Case Index

Title
Date
A YOUSUF RAWTHER Vs. SOWRAMMA
June 24, 1970
ABDUL KADIR Vs. STATE OF KERALA
October 15, 1970
ACHUTHAN NAIR Vs. VASUDEVA MENON
July 9, 1970
ACHUTHAN PILLAI Vs. STATE OF KERALA
August 19, 1970
ADEELAGATH ALI HAJI Vs. ASST COLLECTOR OF CENTRRAL EXCISE
November 26, 1970
ADVOCATE Vs. STATE
February 23, 1970
AHAMMAD Vs. RUGMANI AMMA
December 4, 1970
ALEXANDER Vs. DIRECTOR OF PANCHAYATS
December 8, 1970
ALLEPPY MUNICIPAL COUNCIL Vs. S VEERIAH REDIAR
October 28, 1970
AMARAVILA KRISHNAN NAIR Vs. ELECTION COMMISSIONER OF INDIA
August 20, 1970
AMARAVILA KRISHNAN NAIR Vs. ELECTION COMMISSIONER OF INDIA NEW DELHI
August 26, 1970
AMMAD Vs. NARAYANAN NAMBIAR
October 27, 1970
AMMAD HAJI Vs. MOOSA
March 19, 1970
AMMU AMMA Vs. APPU MENON
October 23, 1970
AMMUKUTTY AMMA Vs. MADHAVI AMMA
October 20, 1970
ANIRUDHAN Vs. DAMODARAN ASARI
December 11, 1970
ANTHONY KOCHUVARIATHU Vs. CHAKKALINGA NADAR
November 18, 1970
APPULA VADHYAR NARAYANA VADHYAR Vs. VENKATESWARA VADHYAR
November 10, 1970
ASSISTANT COLLECTOR OF CENTRAL EXCISE Vs. RAVI
February 13, 1970
AYISABEEVI Vs. ABOOBACKER
December 24, 1970
AYISSA Vs. PRABHAKARAN
November 6, 1970
AYYAPPAN PILLAI SANKARA PILLAI Vs. NARAYANI AMMA PARUKUTTY AMMA
January 27, 1970
BARTHALOMEO F.B. Vs. THE MANAGER, ST. ALBANA L.P. SCHOOL
February 10, 1970
BASSAKUTTY METHAR AMINA OOMMA Vs. METHIANKUTTY METHAR
September 25, 1970
BAVA CHERIYAN Vs. MAHADEVA IYER
November 10, 1970
BOARD OF TRUSTEES OF THE COACHIN PORT TRUST Vs. WORKMEN OF THE COCHIN PORT TRUST
September 4, 1970
C CORREYA Vs. SALES TAX OFFICER FIRST CIRCLE
August 27, 1970
C K RAGHAVAN Vs. BHASKARAN NAIR
March 24, 1970
C M STEPHEN Vs. JOHN MANJOORAN
July 7, 1970
C P JOSEPH JUNIOR SUPERINTENDENT OFFICE OF R D D Vs. STATE OF KERALA
March 3, 1970
C RAMASWAMY Vs. KERALA STATE ELECTRICITY BOARD
August 11, 1970
C V ANANDAN MASTER Vs. STATE OF KERALA
July 29, 1970
C.D. JOHAR & SONS (P) LTD Vs. MESSERS PIERCE LESLIE & CO.
February 20, 1970
C.L. KILIKAR Vs. TRAVANCORE PLYWOOD INDUSTRIES LTD
June 29, 1970
CALICUT WHOLESALE CO OPERATIVE CONSUMERS STORES LTD Vs. STATE OF KERALA
February 2, 1970
CENTRAL GULF STEAMSHIP CORPORATION Vs. SORABJI AND COMPANY P LTD
March 25, 1970
CHAMI CHETTIAR Vs. THIRUMANDHAM KUNNU BHAGAVATHI DEVASWOM
October 21, 1970
CHAMU Vs. VALAYANAT THARAYIL CHIRUTHA
September 30, 1970
CHATHU Vs. KUNKICHI
February 20, 1970
CHATTANATHA KARAYALAR Vs. STATE OF KERALA
February 4, 1970
CHEKUTTY Vs. KUNHAVULLA
March 19, 1970
CHELLAMMA Vs. PADMANABHAN NAIR
August 18, 1970
CHELLAPPAN Vs. SIVANANDAN
November 24, 1970
CHEMPAN VARKEY Vs. STATE OF KERALA
November 3, 1970
CHERIA MAMMAD HAJI Vs. RAGHAVAN
September 18, 1970
CIT KERALA Vs. MALANGADAN TIMBER TRADERS
September 15, 1970
CIT, KERALA Vs. KERALA BALERS LTD. ALLEPPEY
June 16, 1970
COMMISSIONER OF INCOME TAX Vs. DAT PATHE
December 22, 1970
COMMISSIONER OF INCOME TAX Vs. INDIAN CHAMBER OF COMMERCE
October 22, 1970
COMMISSIONER OF INCOME TAX Vs. MALANGADAN TIMBER TRADERS
September 15, 1970
COMMISSIONER OF INCOME TAX Vs. KRISHNA WARRIER P
November 17, 1970
COMMISSIONER OF INCOME TAX Vs. M MUKUNDAN DECD
November 17, 1970
COMMISSIONER OF INCOME TAX Vs. VAREEDKUTTY P C
March 10, 1970
DAVEED ASEERVADAM Vs. KRISHNA PILLAI GOVINDA PILLAI
September 3, 1970
DEVARAJAN AND OTHERS Vs. KASSIM SAIT AND OTHERS
June 15, 1970
DHARMADEVAN Vs. KESAVAN UNNIPARAN
December 22, 1970
E M SANKARAN NAMBOORIPAD Vs. T NARAYANAN NAMBIAR
July 31, 1970
E.V. PARVATHY AMMAL Vs. S. VISWANATHAN
June 26, 1970
ELECTRIC AND MOTOR WORKS LTD Vs. Y W C A TRIVANDRUM
October 26, 1970
ERNAKULAM MILLS LTD Vs. STATE OF KERALA
November 3, 1970
EXCELL PRODUCTIONS Vs. COMMISSIONER OF INCOME TAX
November 2, 1970
EXECUTIVE OFFICER CHALAKUDY PANCHAYAT Vs. V P DEVASSY
October 13, 1970
FOOD INSPECTOR COCHIN CORPORATION Vs. K M ALIKUNJU
October 5, 1970
GANESH Vs. MAYA SUNDARI
February 16, 1970
GANGADHARAN Vs. THE STATE OF KERALA
January 8, 1970
GEEVARGHESE GEEVARGHESE Vs. ISSAHAK GEORGE
December 8, 1970
GIRAJA Vs. ANANTHA BHAKTHA
December 9, 1970
GOPALA PAI GOVINDA PAI Vs. KAMALAVATHI BAI
August 26, 1970
GOPALAKRISHNA KURUP Vs. STATE OF KERALA
November 27, 1970
GOPALAKRISHNAN NAIR Vs. THANKAMMA
January 23, 1970
GOPALAKRISHNAN NAIR Vs. PADMAVATHY AMMA
September 3, 1970
GOVINDA PILLAI KUTTAN PILLAI Vs. VASUDEVAN NAMBOODIRI
June 25, 1970
GOVINDA WARRIER SRFEDHARA WARRIER Vs. RUDRA WARRIER BALAKRISHNA WARRIER
October 20, 1970
HAJEE K ASSAINAR Vs. COMMISSIONER OF INCOME TAX
September 4, 1970
HAJI KASI MUHAMMED VALI AHAMMED SAHIB Vs. MAKKU SAHIB
November 16, 1970
HAJIRA UMMA Vs. CHANDRASEKHARAN NAIR
September 22, 1970
HALLAY MATHEW V Vs. STATE OF KERALA
June 19, 1970
HAMEED Vs. ITTOOP
May 28, 1970
HARISHANKAR PEKKRAIA Vs. RADHA
March 25, 1970
HAYAGREEVAN POTTI Vs. SANKARAN NAIR
February 4, 1970
HAYAGREEVAN POTTI Vs. LABOUR OFFICER TRIVANDRUM
February 4, 1970
HINDUSTAN CASHEW PRODUCTS P LIMITED Vs. SALES TAX OFFICER SPECIAL CIRCLE
November 27, 1970
INASSU Vs. VELU
February 4, 1970
IRINJALAKUDA BANK LTD Vs. PORUTHUSTERY PANCHAYAT
January 21, 1970
ISAAC Vs. STATE OF KERALA
August 25, 1970
ISSREAL Vs. PATHROSE
August 17, 1970
JACOB ONDEN Vs. REV STANLEY PADINGADAN
January 14, 1970
JAMES CHEREATH MANAGER C J M U P SCHOOL Vs. REGIONAL DEPUTY DIRECTOR OF PUBLIC INSTRUCTION
October 28, 1970
JANAKI AMMA Vs. STATE OF KERALA
February 25, 1970
JOSEPH Vs. ANTONY
June 16, 1970
JOSEPH Vs. THOMAS
July 31, 1970
JOSEPH CLEMENT Vs. LEELAMMA XAVIER
March 26, 1970
JOSEPH KURUVILLA Vs. OFFICIAL LIQUIDATOR
December 3, 1970
JOSEPH VARGHESE Vs. ANNAMMA
May 27, 1970
K CHANDRASEKHARAN NAIR Vs. STATE OF KERALA
December 9, 1970
K N BALAKRISHNAN Vs. SOMASUNDARAN NAIR
October 6, 1970
K N KUNHIRAMA NAMBIAR Vs. STATE OF KERALA
July 21, 1970
K P HORMIS MANAGING DIRECTOR FEDERAL BANK LTD Vs. P A JOHN
February 3, 1970
K P KHADER Vs. K K P KUNHAMINA
January 16, 1970
K R GOPINATHAN NAIR Vs. JACOB KURIAN
August 17, 1970
K S RAGHAVAN Vs. SUBBARAMA SASTRIGAL
November 27, 1970
K S RAGHAVAN Vs. ISWARA PATTAR GRAMOM PARAMESWARA SASTRIGALS SON
November 27, 1970
K SATHIARTHY Vs. NEW ERA MANUFACTURING CO LTD
March 24, 1970
K V SUBHADRA KOVILAMMA Vs. STATE OF KERALA
July 14, 1970
K VENKATACHALAM AIYER Vs. J MELBY DCRUZ
February 13, 1970
K. MUHAMMED Vs. NANI
February 9, 1970
K.P. VARGHESE Vs. ITO
March 3, 1970
KAMALAKSHI AMMA Vs. CHANDAPPAN
May 28, 1970
KANNAN Vs. SIVAGIRI MADHOM SOCIETY
June 8, 1970
KANNAN Vs. KADISA
July 24, 1970
KARTHIKEYAN Vs. COLLECTOR CUSTOMS
October 7, 1970
KATHIRU PILLAI Vs. DEVASYA MAMMAN
December 12, 1970
KATHIRU PILLAI Vs. DEVASYA MAMMAN
December 21, 1970
KAVERI AMMA Vs. PARAMESWARI AMMA
July 29, 1970
KELANS SON KODAKKAT KANNAN Vs. THARAKANDI KADISSA
July 24, 1970
KERALA CERAMICS LTD Vs. SEBASTIAN
July 23, 1970
KERALA FINANCIAL CORPORATION Vs. WEALTH TAX OFFICER
March 24, 1970
KERALA TRANSPORT CO Vs. COLONIAL DISTRIBUTORS
December 11, 1970
KESAVAN Vs. ANTONY
January 8, 1970
KESAVAN NAMBOOTHIRI KRISHNARU NAMBOOTHIRI Vs. PADMANABHAN VELAYUDHAN
December 24, 1970
KESAVAN VAIDYAN Vs. MUNICIPAL COMMISSIONER SHERTHALLAI
September 4, 1970
KOCHUTHOMMEN THOMAS Vs. STATE OF KERALA
November 25, 1970
KOONGARAN MUKUNDAN Vs. THAMARAVALAPPIL NALINI
August 19, 1970
KRISHNA PILLAI GOPALA PILLAI Vs. MADHAVAN PILLAI SUBBIAH PILLAI
July 13, 1970
KRISHNA PILLAI GOVINDA PILLAI Vs. GOVINDA PILLAI MADHAVAN PILLAI
September 4, 1970
KRISHNA PILLAI GOVINDA PILLAI Vs. SANKARA PILLAI GOVINDA PILLAI
December 23, 1970
KRISHNAN NAIR Vs. STATE OF KERALA
April 9, 1970
KRISHNAN THANGAL Vs. STATE OF KERALA
April 9, 1970
KRISHNARU NAMPOOTHIRI Vs. VALAYUDHAN
December 24, 1970
KRISHNASWAMI Vs. C H KANARAN
September 3, 1970
KUKKILA NARAYANA NAIK Vs. ADDITIONAL DISTRICT MAGISTRATE
October 30, 1970
KUMARAN Vs. MATHAI
July 31, 1970
KUMARAN NAIR Vs. MAMAPPAN PILLAY
July 20, 1970
KUMMALI ABUBUKKER Vs. VENGATT MARAKKAR
January 8, 1970
KUNCHATHY SADASIVAN Vs. VASU ASAN RAJAGOPALAN
January 21, 1970
KUNHAHAMMED HAJI Vs. KUNHEEN
October 13, 1970
KUNHI PATTI AMMA Vs. UTHA AMMA
January 9, 1970
KUNHIKALANDAR Vs. ABDUL KHADER
June 16, 1970
KUNJI PILLAI AMMA Vs. SOMANATHA PILLAI
November 19, 1970
KUNJU KARTHIYAYANI Vs. PARAMESWARAN ACHARI
September 28, 1970
KUNJU KUNJU PRESIDENT ALLEPEY CO OPERATIVE LAND MORTGAGE BANK LTD Vs. STATE OF KERALA
November 4, 1970
KURUVILLA CHACKO Vs. RTA KOTTAYAM
December 3, 1970
KUTTAN GOPALAN Vs. STATE
November 16, 1970
LAKSHMANAN Vs. MUSA
October 6, 1970
LEKSHMI AMMA Vs. KARUNAKARAN NAIR
March 11, 1970
LUCY KOCHUVAREED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
August 7, 1970
M ARJUN ELAYAD Vs. ASSISTANT EDUCATIONAL OFFICER
February 9, 1970
M K KUNHIRAMAN Vs. PURAMERI SERVICE CO OP BANK LTD
July 14, 1970
M K PRAKASH Vs. A P PARUKUTTY MOOPILAMMA
October 15, 1970
M O VARGHESE Vs. THOMAS STEAPHEN AND CO LTD
June 29, 1970
M P RAGHAVAN NAIR Vs. STATE INSURANCE OFFICER
December 23, 1970
M RAMANATHA PILLAI Vs. STATE OF KERALA
August 6, 1970
M V HYDROSE Vs. DY REGISTRAR OF CO-OPERATIVE SOCIETIES
December 24, 1970
M. KOYAKUTTY Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
November 25, 1970
M. PURUSHOTHAMAN NAIR Vs. STATE OF KERALA
February 10, 1970
M.N. SAHADEVAN Vs. NARAYANA PANICKER SUDHAKARAN AND ANOTHER
February 12, 1970
M/S. ACHUTHAN PILLAI AND CO., COCHIN Vs. REGIONAL PROVIDENT FUND COMMISSIONER, KERALA, TRIVANDRUM
October 23, 1970
MADATHODIYIL CHEROOTTY PILLAI Vs. STATE OF KERALA
February 5, 1970
MADHAVA KARNAVAR NARENDRA KARNAVAR Vs. RAMA KARNAVAR M. P. PARAMESWARA KARNAVAR
November 12, 1970
MADHAVAN Vs. RAMASWAMY CHETTIAR
November 11, 1970
MADHAVAN NAMBIAR Vs. NARAYANAN NAIR
July 8, 1970
MADHAVI Vs. KORAN
September 4, 1970
MADHAVI Vs. KUMARAN
August 18, 1970
MADHAVI AMMA Vs. KRISHNAN NAIR
January 16, 1970
MAIMU Vs. BEEBI
August 24, 1970
MAMMOO Vs. KUNHIRAMAN
June 5, 1970
MANAVALLABHAN KARANAMULPAD Vs. THE SUB-COLLECTOR AND LAND ACQUISITION OFFICER, MALAPPURAM
July 31, 1970
MANI CHACKO Vs. SUBRAMONIAN MOOTHATHU
November 10, 1970
MANJERI KOVILAKATH MANAVALLABHAN KARANAMULPAD MANJERI AND Vs. SUB COLLECTOR AND LAND ACQUISITION OFFICER MALAPURAM AND
July 31, 1970
MARIA ELIZABETH GOMEZ Vs. STATE OF KERALA
July 1, 1970
MARIAM Vs. OUSEPH XAVIER
August 5, 1970
MARKOSE PETER Vs. CHACKO ITTYCHERIA
December 11, 1970
MARY, C.P. Vs. C.P. THOMAS
February 27, 1970
MATHAI Vs. PUNNOOSE
March 18, 1970
MATHAI VARGHESE Vs. KURIACKO CHACKO
January 28, 1970
MATHEW OUSEPH Vs. ASSIMA KACHAMMA
September 2, 1970
MATHUKUTTI Vs. RUGMINI AMMA & OTHERS
October 1, 1970
MATHUKUTTY Vs. RUGMINI AMMA
October 7, 1970
MIDHAYEL THOMAS Vs. OUSEPH OUSEPH
March 23, 1970
MODERN WOODCRAFTS Vs. MODERN WOODCRAFTS EMPLOYEES UNION
October 28, 1970
MUTHAN ANKAMUTHU Vs. STATE OF KERALA
January 22, 1970
MYTHIANKUNJU Vs. PAREETHKUNJU
October 15, 1970
N KRISHNA IYER Vs. LAKSHMI AMMAL
July 6, 1970
N. SUNDARESWARAN Vs. COMMISSIONER OF INCOME-TAX, KERALA
October 6, 1970
NARAYANA PILLAI Vs. STATE
July 1, 1970
NARAYANAN Vs. STATE OF KERALA
July 6, 1970
NARAYANAN KRISHNAN Vs. KALLIYANIKUTTY AMMA
August 28, 1970
NARAYANAN SANKARAN MOOSS Vs. NATIONAL TYRE AND RUBBER CO. OF INDIA LIMITED
March 16, 1970
NASEEMA TEXTILES AZHIKODE Vs. UNION OF INDIA
February 13, 1970
OMANA PANDALA AMPU PANDALA Vs. KESAVARU SAMBHUVARU NAMBOODIRI
August 4, 1970
ORIENTAL TIMBER INDUSTRIES CHALAKUDY Vs. RANGE OFFICER CENTRAL EXCISE IRINJALAKUDA
January 21, 1970
OUSEPH SAKARIA Vs. CHERIAN JOSEPH
August 24, 1970
OUSEPH SAKARIA AND ORS. Vs. CHERIAN JOSEPH AND ANR.
September 24, 1970
P K KUNJU Vs. STATE OF KERALA
January 20, 1970
P NARAYANAN NAIR Vs. STATE OF KERALA
September 2, 1970
P P VARGHESE Vs. STATE OF KERALA
September 22, 1970
P RAMACHANDRAN Vs. STATE OF KERALA
April 8, 1970
P S SUBRAMANIAN Vs. STATE OF KERALA
October 27, 1970
P T RAMANKUTTY ACHAN Vs. KALYANIKUTTY
July 6, 1970
P.K. NAIR Vs. THE ORTHODOX SYRIAN CHURCH TRIVANDRUM REPRESENTED BY TRUSTEE P.A. THOMAS
January 27, 1970
PADMANABHA PILLAI KRISHNAN NAIR Vs. PUNNOSSE ABRAHAM
October 8, 1970
PADMANABHAN NAMBIAR Vs. ZONAL MANAGER, L.I.C. OF INDIA, MADRAS
February 26, 1970
PARAMESWARA MENON Vs. SACHIDANANDA MENON
March 13, 1970
PARAMESWARAN NAMBUDIRIPAD Vs. EXPENDITURE TAX OFFICER
October 6, 1970
PARAMESWARAN PILLAI KUMARA PILLAI Vs. CHINNA LAKSHMI
February 19, 1970
PARAPPUR CHURCH PARAPPUR Vs. LONAPPAN
March 4, 1970
PARVATHI AMMAL Vs. T. R. S. RAMANATHA IYER AND BROTHERS
January 30, 1970
PAUL Vs. C I ANTONY
December 9, 1970
PAVITHRAN Vs. STATE OF KERALA
April 8, 1970
PETER ELIZABETH Vs. AGRICULTURAL INCOME TAX OFFICER
February 5, 1970
PULLANGODE RUBBER AND PRODUCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 16, 1970
PUTHENCRUZ ST PETERS ORTHODOX SYRIAN CHRISTIAN CHURCH Vs. STATE OF KERALA
October 13, 1970
R N SREENIVASA SHENOI Vs. BANK OF MADURA LTD
October 20, 1970
R R N RAMALINGA NADAR Vs. V NARAYANA REDDIAR
December 10, 1970
R RADHAKRISHNA REDDIAR Vs. CONTROLLER OF ESTATE DUTY
October 27, 1970
RADHAKRISHNA UMBRELLA FACTORY Vs. INDUSTRIAL TRIBUNAL ALLEPPEY
December 9, 1970
RAJAN ALIAS DEVARAJAN Vs. ISMAIL MUHAMMED KARIM SAIT
June 15, 1970
RAJENDRAN, K. P. Vs. KUBERAN NAMBOODIRIPAD
December 4, 1970
RAMA SHETTY Vs. STATE OF KERALA
August 26, 1970
RAMAN MENON Vs. SAW MILLS AND INDUSTRIES LTD
March 25, 1970
RAMANUJAN NAIR Vs. SAROJINI
July 15, 1970
REV FR VICTOR FERNANDEZ Vs. ALBERT FERNANDEZ
December 9, 1970
REV FR XAVIER Vs. STATE OF KERALA
September 4, 1970
REV MOTHER ALEXIUS Vs. STATE OF KERALA
March 17, 1970
RUSTOM CAWASJEE COOPER Vs. UNION OF INDIA
May 5, 1970
S MUKUNDAN MENON MANAGER CITY RATIONING OFFICER Vs. STATE OF KERALA
March 4, 1970
S RAJAGOPALAN Vs. CORPORATION OF TRIVANDRUM
October 15, 1970
S VIDYADARAN Vs. N NARAYANAN
September 22, 1970
SADANANDAN Vs. THE SECRETARY, R.T.A., TRICHUR
June 17, 1970
SAHADEVAN Vs. SUDHAKARAN
February 18, 1970
SAIDALIKUTTY HAJI Vs. KUNHI POCKER
June 30, 1970
SAINABA Vs. NARAYANAN
August 5, 1970
SALES TAX OFFICER SPECIAL CIRCLE KOZHIKODE Vs. K S V GUPTA
August 28, 1970
SANKARA PILLAI MADHAVAN PILLAI Vs. INEZ ROSARIO
April 10, 1970
SANKARAN Vs. GOWRI AMMA
January 16, 1970
SANKARAN NAIR Vs. VANIAMKULAM PANCHAYAT
September 4, 1970
SARAMMA VARGHESE Vs. GEORGE
December 2, 1970
SARASWATHI AMMAL ALIAS C. KAMALA BAI Vs. ARJUNA PAI SREENIVASA PAI
January 28, 1970
SAROJINI P.R. Vs. ASSISTANT EDUCATIONAL OFFICER
October 8, 1970
SBT Vs. A J ABRAHAM
August 20, 1970
SESHASAYEE BROS TRAVANCORE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 13, 1970
SHIHABUDDIN IMBICHI KOYA THANGAL Vs. K P AHAMMED KOYA
December 8, 1970
SOUTH INDIA RUBBER WORKS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 27, 1970
SREE KRISHNA TRADES Vs. STO
August 26, 1970
SREEDHARA Vs. JAWALA PRASAD GUPTA
October 28, 1970
SREETHARA KAMATH Vs. JAWALA PRASAD GUPTA
January 7, 1970
STATE Vs. RAMAN
November 6, 1970
STATE Vs. DEVAKI AMMA
October 21, 1970
STATE OF KERALA Vs. V P ENADEEN
November 24, 1970
STATE OF KERALA Vs. DANIEL NADAR VEDAKANNU NADAR
August 19, 1970
STATE OF KERALA Vs. V.P. ENADEEN
September 24, 1970
STATE OF KERALA Vs. P K RAJAN
January 20, 1970
STATE OF KERALA Vs. T SREERAMULU P SURYANARAYANA AND CO
February 6, 1970
STATE OF KERALA Vs. KRISHNA KURUP MADHAVA KURUP
February 3, 1970
STATE OF KERALA Vs. MALABAR STEAMSHIP CO LTD
March 25, 1970
STATE OF KERALA Vs. JACOB JOSE
September 15, 1970
STATE OF KERALA Vs. DAMODARAN
August 18, 1970
STATE OF KERALA Vs. E BHASKARAN KUNHIKELU
July 20, 1970
STATE OF KERALA Vs. SREEPOORNA TRAYEESA VILASOM BANK LTD.,
June 16, 1970
STATE OF KERALA AND ANOTHER Vs. P. RAMA WARRIER AND OTHERS
December 4, 1970
STATE OF KERALA` Vs. GOVINDAN NAIR SUKUMARAN NAIR
January 14, 1970
SUBBAYYA PILLAI LEKSHMANA PILLAI Vs. NARAYANI SUBHASHINI
December 8, 1970
SUBHADRA AMMA Vs. VISWANATHA BOSE ASAN
September 24, 1970
SUBRAMONIA IYER Vs. OUSEPH SOURIYAR
November 27, 1970
SUKUMARAN NADAR Vs. SADASIVAN
August 5, 1970
SUKUMARAN NAIR Vs. RAGHAVAN NAIR
April 10, 1970
SUNDARESWARAN N Vs. COMMISSIONER OF INCOME TAX
October 6, 1970
SUPERINTENDENT, KALIYAR ESTATE, KERALA Vs. O. KURIAKKO AND ANOTHER
December 3, 1970
T B MEHNAN Vs. KANAKARAJA PILLAI
November 4, 1970
T JACOB Vs. STATE OF KERALA
August 24, 1970
T O HYDROSE Vs. CONTROLLER OF ESTATE DUTY
November 23, 1970
T P SUKUMARAN Vs. DISTRICT SUPERINTENDENT OF POLICE KOZHIKODE
February 9, 1970
T R JOHN Vs. STATE OF KERALA
February 25, 1970
T S JOSEPH Vs. SUNNY K JOSEPH
July 21, 1970
THAMI Vs. ASSISTANT EDUCATIONAL OFFICER
June 11, 1970
THANKAPPAN Vs. STATE OF KERALA
August 28, 1970
THE GENERAL ASSURANCE SOCIETY LTD. Vs. C.K. ABOOTY
November 13, 1970
THE MALABAR MOTOR TRANSPORT CO-OP SOCIETY LTD. Vs. KANDATH MOTORS
September 25, 1970
THE SHANKER PAINTS AND OIL MILLS (P) LTD. Vs. STATE OF KERALA
June 19, 1970
THIRUVANCHAN SANKARAN Vs. KUNJIPILLAI AMMA GOURI AMMA
January 16, 1970
THOMAS Vs. THOMMAN
August 30, 1970
THOTI AMMA Vs. APPA ALIAS KRISHNA MENON
January 16, 1970
TRAVANCORE TEA ESTATE CO LTD Vs. EXECUTIVE OFFICER PEERMADE PANCHAYAT
August 28, 1970
TRIBHUVANDAS GOKULDAS KHIMJI Vs. SECRETARY MALABAR MARKET COMMITTEE
October 23, 1970
TWYFORD TEA CO LTD Vs. STATE OF KERALA
January 15, 1970
UMMINI KUNJURAMAN Vs. MEENAKHSHI SYAMALA
January 15, 1970
UNICHEKKI LAKSHMI Vs. KRISHNAN PERUMAL
February 24, 1970
UNNIKRISHNA MENON Vs. RAMAKRISHNA PILLAI
November 18, 1970
V J THOMAS Vs. STATE OF KERALA
January 23, 1970
V MADHAVAN THAMPI Vs. STATE OF KERALA
March 4, 1970
V N NARAYANAN NAIR Vs. STATE OF KERALA
August 14, 1970
VARGHESE Vs. MARIAMKUTTY
January 20, 1970
VARGHESE K P Vs. INCOME TAX OFFICER
April 3, 1970
VARGHESE P A Vs. COMMISSIONER OF INCOME TAX
December 2, 1970
VARGHESE VARGHESE, KOCHUKUDIYIL HOUSE, KALOOR, THODUPUZHA Vs. COMM. OF AGRICULTURAL INCOME-TAX
January 1, 1970
VELAYUDHAN Vs. NARAYANAN NAMBUDIRIPAD
December 22, 1970
VELU VISWANTHAN Vs. STATE
December 7, 1970
VICTOR FERNANDEZ Vs. FRANCIS FERNANDEZ ALBERT FERNANDES
December 9, 1970
VICTORY PRESS Vs. PAUL
November 4, 1970
VISHNU NAMBOODIRI KRISHNAN NAMBOODIRI Vs. OOMMAN KUNJUKUNJU
January 16, 1970
YOGESH TRADING CO KOTACHERY Vs. INTELLIGENCE OFFICER OF SALES TAX CANNANORE
February 9, 1970