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Case Index
Title
Date
A RAMACHANDRAN Vs. NARASARAOPET ELECTRIC CORPORATION LTD
August 26, 1970
A SRIAMAREDDY Vs. DISTRICT MANAGER TELEPHONES HYDERABAD
July 23, 1970
ACHUTA REDDY Vs. CUSTODIAN EVACUEE PROPERTY ANDHRA PRADESH
January 23, 1970
ADABALA PATTABHIRAMAIAH Vs. YALETI PADMARAJU
February 10, 1970
ADYATMA CHINA BATTAF VENKATACHARYULU Vs. IRAGAVARAPU KONDAMACHARYULU
March 21, 1970
AGANA DALIBONDU Vs. STATE OF ANDHRA PRADESH
July 21, 1970
AGENCY MOTOR TRANSPORT CO Vs. STATE OF ANDHRA PRADESH
November 27, 1970
ALAPATI SURYAKUMAR Vs. ALAPATI VENKATAKRISHNAIAH
February 20, 1970
ALIA MANGAMMA Vs. BHIMIREDDI VENKATA REDDI
February 6, 1970
ALLIED EXPORTS AND IMPORTS GUDUR NELLORE DISTRICT Vs. STATE OF ANDHRA PRADESH HYDERABAD
October 14, 1970
AMARA PURUSHOTHAM MAMIDI OBAIAH AND CO UPPUGUNDUR Vs. STATE OF ANDHRA PRADESH
March 11, 1970
ANANTA REDDY Vs. VASUDEV REDDY
August 21, 1970
ANDHRA ICE FACTORY, CHANDRAYANAGUTTA, HYD. Vs. THE ANDHRA PRADESH STATE ELECTRICITY BOARD, HYD. AND OTHERS
September 21, 1970
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION HYDERABAD Vs. COMMERCIAL TAX OFFICER HYDERABAD III HYDERABAD ANDHRA PRADESH
March 10, 1970
ANDHRA RE ROLLING WORKS Vs. STATE
November 5, 1970
ANNAPURAN MATCH INDUSTRIES CUDAPAH Vs. UNION OF INDIA
April 6, 1970
AVUDHANULA VENKATA RAMAMURTY AND OTHERS Vs. V. VENKATARAO AND OTHERS
August 7, 1970
AVVARI VIRAIAH Vs. SITHIRALA PATTABHI
January 19, 1970
B JAGANNATHA NAIDU Vs. STATE OF ANDHRA PRADESH
December 28, 1970
B N CHOBE Vs. MUNICIPAL COMMISSIONER MUNICIPAL CORPORATION HYDERABAD
August 19, 1970
B S N RAJU Vs. ANDHRA UNIVERSITY WALTAIR
June 15, 1970
B VIJAYA LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
June 29, 1970
B VIJAYA LAXMI DEVI Vs. GOVERNMENT OF ANDHRA PRADESH
June 9, 1970
BATBALA VENKATAPSRAYYA Vs. GANUGUNTLA ADILAKSHMAMMA
April 20, 1970
BHAGVATULA PULLAYYA Vs. M ANANDAM CHETTI
October 23, 1970
BHALACHANDRA LABORATORY Vs. N R JOSHI
April 22, 1970
BHIMAVARAPU VENKATESWARA REDDI Vs. VANGA KAMI REDDI
February 9, 1970
BHUVANAGIRI MALLIKHARJUAUDU Vs. PINJALA MALLIKHARJUNUDA
July 23, 1970
BODDU VENKATA RAO Vs. MANTHA ANNAPURNA
April 17, 1970
BOGGAVARAPU VENKATACHALAMAIAH Vs. KANUMARLA POODI KONDIAH
November 27, 1970
BOJJAGANI MOOGADN ALIAS THIRAPATHAYYA Vs. STATE
September 7, 1970
BOMADEVARA VEERARAJA VENKATA NARASIMHA RAO Vs. STATE OF ANDHRA PRADESH
April 10, 1970
BOMMAGUNI RANGAIAH Vs. BOMMAGUNI RANGASWAMY
January 30, 1970
BRITISH INDIA TOBACCO CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
February 27, 1970
BUGGAVEETI RANGAIAH Vs. EXTENSION OFFICER PANCHAYATS
January 30, 1970
BUSSA ANSUYA Vs. BUSSA RAJAIAHA
August 13, 1970
C A MOSS Vs. MANAGEMENT OF ST PATRICKS HIGH SCHOOL SECUNDRABAD
February 11, 1970
C K RAJANANDAM Vs. DIRECTOR OF POSTAL SERVICES ANDHRA PRADESH HYDERABAD
October 20, 1970
C.S. RANGASWAMY Vs. PEDDA BIDDA AND OTHERS
April 22, 1970
CHACKOI Vs. YEDITHA SESHAMAMA
February 2, 1970
CHAGANLAL DIED SARDARILAL Vs. NARASING PERSHAD
December 28, 1970
CHALLA APPALASWAMY Vs. COMMISSIONER OF INCOME TAX
January 20, 1970
CHAPALA HANUMAIAH Vs. KAVURI VENKATESWARLU
March 27, 1970
CHERKU RAMANA REDDY Vs. STATE OF ANDHRA PRADESH
August 13, 1970
CHERUKURI VENKATESWARLU Vs. OFFICIAL RECEIVER GUNTUR
February 13, 1970
CHIGURUPATI VEERANNA AND EGALAPATI PATTABHIRAMANA Vs. SPECIAL COMMERCIAL TAX OFFICER EVASIONS KAKINADA
December 4, 1970
CHILUVURU NAGAVASAVAIAH Vs. SRI JAGADGURU VISWESWARA SIVACHARYA MAHASWAMI
April 16, 1970
CHINTHALA MUNASWAMI Vs. VENGAL NARASIMHNLN CHETTY
July 2, 1970
CHITTOOR CO OPERATIVE SUGARS LTD Vs. DEPUTY TRANSPORT COMMISSIONER KURNOOL
August 3, 1970
CHITTOORY SWAMY Vs. RAVULA SURYANARAYANA
June 22, 1970
CHITYALA VENKATA CHALAPATHI RAO Vs. ALAPATY NARASIMHAMORTHY
September 18, 1970
COMMERCIAL AND INDUSTRIAL FINANCE LTD Vs. JEELANI BEGUM
September 13, 1970
COMMISSIONER OF INCOME TAX Vs. SUBBAIAH PILLAI K S AND COMPANY PRIVATE LIMITED
December 3, 1970
COMMISSIONER OF INCOME TAX Vs. TATAVARTHY NARAYANAMURTHY
October 23, 1970
COMMISSIONER OF INCOME TAX Vs. MANDYALA GOVINDU AND CO
February 19, 1970
COMMISSIONER OF INCOME TAX Vs. KRISHNA MINING CO
February 27, 1970
COMMISSIONER OF INCOME TAX Vs. ALLAREDDY SUDARSANAMMA SMT
December 8, 1970
COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD Vs. RAYALASEEMA OIL MILLS TADIPARTI
February 10, 1970
D BALAKRISHNAMURTHY Vs. MANASANI VEERANARASSAIAH ALIAS NARASIMHA
July 6, 1970
D RAJESWARI Vs. ANUMULASETTI RAGHAVA RAO
March 5, 1970
DASTI THOMAS Vs. STATE OF ANDHRA PRADESH
July 24, 1970
DEKONDA VENKATAIAH Vs. BOBBILI MALLAIAH DIED
September 14, 1970
DEPOT MANAGER ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATIONORPORATION SECUNDERABAD DEPOT Vs. M MAMMANNA
August 7, 1970
DEVARAPALEPU BANGARAIAH Vs. RAMALINGESWARASWAMY TEMPLE M NIDAMALUR VILLAGE TRUSTEES BEZAWADA YERRABBI
August 5, 1970
DIRECTOR OF TECHNICAL EDUCATION, HYDERABAD Vs. LALCHAND AND ANOTHER
September 18, 1970
DISTRICT PANCHAYAT OFFICER KRISHNA AT CHILAKALAPUDI Vs. PATHAPATI NAGESWARA RAO
September 25, 1970
DONDA RAMA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 1970
DONEPUDI BRAHMESWARA RAN Vs. PONNAM VEERA RAGHAVAIAH
December 9, 1970
DONTIREDDY VENKATA REDDY Vs. BHIMAVARAPU BHUSHIREDDY
March 6, 1970
DRINK AND ENJOY AYURVEDIC GENERAL HEALTH TONICS KHAMMAM Vs. COMMISSIONER OF EXCISE HYDERABAD
March 19, 1970
DUVVURU JAYARAMI REDDY Vs. REVATHI MICA COMPANY
November 13, 1970
E A SRIRAMAYYA Vs. D ASWARTHANRAYANA GUPTA
June 11, 1970
E RAMADOSS Vs. REGIONAL TRANSPORT OFFICER NELLORE
October 14, 1970
EALAPU PALA SUBRAHMANAVAM Vs. TIGUTI VENKATA PEDDIRAJU
March 21, 1970
ESWARASWAMY TEMPLE Vs. JANGAM NAGAIAH
January 23, 1970
G NARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
March 30, 1970
G PANDURANGAIAH Vs. SPECIAL SECRETARY TO GOVERNMENT ANDHRA PRADESH PANCHAYAT
June 10, 1970
G R TALKIES A GOPALARAO HANUMAKONDA Vs. STATE OF ANDHRA PRADESH
April 2, 1970
G RAMADOSS Vs. UNION OF INDIA
July 27, 1970
G RAMANAIAH Vs. DISTRICT FOREST OFFICER NELLORE NORTH DIVISION NELLORE
August 3, 1970
G SATYANARAYANA MURTHY Vs. GOVT OF A P
September 8, 1970
G VENKATARATNAM Vs. STATE
March 6, 1970
G. RANGA RAO AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
September 16, 1970
GADDE BUCHAIAH Vs. DASARI KOTAIAH
January 29, 1970
GADDE VENKATESWARA RAO Vs. K VENKATA RAO
August 25, 1970
GAJULA ABDUL JABBAR Vs. RAYACHOTY CO OPERATIVE SOCIETY
April 2, 1970
GANGABAI Vs. SRINIVASA RAO
August 31, 1970
GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDERABAD AND ANOTHER Vs. A.V.B. SIDDHANTI AND OTHERS
August 31, 1970
GHOWDHARY PUNNAMCHAND HASTMAL CO Vs. COMMERCIAL TAX OFFICER
February 24, 1970
GODUGULA LAKSHMI NARASIMHAMURTHY Vs. MUTHUKUMALLI VENKATA SUBBARAO
August 5, 1970
GOGINENI SURYA PRAKASA RAO Vs. BADUGU BHUSHANAM AND OTHERS
November 16, 1970
GOGIREDDY SAMBIREDDY Vs. GOGIREDDY JAYAMMA AND ANOTHER
September 29, 1970
GOGIREDDY SAMBIREDDY Vs. GOGIREDDY JAYAMMA
July 7, 1970
GORIVELLI APPANNA Vs. GORIVELLI SETTHAMMA
December 14, 1970
GOVERNMENT OF ANDHRA PRADESH Vs. RAYALASEEMA VILLAGE ASSOCIATION CHAGALARRI KURNOL DISTRICT
April 16, 1970
GUNDLAPPALI MOHAN RAO Vs. GUNLAPALLI SATYANARAYANA
July 13, 1970
GUNTUKA RAMA RAO ALIAS VADAGA RAMA RAO Vs. VADAGA ATCHEYAMMA
June 18, 1970
GURRAM SREERAMULU GARLAPATI ANJANEYULU AND CO Vs. STATE OF ANDHRA PRADESH
March 31, 1970
GURRAM VENKATA SUBBARAO UADOPTED Vs. STATE OF ANDHRA PRADESH
January 28, 1970
H AHMED AND CO BOMBAY Vs. KOHINNOR GLASS FACTORY LIMITED HYDERABAD
October 26, 1970
HIMAYATNAGAR RATE PAYERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
March 20, 1970
HINDUSTHAN IDEAL INSURANCE COMPANY LIMITED Vs. POKANTI ANKAIAB
September 11, 1970
HYDERABAD ALLWYN METAL WORKS LTD Vs. DEPUTY COMMISSIONER COMMERCIAL TAXES HYDERABAD DIVISION
December 21, 1970
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. STATE OF ANDHRA PRADESH
April 9, 1970
INDIAN BANK Vs. ANOMULA SESHAGIRI RAO AND SONS CO VIJAYAWADA
March 11, 1970
J DEVARAJA RAO Vs. INCOME TAX OFFICER ANANTAPUR
January 2, 1970
J M CHINNA RAO Vs. DIVISIONAL SUPERINTENDENT SOUTHERN RAILWAY GUNTAKAL
February 6, 1970
J SRINIVASA RAO Vs. STATE
July 17, 1970
J V SESHAIAH AND SONS Vs. STATE OF ANDHRA PRADESH
September 11, 1970
JAGATI TIMMARAJU Vs. IMMANI HANUMANTHA RAO
December 10, 1970
JAINARAYANA MISRA Vs. MUNICIPAL CORPORATION OF HYDERABAD
July 15, 1970
JAMMULA ATCHAYYA Vs. REVENUE DIVISIONAL OFFICER KOVVUR
June 11, 1970
JAMMULA VENKAYYA Vs. KASIREDDI NARASIMHA MURTHY
September 9, 1970
JOINT SECRETARY TO GOVERNMENT Vs. MIRZA MOHAMMED TAKU KHAN
August 19, 1970
K A NATESA CHETTIAR Vs. NUNE KRISHNIAH CHETTY
January 30, 1970
K HANUMANTHA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
November 25, 1970
K LAKSHMA REDDY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
January 22, 1970
K LAKSHMAYYA Vs. STATE OF ANDHRA PRADESH
October 22, 1970
K MOHD OSMAN SAHEB AND CO Vs. STATE OF ANDHRA PRADESH
July 21, 1970
K NAGAPPA Vs. T D KRISHANSA
August 7, 1970
K SREE RAMULOO Vs. K L NARASIMHA
December 31, 1970
K SRINIVASA RAO Vs. DIRECTOR OF AGRICULTURE ANDHRA PRADESH HYDERABAD
January 23, 1970
K V NARASIMULU PROPRIETOR K ANJAIAH SAW MILL Vs. STATE OF ANDHRA PRADESH
March 12, 1970
K VADIVELU CHETTY Vs. COMMERCIAL TAX OFFICER TIRUPATHI
November 12, 1970
K VEAKATENRARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
October 26, 1970
K. HARINARAYANA AND OTHERS Vs. COMMISSIONER ENDOWMENTS DEPT. A.P. HYDERABAD AND ANOTHER
April 6, 1970
KADARI SATYANARAYANA Vs. GULSLAPUDI NARASIMHAMURTHY
February 24, 1970
KADAVRUGU BHOOMAIAH Vs. K KALAVATI
April 9, 1970
KAILAS PATI Vs. GOVERNING COUNCIL OF SRI RAMACHANDRA ARTS AND SCIENCE COLLEGE KOTHAGUDEM
December 21, 1970
KAKARAPARTHY BHAVANARAYANA Vs. OFFICIAL RECIEVER KRISHNA
February 27, 1970
KAKARAPATHY BBAVANARAYANA Vs. OFFICIAL RECEIVER KRISHNA
February 7, 1970
KANNEGANTI VENKATA SUBBAYYA DIED Vs. P RANGA RAO TOBACCO CO
July 3, 1970
KANTAMANENI RAJAGOPALA PRASAD Vs. TATINENI VENKATA SUBBARAO
February 12, 1970
KAPALAVAYI KRISHNAMURTHY DIED Vs. MUSUNURI SESHADRI SASTRY
April 3, 1970
KARIMNISSA BEGAM Vs. REGIONAL TRANSPORT AUTHORITY ANTHAPUR
April 8, 1970
KARRI RAMA MURTHY Vs. ADIMALLA NAGAMMA
October 13, 1970
KARRI VENKAYAMMA Vs. PADALA SESHAMMA
September 1, 1970
KASHMIR HOUSE Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
April 1, 1970
KASULA MATI VENKATA SUBBAIAH Vs. MEDARMETLA DASARATHARAMAIAH CROSS OBJECTOR CHADOTI VENKAMMA
July 17, 1970
KATASANI RAMA LAKSHMAMMA Vs. KATASANI JAGADESWARA REDDI
April 16, 1970
KAVULURU ALIAS PEMMARAJU VISWANATHAM Vs. KUNTAMUKKALA PURUSHOTHAMMA
July 6, 1970
KAZIM JAWAZ JUNG Vs. MIR MOHAMAD ALI JAFERI
August 24, 1970
KESARIMAL SOHANRAJ Vs. COMMISSIONER OF INCOME TAX
November 26, 1970
KHAJA MOINUDDIN Vs. UPPULA VEERAIAH
February 13, 1970
KISHANLAL HARICHARAN Vs. INCOME TAX OFFICER
March 5, 1970
KOMMISETTI VENKATASUBBAYYA Vs. KARAMSETTI VENKATESWARLU
April 9, 1970
KOMPELLA AMMANNA NARASIMHA SUBRAHMANYAM Vs. JOSYALA RAMALAKSHMI
December 11, 1970
KOPPAKA KRISHNA DASS Vs. GADDE RAMAKOTAYYA
September 5, 1970
KOTAGIRI RAMA RAO Vs. CHIEF SECRETARY TO GOVERNMENT OF ANDHRA PRADESH
March 13, 1970
KOTHA NARASIMHAM AMBURI KOTAIAH Vs. STATE OF ANDHRA PRADESH
March 31, 1970
KOTHAPEDDA NARSA REDDY Vs. SUGRA BEGAM
September 25, 1970
KRISHNA MINING COMPANY Vs. COMMISSIONER OF INCOME TAX
November 18, 1970
KUMARI ARUNADEVI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION GENERAL HYDERABAD
December 15, 1970
KURETI VENKATESWARLU PRESIDENT RAJAKASANGBAM MALLAVOLU Vs. STATE OF ANDHRA PRADESH
April 2, 1970
L RAMA GOUD DIED LRS GOPINATH Vs. RAJU BAI
January 2, 1970
L SITHARAMAIAH Vs. STATE OF ANDHRA PRADESH
August 4, 1970
LAKSHMI RAGHAVA RICE MILL Vs. PRESIDENT OF INDIA
March 26, 1970
LAKSHMINARAYANA COMMERCIAL CORPORATION ANAKAPALLI Vs. COMMERCIAL TAX OFFICER ANAKAPALLI
August 6, 1970
LANKA VENKATESWARA RAO Vs. KATRAGADDA MADHUSUDHANA RAO
December 15, 1970
LIFE INSURANCE CORPORATION OF INDIA SOUTH ZONE MADRAS Vs. BHOGADI CHANDRAVATHAMMA
March 4, 1970
M A NAYEEM Vs. STATE OF ANDBRA PRADESH
October 12, 1970
M A RAHMAN SAJJID Vs. STATE
November 10, 1970
M BALAGANGADHARA SASTRY Vs. STATE OF A P
June 10, 1970
M C MULAJKAR Vs. GOVT OF ANDHRA PRADESH
August 3, 1970
M CHACKO Vs. YEDITHA SESHAMMA AND ANOTHER
February 16, 1970
M CHAKRA KRISHNA DAS Vs. STATE OF A P
December 4, 1970
M J VELU MUDALIAR Vs. VENKATESWARA FINANCE CORPORATION
March 24, 1970
M KUPPAIAH Vs. V KAMALAMMA
October 27, 1970
M MADAR KHAN AND CO Vs. ASSISTANT COMMISSIONER C T ANANTHAPUR
March 10, 1970
M PARTHASARTHU Vs. STATE OF ANDHRA PRADESH
June 11, 1970
M S RAOI Vs. Y N VENKATESWARA RAO
April 10, 1970
M S SHARMA Vs. STATE OF ANDHRA PRADESH
March 7, 1970
M VENKAT SWAMY Vs. GOVERNMENT OF ANDHRA PRADESH
December 15, 1970
M VENOGOPAL CHETTY Vs. UNION OF INDIA
October 20, 1970
M. KURRA NARASIMHAM AND OTHERS Vs. GONUGUNTA SESHAIAH
February 28, 1970
M. PARTHASARTHI AND OTHERS Vs. STATE OF A. P.
August 11, 1970
M/S. ALLIED EXPORTS AND IMPORTS, GUDUR NELLORE DISTRICT Vs. STATE OF A. P.
February 20, 1970
MADDI MOHAN RAO Vs. MOGILISETTI SRI LAKSHMAMMA AND OTHERS
October 23, 1970
MADDI RAMA KOTAIAH Vs. MADDI SESHAMMA
February 26, 1970
MADDI SUBBA RAO Vs. STATE OF ANDHRA PRADESH
November 27, 1970
MADDURI VENKATARATNAM Vs. MANGU RAMADAS
March 16, 1970
MALAKAYYA Vs. AVAIT BHOMMAYYA
July 24, 1970
MALEPATI RAMANAIAH Vs. MALEPATI CHINA TIRUPALUREDDY
February 11, 1970
MALLAMPALLI MALLIKARJUNA RAO Vs. GODAVARTHI SESHAMMA
July 10, 1970
MALLESWARA SWAMI VARI TEMPLE DHARMAVARAM Vs. JUTTIGA
February 6, 1970
MAMIDALA SUBBAMMA Vs. MADHAVARAPU SRIRAMA MURTHY
June 8, 1970
MANAGEMENT OF SINGARENI COLLIERIES CO LIMITED Vs. INDUSTRIAL TRIBUNAL
April 24, 1970
MANOHAR RAO KULKARNI Vs. COMMISSIONER HYDERABAD MUNICIPAL CORPORATION TOWN PLANNING SECTION
September 2, 1970
MANTRALA SIVASANKARA SASTRI Vs. STATE
October 19, 1970
MARAM REDDY NARAYANA REDDY Vs. STATE
January 2, 1970
MAREDDI RAMIREDDI Vs. MAREDDI VENKATESWARA REDDY
July 20, 1970
MARRIVADA SEETHARAMA REDDY Vs. RAMALINGESWARASWAMI VARI TEMPLE
June 22, 1970
MATTAPALLI SATYAM Vs. KOLLURU KRISHNA MURTHY
November 27, 1970
MEDAM SANKARANARAYAN Vs. GADDALA TRIPATHI TAO
January 30, 1970
MEHRUNNISSWA BEGUM Vs. GOVERNMENT OF ANDHRA PRADESH
November 13, 1970
MERLA SITARAMA PRASAD Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
February 20, 1970
MODEPALLI PEDA CHENGAMMA Vs. POLUR CBINNA CHENGAMMA
March 24, 1970
MOHAMMAD JAFFER ALI Vs. S RAJESWARA RAO
November 2, 1970
MOHAMMED HIDAYAT ALI Vs. ALOPI SHANKER
March 2, 1970
MOHAMMED JAFFER ALI Vs. S RAJESWARA RAO
October 2, 1970
MOHANA RAO Vs. MOGILISETTI SRILAKSTMAMMA
March 5, 1970
MOHD SIDDIQUE ANSARI Vs. CHAIRMAN DISCIPLINARY PROCEEDINGS TRIBUNAL HYDERABAD
July 15, 1970
MOHORUNNISSA Vs. ABDUL SALAM AND ANOTHER,
December 22, 1970
MOONEY KONDIAH Vs. NAYUDU RAMANAREDDY
July 1, 1970
MORAM VENKATARATNAM Vs. GOTHIMUKKALA JAGANNADBARAJU
September 9, 1970
MUNICIPAL CORPORATION OF HYDERABAD Vs. T V SARMA
September 25, 1970
MUTTANGI RANGANAYAKAMMA Vs. MUTTANGI VENKATA MAHALAKSHMI
September 28, 1970
MYADAM YELLAIAH GUPTA Vs. CENTRAL BANK OF INDIA LTD
September 29, 1970
N KESAVAIAH Vs. REGIONAL TRANSPORT OFFICER ANANTAPUR
October 14, 1970
N RAJARAO Vs. A SANKARA RAO
February 16, 1970
N RANGANAYAKULU Vs. J NARASIMHARAO AND COMPANY
March 9, 1970
N RIAZUR RAHIM Vs. GOVERNMENT OF INDIA
June 15, 1970
N YELLAIAH SWAMY Vs. DIRECTOR OF INDUSTRIES and COMMERCE GOVERNMENT OF A P HYDERABAD
December 24, 1970
NADIKATLA ANJANNA Vs. BANDI RAMAKRISHNA
July 17, 1970
NAIDU KANAKAIAKSHMI Vs. RAMINENI VENKATA SUBBARAO
December 2, 1970
NANDIGAMA VENKATA KRISHNA RAO Vs. MULLPUDI GANESWARA RAO
July 3, 1970
NARASING DAS Vs. DAMODAR DASS
December 31, 1970
NAVAYUGA TRADERS GUNNIES FIRM RAJAHMUNDRY Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH HYDERABAD
February 9, 1970
NEELISETTI RAMAIAH Vs. KIDAMBI RATNAMACHARYULU AND OTHERS
April 23, 1970
NELLORE TOWN CYCLE RICKSHAW TRANSPORT ASSOCIATION NELLORE Vs. COMMISSIONER OF HACKNEY CARRIAGES DEPUTY SUPERINTENDENT OF POLICE NELLORE
July 10, 1970
NEVATIA PRIVATE LTD Vs. STATE OF ANDHRA PRADESH
March 3, 1970
NIZAM SUGAR FACTORY LIMITED Vs. APPELLATE ASSISTANT COMMISSIONER
March 25, 1970
NOOKAVARAPU KANAKADURGA DEVI Vs. KAKATIYA MEDICAL COLLEGE
November 24, 1970
O C RANGANNA Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY ANANTAPUR
August 21, 1970
P GOVINDA REDDY Vs. GOLLA OBULAMMA
October 14, 1970
P I KRISHNA IYER Vs. MOTAMARRI MAHALAKSHMI
March 21, 1970
P LAKSHMANA RAO Vs. STATE OF ANDHRA PRADESH
December 9, 1970
P RAMANNA Vs. GRAM PANCHAYAT OF CHINNATHIPPASAMUDRAM
February 11, 1970
P RUKMAJI RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 7, 1970
P SESHAGIRI RAO Vs. STATE OF ANDHRA PRADESH
April 2, 1970
P SRIRAMA MURTHY Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
December 17, 1970
P V G RAJU Vs. COMMISSIONER OF EXPENDITURE TAX
February 19, 1970
P V G RAJU RAJA OF VIZIANAGARAM Vs. COMMISSIONER OF EXPENDITURE TAX
November 18, 1970
P.T. NARASIMHACHAR AND ANOTHER Vs. THE ASST. SETTLEMENT OFFICER, CHITOOR AND OTHERS
November 20, 1970
PADMAVATHI PADDY AND RICE CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES ANANTAPUR
March 13, 1970
PAMIDIMARRI CHENCHULAKSHMMA Vs. ESTATES ABOLITION TRIBUNAL NELLORE
November 17, 1970
PANGANAMALA BUTCHI MANGAMMA Vs. VISAKHAPATNAM MUNICIPALITY
September 28, 1970
PARAMESWARA OIL MILL Vs. COMMISSIONER OF INCOME TAX
November 16, 1970
PARIMI VENKATASUBBA RAO Vs. COMMISSIONER OF INCOME TAX
February 11, 1970
PARVATHANENI SIVA LINGAIAH CHOWDARY Vs. STATE OF ANDHRA PRADESH
March 10, 1970
PASUMARTI RAMNLU Vs. PUBLIC PROSECUTOR
July 13, 1970
PENUMARTHI SURYANARAYANA (DIED) P.L. SASTNY AND OTHERS Vs. P.S. SASTRY, RECEIVER OF SRI RAMA TALKIES, TENALI
September 10, 1970
PEOPLES EDUCATION SOCIETY, BOMBAY Vs. THE STATE OF A.P.
April 22, 1970
PERICHERLA BULLI SUBBARAJU Vs. MOLLA AMIN SAHEB
July 22, 1970
POTHIREDDIGARI VENKATA REDDY Vs. PEDDAMUNTHALA SESHA REDDI
January 2, 1970
POTHULA SUBBA RAO Vs. STATE OF A P
December 31, 1970
PREM SINGH Vs. TAHSILDAR URBAN TALUK SYEDABDUL RAHIM
April 2, 1970
PUBLIC PROSECUTOR Vs. GOLLA YELLAIAH
December 30, 1970
PUBLIC PROSECUTOR A P Vs. ADABALA JAGANNADHAM
November 13, 1970
PURELL VENKATACHALAM Vs. SUPERINTENDENT CENTRAL EXCISE
October 12, 1970
R ELAMALAI CHETTY Vs. R RATHNAVELU CHETTY ALIAS RATNA CHETTY
August 13, 1970
RAJA DHANRAJ GIRJI Vs. COMMISSIONER OF INCOME TAX
February 16, 1970
RAJA RAMAIAH Vs. KOMANDURU KRISHNASWAMI
November 24, 1970
RAJA S.V. JAGANNATHA RAO AND OTHERS Vs. THE STATE OF ANDHRA PRADESH AND OTHERS
March 31, 1970
RAJA VELUGOTI RANGAMANNAR KRISHNA YACHANDRA BAHDUR Vs. R D K SITA DEVI GARU
October 23, 1970
RAMAKRISHNA REDDI AND ANOTHER Vs. P. DASA MUNI REDDI AND ANOTHER
March 18, 1970
RAMBHOTLA RAMANNA Vs. GOVERNMENT OF ANDHRA PRADESH
February 20, 1970
RANGAPALLI BASAMMA Vs. GIFT TAX OFFICER HINDUPUR
April 8, 1970
RAVI BYRAGAI, EX MANAGING TRUSTEE, SRI MALLESWARA Vs. PAVULURU VEERA RAGHAVAIAH, MANAGING TRUSTEE, SRI M
April 8, 1970
RAVI BYRAGAI, EX MANAGING TRUSTEE, SRI MALLESWARA SWAMI TEMPLE, IPUR Vs. PAVULURU VEERA RAGHAVAIAH, MANAGING TRUSTEE, SRI MALLESWARA SWAMI TEMPLE
April 11, 1970
RAVI LAKSHMAIAH Vs. NAGAMOTHU LAKSHMI
April 21, 1970
REDDI VEERRAJU Vs. CHITTORI LAKSHMINARASAMMA
August 4, 1970
RONEO LTD Vs. RAVI SAMPATHI
April 13, 1970
RONGALI RAMANA Vs. GOGADA DEMUDU
July 27, 1970
ROSHAN ALI Vs. GOVERNMENT OF ANDHRA PRADESH
July 20, 1970
RSAMCHANDER NAIK Vs. LINGA RAMACHANDERIAH DIED L BHOIAVVA
September 15, 1970
S A RAHIM Vs. BOLE CHENCHAIAH
November 24, 1970
S A SATTAR Vs. GOVERNMENT OF ANDHRA PRADESH
April 23, 1970
S PRATAP REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
October 27, 1970
S R NARSIMLU Vs. STATE
December 7, 1970
S SAMBA MURTHY Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 1970
S SURAPARAJU SARPANCH KESANAKURRU GRAM PANCHAYAT Vs. DISTRICT COLLECTOR PANCHAYAT WING EAST GODAVARI
August 16, 1970
SAIT BANSILAL AND RANGISETTI VEERANNA Vs. COMMISSIONER OF INCOME TAX
January 21, 1970
SAIT GOVERCHAND MANCHALAL AMALAPURAM Vs. STATE OF ANDHRA PRADESH
January 20, 1970
SANJIVA REDDY Vs. STATE
December 24, 1970
SATHYA KUMAR Vs. STATE OF ANDHRA PRADESH
February 3, 1970
SATYA PRAMODA TEERTHA SWAMULUVARU Vs. COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ANDHRA PRADESH HYDERABAD
April 24, 1970
SATYANARAYAN BALKISHAN PROPRIETOR SATYANARAYANA Vs. STATE OF ANDHRA PRADESH
August 21, 1970
SECRETARY LOCAL LIBRARY AUTHORITY CHAITTOOR Vs. P GOVINDA REDDY
December 29, 1970
SEETHA BAI Vs. STATE OF ANDHRA PRADESH
October 23, 1970
SEETHA BANGARAMMA Vs. P ASWATHANARAYANA CHETTI
January 1, 1970
SHAIK BIKARI Vs. STATE
August 7, 1970
SHAIKH BALE Vs. STATE OF ANDHRA PRADESH
September 23, 1970
SHAM NARAIN Vs. SURAJATALI MIDDEY
July 8, 1970
SHANTA BAI Vs. SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HYDERABAD
June 18, 1970
SIMHAPURI VANIJYA MANDALI Vs. COMMERCIAL TAX OFFICER
December 10, 1970
SIVA ANJAIAH Vs. STATE OF A.P. BY P. P. A. P. HYDERABAD,
October 3, 1970
SOUTH INDIAN SUGAR MILLS ASSOCIATION A P Vs. UNION OF INDIA
February 18, 1970
SPECIAL DEPUTY COLLECTOR LAND ACQUISITION HEAVY ELECTRICAL PROJECT Vs. M A HAMEED KHAN
November 10, 1970
SREE VENKATESWARA SWAMI VARI TEMPLE KATRAVULUAPALLI Vs. REVENUE DIVISIONAL OFFICER PEDDAPURAM
June 10, 1970
SRINIVAS JHAWAR AND BROTHERS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES HYDERABAD NORTH DIVISION HYDERABAD
March 11, 1970
STATE OF ANDHRA PRADESH Vs. BENGAL COAL COMPANY LTD
March 5, 1970
STATE OF ANDHRA PRADESH Vs. C S BHOOMI REDDY
January 21, 1970
STATE OF ANDHRA PRADESH Vs. MOHAMMED SARWAR
June 19, 1970
STATE OF ANDHRA PRADESH Vs. INDIAN DETONATORS LTD
June 24, 1970
STATE OF ANDHRA PRADESH Vs. MURALI CAFE MAIN ROAD VIJAYANAGARAM
November 19, 1970
STATE OF ANDHRA PRADESH Vs. KARUMULLAH KHAN
September 9, 1970
STATE OF ANDHRA PRADESH Vs. DOULAT RAI
September 4, 1970
SULOCHANAMMA M Vs. COMMISSIONER OF WEALTH TAX
December 29, 1970
SUNKARA VENKATESWARA RAO Vs. JOINT REGIONAL TRANSPORT OFFICER KRISHNA VIJAYAWADA
March 30, 1970
SURAPANENI PURNACHANDRA RAO Vs. SURAPANENI SEETHARAMAIAH
April 15, 1970
SYED ABBAS HUSSAIN NAGRI Vs. STATE OF ANDHRA PRADESH
April 17, 1970
SYED MOHD RAZA Vs. NAJUBUNNISA BEGUM
July 10, 1970
SYED QUTBUDDIN QADRI SECRETARY EX SOLDIERS CO OPERATIVE BAKERY LTD Vs. STATE OF ANDHRA PRADESH
July 28, 1970
T SRIRAMULU P SURYANARAYANA and COMPANY GENERAL MERCHANTS AND COMMISSION AGENTS Vs. STATE OF KERALA
March 25, 1970
TAHSILDAR LAND ACQUISITION VISAKHAPATNAM Vs. P NARASING RAO
December 17, 1970
TATA OIL MILLS LTD Vs. STATE OF ANDHRA PRADESH
March 24, 1970
THALLAM BALA SUBRAHMANYAM Vs. STATE OF ANDHRA PRADESH
July 16, 1970
THANDRALA NARSAIAH AND OTHERS Vs. PASTAPURAPU BHADRAIAH AND OTHERS
October 26, 1970
THE STATE OF ANDHRA PRADESH BY THE COLLECTOR, CUDDAPAH Vs. SEETHIAHGARI RAMAIAH
June 24, 1970
UNION OF INDIA Vs. SALANKAYALA PULLESWARA RAO
January 19, 1970
UNION OF INDIA AND ANOTHER Vs. THE ALUMINIUM WORKS CO
November 22, 1970
UNION OF INDIA NEW DELHI Vs. THAMMANA SITARAMANJANEYULU
March 12, 1970
UPPALAPATI VENKATARATNAM Vs. CHENNAKESWAVASWAMI TEMPLE UPPALAPADU
December 23, 1970
UPPARI NALLANNA Vs. STATE
September 25, 1970
V DHARMA REDDY Vs. STATE
December 22, 1970
V S L NARASIMHA RAO Vs. ASSISTANT CONTROLLER OF ESATE DUTY GUNTUR
March 4, 1970
V SEETHA RAMA RAJU Vs. K VENKATA NARSAMMA
July 8, 1970
V. LAKSHMANASWAMY Vs. PERSONAL ASST. TO THE COLLECTOR & ORS.
October 26, 1970
VAKA VENKATA SUBBARADDY Vs. BOMMIREDDI RAMI REDDI
July 16, 1970
VANKADARA BALLA GURAPPA Vs. VANKADARA KRISHNA MURTHY
June 8, 1970
VARIETY HALL AND RAMKRISHNA TEXTILES ATMAKUR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
February 16, 1970
VEERAMREDDY VASANTHARAYUDU Vs. SATHIRAJU
April 11, 1970
VEGESINA VENKATA NARASAIAH Vs. CHINTALAPATI PEDDI RAJU
February 9, 1970
VELAGAPUDI KANAKA DURGA Vs. DISTRICT COLLECTOR KRISHNA DISTRICT CHILAKPADUI
June 10, 1970
VELIGATI LAKSHMINARAYANA Vs. STATE OF ANDHRA PRADESH
March 3, 1970
VENKANNA Vs. PICHIKUNTAL BUCHAMMA
November 25, 1970
VENKATACHALAPATHI MILLS Vs. INDUSTRIAL TRIBUNAL A P HYDERABAD
October 14, 1970
Y CHANDRASEKHARA REDDY Vs. TIKKAVARAPU RAMANUJULU REDDI
August 16, 1970
Y PANDURANGA SWAMY Vs. STATE OF ANDHRA PRADESH
September 21, 1970
Y VENKATA SUBAMMA Vs. REGIONAL TRANSPORT OFFICER KRISHNA DISTRICT VISJAYAWADA
August 21, 1970
YADLA SREERAMULO Vs. P PAPAYYA
November 3, 1970
YANDRAPATI PRAKASAM Vs. PERLA KOTAIAH
August 11, 1970
YARAKAREDDI MALLEREDDI Vs. SAYED AMANULLA HUSSAIN
August 25, 1970
YEDIRESWARAPU VEERAMMA AND ANOTHER Vs. REDDIPALLI SURUDAMMA AND OTHERS
August 13, 1970
YEGIREDDI YERAKAMMA Vs. SUB COLLECTOR PARVATIPURAM
July 31, 1970
YERRA JAGANNADHA RAO Vs. ADDALA SURYANARAYANA
November 13, 1970