Case Index

Title
Date
A L VORA SUPDT CENTRAL EXCISE Vs. RAMJIBHAI KUBERBHAI
August 31, 1970
ACHARYA MAHARAJSHRI NARENDRAPRASADJI ANANDPRASAD MAHARAJ Vs. STATE OF GUJARAT
September 3, 1970
AHMEDBHAI ABDULGANI MEMON Vs. STATE OF GUJARAT
November 25, 1970
AHMEDBHAI ABDULKADAR Vs. CUSTODIAN OF EVACUEE PROPERTY AND REGIONAL SETTLEMENT
April 29, 1970
AJIT MILLS LTD Vs. R P LAXPAT ASSTT COLLECTOR CENTRAL EXCISE AHMEDABAD
July 29, 1970
AJITSING HAKAMSING Vs. LABHKAUR
August 12, 1970
ALEMBIC GLASS INDUSTRIES LTD Vs. COMMISSIONER OF SALES TAX
November 12, 1970
AMARSINHJI MILLS LIMITED Vs. SANALAL G PATVI DECD
March 12, 1970
ANIRUDH ASHARAM VYAS Vs. DEEPAK KANTILAL GHIYA
August 17, 1970
ATUL PRODUCTS LTD. Vs. D.R. KOHLI, COLLECTOR OF CENTRAL EXCISE, BARODA
April 1, 1970
B SHAH AND CO SURAT Vs. STATE OF GUJARAT
November 30, 1970
BACHUBHAI BABABHAI Vs. RATILAL N SHAH
March 11, 1970
BAI CHANCHAL GUARDIAN OF MINOR RAMESHCHANDRA PRANSHANKER Vs. MANISHANKER MADHAVRAM
July 24, 1970
BAI DAHIBA HEIR AND L R OF DECD AMBALAL MAGANLAL DESAI Vs. JITENDRA KANAIYALAL PARIKH
December 21, 1970
BAI DAMYANTI Vs. PUSPABEN GUNVANTRAI RAVAL
September 21, 1970
BAI DEVKABAI Vs. SHAH SHAMJI MULJI
July 13, 1970
BAI FULI Vs. TATARPURA NO 2 TALUKA VADODARANI VIVIDH KARYAKARI SAHAKARI MANDALI LIMITED
July 21, 1970
BAI MEGHI SAJAN Vs. HARIJAN NEJA KHIMA
August 4, 1970
BAI PARSAN GOPALJI Vs. BHAGWANDAS NARSIDAS DECD
April 28, 1970
BHAGWANJI BAWANJI PATEL Vs. STATE OF GUJARAT
February 24, 1970
BHAGWANJI HIMATSINHJI Vs. GUJARAT REVENUE TRIBUNAL
July 21, 1970
BHARAT PRIVATE LIMITED Vs. UNION OF INDIA
July 10, 1970
BHAVNAGAR MUNICIPALITY Vs. NAVNITRAI DIPCHAND
November 23, 1970
BHIMJI KARSAN Vs. NANDUBEN NAGJI
February 20, 1970
CET Vs. SHETH MOTILAL KARSONDAS
November 6, 1970
CHANCHALBEN WD O DAHYABHAI DESAIBHAI Vs. GUJARAT REVENUE TRIBUNAL
July 22, 1970
CHANDRA VILAS HOTEL Vs. THE COMMISSIONER OF SALES TAX
November 18, 1970
CHANDRAKANT MADHAVRAO BHAIBER Vs. GAJENDRAKUMAR SUNDERLAL SHAH
July 13, 1970
CHANDRAKANT RATANSHI KOTHARI Vs. RATANSHI DAMJI KOTHARI
February 19, 1970
CHEHRABHAI KALUBHAI Vs. GOVINDBHAI HIRABHAI
September 15, 1970
CHHABILDAS MEHTA MLA Vs. GUJARAT LEGISLATIVE ASSEMBLY GUJARAT STATE
May 2, 1970
CHIMANLAL MAGANLAL SHAH Vs. SHANTILAL CHHAGANLAL SHAH
July 21, 1970
CHOOHARMAL WADHURAM Vs. COMMISSIONER OF INCOME TAX
October 8, 1970
COMMISSIONER OF EXPENDITURE TAX II Vs. SHETH MOTILAL KARSONDAS
December 11, 1970
COMMISSIONER OF INCOME TAX Vs. TIKYOMAL JASANMAL
October 15, 1970
COMMISSIONER OF INCOME TAX Vs. AMIN R M
October 16, 1970
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA ENGINEERING COMPANY
September 11, 1970
COMMISSIONER OF SALES TAX Vs. BHARAT IRON
November 20, 1970
COMMISSIONER OF SALES TAX GUJARAT Vs. ASHA WATCH CO
November 21, 1970
COMMISSIONER OF SALES TAX GUJARAT STATE Vs. INDIA CUTLERY STORES SURAT
December 7, 1970
COMMISSIONER OF SALES TAX, GUJARAT STATE, AHMEDABAD Vs. K.B. MEHTA & COMPANY, AHMEDABAD
December 5, 1970
COMMISSIONER OF WEALTH TAX Vs. SAYAJI MILLS LIMITED
November 4, 1970
COMMISSIONER OF WEALTH TAX Vs. NARANDAS MOTILAL
September 14, 1970
COMMISSIONER OF WEALTH TAX Vs. ANARKALI SARABHAI
September 17, 1970
D S PATEL AND CO Vs. GUJARAT STATE TEXTILE CORPORATION LIMITED
September 30, 1970
DABHOI MUNICIPALITY THE Vs. V R NAYAK DISTRICT REGISTRAR OF CO OPERATIVE SOCIETIES BARODA
March 13, 1970
DAHYABHAI LIMJIBHAI DECD Vs. AMARCHAND JAGJIVAN
January 20, 1970
DAHYABHAI SOMABHAI Vs. RAMAJI KESARJI
July 21, 1970
DAKOR UMRETH ELECTRICITY COMPANY LIMITED Vs. STATE OF GUJARAT
October 19, 1970
DALLUMIYA LALMIYA MALEK Vs. STATE OF GUJARAT
August 31, 1970
DANIRAIJI VRAJLALJI Vs. VAHUJI MAHARAJ CHANDRAPRABHA
April 16, 1970
DHARAMPUR LEATHER CLOTH CO P LTD Vs. A B PATEL, INSP OF C EX , SURAT
July 30, 1970
DHARI GRAM PANCHAYAT Vs. SAFAI KAMDAR MANDAL RAJKOT
April 28, 1970
DHIRAJLAL MAGANLAL DESAI Vs. KAMUBEN
February 20, 1970
DIWAN KALUSHA AHMEDSHA Vs. VANIKAR MR COLLECTOR OF KAIRA
March 10, 1970
FABRICS PRIVATE LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER KAIRA
October 15, 1970
FULABHAI GOVINDBHAI Vs. KAIRA DISTRICT TOBACCO MARKET COMMITTEE
February 9, 1970
G H SAIYAD Vs. SITABEN GOPALDAS
November 14, 1970
GANDHI GOPALDAS GORDHANDAS Vs. BAI LALITABAI MARGHABHAI
June 30, 1970
GOKALDAS AMARSHI Vs. PORBANDAR CITY MUNICIPALITY
July 20, 1970
GOPALBHAI CHHAGANLAL SONI Vs. STATE OF GUJARAT
November 24, 1970
GOSWAMI BRIJRATANLALJI MAHARAJ Vs. COMMISSIONER OF WEALTH TAX
October 17, 1970
GUJARAT BEEDI KARKHANA OWNERS ASSOCIATION Vs. UNION OF INDIA
October 15, 1970
GULAM HUSEN JIVABHAI Vs. STATE OF GUJARAT
March 3, 1970
GUNVANTRAY RAVISHANKER RAVAL Vs. STATE OF GUJARAT
April 7, 1970
HAJAM HUSSEIN DADU Vs. BAI KUNVERBAI PRABHUDAS
September 24, 1970
HASMUKHBHAI DHANJIBHAI ZAVERI Vs. R PARTHSARTHY
March 5, 1970
HEIRS OF DECD MOHANLAL LAVJI Vs. MUKTABAI SHAMJI
November 3, 1970
HIRALAL BHAGWANJI CONTRACTOR Vs. KANTILAL RANGILDAS MAHERBAN
September 18, 1970
HIRJI VIRJI TRANSPORT Vs. BASIRANBIBI WD O MOHAMEDMIYA MOHAMEDHUSSEIN MUNSHI
December 17, 1970
INDRAKANT M PATEL Vs. STATE OF GUJARAT
April 29, 1970
INSPECTOR OF FACTORIES THE JUNAGADH Vs. GORDHANDAS PURSHOTTAMDAS
April 16, 1970
ISABHAI MUSABHAI PATEL Vs. AHMEDABAD MUNICIPAL CORPORATION
February 16, 1970
ISHA VALIMAHMAD AND ANOTHER Vs. HAJI GULAM MOHAMAD HAJI DADA WAKF BY ITS SOLE TRUSTEE BY HIS CONSTITUTED ATTORNEY HAJI MOHAMAD AHMED AND ANOTHER
March 23, 1970
ISHA VALIMOHMED Vs. HAJI GULAM MOHMAD HAJI DADA WAKF
March 3, 1970
ISHVERLAL AND BROS Vs. SETH N N ITO
June 25, 1970
J D KAPADIA Vs. UNION OF INDIA
April 8, 1970
J R VAKHARIA AND SONS PRIVATE LIMITED Vs. KANTILAL TEJAJI PA H H OF FULCHAND DEVCHAND
March 13, 1970
JASHWANT KHIMABHAI BARIYA Vs. STATE OF GUJARAT
September 18, 1970
JAYANTILAL DAHYABHAI Vs. ANILKUMAR DAHYABHAI AND ANOTHER
February 10, 1970
JENABAI MOHMED Vs. GULAMABBAS ISMAILJI
November 19, 1970
JETHALAL TRIBHOVANDAS VALAND Vs. VIPINCHANDRA RAMANLAL GANDHI
April 14, 1970
JIVANLAL MAGANLAL PATEL Vs. MANGALDAS JOSHI
July 2, 1970
K A PATEL Vs. STATE OF GUJARAT
September 21, 1970
KAKVANI HASUMAL LILARAM Vs. BHAKHRANI GAFAR ALIMOHAMED
July 6, 1970
KANBI LADHA UKEDA Vs. JOSHI JESTARAM GANGARAM
June 22, 1970
KANBI RAMJI DUNGAR Vs. STATE OF GUJARAT
October 7, 1970
KANTILAL J SANGHAVI DR Vs. VINAY SHARMA
July 23, 1970
KASHIBEN Vs. STATE OF GUJARAT
September 22, 1970
KASTURBHAI LALBHAI Vs. MALHOTRA R K ITO
June 23, 1970
KESHUBHAI SOMNATH Vs. STATE OF GUJARAT
September 25, 1970
KHATIJA ABDULLA IBRAHIM TAI SMT Vs. NATIONAL TOBACCO COMPANY OF INDIA LIMITED CALCUTTA
December 18, 1970
KHIMCHAND PARSHOTTAM Vs. SHAH BHUPATRAY NATHALAL
January 21, 1970
KHOJA MUSHABHAI GULAMHUSEINBHAI Vs. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD
July 28, 1970
KUBERDAS HARGOVANDAS MODI Vs. K N LALCHANDANI ITO
June 24, 1970
MADANLAL MATHURDAS Vs. INCOME TAX OFFICER RAJKOT
April 10, 1970
MADHUBEN Vs. THAKARDA LAKHAJI SENDHAJI
March 5, 1970
MAHENDRA MILLS LIMITED Vs. DESAI P B AAC
June 24, 1970
MANAGING HEIRS OF DECD CHOKSHI MADHAVLAL CHUNILAL Vs. PARMAR MOTISING MADHAVSING
August 26, 1970
MANUBHAI D SHAH Vs. STATE OF GUJARAT
September 25, 1970
MARGHABHAI BABARBHAI PATEL Vs. PARIKH R M ITO
April 9, 1970
MEHTA JAGJIVAN VANECHAND Vs. DOSHI VANECHAND HARAKHCHAND
June 29, 1970
MODJI LADHUJI Vs. K P VASU NAMBEESAN
July 1, 1970
MOTIBHAI NARSHIBHAI Vs. JIVTI BHAGWANJI
March 18, 1970
MOTILAL HIRABHAI SPINNING AND WEAVING CO., LTD. Vs. XYZ
July 23, 1970
MOTILAL SANKALCHAND JAIN Vs. MUNICIPAL CORPORATION AHMEDABAD
March 3, 1970
MUMAN HASANALI MOHMADALI Vs. STATE OF GUJARAT
March 26, 1970
NAGRI MILLS CO LTD Vs. TEXTILE LABOUR ASSOCIATION AHMEDABAD
July 15, 1970
NAROTTAMDAS L SHAH Vs. STATE OF GUJARAT
November 4, 1970
NATUBHAI MANILAL DESAI Vs. FAKRUDDIN KALUMIYA SAYED
March 3, 1970
NATWARLAL JERAMBHAI PATEL Vs. STATE OF GUJARAT
April 17, 1970
NAVJIVAN MILLS CO. LTD Vs. KOHINOOR MILLS CO. LTD., BOMBAY
September 9, 1970
PANALAL BALABHAI ZAVERI Vs. STATE OF GUJARAT
March 30, 1970
PARI JIVANLAL JETHALAL DECD Vs. MANHARLAL BHAGWANJI alias BHAGVANDAS JETHALAL
July 15, 1970
PARSHOTTAM MOTIBHAI PATEL Vs. ISHWARBHAI LALLUBHAI BIN DALABHAI
March 3, 1970
PARSHURAM POTTERY WORKS COMPANY LIMITED Vs. TRIVEDI D R WTO
August 6, 1970
PATAN ALI HUSSAIN Vs. KAJI MUSTAFAMIYAN AJAMMIYAN
April 2, 1970
PATEL AMBA NATHA Vs. PATEL VIRJI DEVJI
March 12, 1970
PATEL KHEMABHAI HARGOVANDAS Vs. JANTRAL VILLAGE PANCHAYAT
July 8, 1970
PATEL RAMJIBHAI DANABHAI Vs. A S TAMBE SALES TAX OFFICER ANAND
July 8, 1970
PATHAN BAJITKHAN KAYAMKHAN Vs. SHAH MANEKLAL HARILAL
December 9, 1970
PATNI ALI HUSSEIN Vs. MUSTAFAMIYAN AJAMMIYA
April 2, 1970
PIUSH BHAGABHAI Vs. D P JOSHI
July 15, 1970
PRAJAPATI CHAKU VIRJI Vs. PATEL AMBA GANPATRAM
November 4, 1970
PRAMANIK STORES Vs. COMMISSIONER OF SALES TAX STATE OF GUJARAT
November 22, 1970
R.C. MEHTA AND CO. Vs. HIMABHAI MANUFACTURING CO. LTD.
July 7, 1970
RAM NARAIN AND CO Vs. UNION OF INDIA
August 17, 1970
RAMANLAL BHOGILAL PATEL Vs. N H SETHNA
July 2, 1970
RAMBHAI HASARAM CHANDANI Vs. KHENGAR MAHIJI
March 10, 1970
RAMJIBHAI KALIDAS Vs. DESAI I G ITO
July 1, 1970
RAMSINHJI VIRAJI RATHOD, PARMANAND SOCIETY Vs. THE STATE OF GUJARAT AND ANR.
July 15, 1970
RANCHHODBHAI BHAIJIBHAI PATEL Vs. COMMISSIONER OF INCOME TAX
September 7, 1970
RASIKLAL PATEL Vs. KAILASGAURI RAMANLAL MEHTA
September 23, 1970
RATILAL JIVAN Vs. STATE OF GUJARAT
April 3, 1970
RUBY LABORATORIES Vs. COMMISSIONER OF SALES TAX
November 26, 1970
SABARMATI RETI UDYOG KAMDAR SAHAKARI MANDAL LTD Vs. COMMISSIONER OF SALES TAX GUJARAT STATE
December 9, 1970
SARABHAI NAROTTAM Vs. DAVE PRAHLADRAI SHIVSHANKER
February 4, 1970
SARASWATIBEN Vs. MAFATLAL GOPALDAS PATEL
February 2, 1970
SAYED MOHOMED BAQUIR EL EDROOS VALDE SAYED JAFFER EL EDROOS SAJJADNASHIN OF EDROOS GADI Vs. ALIMIYA MAHMADMIYA
September 14, 1970
SHAH MULCHAND MOHANLAL Vs. SHAH DAMODARDAS AMTHACHAND
September 15, 1970
SHAH RAICHAND AMULAKH DECD Vs. UNION OF INDIA
January 31, 1970
SHAH RASIKLAL CHUNILAL Vs. SINDHI SHYAMLAL MULCHAND
November 11, 1970
SHANKERRAO RAMRAO MAIRAL Vs. SUMATI BHIKAJI KHISTE
February 24, 1970
SHANTILAL JETHALAL VYAS Vs. STATE OF GUJARAT
June 17, 1970
SHANTILAL POPATLAL KOTAK Vs. RAMNIKLAL MOHANLAL ASHRA
August 21, 1970
SHARDABEN WD O SITARAM MOHANLAL Vs. M I PANDYA
January 23, 1970
SHASHIKANT GOPALDAS AND CO Vs. SPECIAL L A OFFICER AHMEDABAD
April 3, 1970
STADFAST PAPER MILLS Vs. D.R. KOHLI, FORMER COLLECTOR OF CENTRAL EXCISE, BARODA
July 22, 1970
STAR RADIO ELECTRIC CO Vs. COMMISSIONER OF SALES TAX GUJARAT
November 13, 1970
STATE OF GUJARAT Vs. LAKHU NAROTTAM
November 13, 1970
STATE OF GUJARAT Vs. KARIMBHAI JAMALBHAI MEMON
October 12, 1970
STATE OF GUJARAT Vs. SARABHAI CHEMICALS
November 3, 1970
STATE OF GUJARAT Vs. DASHRATHLAL NATWARLAL PATEL
August 28, 1970
STATE OF GUJARAT Vs. SANGHAR IBRAHIM LADHA
March 9, 1970
STATE OF GUJARAT Vs. SHAH DINESHCHANDRA MOHANLAL
March 4, 1970
STATE OF GUJARAT Vs. NATHUBHAI MANILAL DESAI
July 7, 1970
STATE OF GUJARAT Vs. KANTILAL SHIVLAL
December 10, 1970
STATE OF GUJARAT Vs. MANEKLAL ROOGNATH
December 2, 1970
SURAT TEXTILE MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1970
SURAT VENKAR SAHAKARI SANGH LIMITED Vs. COMMISSIONER OF INCOME TAX
September 9, 1970
SYEDNA MOHAMED BURHANUDDIN THE 52ND DAI UL MULTAQ AND HEAD OF THE DAWOODI BOHRA COMMUNITY Vs. CHARITY COMMISSIONER GUJARAT STATE AHMEDABAD
April 23, 1970
THAKARDA JENAJI BAJAJI Vs. STATE OF GUJARAT
October 21, 1970
THAKKER PRABHURAM NAGJI Vs. BAI GANGABEN WD O NAROTTAMDAS LALJIBHAI
June 22, 1970
TRIBHOVANDAS JAMNADAS KANSARA Vs. STATE OF GUJARAT
February 12, 1970
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR Vs. CHIMANLAL KESHAVLAL RANA
August 21, 1970
UNION MEDICAL AGENCY Vs. STATE OF GUJARAT
November 16, 1970
USMAN ALIAS USMANGANI NURMOHMAD Vs. N T CHINOY DEPUTY COMMISSIONER OF POLICE
January 27, 1970
VADILAL SODA ICE FACTORY Vs. COMMISSIONER OF INCOME TAX
September 10, 1970
VARIETY BODY BUILDERS Vs. COMMISSIONER OF SALES TAX, GUJARAT
November 9, 1970
VELO INDUSTRIES Vs. COLLECTOR BHAVNAGAR
October 5, 1970
VELO INDUSTRIES Vs. COLLECTOR BHAVNAGAR
September 30, 1970
VICAS TRACTORS Vs. COMMISSIONER OF SALES TAX
November 21, 1970
VIKYAMAL DAKUMAL Vs. PRAKASHSING ATMASING
March 18, 1970
VOHARA ABBASALI MAHOMADALLI LAKHAWALA Vs. STATE OF GUJARAT
June 18, 1970
VRAJLAL DAMODAR Vs. STATE OF GUJARAT
February 16, 1970
VRAJLAL MAKANDAS VALIYA Vs. L D JOSHI COLLECTOR DISTRICT BHAVNAGAR
October 5, 1970
VRAJLAL TRIKAMLAL Vs. COMMISSIONER OF INCOME TAX
September 11, 1970