AMAL PATAR AND ANR.
January 23, 1970
CHINNATHAI AMMAL AND OTHERS Vs. NGANGBAM IBOTOMBI SINGH AND OTHERS
December 4, 1970
DASURAM MIRZAMAL Vs. BALCHAND SURAN
March 2, 1970
DHALAMANI SINGH Vs. JERMAN SINGH
January 31, 1970
DOUZAKHAM Vs. THANSEI AND OTHERS
August 10, 1970
DULICHAND BOTHRA Vs. STATE
March 30, 1970
DWARIKA NATH ROY AND ORS. Vs. BABAR ALI AND ORS.
September 21, 1970
EKDASI GUR Vs. DIPTENDRA MUKHERJEE
June 3, 1970
FRANCISWELL SYIEM Vs. THE JUDGE, DISTRICT COUNCIL COURT AND ANR.
June 5, 1970
GOLAK CHANDRA DUTTA S/O LATE AKSHAY KUMAR DUTTA AND ANR. Vs. THE STATE
July 21, 1970
GOURANGA CHANDRA SHAHA Vs. KOAR BAHADUR SINGH AND OTHERS
July 25, 1970
HABIBULLAH MAJUMDER Vs. NIKHIL PODDAR AND OTHERS
February 7, 1970
HARI CHARAN DEB BARMA Vs. HRIDAY RANJAN GHOSH
February 27, 1970
HINDUSTAN GENERAL INS. SOCIETY LTD. Vs. SATISH CHANDRA PAUL AND ORS.
December 21, 1970
INTAZ ALI BORBHUIYA Vs. THE SUPERINTENDENT OF POLICE AND ORS.
August 3, 1970
JADAV CHANDRA BANIK Vs. JOGESH CHANDRA SUKLA DAS
March 3, 1970
JAMINI KUMAR GHOSE Vs. SUDHIR RANJAN PODDAR
June 17, 1970
JAMUNA BIN Vs. RAMANI MOHAN BARMAN,
November 10, 1970
JATINDRA KUMAR BHATTACHARJEE Vs. GOVERNMENT OF INDIA AND ANOTHER
July 30, 1970
K. KULACHANDRA SINGH AND ANR. Vs. R.K. SANAJAOBA SINGH AND ORS.
March 17, 1970
KAMINI KUMAR DEB BARMA Vs. STATE
June 18, 1970
KHETRIMAYUM ACHOU SINGH Vs. KHUMBONGMAYUM NINGOL NINGTHEMCHA ONGBI PARNIMASHI DEVI AND OTHERS
June 4, 1970
LAISANGTHEM CHAOBA SINGH Vs. THONGAM NINGOL YUMNAM ONGBI KETUKI DEVI AND OTHERS
January 27, 1970
LAISHRAM ABER SINGH Vs. PEBAM SUBHAS CHANDRA SINGH AND OTHERS
December 2, 1970
LAISRAM TOMBI SINGH Vs. L. GOPAL SINGH AND ANOTHER
December 11, 1970
LAL SINGH KABUI Vs. THE STATE OF ASSAM
November 27, 1970
LALMUANA AND ORS. Vs. THE STATE OF ASSAM AND ORS.
July 7, 1970
M/S. ASSAM COLD STORAGE CO. Vs. THE UNION OF INDIA (UOI)
June 17, 1970
M/S. HOWRAH INSURANCE CO. LTD., Vs. SACHINDRA MOHAN DAS GUPTA.
June 29, 1970
M/S. INDIAN TRADES AND INDUSTRIES CORPORATION AND ORS. Vs. SUPERINTENDENT OF TAXES AND ORS.
August 27, 1970
M/S. NEW DURGABARI TEA CO. LTD. Vs. SMT. RANI SURABALA DEVI AND OTHERS
January 9, 1970
M/S. SATYANARAYAN MAHABIR Vs. THE STATE OF ASSAM AND ORS.
November 30, 1970
M/S. SEUBOX CHIRANJILAL JAIN Vs. PARDESHI RAM TELI
November 3, 1970
M/S. TARA CHAND MOHAN LAL AND ANR. Vs. EMPLOYEES STATE INSURANCE CORPORATION AND ORS.
May 20, 1970
MAHARABAM BOKUL SINGH Vs. THANGJAM KUNDO SINGH
July 3, 1970
MAHENDRA CHANDRA DEV Vs. GOVERNMENT OF INDIA (UNION TERRITORY OF TRIPURA)
April 1, 1970
MAJAN MIA Vs. THE STATE
February 23, 1970
MAJEE TAHA Vs. STATE,
January 10, 1970
MAKHAN CHANDRA SEN Vs. STATE,
November 23, 1970
MANGAL RAM NAMASUDRA Vs. PREMANANDA NAMASUDRA
December 4, 1970
MANJU BALA DAS AND ORS. Vs. PRODOSH RANJAN DAS AND ANR.
September 11, 1970
MANO RANJAN PAUL Vs. STATE OF ASSAM AND ORS.
May 7, 1970
MANOHAR ALI Vs. STATE OF ASSAM
July 21, 1970
MD SERAJUDDIN Vs. UNION TERRITORY OF MANIPUR,
April 24, 1970
MD. HASAMAD MIA Vs. THE STATE (UNION TERRITORY OF MANIPUR)
July 15, 1970
MD. SERAJUDDIN AND ORS. Vs. UNION TERRITORY OF MANIPUR
September 14, 1970
MENAKABALA SARKAR Vs. SURENDRA CH MALAKAR,
August 29, 1970
MRS. MEERA PURI Vs. THE STATE OF NAGALAND
September 18, 1970
MUSABBIR ALI TAFADAR Vs. STATE OF ASSAM
April 20, 1970
NAGENDRA NATH Vs. RATNA PRABHA DAS,
March 5, 1970
NARENDRA CHANDRA SAHA Vs. SMT. MATANGINI ROY
February 28, 1970
NGANGOM TOMBA SINGH AND ORS. Vs. SRI MAIBAM IBOTON SINGH AND ANR.
June 8, 1970
NINGOMBAM KULA SINGH AND ORS. Vs. THE UNION TERRITORY OF MANIPUR AND ANR.
April 27, 1970
NIRASINGH MOMIN Vs. JENGNO MARAK
May 26, 1970
NISADDAR ALI MAJUMDAR AND ORS. Vs. KONA MIA AND ORS.
March 31, 1970
NISHI KANTA MADHUSUDAN SEN Vs. COMMISSIONER OF INCOME TAX
March 5, 1970
NISHI KUMAR DAS Vs. DURGA CHARAN SAHA ROY
March 30, 1970
NISHI MOHAN DEY Vs. SONARAM NAMASUDRA AND ORS.
September 21, 1970
NITYA SADHU JAMATIA AND OTHERS Vs. CHANDRA DAYAL JAMATIA AND OTHERS
February 7, 1970
NONGMAITHEM DHANI SINGH Vs. THE CHIEF COMMISSIONER, MANIPUR AND ANOTHER
September 19, 1970
PADMANANDA KEMPRAL Vs. ASSAM BOARD OF REVENUE GAUHATI AND ORS
July 10, 1970
PRABIR KUMAR BASU Vs. EXTRA ASSISTANT COMMISSIONER, IN CHARGE THE DISTRICT TRANSPORT OFFICER AND ORS.
November 26, 1970
PRABIR RANJAN DEB Vs. STATE OF ASSAM
March 18, 1970
PRAFULLA CHANDRA SARMA AND ORS Vs. OIL INDIA LTD AND ORS
February 27, 1970
PRASANNA GOGOI Vs. STATE
September 11, 1970
PRIYALAL BARMAN Vs. THE STATE
May 27, 1970
PULIN BEHARI SIL AND ANOTHER Vs. NARENDRA KUMAR PAUL
November 19, 1970
R K MADHURYYAJIT SINGH Vs. NGANGBAM CHANDRADHWAJA SINGH
February 16, 1970
R.K. MADHURYYAJIT SINGH AND ORS. Vs. NGANGBAM CHANDRADHWAJA SINGH AND ANR.
December 9, 1970
R.K. SANAHAL SINGH AND ANOTHER Vs. MINOR R.K. PRIYAKUMAR SINGH AND OTHERS
July 3, 1970
RABI DEB BARMA Vs. STATE,
July 31, 1970
RAJENDRA CHANDRA BISWAS Vs. MAHESH CHANDRA DAS
September 29, 1970
RAM KAMAL BEZBORUAH Vs. CHANDRA NATH KALITA AND ORS.
February 16, 1970
RATNA KANTA DUTTA Vs. THE SECRETARY TO THE GOVERNMENT OF ASSAM, P. W. D. (R AND B)
November 27, 1970
RONGSENG SANGMA Vs. THE STATE OF ASSAM
November 26, 1970
RONGSENG SANGMA Vs. STATE OF ASSAM
November 20, 1970
SAMBHU RATAN TEWARI Vs. AYODHYA KURMI
December 18, 1970
SAPAM LAINGAM SINGH Vs. KAKYENGPAIBAM AMUYAIMA SINGH AND ORS.
June 11, 1970
SASHINDRA LASKAR Vs. AKADDAS ALI
March 12, 1970
SATISH CHANDRA ROY Vs. HARIDAS CHAKRABORTY AND ANOTHER
July 23, 1970
SHIOGOBINDA TRIBEDI Vs. SURJYAB ALI TRIBEDI AND ANOTHER
March 7, 1970
SHREE SHYAM STORES Vs. THE UNION OF INDIA (UOI)
June 17, 1970
SHRI NGUROHIEZAO ANGAMI AND ORS. Vs. SUB-DIVISIONAL OFFICER (CIVIL) AND SUB-DIVISIONAL MAGISTRATE AND ORS.
December 23, 1970
SIDHINATH LAHKAR Vs. STATE
June 5, 1970
SILCHAR MUNICIPAL BOARD Vs. RAKHAL CHANDRA ROY
November 12, 1970
SMT. APAMBI KABUINI Vs. KAKHANGAI KABUL AND OTHERS
June 11, 1970
SMT. BAMA SUNDARI BISWAS Vs. JAMINI KUMAR DAS AND OTHERS
June 26, 1970
SMT. SURA BALA KAR AND OTHERS Vs. YASIN MIA
December 24, 1970
STATE Vs. THOMBA
November 3, 1970
STATE Vs. SHRI HANJABAM HARIDEVA SARMA,
February 21, 1970
STATE OF ASSAM Vs. NANDA KUMAR SINGH
July 23, 1970
STATE OF TRIPURA Vs. RAIMOHAN GHOSH
December 22, 1970
SUBEDAR MAJOR BIRAKUMAR SINGH Vs. SAGOLSEM MERA SINGH
March 10, 1970
SUDHIR RANJAN GUHA Vs. UNION OF INDIA
August 27, 1970
SUPERINTENDENT OF POLICE, MANIPUR AND OTHERS Vs. R.K. TOMALSANA SINGH
August 11, 1970
THANGLIANA Vs. H.K. BAWICHHUAKA AND ORS.
July 20, 1970
THE EASTERN FOOD PRODUCTS (PRIVATE) LTD. Vs. RABIA DUSAD AND ORS.
March 17, 1970
THE EXECUTIVE ENGINEER, HIGH-WAYS SOUTH DIVISION, P.W.D., MANIPUR AND OTHERS Vs. THINGOM IBOYAIMA SINGH CHANDRAHAS SINGH
March 16, 1970
THOUNAOJAM MUNAL SINGH Vs. KARAM IBOYAIMA SINGH
April 16, 1970
U. SHAN MANIK Vs. KA BRIE NONGRUM AND ANR.
May 11, 1970
UNION OF INDIA AND ANOTHER Vs. WAHENGHBAM LALMANI SINGH
January 19, 1970
UNION OF INDIA, NEW DELHI AND OTHERS Vs. R.K. BINODO SINGH AND OTHERS
July 15, 1970
UPENDRA CHANDRA BARMAN AND ORS. Vs. NABIN CHANDRA SUTRADHAR
February 16, 1970
YUMNAM AMUDOMBI SINGH AND ANOTHER Vs. CHABUNGBAM MAIPAK SINGH AND OTHERS
June 15, 1970