Case Index

Title
Date
A GUNNA RAO Vs. TARA BEHARANI
May 7, 1970
A.C. PARIJA AND ANR. Vs. SECRETARY IN CHARGE OF THE GENERAL P.W.D. OF THE UNION OF INDIA (UOI) AND ORS.
February 5, 1970
AJODHYA PRASAD SHAW Vs. STATE OF ORISSA
May 15, 1970
ALEKH DUTTA Vs. KHETRAMOHAN SAHU
April 1, 1970
ALEKHA MANTRI Vs. JAGABANDHU MANTRI
April 1, 1970
ALGURAM HARINARAYAN RAM Vs. ASSISTANT COMMISSIONER OF SALES TAX CUTTACK RANGE
March 30, 1970
AMILAL AGRAWALLA Vs. COMMISSIONER OF INCOME TAX
May 8, 1970
ANAM PADHAN Vs. STATE
January 20, 1970
ANTANYAMI NAYAK Vs. KULAMANI BEHERA
September 16, 1970
AVIRAM PANI AND ORS. Vs. STATE
September 3, 1970
AYULYA CHARAN DAS AND 13 ORS. Vs. ADITYA PRASAD AND ANR.
December 8, 1970
B.N. SHARMA Vs. STATE
January 21, 1970
BABAJI SAHU AND ORS. Vs. DHARANIDHAR BARIK AND ORS.
December 9, 1970
BAIJNATH CHHAPOLIA Vs. CUTTACK MUNICIPALITY
December 24, 1970
BAIKUNTHA NATH SWAIN Vs. SURENDRANATH NAIK AND ANR.
December 18, 1970
BALABHAGAS HYULASCHAND Vs. STATE OF ORISSA
April 22, 1970
BALMAKUNDA SINGH RAI Vs. CHITRABHANU SINGH RAI
January 20, 1970
BANO BIBI Vs. ORISSA BOARD OF WAKFS AND ORS.
December 9, 1970
BANSHIDHAR PANDA AND ANR. Vs. STATE OF ORISSA
November 10, 1970
BANSIDHAR MATI Vs. STATE
June 22, 1970
BASANTA KUMAR RAJA Vs. MARKANDA PRADHAN AND ORS.
December 15, 1970
BASANTA MISRA Vs. LAXMI ALIAS JAGYASANI MISRANI
November 24, 1970
BAULI PANIGRAHI Vs. HARI PANIGRAHI
January 19, 1970
BELPAHAR REFRACTORIES LTD Vs. STATE OF ORISSA
March 3, 1970
BERHAMPUR SILK WEAVERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF ORISSA
July 8, 1970
BHABAGRAHI MISRA Vs. MANGOVINDA MOHARANA
September 1, 1970
BHADRA KUA AND ORS. Vs. SATRUGHNA ATI
November 6, 1970
BHAGAWAN STORE Vs. COMMISSIONER OF SALES TAX ORISSA
March 3, 1970
BHERODHAN JETHMAL PRIVATE LTD Vs. STATE OF ORISSA
March 10, 1970
BHIKARI CHARAN PADHI Vs. JUDHISTRY GOUD AND 12 ORS.
March 18, 1970
BHIM SINGH Vs. RATNAKAR SINGH
August 11, 1970
BHIMARAJ ONKARMAL FIRM AND ANR. Vs. SATYNARAYAN SATPATHY AND ORS.
March 18, 1970
BHIMO MOHARANA Vs. MOHAN MOHARANA
June 23, 1970
BHUBANANANDA PANDA Vs. JAIPUR MUNICIPALITY
April 27, 1970
BIBHUTIBHUSAN MUKHERJEE Vs. REGIONAL TRANSPORT AUTHORITY AND ORS.
December 4, 1970
BIJOY KUMAR MODI Vs. THE R.T.O.
November 11, 1970
BINAPANI DEI Vs. STATE OF ORISSA
November 3, 1970
BIRAJA PRASAD RAY Vs. STATE OF ORISSA
April 1, 1970
BIRANCHI GOUR Vs. SUBHAGI DEI
November 14, 1970
BISRA LIMESTONE COMPANY LTD Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
April 3, 1970
CHANDAN BILASINI DASI Vs. SK HANIF MAHAMMAD
February 2, 1970
CHINI @ CHAIN MAHANTI Vs. RAM CHANDRA BEJ AND ANR.
March 25, 1970
CHITTARANJAN PRADHAN Vs. DIRECTOR OF INDUSTRIES, ORISSA AND OTHERS
December 7, 1970
COMMISSIONER OF WEALTH TAX Vs. VYSYARAJU BADREENARAYANAMOORTHY RAJU
April 30, 1970
DAITARI PRASAD NAIK Vs. UMAKANTA NAYAK
February 11, 1970
DAMAI SAMAL AND TWO ORS. Vs. ABHOYA CH. MOHANTY
March 26, 1970
DAMODAR HANSRAJ Vs. INCOME TAX OFFICER
March 24, 1970
DATTARAM JAGANNATH Vs. STATE OF ORISSA
February 4, 1970
DAYANIDHI SINGH Vs. RUKMANI DEI
February 16, 1970
DEBRAJ ROUL AND 6 ORS. Vs. BRUNDABAN NAYAK
December 9, 1970
DHANESWAS SATHUA MOHAPATRA AND 2 ORS. Vs. CHAMPA BEWA
April 9, 1970
DHOBA DAS Vs. GURUCHARAN UTTAR SINGH MOHAPATRA
December 22, 1970
DHOBANI DEI Vs. LINGARAJ BHUYAN
November 10, 1970
DINABANDHU SETHI Vs. CHINTAMONI SAHU
November 20, 1970
DISTRICT JUDGE PURI Vs. STATE
August 26, 1970
DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs. SANAKA SUNDARI SEN
August 26, 1970
DR HAREKRUSHNA MAHTAB Vs. CHIEF MINISTER OF ORISSA
September 23, 1970
DR. JAGANNATH CHOUDHURY AND 2 ORS. Vs. THE RETURNING OFFICER-CUM-SECRETARY, ORISSA STATE BOARD OF HOMEOPATHIC MEDICINE AND ORS.
October 27, 1970
DR. RAMANATH MISRA Vs. STATE OF ORISSA AND ORS.
January 8, 1970
DULAL CHAND PRAMANICK Vs. COMMISSIONER OF INCOME TAX ORISSA
September 1, 1970
ELIAJAR BAGH Vs. DAYANIDHI GONDA
June 22, 1970
EMPLOYEES OF STATE TRANSPORT SERVICE AND OF ORISSA Vs. GOVERNMENT OF ORISSA
October 27, 1970
FAKIRA SAHU AND 6 ORS. Vs. THE STATE
January 30, 1970
G. RANGARAO Vs. STATE OF ORISSA AND ANOTHER
May 15, 1970
GADADHAR MOHAPATRA Vs. PUNA BEWA
February 18, 1970
GAJARAJ SAHU Vs. STATE OF ORISSA
February 13, 1970
GANESH CHANDRA PRADHAN Vs. RUKMANI MOHANTY
March 31, 1970
GANESH DAS Vs. JAGABANDHU PRUSTI AND ORS.
December 4, 1970
GANI JENA AND 5 ORS. Vs. NANDA BISWAL
October 23, 1970
GEETA MISHRA Vs. UTKAL UNIVERSITY REPRESENTED
September 8, 1970
GENERAL MANAGER SOUTH EASTERN RAILWAY Vs. ISWARLAL PURUSOTTAM
January 6, 1970
GHANASHYAM DAS AGARWALLA Vs. BINOY KRUSHNA ROY AND ORS.
October 19, 1970
GHASILAL AGARWALLA Vs. STATE OF ORISSA
February 26, 1970
GILL BROTHERS Vs. STATE OF ORISSA
March 12, 1970
GOBINDA PARIDA Vs. CHAKRADHARA ROUTRAY
January 12, 1970
GOKHANI BEWA Vs. GAYADHAR DAS AND ORS.
December 15, 1970
GOLAK BEHARI CHHOTRAI Vs. HARIHAR JENA AND ORS.
January 20, 1970
GOPABANDHU TYPE FOUNDRY Vs. STATE OF ORISSA, REPRESENTED BY THE COMMISSIONER, SALES TAX
March 1, 1970
GOURANGA DORA Vs. THE STATE
December 24, 1970
GOURISHANKAR Vs. CERTIFICATE OFFICER BHADRAK
September 8, 1970
GOVIND CHOUDHURY AND SONS Vs. COMMISSIONER OF INCOME TAX
February 17, 1970
GURU CHARAN JENA Vs. SATYANARAYAN JEW THAKUR
January 9, 1970
GURUBARI LENKA Vs. DULANI THAKURANI
October 21, 1970
HADU GOUDO Vs. DAYANIDHI SAHU
January 13, 1970
HADUBANDHU SINGH Vs. SUDHAKAR PAIKARA
January 2, 1970
HAJARI JENA AND ORS. Vs. HAJARI MAHARANA AND ORS.
September 2, 1970
HAJI SHAIK HYDER ALI Vs. STATE
August 26, 1970
HAREKRISHNA PATRA Vs. BANAMALI ROUL
July 31, 1970
HARIHAR DAS Vs. LAKANATH SAHU
October 3, 1970
HEMANTA KUMAR DAS Vs. LILABATI BEWA
February 18, 1970
HINDUSTAN STEEL LIMITED Vs. ADDITIONAL COMMISSIONER OF SALES TAX
February 17, 1970
HRUSHI SAHU Vs. THE STATE OF ORISSA AND ANR.
December 15, 1970
INDRA MAHAKUD Vs. MUSAMAT ASMATI AND ORS.
November 30, 1970
J M AKBAR AHAD Vs. STATE OF ORISSA
July 2, 1970
J. PADMALOCHAN CHOUDHURY Vs. NIRAKAR PATEL
February 11, 1970
JAGABANDHU ROUL Vs. STATE OF ORISSA
March 12, 1970
JAGABANDHU SAHU Vs. BIPIN JENA
September 1, 1970
JAGABANDHU SAHU AND ORS. Vs. GIRIDHARI SWAIN AND ORS.
June 22, 1970
JAGANNATH MOHANTY Vs. UCHHABA JENA
February 4, 1970
JAGANNATH SAHU Vs. REGIONAL TRANSPORT AUTHORITY
February 13, 1970
JALADHAR SAMAL Vs. MALATI DEI
July 30, 1970
JITENDRA BARAI Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY BOLONGIR
May 8, 1970
JODHISTIR PRUSTY Vs. KOSHAL TRANSPORT TRADING AND CO.
November 27, 1970
K C NANDA Vs. CERTIFICATE OFFICER
July 20, 1970
KALYAN KUMAR MOHANTY Vs. THE S.D.O. AND ANR.
April 13, 1970
KANDURI NAIK Vs. SAPANI NAIK
October 22, 1970
KANHU CHARAN DAS Vs. STATE OF ORISSA
March 4, 1970
KANHU CHARAN PRUSTY Vs. SARAT KUMAR MOHAPATRA
July 14, 1970
KANIRAM BAGARTI Vs. EXECUTIVE OFFICER, SAMBALPUR MUNICIPALITY
January 20, 1970
KARNAM VENKANNA Vs. AGADHU SAHU AND ORS.
December 3, 1970
KASINADHA SAHU Vs. G GURUNADHA RAO
February 2, 1970
KELU CHARAN PRADHAN AND ORS. Vs. MANI RAM
December 8, 1970
KELUNI DEI Vs. KANHEI SAHU
December 24, 1970
KESHRICHAND PUSHRAJ Vs. COMMISSIONER OF SALES TAX, ORISSA,
March 31, 1970
KIRLOSKAR BROTHERS LTD Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
March 27, 1970
KISHORELAL GUPTA Vs. DEVILAL KALWAR ALIAS GOWALLA
September 21, 1970
KRISHNA CHANDRA NAIK Vs. SK MAKBUL
January 9, 1970
KRISHNA PRASAD BOSE AND ORS. Vs. EXECUTIVE OFFICER, JIJPUR MUNICIPALITY AND ANR.
January 6, 1970
KRUSHAN BHUYAN AND ORS. Vs. GURUBARI NAIK
December 8, 1970
KRUSHNA CHANDRA Vs. HEMAMANI BISWAL
August 27, 1970
KRUSHNA CHANDRA BADAPANDA Vs. ISWAR KARAN AND ORS.
October 26, 1970
KRUSHNA CHANDRA PATNAIK Vs. RAMJILAL AGARWALLA
August 11, 1970
KUBER PADHAN Vs. CHATURBHUJA KUAR
January 19, 1970
L K JOSHI AND CO Vs. COMMISSIONER OF SALES TAX ORISSA
February 12, 1970
LALCHETTY MAHALAKSHMI Vs. DEVALA NAGAMANI
February 27, 1970
LAND ACQUISITION OFFICER KALAHANDI Vs. RAHIN RAJ
August 24, 1970
LINGARAJ PATNAIK Vs. DISTRICT JUDGE OF CUTTACK AND ORS.
December 15, 1970
LOKANATH BEHERA Vs. THE STATE OF ORISSA THROUGH SECRETARY, C.D. AND
September 3, 1970
MADHU SUDAN SENAPATI Vs. STATE
March 10, 1970
MAHADEB PRASAD GANESH NARAYAN Vs. STATE OF ORISSA
March 25, 1970
MAHESWAR NANDA Vs. SRI RAGHUNATH JEW THAKUR
March 2, 1970
MAKAR ROUT Vs. PRANA KRUSHNA ROUT AND ORS.
December 15, 1970
MAMCHAND MULCHAND AND ORS. Vs. BARGARH REGULATED MARKET COMMITTEE AND ANR.
October 25, 1970
MANDALAPU SUNDAR NARAYAN Vs. V V CHENULU
January 5, 1970
MENA PRADHAN Vs. PRAHALLAD DANTA
November 23, 1970
MOTILAL SANWARMAL Vs. STATE OF ORISSA
March 2, 1970
MST. KAMALA NANDIANI Vs. RAGHUNATH SANDHA AND ORS.
August 26, 1970
MULSANKAR OJHA Vs. BHAGABAN MISRA
February 3, 1970
MURALIMOHAN PRABHUDAYAL Vs. STATE OF ORISSA
February 3, 1970
NABAGHAN SAHU Vs. ELECTION OFFICER MUKUNDAPUR GRAMA PANCHAYAT
December 1, 1970
NALAM JAGGARAO AND ORS. Vs. BERHAMPUR MUNICIPALITY
August 25, 1970
NATABAR MOHANTY Vs. STATE OF ORISSA
March 27, 1970
NAZIR MAHAMMAD Vs. JAMILA BIBI
August 28, 1970
NETRANANDA BARIK Vs. STATE OF ORISSA
February 13, 1970
NILA DEI AND ANR. Vs. BAISHNAB CHARAN PARIDA AND ORS.
November 3, 1970
NISAMANI DEI Vs. REGIONAL TRANSPORT OFFICER
December 8, 1970
NITYANANDA PANIGRAHI Vs. BASUDEB PATRA
February 13, 1970
NOTIFIED AREA COUNCIL, THROUGH ITS EXECUTIVE OFFICER Vs. L.N. MISRO
April 3, 1970
OBEROI PALM BEACH HOTEL P LTD Vs. STATE OF ORISSA
March 24, 1970
OFFICIAL LIQUIDATOR PURI BANK LTD Vs. TITAGHUR PAPER MILLS
January 19, 1970
OM PRAKASH CHOUBEY AND ORS. Vs. STATE OF ORISSA AND ORS.
February 3, 1970
ORISSA CO-OPERATIVE INS. SOCIETY LTD. Vs. BHAGABAN SAHU AND ORS.
September 17, 1970
P R TATA AND CO Vs. SALES TAX OFFICER KORAPUT I CIRCLE
April 8, 1970
P. SURYA PRAKASH RAO Vs. STATE OF ORISSA AND ANR.
December 4, 1970
PAHALI PANDA Vs. NIRANJAN KAR AND ORS.
December 21, 1970
PANCHABATI RAMACHANDRA Vs. SATYABHAMA DEVI
April 21, 1970
PARAMANANDA SAHU Vs. BABU SAHU AND ORS.
July 23, 1970
PARBATI DEI Vs. MARKANDA BEHERA AND ORS.
September 1, 1970
PARIKHITA JENA AND 2 ORS. Vs. STATE
February 6, 1970
PARIKHITA MOHAPATRA Vs. SITA DEI
June 22, 1970
PATI SOURA AND ANR. Vs. STATE
January 29, 1970
PITAMBAR MOHAPATRA Vs. NILAMBAR SAHU
February 13, 1970
POPATLAL DEVRAM Vs. COMMISSIONER OF INCOME TAX
February 16, 1970
PRAFULLA KUMAR DUTTA Vs. STATE OF ORISSA
June 22, 1970
PRIYANATH MOHANTY Vs. INDUMATI BEWA
August 24, 1970
PURNA CHANDRA BHANJ OF JURKA Vs. RAM CHANDRA BHANJ AND ORS.
March 12, 1970
RADHA MOHAN DAS Vs. MURALI BEHERA
November 19, 1970
RADHAKRUSHNA CHOUDHURY Vs. RADHAKRUSHNA MOHAPRABHU
October 27, 1970
RADHAMOHAN DEB THROUGH MARFATDAR K.C. JAGADEB RAY Vs. CHANDRASEKHAR MOHAPATRA AND ANR.
July 14, 1970
RADHAMONI DEI Vs. JUDHISTIRA PRADHAN
December 4, 1970
RAGHU MALLIK AND ANR. Vs. STATE
November 18, 1970
RAGHUNATH SAMAL AND ORS. Vs. MULI SAHU
January 5, 1970
RAHASBEHARI SAHU Vs. UMAKANTA SAHU AND ORS.
January 5, 1970
RAJENDRA PATEL AND ORS. Vs. GHANASHYAM PATEL AND ORS.
January 14, 1970
RAJKISHORE JENA Vs. RAJA ALIAS KALASI SAHU
September 7, 1970
RAMAKRUSHNA PARAMGURU Vs. MRUTYUNJAYA DAS AND ORS.
November 12, 1970
RAMCHANDRA RAMNIVAS Vs. STATE OF ORISSA
February 3, 1970
RAMCHANDRA RAMNIWAS Vs. STATE OF ORISSA
February 27, 1970
RAMKISHORE DAS GOSWAMI Vs. ANANTARAM DAS GOSWAMI
January 6, 1970
RAMNATH PANDA Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
December 17, 1970
RAO AND SONS Vs. CHANDRAMONI DEI
January 20, 1970
SAILENDRA KUMAR PATNAIK Vs. STATE OF ORISSA
November 12, 1970
SAKUNTALA DASI Vs. KUSUM KUMARI SARKAR
February 18, 1970
SAMA KISHORE DAS AND ANR. Vs. RAJ KISHORE DAS
October 19, 1970
SAMBHU DAS Vs. STATE
June 22, 1970
SANATAN SAHU Vs. RAGHUNATH KAR
January 6, 1970
SARAT CHANDRA SAHU Vs. GURU DEHURY AND ORS.
November 4, 1970
SARAT CHANDRA TRIPATHY Vs. HIRANBALA DEBI
February 5, 1970
SHAMSUDDIN AKBAR KHAN AND CO Vs. STATE OF ORISSA
February 2, 1970
SHIVARATAN INDERCHAND MUNDRA Vs. COMMISSIONER OF SALES TAX
April 6, 1970
SHRI PRAHALLAD MALLICK Vs. SHRI ASOK DAS
November 10, 1970
SHYAM SUNDER CHOUDHURY AND ANR. Vs. BISWANATH CHOUDHURY
April 10, 1970
SIBA PRASAD MAHARANA Vs. BISHNU MAHARANA AND ANR.
September 8, 1970
SIMADRI NANDA Vs. THE STATE
April 15, 1970
SIMHADRI NARASINGH PRUSTY Vs. COMMISSIONER OF INCOME TAX
March 5, 1970
SINCLAIR MURRAY AND COMPANY PVT LTD Vs. STATE OF ORISSA
February 3, 1970
SITARAM DORA AND ANR. Vs. V. KRISHNA RAO DORA AND ORS.
January 5, 1970
SK. AMINOOL ISLAM AND ANR. Vs. DAYANIDHI KHADIRATNA
July 30, 1970
SK. JANU MAHAMMAD Vs. AYASA BIBI
November 16, 1970
SRIDHAR JENA Vs. THE STATE
August 27, 1970
SRIMATI A. KAMESWASAMMA Vs. STATE OF ORISSA AND ANR.
May 6, 1970
SRIMATI SARASWATI DEI Vs. SRI PHANIDRA NATH MAHAPATRA AND ANR.
April 23, 1970
SRINARAYAN TRADERS Vs. STATE OF ORISSA
March 27, 1970
SRINIBAS SUNDER DAS Vs. LAND ACQUISITION COLLECTOR
January 20, 1970
STATE Vs. JAGANNATH SWAIN
January 13, 1970
STATE Vs. RAJKISHORE PANDA
February 27, 1970
STATE Vs. ANIRUDHA HARIJAN
November 3, 1970
STATE Vs. DURGA PRASAD AGARWALLA
February 11, 1970
STATE OF ORISSA Vs. INDUSTRY AND COMMERCE ENTERPRISERS P LTD
December 11, 1970
STATE OF ORISSA Vs. BAMADEB PANIGRAHI
August 20, 1970
STATE OF ORISSA Vs. D N JOSHI
March 27, 1970
STATE OF ORISSA Vs. HAREKRISHNA DAS MADHAVJI AND CO
February 3, 1970
STATE OF ORISSA Vs. RAMANATH PANDA
February 12, 1970
STATE OF ORISSA Vs. JAIKRISHNA RATHI
February 4, 1970
STATE OF ORISSA Vs. ORISSA POLISH WORKS
February 13, 1970
STATE OF ORISSA Vs. BAJI BEHARI GURU
May 15, 1970
STATE OF ORISSA Vs. GOURA CHANDRA BARIK
December 15, 1970
SUBA BEWA Vs. GAURANGA CHANDRA SWAIN
August 11, 1970
SUBHASH CHANDRA GHOSH Vs. STATE OF ORISSA
February 9, 1970
SUBNA BAI PATRA Vs. R V VENKATACHALAM IYER
April 20, 1970
SUDARSAN PANDA Vs. REGISTERING AUTHORITY GANJAM
September 2, 1970
SUKHA DEV NAHAKO AND ANR. Vs. MAHANT SRI GOPAL DAS
January 12, 1970
SURENDRANATH MOHANTY Vs. HARIHAR DAS
January 27, 1970
SURUJA DEI AND ANR. Vs. CHANDRAMANI SAHU
August 7, 1970
THE COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. BAMAN MOHAPATRA AND AFTER HIM PARAMANANDA MOHAPATRA AND ORS.,
March 10, 1970
THE NEW INDIA ASSURANCE CO. LTD. Vs. SRIKANTA GHOSH AND ANR.
October 27, 1970
UDAYA SWAIN Vs. SATYA SWAINANI
November 17, 1970
UMA BEWA AND ORS. Vs. PADMANAV SAHU AND ANR.
April 17, 1970
UNION OF INDIA Vs. MAHHAMMAD JAFAR HAJI IBRAHIM
August 17, 1970
VIJAYA LAKSHMI STORES Vs. STATE OF ORISSA
March 10, 1970