Case Index

Title
Date
ABBAS ALI MEERZA Vs. CONTROLLER OF ESTATE DUTY
February 27, 1970
ABDUL LATIF KHAN DIED AND AFTER HIM SMT. MUKKA BIBI AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW CAMP AT FATEHPUR AND OTHERS
September 10, 1970
ABDUL RAZZAQ AND ANOTHER Vs. DEPUTY DIRECTOR (CONSOLIDATION) UP LUCKNOW CAMP AT AZAMGARH AND OTHERS
August 21, 1970
ABDUL SAMAD Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 9, 1970
ABDUL WAHID Vs. STATE OF UTTAR PRADESH
April 2, 1970
ABHAI RAM GOPI NATH Vs. COMMISSIONER OF INCOME TAX
August 6, 1970
ABUL KHAIR Vs. CHIEF JUSTICE HIGH COURT OF JUDICATURE AT ALLAHABAD
February 25, 1970
ADITYA VIR SINGH Vs. THE COLLECTOR, BIJNOR AND ANOTHER
August 27, 1970
AGARWAL BROTHERS Vs. COMMISSIONER OF INCOME TAX
February 25, 1970
AGARWAL BROTHERS Vs. INCOME TAX OFFICER
March 12, 1970
AGRICULTURAL AND INDUSTRIAL SYNDICATE LTD Vs. STATE OF U P
July 27, 1970
AJAI KUMAR BHARGAVA AND OTHERS Vs. GIRJA SHANKAR DWIVEDI
January 15, 1970
AKBAR KHAN Vs. BOARD OF REVENUE U.P. AND OTHERS
November 6, 1970
AMAR NATH MEHROTRA Vs. STATE OF UTTAR PRADESH AND ANOTHER
September 18, 1970
AMAR SINGH Vs. GAON SABHA AND OTHERS
October 16, 1970
AMRISH CHANDRA SURENDRA KUMAR Vs. COMMISSIONER SALES TAX
March 20, 1970
ANIL KUMAR GUPTA Vs. OFFICIAL LIQUIDATOR
April 6, 1970
ANUJ KUMAR AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION UP LUCKNOW CAMP AT SAHARANPUR AND ANOTHER
September 2, 1970
ANWARUL HAQ Vs. ADDITIONAL DISTRICT JUDGE, SAHARANPUR AND OTHERS
November 16, 1970
ARJUN SINGH Vs. VIRENDRA NATH AND ANR.
January 2, 1970
ASHARFI LAL AND OTHERS Vs. STATE
May 8, 1970
ASHARFUNISA BEGUM Vs. DY DIRECTOR OF CONSOLIDATION CAMP AT HARDOI
September 2, 1970
ASSISTANT CUSTODIAN EVACUEE PROPERTY Vs. MATA PRASAD AND OTHERS
September 30, 1970
AUTOMOBILE KARMCHARI SANGH THROUGH ITS SECRETARY SRI RAM PRAKASH MISRA AND OTHERS Vs. INDUSTRIAL TRIBUNAL (II) LUCKNOW AND OTHERS
September 3, 1970
B P MISRA Vs. UNION OFINDIA
April 23, 1970
B P SINHA Vs. SOM NATH
July 16, 1970
BABU RAM Vs. STATE OF UP AND ANOTHER
September 14, 1970
BADAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
February 9, 1970
BADRI Vs. STATE OF U.P.
March 31, 1970
BADRI PRASAD Vs. STATE OF UP AND OTHERS
September 3, 1970
BAIJNATH Vs. LAKSHMI NARAIN
November 26, 1970
BALBIR SINGH Vs. STATE OF UP
September 3, 1970
BALBODH AND OTHERS Vs. MAHABIR AND OTHERS
May 14, 1970
BALESHWAR NATH BHARGAVA Vs. VISHUN DATT TYAGI
March 9, 1970
BASANT LAL AND ANOTHER Vs. HIRA LAL AND OTHERS
July 22, 1970
BECHAN LAL AND OTHERS Vs. STATE
February 5, 1970
BHAGIRATHI DEVI KUMAR RANI Vs. AGRL INCOME TAX REVISION BOARD
April 16, 1970
BHAGWAN SWARUP Vs. MUNICIPAL BOARD UJHANI
May 22, 1970
BHAGWAT NARAIN SHUKLA Vs. NATHU RAM TIWARI AND OTHERS
December 7, 1970
BHAGWATI SINGH Vs. ASSTT ENGINEER
April 20, 1970
BHAIYA LAL SHARMA Vs. SALES TAX OFFICER HARDOI
February 11, 1970
BHAOO SINGH Vs. SMT. RAM DEVI AND OTHERS
September 18, 1970
BHAROSI LAL Vs. STATE
February 23, 1970
BHONDOO Vs. UDATOO
January 16, 1970
BIJAI RAM AND ANOTHER Vs. SHYAM SUNDER AND OTHERS
November 26, 1970
BIJLI COTTON MILLS P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 20, 1970
BIKRAM AND OTHERS Vs. STATE
March 20, 1970
BISHAMBHAR NATH Vs. RAGHUNATH PRASAD SHARMA
August 31, 1970
BISHAMBHAR NATH AND OTHERS Vs. DIRECTOR OF CONSOLIDATION, UP, AT HARDOI AND OTHERS
March 3, 1970
BOARD OF REVENUE U P ALLAHABAD Vs. SARAYA SUGAR FACTORY GORAKHPUR
September 1, 1970
BRIJ BHUSHAN LAL Vs. MUNICIPAL BOARD, MUZAFFARNAGAR
December 14, 1970
BRIJ BHUSHAN LAL AND ANOTHER Vs. SHIV VRATT SHARMA
August 7, 1970
BRIJ GOPAL SHARMA AND OTHERS Vs. JAGDISH NATH SHARMA AND OTHERS
July 30, 1970
BRIJ MOHAN LAL RAMESHWAR LAL Vs. COMMISSIONER OF INCOME TAX
December 17, 1970
BULAKI DAS GUPTA AND OTHERS Vs. BABA JAMUNA DAS
September 16, 1970
C L DHAWAN AND ANOTHER Vs. UTTAM CHAND CHAWLA
February 3, 1970
C.L. DHAWAN AND ANOTHER Vs. UTTAM CHAND CHAWLA
March 2, 1970
CHAMAN LAL Vs. BRIJ MOHAN SINGHAL
October 20, 1970
CHANAN SINGH Vs. HARI SINGH
August 7, 1970
CHANDRA BHAN Vs. RAM SWARUP AND ANOTHER
March 13, 1970
CHANDRA KALI Vs. SITARAM
January 16, 1970
CHANDRA PRAKASH Vs. STATE
November 26, 1970
CHANDRABHAN SINGH Vs. STATE
March 20, 1970
CHANDRABHAN SINGH AND OTHERS Vs. STATE
April 13, 1970
CHANDROO Vs. DEPUTY DIRECTOR OF CONSOLIDATION, MUZAFFARNAGAR AND OHTERS
July 27, 1970
CHAUDHARI MOHD. SHAFI Vs. SHAKIR ALI KHAN AND OTHERS
August 8, 1970
CHET RAM AND ANOTHER Vs. DIRECTOR OF CONSOLIDATION, CAMP AT ETAWAH AND OTHERS
September 8, 1970
CHHITARMAL RAM DAYAL Vs. COMMISSIONER SALES TAX
September 24, 1970
CHIEF INSPECTOR OF STAMPS Vs. FIRM RAMESHWAR PRASAD MAHBOOB HASAN AND OTHERS
May 14, 1970
CHIEF INSPECTOR OF STAMPS ALLAHABAD Vs. MURLIDHAR KANODIA KANPUR
October 3, 1970
Chief Inspector of Stamps, Allahabad Vs. Murlidhar Kanodia, Kanpur
March 10, 1970
CHINTAMANI GHOSH TRUST Vs. COMMISSIONER OF WEALTH TAX
November 17, 1970
CHINTAMANI GHOSH TRUST Vs. COMMISSIONER OF WEALTH TAX
July 10, 1970
CHUNNI LAL AND OTHERS Vs. CHIEF SETTLEMENT COMMISSIONER AND OTHERS
January 27, 1970
CITY BOARD MUSSOORIE Vs. STATE ELECTRICITY BOARD
August 13, 1970
COMMISSIONER OF INCOME TAX Vs. MOTOR GENERAL SALES P LIMITED
August 20, 1970
COMMISSIONER OF INCOME TAX Vs. RAJA JAGDISH PRATAP SAHI
July 7, 1970
COMMISSIONER OF INCOME TAX Vs. SHIV NATH PRASAD
March 18, 1970
COMMISSIONER OF INCOME TAX Vs. BABBAN PANDEY
January 22, 1970
COMMISSIONER OF INCOME TAX Vs. TRIVENI DEVI SMT
September 24, 1970
COMMISSIONER OF INCOME TAX Vs. HIRDEY NARAIN YOGENDRA PRAKASH
September 11, 1970
COMMISSIONER OF INCOME TAX Vs. ATHERTON WEST AND COMPANY LIMITED
November 10, 1970
COMMISSIONER OF INCOME TAX Vs. KAILASH MOTORS
November 17, 1970
COMMISSIONER OF INCOME TAX Vs. B R SONS P LIMITED
December 10, 1970
COMMISSIONER OF INCOME TAX Vs. TIRETH PRAKASH
December 3, 1970
COMMISSIONER OF SALES TAX Vs. J.K. JUTE MILLS LTD.
April 20, 1970
COMMISSIONER OF SALES TAX Vs. BRIJVASI TRADERS
February 26, 1970
COMMISSIONER OF SALES TAX Vs. SAMPAT RAM JAIN
May 14, 1970
COMMISSIONER OF SALES TAX U P Vs. AGRAWAL TRADING COMPANY
August 27, 1970
COMMISSIONER OF SALES TAX U P Vs. DEVI DAS GANPAT LAL ALIGARH
October 21, 1970
COMMISSIONER OF SALES TAX U P Vs. JANTA FURNITURE MART
December 22, 1970
COMMISSIONER OF SALES TAX UTTAR PRADESH LUCKNOW Vs. CHANDRA OIL MILLS ALLAHABAD
November 20, 1970
COMMISSIONER OF WEALTH TAX Vs. SETH VIJAI KUMAR ESTATE
September 8, 1970
COMMISSIONER SALES TAX Vs. BHOLA NATH LAXMI NARAIN
August 27, 1970
COMMISSIONER SALES TAX Vs. RAM BABU AND COMPANY
April 20, 1970
COMMISSIONER SALES TAX Vs. SARIN TEXTILE MILLS
April 30, 1970
COMMISSIONER SALES TAX Vs. PRADEEP PRODUCTS
January 1, 1970
COMMISSIONER SALES TAX Vs. GANGA RAM GHUREY LAL
February 13, 1970
COMMISSIONER SALES TAX Vs. ASHA HANDLOOM
November 24, 1970
COMMISSIONER SALES TAX U P Vs. RAM SARAN JAGANNATH
October 20, 1970
COMMISSIONER SALES TAX U P Vs. BALWANT SINGH JAG ROSHAN LAL
February 18, 1970
COMMISSIONER SALES TAX U P Vs. FREE INDIA CYCLE INDUSTRIES
February 26, 1970
COMMISSIONER SALES TAX U P Vs. AJAY METAL PRODUCTS
February 23, 1970
COMMISSIONER SALES TAX U P Vs. SUGAN CHAND SHYAM LAL
May 21, 1970
COMMISSIONER SALES TAX U P Vs. B S METAL PRINTING AND PRESSING WORKS AGRA
September 1, 1970
COMMISSIONER SALES TAX U P LUCKNOW Vs. PARSON TOOLS AND PLANTS KANPUR
January 1, 1970
COMMISSIONER SALES TAX UTTAR PRADESH Vs. BRIJ KISHORE SATISH CHANDRA
August 28, 1970
COMMISSIONER SALES TAX UTTAR PRADESH Vs. EDUCATIONAL SUPPLYING CO LTD
April 16, 1970
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. KANPUR UDYOG BHANDAR
February 18, 1970
COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW Vs. MANOHAR GLASS WORKS
February 2, 1970
COMMISSIONER, SALES TAX Vs. AURAIYA CHAMBERS OF COMMERCE
July 14, 1970
COMMISSIONER, SALES TAX Vs. AURAIYA CHAMBERS OF COMMERCE
August 21, 1970
COMMITTEE OF MANAGEMENT OF MEERUT WHOLESALE CONTRAL CONSUMERS CO OP SOC LTD Vs. DEPUTY REGISTRAR CO OP SOC MEERUT
February 9, 1970
DAULAT RAM SINGH Vs. SWAMI DAYAL AND ANOTHER
January 23, 1970
DEBI GHULAM AND ANOTHER Vs. STATE
December 9, 1970
DEEWAN CHAND Vs. STATE OF U.P. AND ORS.
February 11, 1970
DEEWAN CHAND Vs. STATE OF U P
February 1, 1970
DELIGHT STORES Vs. INCOME TAX OFFICER
November 13, 1970
DHARAMPAL Vs. STATE
October 6, 1970
DHIRAJ MAL Vs. COMMISSIONER OF INCOME TAX
April 20, 1970
DINA NATH LASSIWALA Vs. STATE OF U P
November 13, 1970
DIPTI SINGH AND OTHERS Vs. STATE
December 12, 1970
DISTRICT CO-OPERATIVE DEVELOPMENT FEDERATION LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW
March 27, 1970
DR. D.N. SHASTRI Vs. THE DISTRICT MAGISTRATE AND ANOTHER
December 8, 1970
DR. P.N. KULSHRESHTHA Vs. STATE OF U.P. AND ANOTHER
November 20, 1970
DR. SHIV KUMAR GARG Vs. SMT. BHUDEVI AND OTHERS
October 23, 1970
DWARIKA DHISH JI MAHARAJ Vs. RAM SAJIWAN TRIPATHI
August 28, 1970
FARZAND ALI Vs. SHAUKAT ALI
January 8, 1970
FOOTER MAL MEGH RAJ Vs. COMMISSIONER SALES TAX
September 29, 1970
G.D. BHARGAVA Vs. REGISTRAR OF COMPANIES
March 11, 1970
GANESH DAS Vs. DARSHAN PRASAD AND OTHERS
March 2, 1970
GANESH FLOUR MILLS CO LTD Vs. LABOUR COURT
September 22, 1970
GANESH SUGAR MILLS LTD. Vs. COMMISSIONER, GORAKHPUR DIVISION, GORAKHPUR AND OTHERS
May 19, 1970
GANESHI LAL AND SONS Vs. COMMISSIONER OF SALES TAX UTTAR PRADESH
April 16, 1970
GANGA RAM Vs. PHULWATI
April 3, 1970
GANGA RAM Vs. HIRA LAL
February 5, 1970
GANGA RAM Vs. SMT. PHULWATI
March 4, 1970
GANGA SARAN AND ORS. Vs. NARYAN DAS
March 16, 1970
GANGA SUGAR CORPORATION LTD Vs. SUKHBIR SINGHS
August 7, 1970
GAON SABHA Vs. LACHHAMI NARAIN
December 3, 1970
GAURI SHANKER PANDEY AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
April 22, 1970
GENERAL MANAGER U P GOVT ROADWAYS BAREILLY REGION Vs. STATE TRANSPORT APPELLATE TRIBUNAL UTTAR PRADESH
January 30, 1970
GIRDHARI Vs. DY. DIRECTOR OF CONSOLIDATION, LUCKNOW AND OTHERS
September 16, 1970
GIRDHARI LAL GIAN CHAND Vs. COMMISSIONER OF INCOME TAX
July 23, 1970
GOMTI AND ANOTHER Vs. SUB-DIVISIONAL MAGISTRATE, BANSI, BASTI AND OTHERS
September 29, 1970
GOPAL RAJ SWARUP Vs. COMMISSIONER OF WEALTH TAX
January 29, 1970
GOVIND PRASAD AND ANOTHER Vs. STATE
April 22, 1970
GOVIND RAM PALIWAL Vs. RADHA MOHAN
December 8, 1970
GOVIND RAO Vs. KANHAIYA LAL
October 11, 1970
GRAM SABHA AND ANOTHER Vs. GAURI SHANKER PRASAD SAHU AND OTHERS
November 4, 1970
GULABCHAND MUNISHKISORE Vs. COMMISSIONER OF SALES TAX U P
January 13, 1970
GURNA MAL Vs. THE STATE OF UTTAR PRADESH AND ANR.
March 3, 1970
GYAN PRAKASH Vs. TRILOKI PRAKASH
March 12, 1970
H.H. MAHARAJA VIBHUTI NARAIN SINGH Vs. COMMISSIONER OF WEALTH TAX
July 13, 1970
HAKIM SINGH Vs. STATE AND ANOTHER
December 22, 1970
HAKIM ZIAUL ISLAM Vs. MOHD RAFI
December 15, 1970
HAR BUX SINGH AND OTHERS Vs. GRAM SABHA, KURMIDIH AND OTHERS
February 20, 1970
HAR NARAIN SINGH AND ANOTHER Vs. STATE
August 7, 1970
HAR SHARAN VARMA Vs. TRIBHUVAN NARAIN SINGH CHIEF MINISTER U P
November 4, 1970
HARI BHAN Vs. KRISHEN GOPAL AND OTHERS
April 24, 1970
HARI RAM Vs. THE DEPUTY DIRECTOR AND OTHERS
December 23, 1970
HARIKISHAN ALIAS TOTEY Vs. STATE
September 10, 1970
HASMAT ALI Vs. SURAYAI BEGUM
November 20, 1970
HERAMBA NATH MUKHERJEE Vs. BIR CHARAN BAPULY
August 6, 1970
HINDUSTAN METAL WORKS HATHRAS Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
August 31, 1970
HIRAKALI Vs. RAM ASREY AWASTHI
July 23, 1970
HONBLE CHIEF JUSTICE SRI B MALIK Vs. COMMISSIONER OF INCOME TAX
September 1, 1970
INAYAT ULLAH Vs. MUZAFFAR HUSSAIN AND ANOTHER
April 22, 1970
INCOME TAX OFFICER Vs. RAM PRASAD HARISH CHANDRA
November 25, 1970
INDIAN CERAMIC HOUSE Vs. SALES TAX OFFICER
October 20, 1970
INDIAN CERAMIC HOUSE AGRA Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
February 13, 1970
INDIAN HUME PIPE COMPANY LTD Vs. STATE OF UTTAR PRADESH
September 29, 1970
INDUSTRIAL GASES LTD Vs. GANESH FLOUR MILLS CO LTD
November 10, 1970
IQBAL NARAIN SRIVASTAVA Vs. STATE OF U P
December 10, 1970
J K COTTON MANUFACTURERS LIMITED Vs. COMMISSIONER OF WEALTH TAX
April 29, 1970
J K COTTON SPG AND WVG MILLS COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
August 18, 1970
J K HOSIERY FACTORY Vs. COMMISSIONER OF INCOME TAX
December 4, 1970
J K JUTE MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 29, 1970
JAGANNATH JIWAN PRAKASH AND OTHERS Vs. STATE OF UP AND OTHERS
August 18, 1970
JAGANNATH TEWARI Vs. DY. DIRECTOR OF CONSOLIDATION AND OTHERS
September 11, 1970
JAGAT RAM SETH Vs. RAI BAHADUR D.D. JAIN AND OTHERS
October 21, 1970
JAGDEO AND ANOTHER Vs. LAUHAR AND OTHERS
April 29, 1970
JAGDISH Vs. TULSI RAM
August 4, 1970
JAGDISH KUMAR BAJPAI AND OTHERS Vs. STATE,
September 10, 1970
JAI PRAKASH Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
July 27, 1970
JAI SINGH Vs. STATE,
August 1, 1970
JAIN TRANSPORT AND GENERAL TRADING CO. Vs. STATE OF UP
November 6, 1970
JASRAM Vs. BOARD OF REVENUE UP AT ALLAHABAD AND OTHERS
July 7, 1970
JASWANT RAI CHURAMANI Vs. COMMISSIONER OF INCOME TAX
September 8, 1970
JESSA RAM FATEH CHAND R B Vs. COMMISSIONER OF INCOME TAX
September 11, 1970
JHANDOO Vs. RAMESH CHANDRA
April 29, 1970
JUGAL KISHORE JAI PRAKASH Vs. COMMISSIONER OF INCOME TAX
May 22, 1970
JWALA PRASAD Vs. VARMA S N FORMERLY ADDITIONAL DISTRICT MAGISTRATE
July 27, 1970
JWALA PRASAD RADHA KISHAN Vs. COMMISSIONER OF INCOME TAX
July 15, 1970
K. G. K. (POST GRADUATE) COLLEGE, MANAGING COMMITTEE THROUGH SRI S. N. KHANNA, ITS PRESIDENT AND ANR. Vs. VICE
October 21, 1970
KALAP DIN AND OTHERS Vs. STATE
May 4, 1970
KALLU KHAN Vs. MOHAMMED MEHDI MUTWALLI
April 30, 1970
KAMPAL SHARMA AND OTHERS Vs. THE ADDL. COMMISSIONER, AGRA AND OTHERS
July 7, 1970
KANCHAN DEVI Vs. OFFICIAL LIQUIDATOR
April 29, 1970
KARAMENDRA NARAIN AJAI NARAIN Vs. COMMISSIONER OF SALES TAX U P
March 3, 1970
KASHI NATH SINGH Vs. DISTRICT MAGISTRATE AND COLLECTOR, MIRZAPUR AND OTHERS
March 26, 1970
KASHI RAM Vs. COMMISSIONER OF INCOME TAX
October 15, 1970
KEDAR NATH Vs. AMBIKA PRASAD
August 1, 1970
KHURSHED BAGH CO OPERATIVE HOUSING SOCIETY LTD Vs. SATYA DEVI
December 22, 1970
KHURSHED BAGH CO-OPERATIVE HOUSING SOCIETY LTD Vs. COMMISSIONER SALES TAX U P LUCKNOW
September 23, 1970
KISHAN LAL Vs. LALA RAM BABOO
August 12, 1970
KISHAN SINGH Vs. THAKUR LAL
August 26, 1970
KM. SHAHIDA BEGUM AND ANOTHER Vs. DELHI IRON AND STEEL CO. LTD. AND ANOTHER
December 14, 1970
KORES INDIA LIMITED Vs. STATE OF UTTAR PRADESH
February 20, 1970
KRISHNA CHANDRA Vs. STATE OF UTTAR PRADESH LUCKNOW
November 19, 1970
KRISHNA MURARI LAL Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, U.P. LUCKNOW (CAMPETAH) AND OTHERS
July 28, 1970
KUNWAR AYURVEDIC PHARMACY Vs. STATE OF UTTAR PRADESH
November 30, 1970
LAJPAT RAI MALHOTRA Vs. FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER, NORTHERN RAILWAY AND ORS.
April 23, 1970
LAKHAN Vs. THE DIRECTOR OF CONSOLIDATION, U.P. BALLIA AND OTHERS
January 21, 1970
LAKSHMI NARAIN Vs. STATE OF UP AND OTHERS
August 26, 1970
LALJI PANDEY AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION AND OTHERS
March 2, 1970
LALLAN MISIR Vs. SMT. LALITA KUNWAR
August 22, 1970
LAXMI INDUSTRIES AND COLD STORAGE COMPANY PRIVATE LIMITED Vs. INCOME TAX OFFICER
May 8, 1970
LAXMI NARAIN Vs. STATE OF U.P.
December 23, 1970
LIFE INSURANCE CORPORATION OF INDIA Vs. THE ADDL. COMMISSIONER, MEERUT AND OTHERS
April 9, 1970
M/S. KHEDAN LAL AND SONS, THOUGH SRI VISHWA NATH PRASAD JAISWAL Vs. THE STATE OF UP AND OTHERS
January 30, 1970
M/S. MATHURA PRASAD SHRI PRAKASH Vs. ZILA PARISHAD, FARRUKHABAD
September 2, 1970
M/S. POORAN CHAND AND SONS Vs. CITY BOARD, MUSSOORIE AND ANOTHER
September 25, 1970
M/S. STAR PAPER MILLS LTD., SAHARANPUR Vs. STATE OF U.P. AND ANOTHER
July 6, 1970
M/S. THE NEW VICTORIA MILLS CO. LTD. Vs. THE SUPERINTENDENT (T.I.) CENTRAL EXCISE, KANPUR AND OTHERS
September 29, 1970
MADHWA NAND AND OTHERS Vs. THE BOARD OF REVENUE AND OTHERS
April 30, 1970
MAHABIR AND OTHERS Vs. RAJENDRA PRASAD AND OTHERS
August 22, 1970
MAHABIR PRASAD JAGDISH PRASAD VARANASI Vs. COMMISSIONER OF SALES TAX U P
July 13, 1970
MAHABIR PRASAD JAIN Vs. SMT. PUSHPA MALA
November 4, 1970
MAHADEO PRASAD RAIS Vs. INCOME TAX OFFICER
November 10, 1970
MAHADEO PRASAD SHANKER LAL Vs. JUDGE REVISIONS SALES TAX VARANASI RANGE VARANASI
March 11, 1970
MAHADEO RAM RAM JATAN Vs. COMMISSIONER OF SALES TAX U P
February 23, 1970
MAHANTH RAMA KANT DAS Vs. DEPUTY DIIECTOR OF CONSOLIDATION
April 17, 1970
MAHARAJA PATESHWARI PD SINGH Vs. COMMISSIONER OF WEALTH TAX
February 5, 1970
MAHESH Vs. STATE
December 23, 1970
MAHESH PRASAD SRIVASTAVA Vs. ABDUL KHAIR AND OTHERS
February 25, 1970
MAHESH PRASAD SRIVASTAVA Vs. ABDUL KHAIR
August 18, 1970
MAINA DEVI KHEMKA Vs. STATE OF U P
October 28, 1970
MAK AND CO Vs. COMMISSIONER SALES TAX U P LUCKNOW
March 3, 1970
MAKESHAR DUBE AND ORS. Vs. SHEO DUTT KOERI AND ORS.
May 22, 1970
MANGAL SEN Vs. SMT. KRISHNA DEVI
May 22, 1970
MANGALA PRASAD JAISWAL Vs. DISTRICT MAGISTRATE
September 8, 1970
MANGAT RAM Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL AND ORS.
October 14, 1970
MANIA Vs. DEPUTY DIRECTOR OF CONSOLIDATION U P
August 5, 1970
MANZURUL HAQ Vs. HAKIM MOHSIN ALI
May 14, 1970
MEGH RAJ AND OTHERS Vs. RAM KRISHAN AND OTHERS
October 19, 1970
MEGHU Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
November 6, 1970
MEHRUNNISA Vs. NOOR MOHAMMAD
July 21, 1970
MIRCHI Vs. DY. DIRECTOR OF CONSOLIDATION UP LUCKNOW CAMP AND OTHERS
November 9, 1970
MITTAR SINGH Vs. SARJEET AND OTHERS
January 9, 1970
MOHAMMAD ISMAIL Vs. LALA CHATTAR SAIN
February 26, 1970
MOHAMMAD MUSTAFA Vs. HAJI BANDE KARIM
April 22, 1970
MOHAMMAD MUSTAFA Vs. COMMISSIONER OF GIFT TAX
January 1, 1970
MOHAMMAD SHAFI Vs. GRAM SABHA BISAULI
May 20, 1970
MOHAN LAL KHEMKA Vs. COMMISSIONER OF INCOME TAX
May 20, 1970
MOHD SHAFIQ Vs. TAHSILDAR SADAR RAE BARELI
April 14, 1970
MOTHER INDIA REFRIGERATION INDUSTRIES P LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1970
MOTI LAL PADAMPAT SUGAR MILLS CO PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
January 15, 1970
MOTILAL Vs. PREVENTIVE INTELLIGENCE OFFICER CENTRAL EXCISE AND CUSTOMS
October 14, 1970
MRITUNJAI SINGH Vs. STATE OF U P
August 28, 1970
MRITUNJAI SINGH Vs. STATE OF U.P. AND ORS.
August 20, 1970
MST. RAM PIARI Vs. JOINT DIRECTOR OF CONSOLIDATION AND OTHERS
November 6, 1970
MUMTAZ KHAN Vs. STATE
March 13, 1970
MUNICIPAL BOARD Vs. MALUK DAS GUPTA
November 2, 1970
MUNICIPAL BOARD, ALIGARH Vs. AMAR JEET SINGH CHOPRA
July 14, 1970
MUNICIPAL BOARD, MEERUT Vs. MAHA KUNWAR
April 21, 1970
MUNNALAL MURLIDHAR Vs. COMMISSIONER OF INCOME TAX
July 7, 1970
MUNNI LAL Vs. STATE
April 7, 1970
MUNSHI LAL NIYARIA Vs. LALA KEDAR NATH AND ANOTHER
September 4, 1970
MURARI LAL AGRAWAL AND SONS Vs. ASSISTANT COMMISSIONER JUDICIAL SALES TAX
July 22, 1970
MURLI AND OTHERS Vs. STATE
November 25, 1970
MUSAFIR SINGH Vs. DY. DIRECTOR OF CONSOLIDATION, UP, LUCKNOW AND OTHERS
September 9, 1970
MUSSADI Vs. STATE
December 14, 1970
NAGAR MAHAPALIKA Vs. DAULAT RAM
April 14, 1970
NAGAR MAHAPALIKA LUCKNOW Vs. RAM DHANI
February 3, 1970
NAGAR SWASTHA ADHIKARI NAGAR MAHAPALIKA Vs. MANGALIA
July 15, 1970
NAGAR SWASTHA ADHIKARI, NAGAR MAHAPALIKA Vs. MANGALIA
December 8, 1970
NANAK SARAN SRIVASTAVA Vs. STATE OF U. P. AND ORS.
September 15, 1970
NAND KISHORE AND ANOTHER Vs. THE RENT CONTROL AND EVICTION OFFICER, MEERUT AND OTHERS
August 17, 1970
NAND LAL AND OTHERS Vs. STATE OF UP AND OTHERS
January 20, 1970
NANUA AND OHTERS Vs. STATE AND LACHHAMAN
March 18, 1970
NARENDRA BAHADUR SRIVASTAVA Vs. PUBLIC SERVICE COMMISSION U. P. AND ORS.
September 2, 1970
NARENDRA NATH Vs. SHRI CHANDRA AND OTHERS
August 17, 1970
NATHU Vs. DEPUTY DIRECTOR OF CONSOLE DATION, JAUNPUR AND OTHERS
March 26, 1970
NATHU SINGH AND OTHERS Vs. DULAR SINGH AND OTHERS
May 13, 1970
NEMI CHAND VIMAL CHAND Vs. COMMISSIONER SALES TAX UTTAR PRADESH
August 27, 1970
NIRANJAN LAL BHARGAVA TRUST Vs. NAGAR MAHAPALIKA ALLAHABAD
January 29, 1970
NIRMALA CHHABRA Vs. ADDL DISTRICT JUDGE LUCKNOW
January 28, 1970
NOOR MOHAMMAD Vs. SMT. INSHA ALLAH JAHAN BEGAM DIED AND AFTER HIM MOHD. YUSUF AND OTHERS
October 22, 1970
NOTIFIED AREA COMMITTEE Vs. SRI RAM SINGHASAN PRASAD KALWAR
April 28, 1970
OFFICIAL LIQUIDATOR Vs. BHAGWAT SARAN GARG
April 7, 1970
OM PRAKASH Vs. DIVISIONAL SUPERINTENDENT, NORTHERN RLY.
January 12, 1970
OM PRAKASH Vs. DIVISIONAL SUPERINTENDENT NORTHERN ELY
December 1, 1970
PAL SINGH AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION, UP AND OTHERS
November 5, 1970
PANNA LAL AND OTHERS Vs. GYANESHWAR NATH GUPTA
March 27, 1970
PARAS Vs. THE REQUISITIONING AUTHORITY AND ANOTHER
February 9, 1970
PARASNATH THAKUR PRASAD Vs. HARI NARAYAN TEWARI
March 7, 1970
PARASNATH THAKUR PRASAD Vs. HARI NARAYAN TEWARI AND ORS.
July 13, 1970
PARSOTTAM Vs. NAROTTAM AND ANOTHER
March 11, 1970
PARWEZ ALAM Vs. STATE OF UP AND OTHERS
February 26, 1970
PREM CHANDRA SATISH CHANDRA Vs. COLLECTOR OF CENTRAL EXCISE
September 22, 1970
PREM NARAIN KAPOOR AND OTHERS Vs. SUDHRISHT NARAIN ANAD AND OTHERS
February 11, 1970
PREM PAL MITAL Vs. PUBLIC SERVICE COMMISSION, U. P. AND ORS.
March 9, 1970
PREM PRAKASH VIRMANI Vs. STATE GOVERNMENT AND ORS.
April 7, 1970
PREM RAJ AND ANOTHER Vs. STATE
October 12, 1970
PREM SHANKER BHARGAVA Vs. STATE OF UTTAR PRADESH AND OTHERS
December 18, 1970
PREMIER MOTORS (P.) LTD. Vs. ASHOK TANDON
December 18, 1970
PREMIER MOTORS P LTD Vs. COMMISSIONER SALES TAX UTTAR PRADESH LUCKNOW
February 19, 1970
PRITI LATA SAMANTA Vs. COMMISSIONER OF INCOME TAX
August 20, 1970
PUTTI AND OTHERS Vs. DIRECTOR OF CONSOLIDATION AND OTHERS
March 16, 1970
QUALITY MARKED FOOTWEAR MANUFACTURERS CO-OPERATIVE ASSOCIATION LTD Vs. COMMISSIONER OF SALES TAX U P
January 29, 1970
R S RAIZADA Vs. STATE OF U P
April 24, 1970
RADHEY SHYAM Vs. STATE OF U P
March 31, 1970
RADHEY SHYAM Vs. THE STATE OF U.P. AND ORS.
April 21, 1970
RAHMATULLAH KHAN Vs. HAJI ALLAUDDIN
September 16, 1970
RAJ KUMAR Vs. GOPI NATH VARMAN
December 4, 1970
RAJA MOHAMMAD AZAM KHAN Vs. STATE OF UTTAR PRADESH
January 30, 1970
RAJA RAM OM PRAKASH Vs. UNION OF INDIA (UOI) AND ANR.
December 16, 1970
RAJA SHEO PAT SINGH DIED AND AFTER HIM KUNWAR VIRENDRA PRATAP SINGH AND ORS. Vs. SYED SARAFAT HUSSAIN AND ORS.
April 29, 1970
RAJENDRA LAL Vs. COMMISSIONER OF INCOME TAX
August 20, 1970
RAJENDRA PRASAD Vs. JIWAN SINGH AND ANOTHER
December 14, 1970
RAKESH KUMAR Vs. RAMESH CHANDRA AND OTHER
January 2, 1970
RAKESH KUMAR Vs. RAMESH CHANDRA AND OTHER
February 1, 1970
RAM AGYAN SINGH Vs. MURLIDHAR AGARWAL AND ANOTHER
November 25, 1970
RAM ARORA Vs. COMMISSIONER OF INCOME TAX
September 15, 1970
RAM AVTAR SHARMA PT Vs. PT CHAKRADHAR SARAN SHARMA
October 21, 1970
RAM BHUSHAN Vs. KALU RAM CHAKRAVARTY
October 12, 1970
RAM DAS JAISWAL Vs. INCOME TAX OFFICER
March 2, 1970
RAM DEO NONIA AND OTHERS Vs. SHEO KUMAR SHUKLA AND OTHERS
July 8, 1970
RAM GOPAL Vs. BADRI PRASAD AND OTHERS
January 20, 1970
RAM JUS AND ANOTHER Vs. STATE
September 30, 1970
RAM KER PANDEY AND ANOTHER Vs. THE DIRECTOR OF CONSOLIDATION VARANASI DIVISION, VARANASI AND OTHERS
August 20, 1970
RAM KISHAN DASS BRIJ MOHAN LAL Vs. STATE OF UTTAR PRADESH
January 6, 1970
RAM KRIPAL Vs. STATE
August 22, 1970
RAM KRISHAN Vs. NAGAR MAHAPALIKA, KANPUR
February 12, 1970
RAM KRISHAN AND ANOTHER Vs. NAGAR MAHAPALIKA KANPUR AND OTHERS
December 2, 1970
RAM KUMAR Vs. COMMISSIONER OF SALES TAX U P
March 2, 1970
RAM KUMAR AND CO Vs. COMMISSIONER OF S T U P
February 3, 1970
RAM LAKHAN Vs. COMMISSIONER, VARANASI DIVISION, VARANASI AND OTHERS
March 26, 1970
RAM LAKHAN AND OTHERS Vs. STATE
July 9, 1970
RAM LOCHAN Vs. MAHADEO PRASAD SINGH AND ORS.
May 4, 1970
RAM LOCHAN Vs. MAHADEO PRASAD SINGH
April 5, 1970
RAM MURAT AND OTHERS Vs. DY. DIRECTOR OF CONSOLIDATION, UP AND OTHERS
September 15, 1970
RAM MURTI SARAN Vs. STATE OF U P
April 7, 1970
RAM NATH AND OTHERS Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION, GYANPUR, DISTT. VARANASI AND OTHERS
September 8, 1970
RAM PAL SINGH Vs. DEPUTY INSPECTOR GENERAL OF POLICE (P.A.C.) AND ANOTHER
November 17, 1970
RAM PRASAD GUPTA Vs. THE DOMINION OF INDIA
October 22, 1970
RAM RATAN Vs. STATE THROUGH SMT. RANVIRI
October 27, 1970
RAM RUP PANDEY Vs. R K BHARGAVA
January 29, 1970
RAM SAROOP AND ANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION UP CAMP AGRA AND OTHERS
August 28, 1970
RAM SEWAK Vs. STATE
November 11, 1970
RAM SINGH Vs. THE COLLECTOR, FAIZABAD AND OTHERS
March 20, 1970
RAM SINGH AND AANOTHER Vs. DEPUTY DIRECTOR OF CONSOLIDATION (SHRI R.C. SHARMA) CAMP AT MEERUT AND OTHERS
September 9, 1970
RAM SWARUP Vs. DY. DIRECTOR CONSOLIDATION UP LUCKNOW CAMP AT ALIGARH AND OTHERS
October 23, 1970
RAMA NAND PANDEY Vs. THE DY. DIRECTOR CONSOLIDATION BALIA AND OTHERS
February 5, 1970
RAMANAND Vs. BOARD OF REVENUE AND ORS.
April 23, 1970
RAMASHANKER PATHAK Vs. COLLECTOR CENTRAL EXCISE ALLAHABAD
March 13, 1970
RAMCHANDRA Vs. STATE OF UTTAR PRADESH
September 14, 1970
RAMPUR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 28, 1970
RASULAN Vs. DILAWAR
November 10, 1970
RAVINDRA KUMAR GUPTA Vs. TOWN AREA COMMITTEE AND OTHERS
February 9, 1970
RAVINDRA PRAKASH AND ANOTHER Vs. THE UNION OF INDIA AND OTHERS
July 13, 1970
RIKHAB DASS Vs. CHANDRO
February 23, 1970
RISAL (DIED AND AFTER HIM SMT. MATHURI) Vs. DY. DIRECTOR OF CONSOLIDATION, UP, LUCKNOW CAMP AT MEERUT AND ORS.
July 15, 1970
ROOPNARAIN RAMCHANDRA Vs. COMMISSIONER OF INCOME TAX
March 18, 1970
ROORI DEVI Vs. CUSTODIAN GENERAL
March 31, 1970
ROSHANLAL SHARMA Vs. STATE OF U P
July 14, 1970
SADA SHIVA AND OTHERS Vs. STATE
August 14, 1970
SAEED AHMAD Vs. INSPECTING ASSISTANT COMMISSIONER
February 27, 1970
SAHU DHARMATA SARAN Vs. COMMISSIONER OF WEALTH TAX
July 10, 1970
SALES TAX COMMISSIONER U P Vs. BEHARI LAL RAM KRISHNA
May 13, 1970
SALIK SINGH Vs. RAM PRASAD AND OTHERS
September 17, 1970
SANTOO RAM Vs. STATE AND ANOTHER
August 28, 1970
SANTOSH KUMAR JAIN Vs. UNION OF INDIA AND ORS.
May 1, 1970
SARJU PRASAD PANDEY Vs. STATE OF U P
July 5, 1970
SARJU PRASAD PANDEY AND ORS. Vs. STATE OF U.P. AND ORS.
May 7, 1970
SARWARI KAHTOON Vs. CONTROLLER OF ESTATE DUTY
July 15, 1970
SATISH CHANDRA AND ORS. Vs. STATE OF UTTER PRADESH
October 14, 1970
SATYA DEO SINGH Vs. INSPECTOR GENERAL OF POLICE UP AND OTHERS
March 26, 1970
SECRETARY, KRISHI UTPADAN MANDI SAMITI Vs. M/S. OM PRAKASH RAVI SHANKAR AND OTHERS
December 3, 1970
SECURITY PRINTERS OF INDIA (P.) LTD. Vs. COMMISSIONER OF INCOME TAX
July 15, 1970
SECURITY PRINTERS OF INDIA P LIMITED Vs. COMMISSIONER OF INCOME TAX
July 17, 1970
SEKHBIR SINGH AND ANOTHER Vs. HACHERU SINGH AND OTHERS
July 29, 1970
SETH BANARSI DAS GUPTA Vs. COMMISSIONER OF INCOME TAX
September 3, 1970
SETH BROTHERS Vs. COMMISSIONER OF INCOME TAX
December 9, 1970
SHADI CYCLE INDUSTRIES Vs. COMMISSIONER OF SALES TAX U P
March 17, 1970
SHAKLOO AHIR Vs. MUNSHI AHIR AND OTHERS
December 23, 1970
Shambhu Dayal and others Vs. Pt. Basdeo Sahai
January 1, 1970
SHAMSUDDIN Vs. ABBAS ALI
January 19, 1970
SHANTI NIGAM Vs. RAMESH CHANDRA NIGAM
August 25, 1970
SHEIKH KARIM ULLAH Vs. THE CENTRAL SUNNI WAQF BOARD OF U.P. LUCKNOW THROUGH ITS SECRETARY
October 15, 1970
SHEO LOCHAN AND OTHERS Vs. STATE
September 2, 1970
SHRI BAIDYA NATH AYURVED BHAWAN P LTD Vs. COMMISSIONER OF SALES TAX U P
January 21, 1970
SHRI RAM AND ANR. Vs. SHEO DAS AND ANR.
November 4, 1970
SHYAM LAL AND OTHERS Vs. BABU LAL AND ANOTHER
November 18, 1970
SHYAM LAL OM PRAKASH Vs. COMMISSIONER SALES TAX UTTAR PRADESH
August 26, 1970
SHYAM LAL PAHARIA Vs. GAYA PRASAD GUPTA RASAL
August 10, 1970
SHYAM LAL SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
January 12, 1970
SHYAM MANOHAR DIXIT Vs. SALES TAX OFFICER
January 30, 1970
SHYAM SUNDER JHUNJHUNWALA Vs. STATE
September 28, 1970
SITA RAM Vs. HUKMI RAM
September 29, 1970
SITA RAM GARG Vs. SMT. OMWATI
November 4, 1970
SITA RAM HAR GOVIND Vs. COMMISSIONER OF INCOME TAX
May 13, 1970
SITA RAM SINGH AND OTHERS Vs. STATE OF UP AND OTHERS
August 3, 1970
SMT. JAGDEI Vs. GANDHI VIDYALAYA INTERMEDIATE COLLEGE AND OTHERS
April 13, 1970
SMT. LAKHPATI DEVI Vs. SARJU PRASAD PANDEY
March 28, 1970
SMT. MARJADI AND OTHERS Vs. UMAPATI AND OTHERS
January 2, 1970
SMT. MATABI Vs. SMT. SHEOPATI AND OTHERS
November 5, 1970
SMT. MAYA Vs. NARAIN DASS AND OTHERS
March 18, 1970
SMT. PARMESHWARI DEVI Vs. ABRAR HUSAIN
July 7, 1970
SMT. TAMBO AND ANOTHER Vs. STATE
November 11, 1970
SOHANLAL BAJAJ Vs. DISTRICT MAGISTRATE BULANDSHAR
July 6, 1970
SOM NATH SONI Vs. HIND HOUSING AND CONSTRUCTIONS LTD.
January 15, 1970
SONEY LAL Vs. STATE
March 13, 1970
SRI KRISHNA Vs. STATE TRANSPORT APPELLATE TRIBUNAL U P LUCKNOW
July 24, 1970
STATE Vs. SRI LAL
January 23, 1970
STATE Vs. RAM BABU AND OTHERS
January 27, 1970
STATE Vs. KAILASH CHAND JAIN
September 11, 1970
STATE OF U P Vs. B N SINGH
November 20, 1970
STATE OF U P Vs. PADAM SINGH RANA
January 27, 1970
STATE OF U P Vs. VISHWESHWAR DAYAL
March 16, 1970
STATE OF U P Vs. KUNJI LAL
April 7, 1970
STATE OF U P Vs. BAR COUNCIL OF U P
July 9, 1970
STATE OF U P Vs. KUNJI LAL
July 4, 1970
STATE OF U.P. Vs. BHAGWATI PRASAD
July 6, 1970
STATE OF U.P. Vs. RAJA RAM
August 11, 1970
STATE OF U.P. Vs. KHUR KHUNDI AND OTHERS
December 7, 1970
STATE OF UP Vs. MOHAMMAD ZAKI
September 7, 1970
STATE OF UP Vs. KAILASH CHANDRA BHARGAVA
October 12, 1970
STATE OF UP Vs. MANGAT
July 28, 1970
STATE OF UTTAR PRADESH Vs. TULSI RAM
May 15, 1970
STATE OF UTTAR PRADESH Vs. DISTRICT JUDGE FAIZABAD
February 12, 1970
STATE OF UTTAR PRADESH Vs. SEWAK CHAND
March 11, 1970
STATE OF UTTAR PRADESH Vs. H. C. KAUSHAL AND ANOTHER
March 25, 1970
STATE OF UTTAR PRADESH Vs. DISTRICT REGISTRAR MEERUT
December 23, 1970
SUBIMAL RUDRA Vs. ADDL. DISTRICT MAGISTRATE AND OTHERS
August 10, 1970
SUGHAR SINGH Vs. DEPUTY DIRECTOR OF CONSOLIDATION U.P. LUCKNOW, CAMP AT ETAWAH AND OTHERS
July 24, 1970
SUGRIM Vs. SARASWATI
August 26, 1970
SULEMAN KHAN Vs. DIRECTOR OF CONSOLIDATION (COMMR.), FAIZABAD AND OTHERS
December 10, 1970
SUNDAR LAL Vs. THE STATE OF UTTAR PRADESH, THROUGH THE SECRETARY NIWAS VIBHAG, LUCKNOW AND ANOTHER
March 5, 1970
SUNDER LAL JANESHWAR DASS Vs. COMMISSIONER SALES TAX U P LUCKNOW
April 28, 1970
SUNDER SINGH Vs. DEPUTY COMMISSIONER, ALMORA AND ANOTHER
March 28, 1970
SURENDRA DUBEY Vs. COLLECTOR GORAKHPUR
November 13, 1970
SURESH CHANDRA SHARMA Vs. RAJASWA PARISHAD U P
April 2, 1970
SUSHIL CHANDRA Vs. STATE OF UTTAR PRADESH
November 30, 1970
SWADESHI COTTON MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
April 29, 1970
SWAMI NARSINGH GIRI Vs. COMMISSIONER OF INCOME TAX
August 18, 1970
SWARUPA AND OTHERS Vs. THE DY. DIRECTOR OF CONSOLIDATION UP AND OTHERS
March 10, 1970
SYED ALLEY EBA RIZVI Vs. STATE
February 24, 1970
THE ROHTAK AND HISSAR DISTRICT ELECTRIC SUPPLY CO. LTD. Vs. THE MUNICIPAL BOARD, SULTANPUR UP AND ANOTHER
April 23, 1970
THE ZILA PARISHAD MUZAFFARNAGAR Vs. BABOO RAM AND OTHERS
September 4, 1970
TIKA RAM Vs. NAUBAT
October 2, 1970
TIKA RAM Vs. NAUBAT
February 10, 1970
TOTA ALIAS TOTA RAM Vs. PRABHU AND ANOTHER
October 12, 1970
UDHAM SINGH KEHAR SINGH Vs. STATE OF UTTAR PRADESH AND ORS.
February 27, 1970
UMA SHANKAR HARI NANDAN AHIR Vs. STATE
April 6, 1970
UNION OF INDIA Vs. ONKAR SINGH JOHARI
February 27, 1970
UNION OF INDIA Vs. SYED KHAIRUDDIN AHMAD
July 20, 1970
UNION OF INDIA Vs. BRIJ NATH RAI
September 22, 1970
UNION OF INDIA Vs. KANOR RANBIR SINGH SIDHU
December 4, 1970
UNION OF INDIA Vs. LAKSHMI RATAN COTTON MILLS LTD
November 20, 1970
UNITED COMMERCIAL CORPORATION Vs. COMMISSIONER OF INCOME TAX
August 21, 1970
USMAN AND ANOTHER Vs. STATE
April 8, 1970
V. N. PURI AND OTHERS Vs. BISHAN LAL AGARWAL
November 30, 1970
VIDHYDHAR DUBE AND ORS. Vs. HAR CHARAN AND ORS.
March 16, 1970
VIJAI NATH Vs. DAMODAR DAS CHELA SHIV MANGAL DAS
September 9, 1970
VIJAYA CYCLE AND RICKSHAW CO. Vs. COMMISSIONER OF SALES TAX
September 21, 1970
VIRENDRA KUMAR JAIN Vs. THE STATE OF UTTAR PRADESH
May 22, 1970
VISESWAR AND OTHERS Vs. RAM ASRE
September 30, 1970
VYAS TEWARI Vs. STATE
September 25, 1970
YASIN AND ANOTHER Vs. STATE OF UP
February 4, 1970