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Date
A K BANERJEE Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF INDIA
February 18, 1970
ABINASH CHANDRA MRIDHA Vs. STATE OF WEST BENGAL THROUGH THE SECRETARY TO GOVERNMENT OF WEST BENGAL, IRRIGATION AND WATERWAYS DEPARTMENT, CALCUTTA AND ORS.
April 30, 1970
ADITYA KUMAR DE CHOWDHURY Vs. NARAYANDAS DE CHOWDHURY
March 25, 1970
ADMINISTRATOR UTTAR PARA KOTRUNG MUNICIPALITY Vs. GIRIJA PROSAD PAUL
September 8, 1970
AHIBHUSAN JANA Vs. STATE OF WEST BENGAL
March 10, 1970
AKALANKA BHANDARI Vs. ARUNA BHANDARI
June 3, 1970
ALUMINIUM CORPORATION OF INDIA LTD Vs. COMMISSIONER OF WEALTH TAX
May 7, 1970
AMARENDRA NATH MUKHERJEE Vs. D V C
July 3, 1970
AMINCHAND PAYARILAL Vs. INCOME TAX OFFICER
May 15, 1970
AMIYA DE Vs. DHIRENDRA NATH MANDAL
September 22, 1970
AMIYA KUMAR SENGUPTA Vs. GENERAL MANAGER, EASTERN RAILWAY
February 13, 1970
AMULYA KUMAR MAITY Vs. ASSISTANT SETTLEMENT OFFICER AND REVENUE OFFICER TAKI DIST 24-PARGANAS
September 28, 1970
ANGLO INDIA JUTE MILLS CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
March 18, 1970
ANUKA GUPTA Vs. KARUNAKAR GUPTA
April 17, 1970
ASANSOL ELECTRIC SUPPLY CO Vs. CHUNILAL DAW
September 15, 1970
ASSAM OIL CO LTD Vs. INCOME TAX OFFICER
July 24, 1970
ASSOCIATED PIGMENT LTD Vs. INCOME TAX OFFICER H WARD
June 19, 1970
ASWINI KUMAR ROY Vs. KSHITISH CHANDRA SEN GUPTA
November 20, 1970
AZIZUL HAQUE Vs. STATE OF WEST BENGAL
January 9, 1970
B. S. C. FOOTWEAR LTD. Vs. RIDGWAY
January 23, 1970
BADRILALL DAGA Vs. THE HOWRAH INDUSTRIES & ORS.
September 29, 1970
BAIDYA NATH KARMAKAR Vs. GOLAK NATH KARMAKAR
February 5, 1970
BAJRANGLAL KHEMKA Vs. SHEILA DEVI
March 6, 1970
BALAI CHANDRA PAKHIRA Vs. SATISH CHANDRA PRADHAN
September 11, 1970
BANKELAL SINGH Vs. GANESH NARAIN BRIJLAL PVT. LTD.
March 5, 1970
BATA SHOE COMPANY PVT LTD Vs. UNION OF INDIA
July 23, 1970
BEHARILAL AGARWALLA Vs. CORPORATION OF CALCUTTA
February 12, 1970
BENAFASILAL RAJGORHIA Vs. CENTRAL BANK OF INDIA
December 24, 1970
BENGAL COAL CO LTD Vs. UNION OF INDIA
September 21, 1970
BENGAL LINN (INDUSTRIAL FURNACE) LTD. Vs. R.G. KESHWANI AND COMPANY PRIVATE LTD.
April 20, 1970
BHABATARAN BAGISH Vs. PRAHLAD CHANDRA MAHAPATRA
March 13, 1970
BHABATARAN KAYAL Vs. STATE OF WEST BENGAL
March 3, 1970
BHABATARAN KOYAL Vs. STATE OF WEST BENGAL
March 2, 1970
BHAKTIPADA MAJHI Vs. SUB DIVISIONAL OFFICER KALNA
December 16, 1970
BHARAT AGENCIES LTD Vs. INCOME TAX OFFICER C WARD
April 24, 1970
BHUBAN CHANDRA SAMANTA Vs. JAMINI BHUSAN KAR
March 9, 1970
BHUPATI CHARAN BAG Vs. MANMATHA NATH MAJUMDAR
May 20, 1970
BHUPEN GUHA Vs. DILIP KUMAR BOSE
September 16, 1970
BIBHUTI BHUSAN DEY Vs. BANKIM CHANDRA GHOSH
July 30, 1970
BIMAL KUMAR CHATTERJEE Vs. PRESIDENT, WEST BENGAL BOARD OF SECONDARY EDUCATION
May 8, 1970
BIMALENDU DASTIDAR Vs. THE STATE
July 8, 1970
BINA DAS Vs. REGISTER CO-OPERATIVE SOCIETIES
September 21, 1970
BIRAJA BILASH PAUL Vs. PREM ENGINEERING WORKS
August 18, 1970
BIRD AND CO PRIVATE LTD Vs. ASSISTANT COLLECTOR OF CUSTOMS FOR EXPORT CALCUTTA
May 8, 1970
BIRLA JANKALYAN TRUST Vs. STATE
September 18, 1970
BIRPARA TEA CO LTD Vs. FIFTH INDUSTRIAL TRIBUNAL
April 30, 1970
BISWANATH MUKHERJEE Vs. UNION OF INDIALTD
May 20, 1970
BISWANATH PRASAD RADHEY SHYAM Vs. CONTROLLER OF PATENTS AND DESIGNS
September 11, 1970
BRIGADIER MAHA SINGH RIKH Vs. STATE
May 13, 1970
BRITISH JEFFREY-DIAMOND LTD. Vs. HINDUSTHAN DEVELOPMENT CORPORATION LTD.
September 25, 1970
BRITISH PAINTS INDIA LTD Vs. UNION OF INDIA
December 3, 1970
BUILD INDIA CONSTRUCTION CO. Vs. UNION OF INDIA (UOI)
February 25, 1970
BUNGE AND CO LTD Vs. INCOME TAX OFFICER
March 6, 1970
C K WADHA Vs. COMMISSIONER OF INCOME TAX
May 6, 1970
CALCUTTA CHROMOTYPE PVT LTD Vs. INCOME TAX OFFICER
March 11, 1970
CALCUTTA CLINICAL RESEARCH ASSOCIATIONS LTD Vs. UNION OF INDIA
December 16, 1970
CALCUTTA PINJRAPOLE SOCIETY Vs. HABU CHANDRA CHOSE ALIAS HABU CHARAN GHOSE
July 10, 1970
CALCUTTA SAFE DEPOSIT CO LTD Vs. RANJIT MATHURADAS SAMPAT
August 28, 1970
CALCUTTA STATE TRANSPORT CORPORATION Vs. FIRST INDUSTRIAL TRIBUNAL WEST BENGAL
May 29, 1970
CENTRAL CALCUTTA INVESTMENT P LTD Vs. COMMISSIONER OF INCOME TAX
December 18, 1970
CHAMPALAL PANDEY Vs. OFFICIAL TRUSTEE
December 11, 1970
CHANDA ENGINEERS (INDIA) LTD., RE ARBN Vs. STATE OF WEST BENGAL
February 12, 1970
CHANDI CHARAN PAUL Vs. STATE
April 21, 1970
CHANDIPUR FISHERIES PVT LTD Vs. REVENUE OFFICER 24-PARGANAS
August 21, 1970
CHANDRA SEKHAR PATHAK Vs. JOGESH CHANDRA DEY
April 20, 1970
CHHAGANMAL AGARWALLA Vs. INCOME TAX OFFICER A WARD
May 14, 1970
CHINMOYEE DEBI Vs. SARASWATI DEBI
August 27, 1970
CHITPORE GOLABARI CO P LTD Vs. COMMISSIONER OF INCOME TAX
May 20, 1970
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ACHINTYANATH SASMAL
December 16, 1970
COMMISSIONER OF INCOME TAX Vs. R SHANTILAL AND CO
December 10, 1970
COMMISSIONER OF INCOME TAX Vs. HASSANALLY AND SONS
November 18, 1970
COMMISSIONER OF INCOME TAX Vs. JASRUP BAIJNATH BAHETY AND SONS PVT LTD
August 25, 1970
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAMBER OF COMMERCE
May 29, 1970
COMMISSIONER OF INCOME TAX Vs. TEXTILE MACHINERY CORPORATION
July 9, 1970
COMMISSIONER OF INCOME TAX Vs. SRIMATI MINABATI AGARWALLA
April 16, 1970
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SREERAM SURAJMULL CHARITY TRUST
March 12, 1970
COMMISSIONER OF INCOME TAX Vs. ANIL KUMAR ROY CHOWDHURY
March 5, 1970
COMMISSIONER OF INCOME TAX Vs. TINGRI TEA COMPANY LTD
February 25, 1970
COMMISSIONER OF INCOME TAX Vs. PANNA DEVI SARAOGI
March 2, 1970
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASSAM OIL COMPANY LTD
February 3, 1970
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. UKHARA ESTATE ZAMINDARIES PVT LTD
August 13, 1970
COMMISSIONER OF WEALTH TAX WEST BENGAL II Vs. U C MAHATAB
February 20, 1970
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. AGARPARA CO LTD
February 4, 1970
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. UNION OF INDIA
June 19, 1970
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. AJIT KUMAR GOSH
February 12, 1970
CORPORATION OF CALCUTTA Vs. PROBHAT KUMAR BANERJEE
April 21, 1970
CZECHOSLOVAK OCEAN SHIPPING INTERNATIONAL JOINT STOCK COMPANY Vs. INCOME TAX OFFICER A WARD
February 25, 1970
DALHOUSIE JUTE CO LTD Vs. UNION OF INDIA
May 13, 1970
DAULAT RAM SUD Vs. KAMALESWAR DUTT
May 19, 1970
DEBEN ADHICARY Vs. STATE OF WEST BENGAL
May 26, 1970
DEBENDRA NATH DAS Vs. SM. BIMALA PAL
September 22, 1970
DEBENDRA NATH KAR Vs. COMMISSIONER OF TAMLUK MUNICIPALITY
August 12, 1970
DHIRENDRA NATH NEOGY Vs. SATYANARAYAN CHAKRABORTY
November 17, 1970
DILIP KUMAR DUTTA Vs. REGIONAL TRANSPORT AUTHORITY HOOGHLY
March 24, 1970
DOONI LAL SEAL Vs. GINIYA DEVI RATERIA
February 9, 1970
DUKHU SHYAM KHAMRUI Vs. STATE
August 19, 1970
DUNLOP RUBBER COMPANY LTD Vs. INCOME TAX OFFICER A WARD
March 13, 1970
DURGACHARAN DAS Vs. PARBATI CHARAN DAS DEFENDANT-RESPONDENT
September 16, 1970
DWARKA NATH BAYEN Vs. SATAN BAYEN
April 8, 1970
EAST END HOSIERY MILLS PRIVATE LTD Vs. AGARWAL TEXTILES MILLS
August 25, 1970
FAKIR CHANDRA CHAKRAVARTY Vs. PANDIT SRI LAKSHMI KANT JHA
February 19, 1970
FEROZ M. BHASANIA Vs. UNITED BREWERIES LTD.
May 26, 1970
FORT GLOSTER INDUSTRIES LTD Vs. MEMBER BOARD OF REVENUE
April 7, 1970
GANESH CHANDRA DEY Vs. KAMAL KUMAR AGARWALLA
August 6, 1970
GANESH CHANDRA KHAN Vs. STATE OF WEST BENGAL
September 22, 1970
GANGA SARAN AND SONS PRIVATE LTD Vs. INCOME TAX OFFICER
August 21, 1970
GANGARAM DEY Vs. NARAYAN CHANDRA DEY
June 9, 1970
GITA DEBI BAJORIA Vs. HARISH CHANDRA SAW MILL
July 8, 1970
GOPAL CHANDRA CHOWDHURY Vs. STATE
June 19, 1970
GORDHANDAS JERAMBHAI Vs. U D BANERJEE
November 27, 1970
GOSTHA BEHARI NAYAK Vs. DISTRICT MAGISTRATE
June 16, 1970
GOURI SHANKAR AWASTHI Vs. INCOME TAX OFFICER B WARD
May 21, 1970
GOWARDHANDAS RATHI Vs. CORPORATION OF CALCUTTA
June 25, 1970
GREAT EASTERN SHIPPING CO LTD Vs. UNION OF INDIA
August 14, 1970
GUNWANTRAI T KAMDAR Vs. SATYANARAYAN JHUNJHNUNWALLA
February 9, 1970
H M JADWET Vs. K P NAYAR
November 9, 1970
HAJI MOKSHED MONDAL Vs. DEL ROUSON BIBI
November 10, 1970
HANUMAN PROSAD SINGHANIA Vs. COMMERCIAL TAX OFFICER
February 6, 1970
HARI SANKAR PROSAD Vs. DISTRICT MAGISTRATE DARJEELING
August 7, 1970
HARIRAM AGARWALLA Vs. NATHMAL AGARWALLA
September 18, 1970
HASHIM MOHAMMAD JADWET Vs. COMMANDER K.P. NAIR
September 29, 1970
HAZERA KHATOON Vs. ABDUL LATIF
September 1, 1970
HEAVY ENGINEERING CORPORATION LTD Vs. CROMPTON GREAVES LTD
November 25, 1970
HEMENDRA NATH CHOWDHURY Vs. ARCHANA CHOWDHURY
December 22, 1970
HEMLATA BASU Vs. STATE OF WEST BENGAL
September 23, 1970
HIND CERAMICS LTD Vs. COMPANY LAW BOARD
August 4, 1970
HINDUSTHAN GENERAL INSURANCE SOCIETY LTD Vs. PUNAM CHAND CHHAJAR
September 29, 1970
HINDUSTHAN HEAVY CHEMICALS LTD. Vs. KREBS AND CIE S.A., PARIS
April 16, 1970
HINDUSTHAN RUBBER WORKS LTD Vs. INCOME TAX OFFICER L WARD
December 16, 1970
HINDUSTHAN STATIONERY WORKS PVT LTD Vs. MEMBER BOARD OF REVENUE
December 11, 1970
HUKUM CHAND INSURANCE CO LTD Vs. SUBASHINI ROY
July 10, 1970
HUNGERFORD INVESTMENT TRUST LTD Vs. HARIDAS MUNDHRA
September 14, 1970
HUNGERFORD INVESTMENT TRUST LTD., RE (IN VOLUNTARY LIQUIDATION) Vs. TURNER MORRISON AND CO. LTD.
June 24, 1970
I DAVID Vs. STATE BSNK OF INDIA STAFF
January 12, 1970
IMPERIAL TOBACCO CO OF INDIA LTD Vs. AUTHORITY APPOINTED
September 18, 1970
INDIA FOILS LTD Vs. INCOME TAX OFFICER
May 15, 1970
INDIA TOBACCO COMPANY LID Vs. DEPUTY LABOUR COMMISSIONER GOVT OF WEST BENGAL
September 29, 1970
INDIAN IRON AND STEEL CO LTD Vs. MEMBER BOARD OF REVENUE
December 9, 1970
INDIAN TEA PLANTERS ASSOCIATION Vs. COMMISSIONER OF INCOME TAX
January 15, 1970
INDRA CO LTD Vs. INCOME TAX OFFICER
January 21, 1970
INDU BHUSAN DE Vs. STATE OF WEST BENGAL
July 28, 1970
ISWAR LAKSHMI JANARDAN THAKUR JEW Vs. STATE OF WEST BENGAL
August 28, 1970
JAGABANDHU ROY CHOWDHURY Vs. LIGHT HOUSE FOR THE BLIND
September 23, 1970
JAHANGIR MANAJI MEHTA Vs. NINA JAHANGIR MEHTA
December 24, 1970
JATINDRA NATH SASMAL Vs. FANINDRA NATH SASMAL
June 19, 1970
JIBAN KRISHNA CHATTERJEE Vs. DILIP KUMAR CHAKRABARTY
March 18, 1970
JYOTIRMOY BOSE Vs. UNION OF INDIA
September 25, 1970
KALI KINKAR KUNDU Vs. SADHAN CHANDRA DEY
February 18, 1970
KALIPADA SAHA Vs. KISHORE SINGH SREEMAL
March 6, 1970
KALU SINGH Vs. CHUNI MOHALI
June 19, 1970
KAMESWAR SINGH Vs. SAHADEV SINGH
March 3, 1970
KANAI LAL PACHAL Vs. ASOKE KUMAR DAS GUPTA
January 28, 1970
KANAI LAL SHAW Vs. CALCUTTA CREDIT CORPORATION LTD.
May 12, 1970
KANDRU MAJHI Vs. BUDHESWAR MAJHI
August 21, 1970
KANU CHARAN MOHANTI Vs. BISWANATH KHAITAN
December 10, 1970
KERORIMULL AND COMPANY Vs. INCOME TAX OFFICER A WARD
March 4, 1970
KESHTRA MOHAN ROY Vs. INCOME TAX OFFICER A WARD
April 17, 1970
KHAS DHARMABAND COLLIERY CO PRIVATE LTD Vs. MEMBER BOARD OF REVENUE WEST BENGAL
September 15, 1970
KISHANLAL CHUG Vs. KARAM CHAND THAPAR AND BROS (COAL SALES) LTD
June 19, 1970
KRISHNA CHANDRA SANTRA Vs. TARAK DASSI PLAINTIFFS
August 4, 1970
KUMAR P N TAGORE ACCUSED Vs. TAMAL LAHIRI LAW ASSISTANT BARANAGAR MUNICIPALITY
December 22, 1970
KUMATI BALA ROY Vs. NIRMAL CHANDRA ROY
April 17, 1970
KUMATI BALA ROY AND ANOTHER Vs. NIRMAL CHANDRA ROY & OTHERS
April 7, 1970
LAKHMINI MEWAL DAS Vs. INCOME TAX OFFICER J WARD
February 20, 1970
LAKSHMAN HEMRUL Vs. MANNAN MOLLA
July 10, 1970
LAKSHMI BALA CHANAK Vs. BROJENDRA NATH PAIN
November 20, 1970
LAKSHMI KANTA JHA Vs. NILKANTA GHOSAL
December 24, 1970
LAKSHMI KANTA JHA Vs. MAHARANI RAJYALAKSHMI
April 30, 1970
LAKSHMI KANTA SEN Vs. STATE
July 10, 1970
LATIKA SARMA SARKAR Vs. UNIVERSITY OF CALCUTTA
December 18, 1970
LAXMIPAT CHORARIA Vs. K K GANGULI
November 20, 1970
LEGAL REMEMBRANCER Vs. PARBATI NASKAR
February 20, 1970
LIFE INSURANCE CORPORATION OF INDIA Vs. UNITED BANK OF INDIA LTD
March 13, 1970
LIFE INSURANCE CORPORATION OF INDIA Vs. NILRATAN BANERJEE RESPONDENT
June 26, 1970
LIQUIDATOR MAHMUDABAD PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
July 17, 1970
LIQUIDATOR, MAHMUDABAD PROPERTIES LTD. Vs. COMMISSIONER OF INCOME TAX
July 20, 1970
M G PODDAR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 31, 1970
MABIYA KHATUN BIBI Vs. SHAIKH ANWAR ALI
November 12, 1970
MADANLAL MAHESWARI Vs. INCOME TAX OFFICER J WARD
August 27, 1970
MAHABIR PRASAD JATIA Vs. COMMISSIONER OF INCOME TAX
July 3, 1970
MAHABIR PROSAD PODDAR Vs. COMMISSIONER OF INCOME TAX
January 9, 1970
MAHABIR PROSAD PODDAR Vs. INCOME TAX OFFICER B WARD
December 4, 1970
MAHADEV SHAW Vs. CORPORATION OF CALCUTTA
February 12, 1970
MAHESWAR SWAIN Vs. BIDYUT PROBHA ART PRESS
December 16, 1970
MAHMUDABAD PROPERTIES P LTD Vs. COMMISSIONER OF INCOME TAX
July 27, 1970
MAHUA Vs. UNION OF INDIA
September 29, 1970
MALCHAND SURANA Vs. COMMISSIONER OF INCOME TAX
November 19, 1970
MALHATI TEA SYNDICATE LTD Vs. REVENUE OFFICER
July 8, 1970
MANABENDRA NATH ROY Vs. COMMISSIONER OF INCOME TAX
September 18, 1970
MANIK CHAND NAHATA Vs. INCOME TAX OFFICER K WARD
January 7, 1970
MANINDRA NATH SEN Vs. NAGENDRA NATH DAS
April 29, 1970
MARRY VINCENT Vs. STATE OF WEST BENGAL
August 14, 1970
MATILAL NATH Vs. BENGAL CHEMICAL AND PHARMACEUTICAL WORKS LTD.
June 9, 1970
MD IDRIS Vs. LAKHPATI
February 12, 1970
MD. ABUL HASNATH Vs. THE STATE
March 24, 1970
MESSRS BIRATI WEAVING FACTORY Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 20, 1970
MESSRS GANGES MANUFACTURING CO LTD Vs. STATE OF WEST BENGAL
June 17, 1970
MIDNAPUR ZILLA PARISHAD Vs. STATE OF WEST BENGAL
January 30, 1970
MIHILAL MAJHI Vs. JATINDRA NATH SASMAL
March 2, 1970
MIHIR KUMAR SARKAR Vs. STATE OF WEST BENGAL
September 23, 1970
MINAKSHI CHOWDHURY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION AND OTHERS
May 28, 1970
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. SURAJBALARAM SETHI
March 25, 1970
MISS PHYLLIS WEBER (INSOLVENT), EX. PARTE MISS PHYLLIS WEBER Vs. STATE
July 23, 1970
MITRA SAHA DEFENDANT Vs. ANIL KUMAR SAHA
February 25, 1970
MOHAMED VALLI PATEL Vs. WESTERN INDIAN OIL DISTRIBUTING CO LTD
May 29, 1970
MOHANLAL CHOKHANY Vs. COMMERCIAL TAX OFFICER
February 19, 1970
MOHANLAL GUPTA Vs. ACHHULAL SAHA
August 7, 1970
MONOMOHAN DUTTA Vs. UTTAMA DATTA
March 16, 1970
MONORANJAN BASU Vs. REBECCA MUKHERJEE
January 20, 1970
MRS GOURI BOSE Vs. SUKUMAR GHOSH
September 24, 1970
MUNI LAL SHAW ACCUSED Vs. STATE
July 24, 1970
MUNICIPAL COMMISSIONERS OF HOWRAH Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LTD
February 9, 1970
MUST HASNEAR KHATUN Vs. REVENUE OFFICER MIDNAPORE
March 11, 1970
NABA KUMAR NAYAK Vs. STATE OF WEST BENGAL AND OTHERS
December 11, 1970
NAGENDRA NATH BISWAS Vs. HRISHIKESH BHANDARI
April 28, 1970
NALINI KANTA LASKAR Vs. SATISH CHANDRA RANA
December 15, 1970
NARAYAN CHOUDHURY Vs. RADHA GOBINDA DUTTA
September 29, 1970
NARENDRA NATH NANDA Vs. WALLAMJI LALJI
June 26, 1970
NATHMULL PODDAR Vs. SALIL KUMAR CHAKRABORTY
June 10, 1970
NATIONAL COMPANY LIMITED Vs. DEPUTY DIRECTOR OF TAX CREDIT (EXPORTS)
March 25, 1970
NATIONAL SCREW AND WIRE PRODUCTS LTD Vs. SYNDICATE BANK LTD
June 19, 1970
NAZIRUDDIN KHAN Vs. SRIPATI BISWAS
July 24, 1970
NRISHINGHA MURARI DATTA Vs. AJIT KUMAR DUTTA
September 28, 1970
OFFICIAL LIQUIDATOR Vs. SAILENDRA NATH SINHA
September 11, 1970
OMPRAKASH AGARWALLA Vs. AGRICULTURAL INCOME TAX OFFICER
June 3, 1970
ONDAL COAL CO Vs. SONEPUR COAL FIELDS LTD
February 18, 1970
ORIENTAL ENGINEERING AND CONSTRUCTION COMPANY Vs. STATE OF WEST BENGAL
August 26, 1970
P C GUPTA ALIAS PROVASH CHANDRA GUPTA Vs. STATE
March 9, 1970
P K TRADING COMPANY Vs. INCOME TAX OFFICER K WARD
January 16, 1970
P N MOOKERJEE NEW INDIA ASSURANCE CO LTD Vs. RAJENDRA NATH BANERJEE
May 15, 1970
PANCHANAN MONDAL Vs. THE STATE
September 29, 1970
PARES STORES Vs. KANTI KUMAR BIMAL PRASAD
November 10, 1970
PARESH CHANDRA DEY Vs. REGIONAL TRANSPORT AUTHORITY CALCUTTA
August 3, 1970
PARUL BALA CHANDRA Vs. JAMUNA BALA DASI
February 13, 1970
PARUL BALA DASSI Vs. BANGSHIDHAR NANDI
May 4, 1970
PASHUPATI MONDAL Vs. BIRENDRA NATH DEY
May 12, 1970
PHANI BHUSHAN ROY Vs. LAKSHMIMONI DEVI
April 29, 1970
PHANI SHAH ALIAS GOALA Vs. MAJOR SINGH
August 18, 1970
PIJUSH KANTI GHOSH Vs. MAYA RANI CHATTERJEE
March 24, 1970
PITESWARI DASSY Vs. MRITYUNJOY NANDY
February 16, 1970
PORT OF CALCUTTA Vs. AJIT KUMAR GHOSH
February 12, 1970
PRAN KRISHNA CHATTERJEE Vs. UNION OF INDIA
January 20, 1970
PREM NATH KHANDELWAL Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
February 23, 1970
PREMJI BHIMJI Vs. COMMISSIONER OF INCOME TAX
June 5, 1970
PREMJI BHIMJI Vs. COMMISSIONER OF INCOME TAX
June 4, 1970
PROBHAT KUMAR MITRA Vs. SUKRITI MITRA
June 29, 1970
PROBODH CH SETH Vs. INCOME TAX OFFICER C WARD
December 2, 1970
R.B. MUNDUL AND CO. Vs. MAHABIR RIBS MANUFACTURING CO.
September 25, 1970
R.S. BAWEJA Vs. MAHABIR PRASAD AGARWALA
May 24, 1970
RADHESHYAM LADIA Vs. INCOME TAX OFFICER B WARD
March 13, 1970
RAIBAHADUR CHOWDHURY Vs. INCOME TAX OFFICER B WARD
May 20, 1970
RAJENDRA NATH SARKAR Vs. GOUR GOPAL GHOSH
March 20, 1970
RAJPUTANA TRADING CO PVT LTD Vs. MALAYA TRADING AGENCY
August 27, 1970
RAM CHANDRA SARDA Vs. INCOME TAX OFFICER B WARD
July 17, 1970
RAM KANAI JAMINI RANJAN PAL PRIVATE LTD Vs. MEMBER BOARD OF REVENUE
June 10, 1970
RAM KANAI JAMINI RANJAN PAL PVT. LTD. Vs. BOARD OF REVENUE, WEST BENGAL
June 11, 1970
RAM NARAYAN AGARWALA Vs. SUDHANGSHU SEKHAR CHOUDHURY
September 16, 1970
RAM SARAN MISRA Vs. HARINARAYAN DUTTA
July 30, 1970
RAM SATYA GOSWAMI Vs. SAMBHUNATH SARKAR
August 5, 1970
RAMESH PROSAD AGARWAL Vs. UNION OF INDIA (UOI)
May 12, 1970
RAMESHWARLAL HARLALKA Vs. UNION OF INDIA
May 28, 1970
RANIBALA BHAR Vs. BANGA LAXMI COTTON MILLS
August 6, 1970
RANJIT GHOSH Vs. HINDUSTHAN STEEL LTD
September 8, 1970
RASH BIHARI MUKHERJEE Vs. CHIEF SECURITY OFFICER EASTERN RAILWAY
July 21, 1970
RATANLAL ROSTIGI Vs. CORPORATION OF CALCUTTA
September 29, 1970
RE SHAMA NIAZI Vs. STATE OF WEST BENGAL
June 19, 1970
RICHARD B T II CHOW Vs. JAMES CHOW WAKIN
September 14, 1970
RISHI RAM MITRA Vs. PRAHLAD CHANDRA DAS
July 1, 1970
S K SRIVASTAVA Vs. VULLUBHDAS KALYANJI AND CO P LTD
March 24, 1970
S K SRIVASTAVA Vs. VULLUBHDAS KALYANJI AND CO P LTD
March 14, 1970
SACHINDRA MOHAN DEY Vs. M M CHAKRA- VARTI OFFICIAL RECEIVER
November 30, 1970
SACHINDRA MOHAN NANDI Vs. GOUR MOHAN SADHUKHAN
May 25, 1970
SAGAR NARAYAN BANERJEE Vs. STATE OF WEST BENGAL
July 23, 1970
SAGIR KHAN Vs. GUL MAHAMMAD
May 16, 1970
SAILAJA KANTA MITRA Vs. STATE OF WEST BENGAL
June 29, 1970
SAILENDRA NATH GANGULY Vs. KANYALAL JHEWAR
January 9, 1970
SAILENDRA NATH NEOGY Vs. PURNENDU SEN
February 13, 1970
SAMARENDRA KUMAR DAS Vs. KHALILUR RAHAMAN
May 4, 1970
SAMARENDRA KUMAR GUPTA Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX, RANGE III
December 3, 1970
SANKAR BATI DEVI Vs. PILA DEVI
March 16, 1970
SANKAR DOME Vs. KALIDASI DASI
February 5, 1970
SANTIMOY ROY CHOUDHURY Vs. CHAIRMAN, JANGIPUR MUNICIPALITY
September 16, 1970
SANTOSH KUMAR BOSE Vs. CORPORATION OF CALCUTTA
July 8, 1970
SANTOSH KUMAR BOSE Vs. MIRA BOSE OPP FLIRTY
March 12, 1970
SARAJU BALA BASU Vs. TRUSTEES OF CALCUTTA INSURANCE STAFF, PROVIDENT FUND
December 17, 1970
SARAT CHATTERJEE AND COMPANY Vs. KHAIRUNNESSA
April 27, 1970
SASHANI BALA DEVI Vs. KISHORI MOHAN DAS
July 27, 1970
SASHANI BALA DEVI COMPLAINANT Vs. KISHORI MOHAN DAS ACCUSED
July 24, 1970
SATYANARAYAN NATHANY Vs. UNION OF INDIA
July 23, 1970
SHAKUNTALA DEVI Vs. COMMISSIONER OF INCOME TAX
September 22, 1970
SHAKUNTALA DEVI Vs. COMMISSIONER OF INCOME TAX
September 23, 1970
SHALIMAR PAINTS LTD Vs. THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL
March 6, 1970
SHANTI DEVI MEHRA S Vs. GYAN PRAKASH MEHRA RESPONDENT
November 17, 1970
SHANTI RANJAN BHATTACHARYA Vs. STATE
July 31, 1970
SHYAMLAL GHOSHAL Vs. INCOME TAX OFFICER
February 4, 1970
SISIR KUMAR MUKHERJEE Vs. KANYALAL JHEWAR
January 9, 1970
SITAL PROSAD SHAW ACCUSED Vs. CORPORATION OF CALCUTTA COMPLAINANT
January 14, 1970
SK ESIFAR RAHMAN Vs. SUFAL CHANDRA MALLICK
January 12, 1970
SM DURGA DEVI BHAGAT Vs. J B ADVANI AND CO LTD
December 24, 1970
SMT. KAMALA MAJUMDAR Vs. CHITTARANJAN SARKAR
September 28, 1970
SOUMENDRA KUMAR DUTTA Vs. SRIDHAR JEW
November 25, 1970
SRI SRI ISWAR LAKSHMI JANARDAN THAKUR Vs. STATE OF WEST BENGAL
August 28, 1970
SRI SURENDRA NATH ACHAR & ANR. Vs. SRI RAM CHANDRA HAZRA & ORS.
July 8, 1970
SRISH CHANDRA CHATTERJEE Vs. SANKALPARANI MANDAL
May 27, 1970
STATE Vs. HARIDAS MUNDRA
June 16, 1970
STATE BANK OF INDIA Vs. JYOTI RANJAN MAZUMDAR
April 16, 1970
STATE OF WEST BENGAL Vs. MANISH MAITY
December 9, 1970
STATE OF WEST BENGAL Vs. OSWAL JAIN AND CO
December 14, 1970
STATE OF WEST BENGAL Vs. NATIONAL RUBBER MANUFACTURING LTD
September 9, 1970
STATE OF WEST BENGAL Vs. MESSRS NORTH BROOK JUTE MILLS CO
September 22, 1970
STATE OF WEST BENGAL Vs. RUTTONJEE AND COMPANY
March 16, 1970
STATE OF WEST BENGAL Vs. L M DAS
June 5, 1970
STATE OF WEST BENGAL Vs. NORTHBROOK JUTE MILLS COMPANY LTD
September 22, 1970
SUBODH CHANDRA DEWAN Vs. MANAGING COMMITTEE BELGACHIA MAHATMA ASWINI DATTA VIDYAPITH BELGACHIA
July 2, 1970
SUKESH CHANDRA MALLIK Vs. AMIYALAL MALLICK
March 6, 1970
SUKH DEV PROKASH PURI Vs. LAND ACQUISITION COLLECTOR
May 6, 1970
SUKRITI BHUSAN GUPTA Vs. DIRECTOR GENERAL OF POSTS & TELEGRAPHS AND OTHERS
September 11, 1970
SUKUMAR BANERJEE Vs. INDU KUMAR BANERJEE
September 16, 1970
SUNDARDAS THACKERSAY AND BROS Vs. NEW COMMERCIAL MILLS CO LTD
November 19, 1970
SUNDARLAL AND SONS Vs. BASDEO PRASAD AGARWALLA
May 12, 1970
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. SATYEN BHOWMIK
February 24, 1970
SURAJMULL NAGARMULL Vs. SHEW BHAGWAN JALAN
November 20, 1970
SURANJAN DAS Vs. SMT. BINITA SEN
January 6, 1970
SURENDRA MOHAN MITRA Vs. REPUBLIC ENGINEERING CORPORATION LTD
May 12, 1970
SURESH CHANDRA DATTA Vs. ARABINDA KAR
May 28, 1970
SUSHIL KUMAR Vs. GANGA DEVI
September 24, 1970
SUSHIL KUMAR SOMANI Vs. BAIDYANATH MONDAL
February 20, 1970
SUTLEJ COTTON MILLS LTD Vs. COMMISSIONER OF INCOME TAX
April 29, 1970
SWAIKA OIL MILLS Vs. MEMBER BOARD OF REVENUE
November 25, 1970
SWAPAN KUMAR BANERJEE Vs. SAHABUDDIN SARDAR
February 16, 1970
SYED HAMID HOSSAIN Vs. JONAB MD KARIM KHALEELI
June 3, 1970
TARABAI MAHATA Vs. UNION OF INDIA
April 30, 1970
TARAGATI BHATTACHARYYA Vs. STATE OF WEST BENGAL
February 23, 1970
TATA IRON AND STEEL COMPANY LTD. Vs. RAMANLAL KANDOI
May 20, 1970
THE SOUTH PARASEA COLLIERIES (PVT.) LTD. Vs. THE CENTRAL GOVT. INDUSTRIAL TRIBUNAL NO. 2 AT CALCUTTA AND OTHERS
May 8, 1970
TILAK PAKHIRA Vs. SATISH CHANDRA PRADHAN
September 11, 1970
TRUSTEES TO THE DEBUTTAR ESTATE OF SRI SRI ISWAR RADHA GOVINDA JEW Vs. COMMISSIONER OF INCOME TAX
December 17, 1970
UMA CHARAN ROY Vs. KAJAL ROY
September 1, 1970
UNION DRUG CO LTD Vs. COMMISSIONER OF INCOME TAX
September 28, 1970
UNION JUTE CO LTD Vs. COMMISSIONERS OF GARDEN REACH MUNICIPALITY
August 14, 1970
UNION OF INDIA Vs. ANARAYAN AGARWALLA
December 17, 1970
UNION OF INDIA Vs. BLACK SEA STEAMSHIP CO
January 27, 1970
UNION OF INDIA Vs. KAMAL KUMAR GOSWAMI
February 5, 1970
UNION OF INDIA Vs. BIKASH CHANDRA GHOSH
February 2, 1970
UNION OF INDIA Vs. BAIJNATH SARDA
January 28, 1970
UNION OF INDIA Vs. JNANADA PRASANNA CHAKRAVARTI
March 10, 1970
UNION OF INDIA Vs. GREAT AMERICAN INSURANCE CO LTD
March 16, 1970
UNION OF INDIA Vs. KALYANI DEY
April 13, 1970
UNION OF INDIA (UOI) Vs. KHEM CHAND RAJ KUMAR
September 18, 1970
UNIVERSAL REFRIGERATION COMPANY PVT LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 5, 1970
UNIVERSITY OF CALCUTTA Vs. RABINDRANATH ADHIKARI
September 9, 1970
UNIVERSITY OF NORTH BENGAL Vs. SISIR KUMAR GHOSH
September 14, 1970
UPENDRA KUMAR NANDI Vs. UNION OF INDIA
August 20, 1970
USHARANI SANYAL Vs. SEN BROTHERS
March 5, 1970