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Case Index
Title
Date
A.H. SATRANJIWALA Vs. STATE OF MAHARASHTRA
August 14, 1970
ADOLFO PATROCINIO ESTEVAM GOMES Vs. BHANU NEUGUI
April 10, 1970
AJITSINGH Vs. STATE OF MAHARASHTRA
November 16, 1970
ANNASAHEB SAKHARAM RAJAMANE Vs. T K KAMBLE
December 11, 1970
ARJUN SHANKAR NAIK Vs. SUMITRA
July 15, 1970
ATMARAM PANDUJI TIDKE Vs. PRABHAWATIBAI DATTATRAYA PAKODE
January 7, 1970
AYODHYAPRASAD NATHULAL JAISWAL Vs. STATE OF MAHARASHTRA
February 19, 1970
BABULAL VITHOBA Vs. JAGANNATH SAKHARAMJI SOMKUWAR
January 28, 1970
BALKRISHAN R DAYMA Vs. BANK OF JAIPUR LTD
January 14, 1970
BAMASI B R Vs. COMMISSIONER OF INCOME TAX
February 13, 1970
BANDULAL RADHAKISAN Vs. HARIHAR RAMCHANDRA SANSTHAN, AKOLA
January 9, 1970
BANSILAL ABIRCHAND SPINNING AND WEAVING MILLS R B Vs. COMMISSIONER OF INCOME TAX
November 12, 1970
BAPUSAHEB BHAUSAHEB PATIL Vs. GANGABAI
October 14, 1970
BHAGWATI DEVI Vs. NAGPUR CORPORATION
February 27, 1970
BHALCHANDRA RAMCHANDRA SULE Vs. UMA KESHUB
August 20, 1970
BHASKAR NARAYAN HARDIKAR Vs. S G DAITHANKAR
February 6, 1970
BHIKA POONA KANPATE Vs. CIVIL JUDGE JUNIOR DIVISION GONDIA
February 27, 1970
BHURAMAL Vs. INCOME TAX OFFICER
October 9, 1970
BOMAN CHOTHIA Vs. STATE OF MAHARASHTRA
August 28, 1970
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1970
CAITAN D SOUZA Vs. JERBAI S C DINSHAW
September 9, 1970
CARLOS MAURICIO DABREU NORONHA Vs. SHAMSUNDER TARACHAND ADVANI
January 20, 1970
CHAMPION ENGINEERING WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 6, 1970
CHANDRABAI PANDURANG BIDWEKAR Vs. NANJI JAYWANT
March 18, 1970
CHARANJEET SINGH SIAL Vs. STATE OF MAHARASHTRA
September 7, 1970
CHHOTABHAI PURUSHOTTAM PATEL Vs. STATE OF MAHARASHTRA
July 17, 1970
CHOWGULE AND GO PVT , LTD Vs. SMT FELICIDADE RODRIGUES
April 11, 1970
CHOWGULE REAL ESTATE AND CONSTRUCTION CO PVT LTD Vs. GOVT OF GOA, DAMAN AND DIU
February 10, 1970
COLABA LAND AND MILLS CO LTD Vs. IN RE
January 30, 1970
COMMISSIONER OF INCOME TAX Vs. BADIANI P K
February 2, 1970
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
March 20, 1970
COMMISSIONER OF INCOME TAX Vs. DEVIPRASD KHANDELWAL AND COMPANY LIMITED
March 26, 1970
COMMISSIONER OF INCOME TAX Vs. PUBLIC UTILITIES INVESTMENT TRUST LTD
March 17, 1970
COMMISSIONER OF INCOME TAX Vs. RAJKUMAR MILLS LIMITED
March 10, 1970
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
March 12, 1970
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED
March 6, 1970
COMMISSIONER OF INCOME TAX Vs. DATE H G
February 25, 1970
COMMISSIONER OF INCOME TAX Vs. SOLOMON MOSES
February 26, 1970
COMMISSIONER OF INCOME TAX Vs. ELPHINSTONE DYE WORKS P LIMITED
February 10, 1970
COMMISSIONER OF INCOME TAX Vs. CHAMPAKLAL DALSUKHBHAI
February 18, 1970
COMMISSIONER OF INCOME TAX Vs. AGARWAL AND CO
February 19, 1970
COMMISSIONER OF INCOME TAX Vs. PATCH K A
February 21, 1970
COMMISSIONER OF INCOME TAX Vs. GANNON DUNKERLEY AND COMPANY LIMITED
February 23, 1970
COMMISSIONER OF INCOME TAX Vs. ANGLO FRENCH DRUG CO EASTERN PVT LIMITED
April 27, 1970
COMMISSIONER OF INCOME TAX Vs. NADIAD ELECTRIC SUPPLY COMPANY LIMITED
April 11, 1970
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. PUBLIC UTILITIES INVESTMENT TRUST LTD
March 18, 1970
COMPANHIA NACIONAL DE, NAVEGACAO Vs. A P AGRAWAL, CUSTODIAN OF EVACUEE PROPERTY, PANAJI
January 27, 1970
D P KELKAR Vs. AMBADAS KESHAV BAJAJ
March 17, 1970
DADY R D WADIA Vs. COMMISSIONER OF INCOME TAX
March 4, 1970
DARUVALA BROS P LIMITED Vs. COMMISSIONER OF INCOME TAX
January 15, 1970
DATTU SUBHANA PANHALKAR Vs. GAJANAN VITHOBA BOBHATE
August 17, 1970
DATTU SUBRAO PATIL Vs. DATTATRAYA PANDURANG PATIL
August 10, 1970
DEV CHAVATA Vs. GANESH MAHADEO DESHPANDE
February 27, 1970
DEVLAKSHMI HARISUKH VAHALIA Vs. VISHWAKANTH P BHATT
July 9, 1970
DHANRAJMAL GOBINDRAM AND COMPANY PRIVATE LTD Vs. STATE OF MAHARASHTRA
March 4, 1970
DHARAMDAS MOTIBHAI WANI Vs. SHIDYA JATRYA BHIL
September 21, 1970
DHONDIRAM DALICHAND Vs. COMMISSIONER OF INCOME TAX
April 14, 1970
DNYANU GOPAL POWAR Vs. JIJABA BABA POWAR
September 22, 1970
DUDHARAM JANARDAN CHIMURKAR Vs. BALAJI RAGHOBAJI BAND
January 30, 1970
E A S RAMAKRISHNA Vs. UNION OF INDIA
March 13, 1970
EASTERN STEAMSHIP PRIVATE LTD Vs. PUCTO PRIVATE LTD
August 4, 1970
EBRAHIM ABOOBAKER Vs. COMMISSIONER OF INCOME TAX
February 9, 1970
EMPIRE DYEING AND MANUFACTURING CO LTD Vs. V P BHIDE AND ORS
August 19, 1970
ERANDOL TALUKA GRAMODYOG Vs. SUNIL WASTE CORPORATION
February 4, 1970
EX PARTE: GIRDHARLAL SHANKAR DAVE Vs. STATE
March 9, 1970
EXPANDED METAL DEPOT PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 28, 1970
GAJANAN MAHADEO YEREKAR Vs. STATE OF MAHARASHTRA
June 18, 1970
GANESH NARAYAN KULKARNI Vs. GANESH RAMCHANDRA JOSHI
April 3, 1970
GANGADHAR REVAPPA UMBARANIKAR Vs. SHANKAR VITHOBA GHOLASGAONKAR
September 15, 1970
GANGANSINGH DUMARSHING Vs. S TAKI BILGRAMI INDUSTRIAL TRIBUNAL
September 2, 1970
GERMAN DEMOCRATIC REPUBLIC Vs. DYNAMIC INDUSTRIAL UNDERTAKING LTD
October 16, 1970
GHANEKAR P D Vs. COMMISSIONER OF INCOME TAX
February 3, 1970
GIRDHARLAL SHANKAR DAVE Vs. STATE OF MAHARASHTRA
March 9, 1970
GODREJ AND BOYCE MFG. CO. PVT. LTD Vs. MUNICIPAL COMMISSIONER
January 8, 1970
GURAPADAPPA SIDRAMAPPA JAMMA Vs. VIDYACHANDRA RAOJI MEHATA
March 13, 1970
HAKAM MAHOMED JAINWALA Vs. STATE OF MAHARASHTRA
December 7, 1970
HASHAM ISMAIL MAMSA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
February 13, 1970
HEERA B S Vs. COMMISSIONER OF INCOME TAX
April 17, 1970
HIMALAYAN TILE AND MARBLE PVT LTD Vs. FRANCIS V COUTINHO
July 23, 1970
HINDUSTHAN KLOCKNER SWITCHGEAR LIMITED Vs. COMMISSIONER OF INCOME TAX
April 6, 1970
HINGIR RAMPUR COAL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 30, 1970
HIRALAL DAYARAM PATIL Vs. BHIKARI SAMPAT SHINDE
January 19, 1970
HOUSABAI Vs. JIJABAI BABA POWAR
September 22, 1970
IN RE: PETITION FOR LEAVE TO APPEAL TO THE SUPREME COURT Vs.
July 1, 1970
INDUSTRIAL DEVELOPMENT AND INVESTMENT CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 3, 1970
JALAN TRADING CO PRIVATE LTD Vs. STATE OF MAHARASHTRA
July 29, 1970
JAMBU ANNA Vs. BAPU
June 17, 1970
JANKIBAI Vs. RANU
January 21, 1970
JAYANTILAL KALIDAS MEHTA Vs. STATE OF MAHARASHTRA
October 15, 1970
JOSE LUIS MIRANDA Vs. STATE
July 25, 1970
K B KHATAVKAR Vs. S TAKI BELIGRAMI
August 7, 1970
K I SURATWALA AND CO Vs. MAHMUD BIDI WORKS SHOLAPUR
April 29, 1970
K T RAJKOTWALA Vs. STATE OF MAHARASHTRA
December 15, 1970
KAIKHUSHRU H BHIVANDIWALLA Vs. NARGESH
February 10, 1970
KAMAL AGENCY Vs. STATE OF MAHARASHTRA
September 8, 1970
KAMAL AGENCY Vs. THE STATE OF MAHARASHTRA
September 7, 1970
KAMALESH DASHRATH FOKMARE Vs. SUKUDOE PUNDLIK MAHALLE
February 25, 1970
KAMLABAI CHINTAMAN Vs. DIVISIONAL SUPERINTENDENT CENTRAL RAILWAY NAGPUR
December 11, 1970
KESHAO RAGHUNATH DEOSANT Vs. WAMAN KESHAO DEOSANI
January 12, 1970
KESU PANDU YELAWANDE Vs. INDUBAI ANKUSH KHANDAGALE
March 11, 1970
KHOBRAJI Vs. VIJAYASINGRAO
August 3, 1970
KHUSHALCHAND B DAGA Vs. SURENDRAN T K 4TH ITO
November 26, 1970
KRISHNA RUBBER WORKS Vs. UNION OF INDIA
November 30, 1970
LYDIA BELINDA SIMOES Vs. ASSOCIATED METALS AND MINERALS CORP , NEW YORK
July 27, 1970
M.K. KHAN Vs. COMPETENT AUTHORITY, ASSISTANT HOUSING COMMISSIONER
January 21, 1970
MADANSA ANNASA JAIN Vs. UNION OF INDIA
January 7, 1970
MADHAV KESU KHUSPE Vs. SUNDRABAI MUGUTRAO PHADATARE
October 3, 1970
MADHUKAR GANPATRAO SOMVANSHI Vs. SHESHRAO NARAYANRAO BIRADAR
June 24, 1970
MAHADEO KESHAV LINGARKAR Vs. SHAMRAO BALWANT KESARKER
July 31, 1970
MANGHARAM CHUHARMAL Vs. B C PATEL
September 22, 1970
MANI J. DESAI Vs. GAYSON AND CO. PVT. LTD
October 2, 1970
MARCELINO FERNANDES Vs. STATE
August 7, 1970
MASTANSHAH DIDARSHAH FAKIR Vs. UMARSHAH HATTUSHAH FAKIR
February 25, 1970
MENKABAI Vs. MANOHAR MUKUNDRAO DESHPANDE
January 9, 1970
MILLS STORE CO Vs. COMMISSIONER OF INCOME TAX
January 19, 1970
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HASHAM ISMAIL MAMSA
October 7, 1970
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. S.R. DETHE
December 11, 1970
MURALILAL MAHABIR PRASAD Vs. B R VAD
April 27, 1970
NABUKHAN MOHAMMED HUSSEIN KHAN Vs. S. RAMAMURTHI
February 11, 1970
NAMDEO AMRUT GOHANE Vs. NARAYAN SHAMRAO DESHMUKH
February 6, 1970
NANDLAL MANGARAM PAMNANI Vs. LAKSHMINARASIMHAN G
November 9, 1970
NARAVANRAO Vs. STATE OF MAHARASHTRA
July 15, 1970
NARAYAN SAMPAT JAWANJAL Vs. HARINARAYAN SUKHDEO
January 27, 1970
NARAYANRAO SHAMRAO DESHMUKH Vs. STATE OF MAHARASHTRA
April 28, 1970
NAVNIT LAL C JAVERI Vs. COMMISSIONER OF INCOME TAX
March 18, 1970
NEW INDIA FISHERIES LIMITED Vs. MEHRA P M ITO
September 10, 1970
NIRMALA M DOSHI SMT Vs. COMMISSIONER OF INCOME TAX
March 31, 1970
OFFICIAL LIQUIDATOR NAGPUR GLASS WORKS LTD Vs. IN LIQUIDATION V D P OGALE
February 25, 1970
OFFICIAL LIQUIDATOR OF THE SAKEERIA COTTON MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1970
P.R. KOKIL Vs. GENERAL MANAGER, SOUTH CENTRAL RAILWAY
June 15, 1970
PANCHAPPA MUTTAPPA Vs. STATE
July 23, 1970
PANDIT R H Vs. COMMISSIONER OF INCOME TAX
April 9, 1970
PANDURANG NARAYAN SALUNKE Vs. SINDHU
December 4, 1970
PAPER PRODUCTS LTD Vs. K R POWAR
September 21, 1970
PATWARDHAN H N Vs. COMMISSIONER OF INCOME TAX
January 23, 1970
PIADAD FERNANDER Vs. K M RAMESH
January 22, 1970
PIROJA CAWASJI Vs. SPECIAL LAND ACQUISITION OFFICER
April 14, 1970
PITAMBER GOVINDA BHAVSAR Vs. ABDUL GAFUR ABDUL RAJAK
September 24, 1970
POONAM CHAND MALUK CHAND SHAH Vs. STATE OF MAHARASHTRA
September 23, 1970
PRABHAKAR SINARI Vs. SHANKAR VERLEKAR
October 8, 1970
PRAKASH COTTON MILLS PRIVATE LTD Vs. B N RANGWANI
August 26, 1970
PRAKASH COTTON MILLS PVT. LTD Vs. B.N. RANGWANI
August 31, 1970
PRATAP BABURAO BHOSALE Vs. STATE OF MAHARASHTRA
January 19, 1970
PREMIER AUTOMOBILES LIMITED Vs. COMMISSIONER OF INCOME TAX
March 5, 1970
PUNJAB NATIONAL BANK LTD Vs. ISHWARBHAI BHAI LALBHAI PATEL AND CO
July 13, 1970
PUNJABRAO LAXMANRAO KAWRE Vs. JANRAO BALAJI KAWRE
November 19, 1970
PURUSHOTTAM SHANKAR DESAI Vs. DAYARAM JAYARAM DHANDE
July 1, 1970
PUSHPABAI SHANKERLAL SURA Vs. OFFICIAL LIQUIDATOR SHOLAPUR OIL MILLS LTD
April 3, 1970
R JAIKRISHNA AND CO Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
April 14, 1970
R JAIKRISHNA and CO Vs. A 1 CO OPERATING HOUSING SOCIETY LTD
July 15, 1970
R T ENGINEERING AND ELECTRONICS CO Vs. STATE OF MAHARASTRA
July 23, 1970
RAJA R M Vs. COMMISSIONER OF INCOME TAX
January 15, 1970
RAJPAL BROTHERS P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 16, 1970
RAMCHANDRA GOVINDRAO PACHGHARE Vs. NARAYAN SITARAMJI ADHE
November 19, 1970
RAMCHANDRA MAROTI PATIL Vs. STATE OF MAHARASHTRA THROUGH THE COLLECTOR, AKOLA
January 10, 1970
RAMCHARAN RAMDIN AHIR Vs. RESIDENT DEPUTY COLLECTOR WITH RENT CONTROL APPELLATE POWERS YEOTMAL
August 8, 1970
RAMESHCHANDRA PARMANAND PATHAK Vs. STATE
January 20, 1970
RAMJI NARSAIN Vs. BAI GANGA
August 3, 1970
RAMKISAN SHIVRATAN PITTI Vs. D.S. DHARMASTHAL
September 30, 1970
RAMKRUSHNA GANGARAM RATHI Vs. KISAN ZINGRAJI MADKE
February 3, 1970
RANBIRSINGH SHANKARSINGH THAKUR Vs. HINDUSTHAN GENERAL ELECTRIC CORPORATION LTD
February 6, 1970
REHAMAN Vs. CORPORATION OF THE CITY OF NAGPUR
February 12, 1970
RIJHUMAL VALIRAM Vs. COMMISSIONER OF INCOME TAX
January 7, 1970
SADANAND SHABLI BHOBE Vs. STATE
July 6, 1970
SADASHIV SHANKAR WANI Vs. BALA NISBAT BABAJI WANI
July 17, 1970
SADASHIV SHANKAR WANI Vs. BALA NISBAT BABAJI WANI
July 7, 1970
SAHADU BALA BOTRA Vs. NAMDEO BAPUJI KARALE
June 18, 1970
SANTDAS MOOLCHAND JHANGIANI Vs. SHEODAYAL GURUDASMAL MASSAND
February 3, 1970
SANTOSHKUMAR AND ANOTHER Vs. MAHARASHTRA REVENUE TRIBUNAL AND OTHERS
February 18, 1970
SASSOON J DAVID AND CO P LIMITED Vs. COMMISSIONER OF INCOME TAX
February 5, 1970
SATPALSING ARORA Vs. SANTDAS PRABHUDAS MALKANI
April 3, 1970
SETH RAMNATH DAGA Vs. COMMISSIONER OF INCOME TAX
December 4, 1970
SHAH PRABHUDAS GULABCHAND Vs. COMMISSIONER OF INCOME TAX
February 2, 1970
SHAKILA BANU Vs. GULAM MUSTAFA
March 12, 1970
SHAMBA GOPI TARI Vs. UPENDRA LADU SAWANT
September 28, 1970
SHAMSUNDAR TARACHAND ADVANI Vs. CARLOS MAURICIO DABREU NORONHA
September 3, 1970
SHANKAR GOPAL JAGDALE Vs. PRABHAKAR DATTATRAYA KULKARNI
April 22, 1970
SHANTABAI Vs. KAMLAKANT
January 16, 1970
SHEO SHANKAR RATANLALJI KHAMELE Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
July 27, 1970
SHER MOHOMED MUSAHIB Vs. STATE OF MAHARASHTRA
February 18, 1970
SHEWARAM D BHATIA Vs. COMMISSIONER OF INCOME TAX
February 27, 1970
SHIOSHANKAR Vs. SHIOSHANKAR, SUB
February 19, 1970
SHIVAJI NARAYAN SHINDE Vs. STATE OF MAHARASHTRA
April 10, 1970
SHIVNARAYAN MOTILAL DARAK Vs. R.A. ZUBAIRY
June 26, 1970
SHRIDHAR ATMARAM GHADGAY Vs. CORPORATION OF THE CITY OF NAGPUR
September 18, 1970
SHRIKANT TEXTILES Vs. COMMISSIONER OF INCOME TAX
March 5, 1970
SHRIMATI JOHARABI ABDUL WAHID Vs. MEMBER, MAHARASHTRA REVENUE TRIBUNAL
November 17, 1970
SHRIPAT AND OTHERS Vs. DAULAT
August 27, 1970
SHRIRANG GANAPATI PANDIT Vs. STATE OF MAHARASHTRA
September 11, 1970
SIKU INDUSTRIES Vs. C DSOUZA
October 16, 1970
SMT. GULABHEN AND ANOTHER Vs. DEPUTY COLLECTOR NAGPUR WITH POWERS OF COLLECTOR AND OTHERS
December 25, 1970
SOHANSINGH BHARATSINGH Vs. NARHAR NARAYAN GODBOLE
August 25, 1970
SPECIAL LAND ACQUISITION OFFICER Vs. BHOGILAL LALCHAND GUJARATI
April 27, 1970
STATE Vs. JOSE GASPAR NORONHA
July 18, 1970
STATE Vs. SINDHI DALWAI
January 14, 1970
STATE Vs. NARHAR SAKHARAM DANDE
March 31, 1970
STATE OF MAHARASHTRA Vs. GAMBHIRDAS AMARCHAND
March 16, 1970
STATE OF MAHARASHTRA Vs. BABA JOSEPH
March 5, 1970
STATE OF MAHARASHTRA Vs. KALABAI NATHUJI RAJURKAR
March 3, 1970
STATE OF MAHARASHTRA Vs. CENTURY SPINNING AND MANUFACTURING CO , LTD
February 26, 1970
STATE OF MAHARASHTRA Vs. NAMDEO DHANNU
July 16, 1970
STATE OF MAHARASHTRA Vs. TOKARAM ZINGRAJI MOHKAR
March 9, 1970
STATE OF MAHARASHTRA Vs. KALABAI NATTHUJI RAJURKAR
March 9, 1970
STATE OF MAHARASHTRA Vs. LAXMANSINGH JALAMSINGH
February 9, 1970
STATE OF MAHARASHTRA Vs. SHANTILAL VALLABHADAS PANDYA
February 4, 1970
STATE OF MAHARASHTRA Vs. PANDURANG RAMJI SANAP
September 24, 1970
STATE OF MAHARASHTRA Vs. SYED NAZIR SYED LAL
September 16, 1970
STATE OF MAHARASHTRA Vs. KAMALAJI HEMRAJ SHARMA,
March 20, 1970
STATE OF MYSORE Vs. RAMCHANDRA GUNDA
November 24, 1970
SUHAS MANOHAR PANDE Vs. MANOHAR SHAMRAO PANDE
July 27, 1970
SYED CHUNNARSHAH SYED NADARSHAH Vs. STATE OF MAHARASHTRA
September 8, 1970
TRIMBAK BALWANT KULKARNI Vs. CHAHALA BHIKHA RAJPUT
July 29, 1970
TRUSTEES OF THE PORT OF BOMBAY Vs. PREMIER AUTOMOBILES LTD
July 17, 1970
TUKARAM SITARAM GORE Vs. STATE OF MAHARASHTRA
February 27, 1970
UNION OF INDIA Vs. VITHALSA KISANSA AND CO
January 22, 1970
UNION OF INDIA Vs. OFFICIAL ASSIGNEE OF BOMBAY
December 10, 1970
UNION OF INDIA OWNING SOUTH EASTERN RLY ADMINISTRATION CALCUTTA Vs. RAMPRASAD MULCHAND AGARWAL
February 20, 1970
V M DESHPANDE Vs. V S KONDASKAR OFFICIAL LIQUIDATOR
January 31, 1970
VIJAYA GOVINDRAM RAMAVAT Vs. BHAYYALAL CHHOTULAL PARDESHI
December 18, 1970
VISHNU GANU PATIL Vs. MARUTI SANTU KURADE
September 2, 1970
VISHWANATH REVANSIDDAPPA LINGSHETTI Vs. SHIVSHANKAR BASAPPA NINGSHETTI
April 11, 1970
VISHWANATH SADASHIV KARANDIKAR Vs. GOKALDAS RAMDAS GUJAR
September 28, 1970
VOICUNTA VISNUM CAMBLE Vs. ROGUNATA SAZO SANVOL
March 18, 1970
VOLTAS LIMITED Vs. A.K. ROY
August 10, 1970
WADILAL CHUNILAL Vs. MURLIDHAR GIRDHARLAL SHAH
February 5, 1970
WALCHANDNAGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 12, 1970
WASUDEO BAKARAM KURVE Vs. RAMDAYAL PUNA BISNE
December 8, 1970
WESTERN INDIA OIL DISTRIBUTING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1970
WESTERN INDIA THEATRES LTD Vs. THEATRE EMPLOYEES UNION
September 17, 1970
YADAV YESHWANT MALI Vs. PUNDLIK PANDURANG PATIL
December 4, 1970