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Case Index
Title
Date
A E THANGAVELU GOUNDER Vs. GOVERNMENT OF MADRAS
March 3, 1970
A KANNU Vs. STATE OF MADRAS
March 30, 1970
A R MANICKYAM Vs. ASSISTANT COMMERCIAL TAX OFFICER
February 26, 1970
A. ARUNAGIRI Vs. S.P. RATHINASAMI
March 21, 1970
A. CHINNASWAMI GOUNDER Vs. THE DIRECTOR OF SETTLEMENTS AND ORS.
July 2, 1970
A. GURUSAMY PILLAI Vs. THE COMMISSIONER, SALEM MUNICIPALITY
April 3, 1970
A. RANGASWAMY NAIDU ALIAS A.R. NAIDU Vs. B.V. VENKATALAKSHMI AMMAL AND ANR.
June 22, 1970
A. SENGAYAN CHETTIAR Vs. STATE OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT, FOOD DEPARTMENT AND ORS.
August 10, 1970
A. SUBBIAH Vs. B. THIRUVENKATASWAMI
December 10, 1970
A.S. KRISHNAMURTHI Vs. REVENUE DIVISIONAL OFFICER, SAIDAPET, CHINGLEPUT DISTRICT
January 3, 1970
ABDUL RASHID SAHIB Vs. ASSISTANT ENGINEER HIGHWAYS KALLAKURICHI
January 8, 1970
ACCOMMODATION CONTROLLER Vs. G RUKMANI AMMAL
September 15, 1970
AMEENABI Vs. AMIRJAN SAHIB
April 21, 1970
AMMAPONNAMMAL Vs. SHANMUGAM PILLAI
August 18, 1970
AMMASI GEUNDER Vs. SRI. NAGALIAPPASAMI KEIL BY TRUSTEES A.R. SATYAMOORTHI PILLAI AND ANOTHER.
March 21, 1970
ANGLO-AMERICAN DIRECT TEA TRADING COMPANY LTD Vs. LABOUR COURT
February 16, 1970
APPU ALIAS AYYANAR PADAYACHI Vs. STATE
July 30, 1970
ARUMUGAM CHETTIAR Vs. SADASIVAM PILLAI AND ORS.
August 12, 1970
ARUNACHALATHAMMAL AND ORS. Vs. SUDALAIMUTHU PILLAI AND ORS.
February 13, 1970
ASSISTANT DIRECTOR OF ENFORCEMENT Vs. O.S. IBRAHIM
September 28, 1970
B N SHARMA Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
February 27, 1970
B. BELLI GOWDER Vs. B. GOVINDAN AND ANR.
April 30, 1970
BALAMMAL Vs. PHK. S. MUTHUSWAMI CHETTIAR AND ORS.
February 10, 1970
BASHEER BIVI Vs. Z. KUCHELAR AND ANR.
January 20, 1970
BHANJI BAGAWANDASS Vs. COMMISSIONER OF INCOME TAX
April 3, 1970
BHERU MANUFACTURING CO. Vs. COLLECTOR OF CUSTOMS
June 17, 1970
BODI REDDY Vs. APPU GOUNDAN
July 2, 1970
BOMMA NAICKER Vs. MARIAYAYYE AMMAL AND ORS.
November 10, 1970
C P GNANASAMBANDAM Vs. TAMILNADU TRANSPORTS COIMBATORE PRIVATE LIMITED
March 17, 1970
C. PALANISWAMY Vs. K. PALANISWAMY
October 23, 1970
C.S. RAJAVELAN AND OTHERS Vs. A.N. PARASURAMA IYER
April 17, 1970
CENTRAL CAMERA COMPANY PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS
January 19, 1970
CHAIRMAN MADRAS PORT TRUST MADRAS Vs. KAMALA
January 28, 1970
CHIARMAN OF MANGING COMMITTEE OF THE SMT. DEV KUNWAR NANALAL BHATT VAISHNAV COLLEGE FOR WOMEN Vs. MRS. ALEYAMMA THOMAS
September 1, 1970
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. RM L RM L LAKSHMANAN CHETTIAR
January 5, 1970
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS Vs. B P ESWARAN
January 5, 1970
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. B A MALLAYA
August 3, 1970
COIMBATORE MURUGAN MILLS LIMITED Vs. BOARD OF REVENUE COMMERCIAL TAXES CHEPAUK MADRAS 5
February 9, 1970
COLLECTOR OF MADRAS Vs. MOHAMMED HABIBULLAH SAHIB AND ORS.
March 9, 1970
COMMISSIONER OF INCOME TAX Vs. RATNASWAMY K S
April 24, 1970
CONSTANCE LUBECK Vs. IN RE
April 3, 1970
D R NAGARAJAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
July 6, 1970
D SUBRAMANIAM Vs. ASSISTANT CONTROLLER OF ESTATE DUTY
November 2, 1970
D.N. KAMAKSHIAN SETTY Vs. THE FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER, SOUTHERN RAILWAY
August 27, 1970
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. INDIAN REFRIGERATION INDUSTRIES PRIVATE LIMITED
March 2, 1970
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. MADURAI PRINTING TAPE FACTORY
December 8, 1970
DEPUTY COMMISSIONER SALES TAX PONDICHERRY Vs. R A AKBAR ALIKHAN AND ABDUL RUHEEM AND COMPANY
February 25, 1970
DIRECTOR OF INDUSTRIAL AND COMMERCE Vs. K VELLAICHAMI
January 27, 1970
DIRECTOR OF SCHOOL EDUCATION GOVERNMENT OF TAMIL NADU Vs. REV BROTHER G AROGIASAMY S H J
September 10, 1970
E M N NARAYANA CHETTIAR Vs. STATE OF MADRAS
February 2, 1970
E S ATHITHYARAMAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
January 21, 1970
E. VENKATAKRISHNA REDDY AND ORS. Vs. MINOR AMARABABU AND ORS.
December 18, 1970
EASUN ENGINEERING COMPANY LIMITED Vs. JOINT COMMERCIAL TAX OFFICER ESPLANADE DIVISION I MADRAS 1
April 2, 1970
EASWARAN CHETTIAR Vs. K SUBBARAYAN
April 3, 1970
EGAPPA GOUNDER Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION)
January 21, 1970
ELLAMMAL Vs. VEERASWAMY ALIAS LALGUDIAR
May 30, 1970
ELUMALAI GOUNDER Vs. ANNAMALAL GOUNDER
February 10, 1970
FIRST GIFT TAX OFFICER TUTICORIN Vs. A A ANNAMALAI NADAR
March 23, 1970
FRANCIS XAVIER Vs. DIVISIONAL OPERATING SUPERINTENDENT, MOVEMENT, SOUTHERN RAILWAY
December 24, 1970
G GOMATHISANKARA DIKSHITHAR Vs. ASSISTANT COLLECTOR CHERANMAHADEVI TIRUNELVELI DISTRICT
November 23, 1970
G.M. ALI Vs. MRS. M. ROSARY AMMAL
January 23, 1970
GENERAL ASSURANCE SOCIETY LTD. Vs. SITARAMA RICE MILL CO. AND ORS.
April 10, 1970
GIFT TAX OFFICER FIRST Vs. ANNAMALAI NADAR A A
March 23, 1970
GINGEE TOWN PANCHAYAT, GINGEE, REPRESENTED BY ITS VICE PRESIDENT S.M. RAMASWAMY NAINAR Vs. THE COLLECTOR OF SOUTH ARTCOT DT. CUDDALORE AND ANOTHER
December 16, 1970
GNANAMBAL Vs. G.R. SELVARAJ
April 20, 1970
GOPAL DOSS SHYAMDOSS Vs. ANJALAI AMMAL
January 30, 1970
GOVINDARASU AND ANOTHER Vs. STATE
July 23, 1970
HABEEB MOHAMED Vs. EXECUTIVE OFFICER, TOWN PANCBAYAT, ADLRAMPATTINAM, THANJAVUR DT
September 30, 1970
HARIDAS GIRDHARDAS AND ORS. Vs. VARADARAJA PILLAI AND ANR.
June 17, 1970
HEHNAMANN HOMEO INSTITUTE, BY PROPRIETOR, DR. S. SRINIVASAN Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY, MINISTRY OF HEALTH AND ORS.
April 3, 1970
HINDUSTAN LEVER LIMITED EDAMALAPATTIPUDUR TIRUCHIRAPALLI Vs. PRESIDING OFFICER LABOUR COURT MADURAI
March 10, 1970
IBRAHIM BATHIMA Vs. THIRUKKANNA THEVAR
July 1, 1970
IN RE : BASKARAN Vs. STATE
July 1, 1970
IN RE : CHELLIAH NADAR Vs. STATE
April 13, 1970
IN RE : MURUGAN Vs. STATE
August 19, 1970
IN RE : PERUMAL THEVAR Vs. STATE
October 22, 1970
IN RE : THIMMARAYA CHETTY Vs. STATE
July 10, 1970
IN RE : VARADA KOUNDER Vs. STATE
October 16, 1970
IN RE: D. MUTHUKUMARASWAMY ALIAS RAJAKUMAR BY POWER OF ATTORNEY AGENT M.S. DAKSHINAMOORTHY Vs. STATE
April 17, 1970
IN RE: DEEPCHAND Vs. STATE
April 30, 1970
IN RE: DEVAKUMAR AND ORS. Vs. STATE
September 3, 1970
IN RE: DURAISAMI NADAR AND ANR. Vs. STATE
January 20, 1970
IN RE: ELUMALAI AND ANR. Vs. STATE
February 13, 1970
IN RE: JEYADEVAN Vs. STATE
November 6, 1970
IN RE: K. HASTIMAL Vs. STATE
September 10, 1970
IN RE: KALIYAN ALIAS MUTHUSAMY Vs. STATE
January 22, 1970
IN RE: KANDHAPADAYACHI ALIAS KANDASWAMI Vs. STATE
April 29, 1970
IN RE: KANEKARAJ Vs. STATE
August 6, 1970
IN RE: KHAN Vs. STATE
November 6, 1970
IN RE: KUNJITHAPATHAM Vs. STATE
February 18, 1970
IN RE: LAKSHMAN Vs. STATE
November 4, 1970
IN RE: LAKSHMI KUMARI Vs. STATE
March 16, 1970
IN RE: M. RAJAMANI Vs. STATE
September 1, 1970
IN RE: M.K.T. SUBRAMANIAM, AND ANOTHER Vs. STATE
December 11, 1970
IN RE: MOHUB BASHA Vs. STATE
March 9, 1970
IN RE: MRS. AGA BEGUM Vs. STATE
July 8, 1970
IN RE: MYILSAMI ALIAS MYLAN Vs. STATE
April 15, 1970
IN RE: NATTAYYAN Vs. STATE
April 9, 1970
IN RE: NAVIER MAROLLE Vs. STATE
June 25, 1970
IN RE: P. KASI MUDALIYAR Vs. STATE
April 15, 1970
IN RE: P. RAMASWAMI Vs. STATE
December 11, 1970
IN RE: P.S. MANI Vs. STATE
September 1, 1970
IN RE: PANDIAN AND ANR. Vs. STATE
February 20, 1970
IN RE: PERIASWAMY ALIAS MA IRAIVAN Vs. STATE
June 17, 1970
IN RE: PHILIP Vs. STATE
January 21, 1970
IN RE: POONAIKANNAN ALIAS KARUPPA VALAYAN Vs. STATE
July 10, 1970
IN RE: RAJAKUMAR BHAGAVATSARAN Vs. STATE
August 19, 1970
IN RE: RAJAMANI Vs. STATE
January 23, 1970
IN RE: RAMAKRISHNA PILLAI Vs. STATE
October 13, 1970
IN RE: RAMAMOORTHY Vs. STATE
June 16, 1970
IN RE: S.P. NAIDU Vs. STATE
January 5, 1970
IN RE: SELVIN Vs. STATE
February 21, 1970
IN RE: SUBRAMANIAM ALIAS RANGASWAMI Vs. STATE
July 1, 1970
IN RE: T. DAS ALIAS RAMADOSS Vs. STATE
December 24, 1970
IN RE: THANGAVELU ASARI Vs. STATE
November 13, 1970
IN RE: THANGAVELU ASARI Vs. STATE
November 30, 1970
IN RE: VASUDEVAN Vs. STATE
November 11, 1970
IN RE: VELLA PINNA THEVAR Vs. STATE
March 31, 1970
IN RE: W.J. BUSH PRODUCTS LTD. AND ANOTHER Vs. STATE
August 12, 1970
IN RE; NATIONAL AND GRIDLAYS BACK LTD. MADRAS Vs. STATE
April 3, 1970
INDUKURU VENKATARAMAIAH CHETTY Vs. PYDA ADISESHACHALAM CHETTI AND OTHERS
November 6, 1970
JALAGAM SUBRAMANIAM NAIDU AND SONS BY SOLE PARTNER JALAGAM SUBRAMANIAM NAIDU (JUNIOR) AND OTHERS. Vs. P. KANNAMMAL (DIED) AND OTHERS.
February 24, 1970
JAYALAKSHMI Vs. RUBY GENERAL INSURANCE CO MADRAS
February 3, 1970
JAYALAKSHMI AND ORS. Vs. THE RUBY GENERAL INS. CO. LTD. AND ANR.
September 3, 1970
K A BARI Vs. STATE OF TAMIL NADU
March 26, 1970
K GANAPATHY Vs. VAIDYALINGAM
October 22, 1970
K LAKSHMINARAYANAN COIMBATORE Vs. COMMISSIONER OF INCOME-TAX MADRAS
February 5, 1970
K M SUBRAMANIAM Vs. STATE OF MADRAS
June 26, 1970
K N RAMAKRISHNAN Vs. C KERALA CHAND
April 9, 1970
K R SANKAR Vs. M A BUVANAMBAL AMMAL
September 29, 1970
K S RAMASWAMI Vs. INSPECTOR OF MUNICIPALITIES MADRAS
January 21, 1970
K SATYAMURTI Vs. STATE OF TAMIL NADU
October 22, 1970
K. AMBALAVANAN Vs. THE BANK OF MADURAI (LTD.)
March 3, 1970
K. ISHAQ SHERIFF SAHEB Vs. MUMTAZ BEGUM AND ORS.
November 10, 1970
K. KAMAKSHI Vs. K. MANI
April 22, 1970
K. MANATHUNAINATHA DESIKAR Vs. SUNDARALINGAM AND ORS.
January 16, 1970
K. SUMATIBAI AND ANR. Vs. D. SAROJINI AND ORS.
April 24, 1970
K.M. SUNDARAM, EXECUTIVE COMMITTEE MEMBER, COMMUNIST PARTY OF INDIA, TAMIL NADU COMMITTEE Vs. INSPECTOR-GENERAL OF POLICE AND ORS.
August 28, 1970
K.R. NARAYANA IYENGAR (DIED) BY L.RS. Vs. K.K. RANGANATHA IYENGAR AND ORS.
July 28, 1970
K.R. SAVUNDAPPA CHETTIAR Vs. K.M. INDRANI AMMAL AND ANOTHER
August 27, 1970
K.S. ABDULLAH Vs. S. SRINIVASAN
November 13, 1970
K.S. RANGANATHAN Vs. RANGASWAMI ALIAS CHINNAPPAN MUTHIRIAR AND OTHERS
February 3, 1970
K.V. SUBBIAH Vs. T. CHALAPATHI RAO
September 14, 1970
KAMADHENU METAL ROLLING MILLS PRIVATE LIMITED TIRUPUR Vs. STATE OF TAMIL NADU
August 14, 1970
KAMALAMMAL Vs. M. KANTHAMMA
August 20, 1970
KANNAN MOTOR TRANSPORTS (P.) LTD., NOW REPRESENTED BY KANNAN MOTOR TRANSPORT Vs. PRABHU TRANSPORTS (P.) LTD. AND ORS.
February 26, 1970
KARUPPA GOUNDAR Vs. CHINNA ANGAPPA GOUNDAR
October 30, 1970
KASTHURIRANGAM Vs. STATE
January 21, 1970
KODAMBAKKAN PANCHAYAT REPRESENTED BY ITS PRESIDENT Vs. THE INSPECTOR OF PANCHAYATS AND ANR.
September 2, 1970
KOTHAVARANGA ALIAS GOVIADA PARIAYACAL AND OTHERS Vs. STATE
September 29, 1970
KRISHNA GOUNDAR Vs. KUPPUSWAMY AND OTHERS
November 4, 1970
KRISHNAN Vs. STATE
January 21, 1970
KUMARAVEL PILLAI Vs. S GANAPATHI
April 22, 1970
L P NARAYANAN SOLE PROPRIETOR AND ORS Vs. GOVERNMENT OF MADRAS AND ORS
September 18, 1970
L V VEERI CHETTIAR Vs. SALES TAX OFFICER BOMBAY
March 13, 1970
LAKSHMI VILAS BANK Vs. L S PATTABHI CHETTIAR
February 4, 1970
LAKSHMINARAYAN KARVA AND ORS. Vs. SATYANARAYAN KHUBCHAND KARVA AND ANR.
February 6, 1970
LAKSHMINARAYANAN K Vs. COMMISSIONER OF INCOME TAX
February 5, 1970
LENA RATNAM Vs. INDIAN RED CROSS SOCIETY MADRAS STATE BRANCH
July 23, 1970
LODD BALAMUKUNDAS Vs. K KOTHANDAPANI
November 16, 1970
M G AMIRTHALINGAM Vs. GUDIYATHAM TEXTILES PRIVATE LIMITED
July 19, 1970
M K SUBRAMANIA PILLAI Vs. STATE OF MADRAS
February 11, 1970
M MARIAPPA GOUNDER Vs. INCOME TAX OFFICER
March 24, 1970
M MOHAMED SALAM Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE CHEPAUK MADRAS 5
March 5, 1970
M PAPPU REDDIAR Vs. AMARAVATHI AMMAL
July 8, 1970
M S M BUHARI Vs. S M BUHARI
October 14, 1970
M S SAMBAMURTI SASTRIAR Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES RANIPET AND
April 23, 1970
M S VENKATARAMAN Vs. M V SUNDARESAN
January 20, 1970
M. AVANASHIAPPA GOUNDER Vs. K.C.P. MUTHULAKSHMI AMMAL
September 10, 1970
M. JANAKIRAM NAIDU Vs. T.R. ARUMUGHA MUDALIAR
July 24, 1970
M.P. ARJUNA PATHAR Vs. A. MUTHIAH
November 26, 1970
M.P. LOKIAH AND ORS. Vs. V.M. JAYARAM NAIDU
November 2, 1970
M.P. TAHILRAMANI Vs. THE KALAKSHETRA, REPRESENTED BY ITS PRESIDENT, SMT. RUKMANI DEVI BY POWER-OF-ATTORNEY AGENT K. SANKARA MENON
September 14, 1970
M.S.M. MANGUDI Vs. STATE OF TAMIL NADU
October 15, 1970
MADRAS PORT TRUST Vs. JAL E KHAMBATTA
April 8, 1970
MAHALAKSHMI OILS MILLS Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 22, 1970
MAHIMAI DOSS AND OTHERS Vs. STATE
January 8, 1970
MANAGEMENT OF NAGAPATTINAM ELECTRIC SUPPLY CO LTD Vs. STATE OF TAMIL NADU
October 22, 1970
MANAGEMENT OF SRI SIVASAKTHI BUS SERVICE Vs. P GOPAL
September 16, 1970
MANAGING DIRECTOR, M/S. S.M.R. TRANSPORTS (P.) LTD., RASIPURAM Vs. A.M. SUBRAMANIAM AND ANOTHER
September 28, 1970
MANICKA ACHARI Vs. STATE OF TAMIL NADU
February 11, 1970
MANICKAM CHETTIAR Vs. STATE OF MADRAS
February 24, 1970
MARAGATHAMANI Vs. EBENEZER PONRAJ SAMUEL
January 6, 1970
MARIA ROSAL DE ROSE AND ANR. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY (HARIJAN WELFARE DEPARTMENT) AND ANR.
July 3, 1970
MARIAM BEE Vs. COMMISSIONER OF POLICE, MADRAS,
March 3, 1970
MARIAPPA THEVAR Vs. KALIAMMAL
March 31, 1970
MEENAKSHISUNDARAM AND ORS. Vs. SRINIVASAGA REDDIAR AND ORS.
March 18, 1970
MOHAMED GHOUSE Vs. REVENUE DIVISIONAL OFFICER
April 16, 1970
MOHAMED NAZIRUDDIN Vs. GOVINDARAJULU APPAH
January 23, 1970
MOHAMMED HUSSAIN Vs. A.K.M. PITCHAI
September 3, 1970
MOHAMMED KUTHUBUDDIN AND OTHERS Vs. THE ADDITIONAL TRIBUNAL FOR DISCIPLINARY PROCEEDINGS, MADURAI AND ANOTHER
July 17, 1970
MOHAMMED NIRULLA BADSHA Vs. NAWAB GHULAM MOHIDEEN KHAN BAHADUR, MUTHAVALLI, PRINCE OF ARCOT ENDOWMENTS, REPRESENTED BY AGENT AHAMED MOHIDEEN SAHIB BAHADUR AND ANR.
December 14, 1970
MUNIA GOUNDAR Vs. PALANI GOUNDAR AND ORS.
September 1, 1970
MUNIASAMY NADAR Vs. RAMALAKSHMI AMMAL
March 25, 1970
MUNUSAMI Vs. STATE OF TAMIL NADU
September 23, 1970
MURLIMAL SANTHARAM AND CO. (MADRAS) PRIVATE LTD. Vs. NARSINSINGH GHANSHAM SINGH AND ORS.
December 3, 1970
MUTHIAN NADAR Vs. STATE
September 23, 1970
N YESUDIYAN NADAR Vs. ASSISTANT INSPECTOR OF LABOUR
August 10, 1970
N. PATTABIRAMAN Vs. THE ACCOMMODATION CONTROLLER AND ANR.
June 24, 1970
N.S. KUPPUSWAMY ODAYAR Vs. PANCHAYAT NARTHANGUDI
June 30, 1970
NACHIMUTHU GOUNDER Vs. AVALNAICKENPATTI CO-OPERATIVE SOCIETY BY ITS MANAGER, KRISHNAN AND ANR.
August 21, 1970
NAGAPPA GOUNDER Vs. KASI GOUNDER AND ORS.
February 18, 1970
NARASIMHAM NAIDU AND ANR. Vs. S. AYILU NAIDU AND ORS.
July 10, 1970
NARAYANASWAMI DESARI AND ANR. Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
July 28, 1970
NARAYANASWAMI NAIDU Vs. CHELLAMMAL AND ORS.
July 2, 1970
NATARAJAN Vs. CHANDMULL AMARCHAND BY POWER-OF-ATTORNEY, K. MILOPCHAND AND ANR.
October 23, 1970
NATARAJAN Vs. SUBRAMANIAN
January 28, 1970
O M S S SIVAMURUGAN Vs. ASSISTANT COMMERCIAL TAX OFFICER VIII MADURAI 13
March 4, 1970
OFFICIAL LIQUIDATOR Vs. BHARATPUR PRINCESSES TRUST MYSORE
November 12, 1970
OVEEKEE TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUCHENGODE
March 21, 1970
P BALAKRISHNAN Vs. PRESIDING OFFICER LABOUR COURT
March 12, 1970
P N S MANI Vs. S GOVINDAN
August 26, 1970
P. GOVINDASWAMI PADAYACHI Vs. SRI SURYANARAYANASWAMI DEVASTHANAM BY ITS HEREDITARY TRUSTEE, TIRUVADUTHURAI ADHEENAM
September 18, 1970
P. KONDIAH CHETTI AND ANOTHER Vs. THE COMMISSIONER OF POLICE, EGMORE, MADRAS AND ANOTHER
June 26, 1970
P. KONDISH CHETTY AND ANOTHER Vs. THE COMMISSIONER OF POLICE, MADRAS AND ANOTHER
November 24, 1970
P. RAMASWAMI Vs. M. KARCNAAIDHI
September 18, 1970
P. SADASIVAM Vs. M.M. RATHINASABAPATHY CHETTLAR
August 6, 1970
P. SHANKAR RAO Vs. THE GOVERNMENT OF INDIA, REPRESENTED BY THE HOME SECRETARY, MINISTRY OF HOME AFFAIRS AND ANR.
October 30, 1970
P. VAIRAMANI AMMAL Vs. K.N.K.R.M. KANNAPPA
January 3, 1970
P.R. GAJAPATHY NAIDU AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO MINISTRY OF DEFENCE AND ORS.
March 17, 1970
PALANIAPPA CHETTIAR (DIED) AND ORS. Vs. BABU SAHIB AND ORS.
December 2, 1970
PALANIAPPA CHETTIAR (DIED) AND OTHERS Vs. BABU SAHIB
February 2, 1970
PANDARA NADAR Vs. JAGADEESAN
April 6, 1970
PANDIAN Vs. MUTHUSWAMY
February 20, 1970
PAPAMMAL Vs. DHARMAN
January 20, 1970
PERUMAL AND ANR. Vs. STATE OF MADRAS
April 14, 1970
PICHAI Vs. COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE
July 29, 1970
PICHANDI AND OTHERS Vs. E. RAMASWAMI
January 29, 1970
PREMIER ELECTRO MECHANICAL FABRICATORS Vs. SUPDT OF CENTRAL EXCISE MADRAS
April 3, 1970
PROGRESSIVE PRINTERS Vs. STATE OF TAMIL NADU
February 25, 1970
PUBLIC PROSECUTOR Vs. CHENCHUVELA ACHARL AND OTHERS
March 25, 1970
PUBLIC PROSECUTOR Vs. K.N. RAMACHANDRAN AND ANOTHER
November 20, 1970
PUBLIC PROSECUTOR, MADRAS Vs. JAVANTHARAJ GULEEHA AND ANOTHER
August 18, 1970
PYARELAL MALHOTRA Vs. JOINT COMMERCIAL TAX OFFICER T NAGAR DIVISION MADRAS
April 10, 1970
R R G KATRE Vs. I M KAPUR AND ANOTHER
October 13, 1970
R SUNDARESA IYER Vs. BOARD OF REVENUE C T CHEPAUK MADRAS 5
July 9, 1970
R THANGASAMI NADAR Vs. AR A S DURAISWAMI NADAR
October 13, 1970
R VENKATACHALAM Vs. PERSONNEL OFFICER PERSONNEL BRANCH SOUTHERN
June 29, 1970
R. MOHAMMED KUTHUBUDDIN AND ORS. Vs. THE ADDITIONAL TRIBUNAL FOR DISCIPLINARY PROCEEDINGS AND ANR.
July 7, 1970
R. SUBBARAYA MUDALIAR Vs. SURAMANGALAM TOWN PANCHAYAT BY ITS EXECUTIVE OFFICER
January 5, 1970
R. SWAMINATHAN Vs. ANNAMMAL ALIAS SRIMATHI
July 2, 1970
R. THATHA DESIKA THATHACHARIAR Vs. THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) AND ORS.
July 6, 1970
R.M. SESHADRI Vs. K.K. CHARI
September 15, 1970
RAHIMA BIVI ALIAS SAFIA BI Vs. SIRAJUNNISSA BI, AZIZUNNISSA BI
July 30, 1970
RAJA GOUNDAR AND ORS. Vs. INSPECTOR OF POLICE
September 24, 1970
RAJAGOPAL NAIDU AND ANOTHER Vs. AGIMOOLA PADAYACHI
October 15, 1970
RAJAKUMAR BHAGWATSARAN Vs. V.P.V. RAJAN AND ORS.
November 30, 1970
RAJAKUMAR BHAGWATSARAN Vs. STATE
August 19, 1970
RAJALAKSHMI Vs. KOTHANDAPANI PILLAR
January 7, 1970
RAJAPALAYAM MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 3, 1970
RAJASTHAN SPINNING AND WEAVING MILLS LTD. Vs. TEXTOOL COMPANY LTD.
April 9, 1970
RAMAKRISHNA PILLAI (DECEASED) AND ORS. Vs. VELAYUDHAN PILLAI
July 20, 1970
RAMANATHA REDDY Vs. K V KUPPUSWAMI MUDALIAR
December 7, 1970
RAMASWAMI NAIDU Vs. STATE OF MADRAS
February 13, 1970
RANGAMMAL Vs. MARUDAMUTHU MUTHURAJA
February 21, 1970
RANGANATHAR MILLS Vs. STATE OF MADRAS
January 12, 1970
RANGANAYAKI AMMAL Vs. P. NATESA MUDALI
August 14, 1970
RANGASWAMI GOUNDER Vs. RAMASWAMI GOUNDER
September 24, 1970
RANGASWAMY GOUNDER BY GUARDIAN, MOTHER, KANDIAMMAL Vs. RAKKAYEE AMMAL
December 18, 1970
RATNAVELU MUDALIAR Vs. THANGAMMAL BY POWER-OF-ATTORNEY AGENT M. GURUSWAMI GOUNDER AND ANR.
December 7, 1970
ROJA KAMALAM Vs. STATE
June 16, 1970
S KALAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT MADRAS AND
December 7, 1970
S N PACHAMUTHU NADIR Vs. TILLAIYADI PILLAR TEMPLE CHARITY
January 30, 1970
S SETHURAMAN Vs. UNION OF INDIA UOI OWNING THE SOUTHERN
March 13, 1970
S V RAMAN Vs. MADRAS STATE WAREHOUSING CORPORATION
September 24, 1970
S. NAGANATHA AYYAR AND ORS. Vs. THE AUTHORISED OFFICER AND ORS.
December 11, 1970
S. RAMASWAMY VELAR AND ANR. Vs. V. PIDARAN AND ORS.
March 18, 1970
S. RANGAYYA GOUNDAR (DIED) AND ORS. Vs. KARUPPA NAICKER AND ORS.
November 3, 1970
S. RENGASWAMY Vs. V.R. SATHIAH PILLAI AND ORS.
March 20, 1970
S. SETHURAMAN Vs. UNION OF INDIA (UOI) OWNING THE SOUTHERN RAILWAY
March 30, 1970
S.K. SUBRAMANIAM AND ORS. Vs. N.S. KRISHNAMACHARI
October 13, 1970
S.P. MOHAMMAD Vs. THE COMMISSIONER OF LAND REVENUE, BOARD OF REVENUE (LAND REVENUE) AND ANR.
September 9, 1970
S.P. SHANMUGHAM CHETTIAR, MANAGING DIRECTOR, JAI HIND TALKIES (PARAMAKUDI) PRIVATE LTD. Vs. P.S. SOMASUNDARAM AND ORS.
January 12, 1970
S.S. SUNDARAM CHETTIAR Vs. MANGAI ACHI THROUGH POWER AGENT M.PR. CHOCKALINGAM CHETTIAR
June 26, 1970
S.T.G. ABDUL LATIF Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND OTHERS
December 10, 1970
SAMI THEVAR AND ORS. Vs. SADAYA THEVAR
November 12, 1970
SARADAMBAL AMMAL Vs. A.M. NATESA MUDALIAR
November 23, 1970
SAROJINI Vs. DORAISAMI CHETTIAR AND OTHERS
October 23, 1970
SECRETARY ENGINEERING METAL AND GENERAL WORKERS Vs. MANAGEMENT OF MYSORE PREMIER METAL FACTORY
April 23, 1970
SENGODA NADAR Vs. DORAISWAMI GOUNDER
August 14, 1970
SENTHILVEL GOUNDER Vs. VENKITACHALAM CHETTIAR
July 13, 1970
SETHU RAMALINGA MENATTARAYAR Vs. VEERAWAMI CHETTIAR
July 7, 1970
SEVAYI AMMAL Vs. M. SOMASUNDARAM
March 4, 1970
SHA JETMULL GENMULL Vs. GOCOOLDASS JAMUNADASS AND CO. REPRESENTED BY ITS PARTNER GOVINDASS PURUSHOTHAMDAS
November 30, 1970
SHANMUGATHAMMAL AND ORS. ETC. Vs. VALLIAPPAN ALIAS VALLINAYAGAM AND ORS.
October 27, 1970
SHANMUGHAM Vs. STATE
January 20, 1970
SINNAIYAN AND ORS. Vs. THE UNION TERRITORY OF PONDICHERRY, REPRESENTED BY THE UNDER SECRETARY TO GOVERNMENT, REVENUE AND DEVELOPMENT DEPARTMENT AND ANR.
October 30, 1970
SOLOMON AND ORS. Vs. MUTHIAH AND ORS.
November 4, 1970
SOMASUNDARA NADAR Vs. THE GOVERNMENT OF TAMIL NADU, REPRESENTED BY THE COMMISSIONER, MADURAI MUNICIPALITY AND EXECUTIVE AUTHORITIES
October 28, 1970
SOUMYANARAYANAN Vs. JAYALAKSHMI AMMAL
January 30, 1970
SOUTH INDIA INSURANCE CO BOMBAY Vs. LAKSHMI
December 9, 1970
SOUTH INDIA INSURANCE CO., LTD. AND ANR. Vs. THE UNION OF INDIA (UOI) OWNING THE INDIAN RAILWAYS REPRESENTED BY THE GENERAL MANAGER, SOUTHERN RAILWAY AND ANR.
October 23, 1970
SOWBAGYAM Vs. KALIAMURTHI
March 31, 1970
SOWBAGYAM Vs. KALIAMUSTHI
March 3, 1970
SRIMATHI UNNAMALAI AMMAL AND ANR. Vs. SRI VELLAYA PILLAI ALIAS KALIA PILLAI
June 26, 1970
SRINIVASA GINNING FACTORY Vs. MADRAS STATE ELECTRICITY BOARD
October 30, 1970
SRINIVASA NAICKER Vs. A N NAGAPPA CHETTIAR
December 21, 1970
SRINIVASA PERUMAL AND ORS. Vs. SELLAPAPAMMAL
September 14, 1970
STATE Vs. K RANGARAJU CHETTIAR
November 20, 1970
STATE Vs. CONSTANCE LUBECK
April 3, 1970
STATE BY PUBLIC PROSECUTOR Vs. GOVINDARAJA NAIDU AND ORS.
July 13, 1970
STATE BY PUBLIC PROSECUTOR Vs. K.M. KRISHNAN
November 20, 1970
STATE BY THE PUBLIC PROSECUTOR Vs. PONNUSWAMY
July 27, 1970
STATE OF MADRAS Vs. MOHAMED MUSTAFA
March 25, 1970
STATE OF TAMIL NADU Vs. INDIAN CRAFTS AND INDUSTRIES
January 19, 1970
STATE PROVIDENT FUND INSPECTOR, TIRUCHI Vs. PERIANNAN
February 22, 1970
STATE PUBLIC PROSECUTOR Vs. VILAKKU SYED ISMAIL NATCHI
July 14, 1970
STATE, BY PUBLIC PROSECUTOR Vs. IRUDAYAN
September 10, 1970
SUBBIAH GOUNDER Vs. KANDASWAMY GOUNDER
July 10, 1970
SUBRAMANIA PILLAI Vs. RAJAKKANI NADAR
July 28, 1970
SUBRAMANIA REDDIAR Vs. KOLLAPURI REDDIAR AND ORS.
September 29, 1970
SUNDARARAJA PILLAI Vs. KAMALPATCHA
February 20, 1970
SYED RABIA BEEVI Vs. THE AUTHORISED OFFICER, LAND REFORMS AND ANR.
March 10, 1970
SYED VALIYULLAH SHAH KHADIRI, PEERZADA AND OTHERS Vs. STATE OF TAMIL NADU AND ANOTHER
December 8, 1970
T M VENKATARAJAN Vs. T ABDUL MUNAF SAHIB
February 6, 1970
T T KRISHNAMACHARI Vs. INCOME TAX OFFICER
March 30, 1970
T V SUNDARAM IYENGAR AND SONS P LTD Vs. STATE OF TAMIL NADU
April 21, 1970
T. DAMODARAN Vs. SULOCHANA
February 9, 1970
T.A. RATHINAM PILLAI AND ANR. Vs. SRI SANKARASWAMI MUTT AND ANR.
July 1, 1970
T.E. MOHAMMED SHAREEF Vs. THE SUPERINTENDENT (WAKFS), CENTRAL ZONE AND ORS.
January 3, 1970
THE CHIEF CONTROLLING REVENUE AUTHORITY, BOARD OF REVENUE Vs. MRS. MANGALAM ISWARAN L.R. OF THE DECEASED B.P. ESWARAN
January 5, 1970
THE CHIEF SECRETARY, GOVERNMENT OF MADRAS AND ANR. Vs. M.S. RAMASWAMI
November 9, 1970
THE CORPORATION OF MADRAS, REPRESENTED BY THE COMMISSIONER Vs. WATER SUPPLY SPECIALISTS LIMITED
April 23, 1970
THE DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD AND ORS. Vs. K. SIDHDHIVINAYAGA MUDALIAR
March 18, 1970
THE DIRECTOR-GENERAL OF POSTS AND TELEGRAPHS Vs. N. NATARAJAN AND ANR.
November 2, 1970
THE ELECTION COMMISSIONER Vs. P. KAKKAN, PRESIDENT, TAMIL NADU CONGRESS COMMITTEE AND ORS.
June 15, 1970
THE INDIAN OVERSEAS BANK LTD. Vs. S.K. RAMALINGAM CHETTIAR AND ANR.
February 9, 1970
THE M.L.J. PRESS PRIVATE LTD. Vs. THE ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION AND ANR.
March 25, 1970
THE MANAGEMENT OF NATESAN TRANSPORT (P.) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
February 5, 1970
THE NILAMBUR KOVILAGAM, BY RECEIVER-CUM-COMMISSIONER SRI T.R. BALAKRISHNA IYER AND ORS. Vs. THE STATE OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT
October 26, 1970
THE RELIANCE MOTOR CO. PTE. LTD. MADRAS Vs. THE REGIONAL DIRECTOR OF EMPLOYEES STATE INSURANCE CORPORATION, MADRAS
March 2, 1970
THE RISHIYUR PANCHAYAT REPRESENTED BY THE PRESIDENT Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
October 27, 1970
THE SPECIAL OFFICER, AMARAVATHI CO-OPERATIVE SUGAR MILLS Vs. D.V. THIRUMALASWAMY AND ORS.
April 16, 1970
THE STATE OF MADRAS Vs. ALAGIRISWAMI NAICKER
December 24, 1970
THE T.V.R. SUBBICHETTYS FAMILY CHARITIES REPRESENTED BY ITS TRUSTEES Vs. EXECUTIVE OFFICER, SRPERUMBUDUR TOWN PANCHAYAT
September 29, 1970
THE TRICHINOPOLY MINING WORKS (P.) LTD. Vs. THE COLLECTOR OF TIRUCHIRAPALLI AND ORS.
April 22, 1970
THE WORKMEN OF THE JAWAHAR MILLS, SALEM REPRESENTED BY THE SECRETARY, THE SALEM DISTRICT MILLS WORKERS UNION, JAWAHAR MILLS Vs. THE MANAGEMENT OF THE JAWAHAR MILLS LTD. AND ANR.
February 24, 1970
THENAPPA CHETTIAR Vs. ANDIYAPPA CHETTIAR
November 9, 1970
THYAGRABRAHMA MAHOTSAVA SABHA Vs. V VENKATESAN
November 3, 1970
TINNEVELLY-TUTICORIN ELECTRIC SUPPLY CO LTD Vs. INDUSTRIAL TRIBUNAL AND S RAMAN
December 21, 1970
UTHANDARAMA PILLAI Vs. M. ARUMUGHAM PILLAI
April 29, 1970
V MARAIAPPAN Vs. STATE
November 17, 1970
V PONNAMMAL Vs. SALES TAX OFFICER XI ENFORCEMENT BRANCH GREATER BOMBAY BOMBAY
March 13, 1970
V. BALARAMAN Vs. VENKATADRI NAIDU AND OTHERS
November 2, 1970
V. EGAPPA GOUNDAR AND ORS. Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION), ASHOK LEYLAND AND BLUE MOUNTAIN ESTATE AND ORS.
January 21, 1970
V. SAMBANDAM AND ANR. Vs. S.T.S.V. KANDASAMI PADAYACHI AND ORS.
March 11, 1970
V.R. THULASAI SAH (DIED) AND ORS. Vs. SRI KATCHAPESWARASWAMY DEVASTHANAM BY ITS EXECUTIVE OFFICER AND ORS.
August 10, 1970
V.S. SWAMINATHA IYER (DIED) AND ORS. Vs. K.S. SRINIVASA AMMAL
July 24, 1970
VADIVELU MUDALIAR Vs. C.N. KUPPUSWAMI MUDALIAR
December 4, 1970
VARADAMMAL Vs. AMBALAL J VYAS
August 7, 1970
VARADARAJULU NAIDU Vs. REVENUE DIVISIONAL OFFICER TIRUKOILUR
February 18, 1970
VENKITAMMAL AND ANR. Vs. JANAKI AMMAL
December 3, 1970
VIDYANANDASWAMIAR AND OTHERS Vs. STATE OF MADRAS, REPRESENTED BY THE DISTRICT COLLECTOR OF RAMANATHAPURAM AT MADURAI AND ANOTHER
October 22, 1970
WORKMEN EMPLOYED IN ENNORE FOUNDRIES LTD Vs. MANAGER OF ENNORE FOUNDRIES LTD
February 11, 1970
WORKMEN OF RUBY WORKS LTD Vs. RUBY RUBBER WORKS LTD
March 7, 1970