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Case Index
Title
Date
A C MANNA Vs. TOTI DEVI
August 26, 1970
A K GOPALAN Vs. ELECTION COMMISSIONER OF INDIA
August 21, 1970
A S PURI Vs. K L AHUJA
April 14, 1970
ABDUL AZIZ Vs. MOHAMMAD YAKUB
October 30, 1970
AJIT SINGH Vs. STATE
February 3, 1970
AJMER SINGH Vs. PRABHU DAYAL
October 16, 1970
AMALMALSIND Vs. RAM PARKASH
November 8, 1970
AMAR SINGH Vs. MANOHAR SINGH
December 8, 1970
AMIN CHATOD KARWASRA Vs. THE LIEUTENANT GOVERNOR, HIMACHAL PRADESH AND ORS.
October 19, 1970
AMIR CHAND RUSTAGI Vs. M K RAI
October 27, 1970
AMRIK CHAND Vs. HARBANS SINGH
May 25, 1970
AMRIT LAL SETHI Vs. GURBUX SINGH
March 2, 1970
ARJAN DASS Vs. MADAN LAL
January 26, 1970
AUTO LINK FINANCE PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
May 8, 1970
AVINASH KAUR Vs. BELI RAM
September 23, 1970
AWTAR SINGH Vs. ZONAL MANAGER LIFE INSURANCE CORP OF INDIA
September 7, 1970
AYA SINGH Vs. HARI RAM
February 27, 1970
B D SETHI Vs. V P DEWAN
November 12, 1970
B N AHUJA Vs. G S PATHAK
December 18, 1970
BABU Vs. STATE
March 30, 1970
BADRI PERSHAD Vs. MEHAR CHAND
December 4, 1970
BADRU RAM DHANNA RAM Vs. RAM CHANDER KHIBRU
October 12, 1970
BALBIR SINGH Vs. SHANTI DEVI
January 6, 1970
BALDEV RAJ Vs. DELHI DEVELOPMENT AUTHORITY
May 22, 1970
BALWANT SINGH Vs. MANDIR LAKSHMI NARAIN
August 25, 1970
BANWARI LAL AND ANOTHER Vs. BATTUMAL AND ANOTHER
February 14, 1970
BASI DEVI Vs. FAQIR CHAND
May 26, 1970
BASU DEV RAJA RAM Vs. CHHUHARA RAM
November 20, 1970
BATTOO MAL Vs. RAMESHWAR NATH
May 6, 1970
BAWA DALIP SINGH Vs. GOVERNMENT OF INDIA
March 10, 1970
BAWA R SINGH Vs. UNION OF INDIA
May 22, 1970
BHAGIRTHI DEVI Vs. PREM NATH
September 11, 1970
BHAI BROTHERS FINANCIERS PRIVATE LIMITED Vs. ORIENTAL REFRIGERATION AND ENGG COMPANY PRIVATE LIMITED
April 17, 1970
BHAI SUNDER DASS SARDAR SINGH P LIMITED Vs. COMMISSIONER OF INCOME TAX
May 27, 1970
BHARAT KUMAR CHINUBHAI Vs. UNION OF INDIA
February 10, 1970
BISHAN DASS MEHTA Vs. UNION OF INDIA
April 24, 1970
BISHAN SARUP GUPTA Vs. UNION OF INDIA
September 22, 1970
BOOTA RAM Vs. BALMUKAND
October 21, 1970
BRIJ MOHAN Vs. SMT. KRISHNA WANTI
May 29, 1970
C R ABROL Vs. ADMINISTRATOR UNDER THE SLUM AREAS
May 4, 1970
C S LOGANATHAN Vs. P L KAPUR
December 9, 1970
CHAND Vs. DEVIA
August 19, 1970
CHANDER BHAN Vs. STATE,
June 9, 1970
CHANDER BHAN SHARMA Vs. SURAJ BHAN
May 19, 1970
CHANDER PARKASH SACHDEVA Vs. SUDESH KUMARI SHARMA
November 27, 1970
CHANDU Vs. HANS RAJ
May 6, 1970
CHUNI LAL Vs. UNIVERSITY OF DELHI
March 17, 1970
COMMISSIONER OF INCOME TAX Vs. JAGAT CINEMA
October 19, 1970
COMMISSIONER OF INCOME TAX Vs. B N BHASKAR H U F
November 2, 1970
COMMISSIONER OF INCOME TAX Vs. JAIPUR CHARITABLE TRUST
May 26, 1970
COMMISSIONER OF INCOME TAX Vs. M S SHROFF
September 14, 1970
COMMISSIONER OF INCOME TAX Vs. NAR HARI DALMIA
March 11, 1970
COMMISSIONER OF INCOME TAX Vs. CHAMAN LAL AND BROS
March 2, 1970
COMMISSIONER OF INCOME TAX Vs. BHARAT GENERAL REINSURANCE COMPANY LIMITED
December 24, 1970
COMMISSIONER OF INCOME TAX Vs. LIFE INSURANCE CORPORATION OF INDIA
December 7, 1970
COMMISSIONER OF INCOME TAX Vs. KAMLA DEVI
December 7, 1970
COMMISSIONER OF WEALTH TAX Vs. DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED
February 3, 1970
COMPAGNIE DE SAINT GOBAIN Vs. FERTILIZER CORPORATION OF INDIA LIMITED
August 28, 1970
D S SHARMA Vs. UNION OF INDIA
April 14, 1970
DALIP SINGH Vs. LT GOVERNOR DELHI ADMINISTRATION
March 2, 1970
DALMIA CEMENT BHARAT LIMITED Vs. COMMISSIONER OF INCOME TAX
April 28, 1970
DAYAL WEAVING FACTORY Vs. UNION OF INDIA
August 12, 1970
DELHI CHEMICAL AND PHARMACEUTICAL WORKS Vs. UNION OF INDIA
February 5, 1970
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJEE
February 20, 1970
DELHI GLASS WORKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1970
DELHI PEASANTS CO OPERATIVE MULTIPURPOSE SOCIETY LIMITED Vs. COLLECTOR
September 22, 1970
DEUTSCHE STAHL METALLHANDE ISGESELLS HAFT Vs. JAMNA AUTO INDUSTRIES
January 1, 1970
DEV LATA Vs. CHEND
October 23, 1970
DEVI PARSHAD MATHUR Vs. UNION OF INDIA
November 19, 1970
DIGVIJAYA NARAIN SINGH Vs. A K SEN
December 3, 1970
DILBAGH RAJ CHOPRA Vs. KRISHAN LAL
January 30, 1970
DIN DAYAL Vs. STATE
December 2, 1970
DUNI CHAND Vs. PARAS RAM
May 12, 1970
DURGA CHAND Vs. ADMINISTRATOR
August 14, 1970
DURGA TIMBER WORKS Vs. COMMISSIONER OF INCOME TAX
May 29, 1970
DURLAB SINGH Vs. STATE
September 16, 1970
EAGLE STAR INSURANCE COMPANY LIMITED Vs. L V KUMAR
August 25, 1970
EDWARD KELVENTERS SUCCESSORS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 23, 1970
EMPLOYEES STATE INSURANCE CORPORATION Vs. PETER SEWING MACHINE CO
February 16, 1970
ESCORTS AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 26, 1970
ESCORTS LIMITED Vs. INDUSTRIAL TRIBUNAL
January 28, 1970
EXPRESS NEWSPAPER PRIVATE LIMITED Vs. COLLECTOR OF DELHI
April 3, 1970
GANGA RAM GOVIND RAM Vs. STATE,
February 23, 1970
GANGADHAR N AGRAWAL Vs. UNION OF INDIA
February 20, 1970
GAYCO PRIVATE LIMITED Vs. A A KHWAJA
December 8, 1970
GENERAL AUTO PARTS COMPANY Vs. PRITAM LAL THAPER
August 27, 1970
GERA SINGH Vs. KASTURI LAL
December 25, 1970
GHUNII Vs. PURAN
June 10, 1970
GIAN CHAND Vs. CHARANJIV LAL TALWAR
September 2, 1970
GOBIND DASS Vs. KULDIP SINGH
April 28, 1970
GOPAL KRISHAN WAHI Vs. HARCHARAN SINGH AND ANR.
April 21, 1970
GOPAL NARAIN Vs. DURGA PRASAD GOENKA
March 30, 1970
GOVERDHAN DASS Vs. SMT. INDRANI SARAN
March 10, 1970
GRAND IRON WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 20, 1970
GUIZARI LAL BHARGAVA Vs. MURARI LAL BHARGAVA
May 21, 1970
GURCHARAN SINGH Vs. HARSA SINGH AND OTHERS
March 3, 1970
GURDIAL SINGH Vs. BRIJ KISHORE
September 9, 1970
GYAN CHAND Vs. CHAMAN DASS
May 14, 1970
H N BHASIN Vs. CHAMBA MAL
April 21, 1970
H S SOBTI AND CO ENGINEERS AND CONTRACTORS Vs. UNION OF INDIA
March 12, 1970
HANUMAN PRASAD GUPTA Vs. LT GOVERNOR UNION TERRITORY OF DELHI
November 6, 1970
HARBANS SINGH Vs. UNION OF INDIA
November 27, 1970
HARDIT SINGH Vs. MELA RAM
November 15, 1970
HARDIT SINGH OBEROI Vs. KAUSHALYA RANI
April 9, 1970
HARI CHAND Vs. MUNNI
April 23, 1970
HARI KISHAN Vs. HARI RAM
May 29, 1970
HARI NARAIN Vs. GOPAL SOHAI
December 24, 1970
HARI SHANKAR GUPTA Vs. MUSADDI LAL
March 10, 1970
HARI SINGH Vs. GANGA SARAN
December 24, 1970
HARICHAND Vs. GOPAL KRISHAN
January 9, 1970
HARISH CHAND Vs. STATE
May 14, 1970
INDER SAIN MADHOK Vs. PHOOL CHAND
October 30, 1970
INDER SINGH Vs. F MUNSHI RAM RAM SARUP
August 31, 1970
INSPECTOR GENERAL OF POLICE, HIMACHAL PRADESH Vs. MUNSHI RAM
September 21, 1970
INTERNATIONAL IMEX AGENTS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
May 4, 1970
IQBAL SINGH Vs. INSPECTOR GENERAL OF POLICE DELHI
February 16, 1970
ISHWAR DUTT Vs. RAM PIAREY
February 24, 1970
J K SYNTHETICS LTD Vs. COLLECTOR OF CENTRAL EXCISE, DELHI
August 28, 1970
J L MEHTA Vs. HIRA DEVI
August 3, 1970
J N BANERJEE Vs. SOHAN LAL BHARGAVA
December 24, 1970
J R PARIKH Vs. DIRECTOR PV CHIEF PASSPORT OFFICER
April 17, 1970
JAGAN Vs. DANI RAM
April 10, 1970
JAGAN NATH Vs. TNBENI DEVI
March 20, 1970
JAGAN NATH Vs. QUARTER MASTER GENERAL AND ANR.
September 11, 1970
JAGDEV SINGH MUMICK Vs. COMMISSIONER OF INCOME TAX
October 23, 1970
JAGDISH Vs. BARHAMA
August 11, 1970
JAGJIT SINGH SAWHNEY Vs. DEWAN HUKAM CHAND
April 28, 1970
JAGJIT SINGH UPPAL Vs. UNION OF INDIA
May 22, 1970
JAI DEVI Vs. JODHI RAM
April 28, 1970
JAMIL AHMED TABAN Vs. KHAIR UI NISA
March 16, 1970
JAMMU AND KASHMIR BANK LIMITED Vs. SETH RAWINANDAN
April 23, 1970
JAMNA DEVI Vs. PREM CHAND
May 14, 1970
JAN Vs. HAJI ABDUL SATTAR
October 23, 1970
JASWANTSINGHJI JU DEO Vs. UNION OF INDIA
January 16, 1970
JAVITRI DEVI Vs. STATE,
November 7, 1970
JIWAN BAL Vs. KURUKSHETRA UNIVERSITY
April 28, 1970
JOHAN TINSON AND CO LTD SIMLA Vs. AMAR CHAND SOOD AND ANOTHER
October 28, 1970
K C MADAN LAL AND CO Vs. JULLUNDUR EX SERVICEMAN MOTOR TRANSPORT CO OPERATIVE SOCIETY LIMITED
May 8, 1970
K G KHOSLA AND CO PRIVATE LIMITED Vs. UNION OF INDIA
February 3, 1970
K G KHOSLA AND CO PRIVATE LIMITED Vs. TRUSTEES OF THE PORT OF BOMBAY
March 27, 1970
K G MALHOTRA Vs. VIJAY KUMAR
April 17, 1970
KAICKER TYPEWRITER EXCHANGE Vs. RAM NARAIN MEHRA
August 11, 1970
KAILASH CHAND GUPTA Vs. CHIEF COMMISSIONER DELHI ADMINISTRATION
August 3, 1970
KAMLA DEVI Vs. JANKI
May 27, 1970
KANWAR DURGA CHAND Vs. ADMINISTRATOR LT GOVERNOR
July 24, 1970
KEVENTERS KARAMCHARISINGH Vs. LT GOVERNOR DELHI
April 6, 1970
KHACHARU Vs. RISAL SINGH
April 21, 1970
KHACHEROO MAL Vs. STATE
December 24, 1970
KHALIL AHMED Vs. DELHI ADMINISTRATION
May 25, 1970
KHAN DURRANG Vs. PRINICIPAL SHRI TULSI RAM SHIVAJI COLLEGE
October 14, 1970
KHAZANO Vs. KANI RAM
August 27, 1970
KISHAN CHAND SOOD Vs. STATE
September 22, 1970
KISHAN LAL Vs. STATE
April 17, 1970
KRISHAN CHAND AGGARWAL Vs. THE GOVERNMENT OF UNION TERRITORY, HIMACHAL PRADESH AND ANOTHER
July 24, 1970
KRISHAN LAL Vs. STATE,
March 31, 1970
KRISHAN LAL MEHTA Vs. INDUSTRIAL TRIBUNAL
August 5, 1970
KRISHNA OBROI Vs. VIJAY KUMAR OBROI
February 24, 1970
KRISHNA PRASAD Vs. UNION OF INDIA
January 23, 1970
KULBIR CHAND Vs. BAHADUR CHAND
April 2, 1970
KUMARI SAROJ Vs. REGISTRAR OF COMPANIES DELHI
August 25, 1970
KUNDAN LAL Vs. KUNJ LAL AND OTHERS
December 17, 1970
KUNDAN LAL VIJ Vs. DELHI ADMINISTRATION
August 6, 1970
L T THADANI Vs. YOGASHWAR DAYAL
October 27, 1970
LADLI PRASAD Vs. FINANCIAL COMMISSIONER AND ANR
July 30, 1970
LAKSHMI INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 1970
LALA SHAMBHU NATH Vs. PANDIT RAM SARUP SHARMA
August 4, 1970
LAXMI DATT Vs. UNION OF INDIA AND OTHERS
September 18, 1970
LIFE INSURANCE CORPORATION OF INDIA Vs. MEGHRAJ MANNULAL
May 25, 1970
LILA SARDANA Vs. PREMJUS ROY
August 5, 1970
M CHOWDHURY Vs. COLLECTOR OF STAMPS
May 13, 1970
M K MATHULLA Vs. N N WANCHOO
January 21, 1970
M/S MANI LAL AND BROS. AND ANOTHER Vs. M/S CHHOTE LAL JAIPAL MAL AND OTHERS
December 24, 1970
M/S MERCURY ELECTRONIC CORPORATION (P) LTD. Vs. L. K. VEDI AND OTHERS
May 25, 1970
M/S THE DELHI CLOTH AND GENERAL MILLS CO. LTD, BARA HINDU RAO, DELHI Vs. PT. KESAR NATH DAVE
July 30, 1970
MADAN IRON STORES Vs. DELHI DEVELOPMENT AUTHORITY
October 13, 1970
MADAN LAL Vs. HEMA WATI
December 14, 1970
MADAN LAL ANAND Vs. HIMACHAL PRADESH GOVERNMENT AND OTHERS
July 28, 1970
MADAN LAL HALWAI Vs. R. GUJRAL, ASSISTANT PUBLIC PROSECUTOR, M.C.D.
October 6, 1970
MADHO Vs. KAKA RAM
April 9, 1970
MADHO LAL Vs. ROOP CHAND
February 11, 1970
MADHUBAN PRIVATE LIMITED Vs. NARAIN DASS GOKAL CHAND
October 20, 1970
MAHAJOT SAHAI Vs. COMPETENT AUTHORITY
March 4, 1970
MAHANT GOVIND DASS Vs. KULDIP SINGH
March 28, 1970
MAHARANI RAM SUNDARI Vs. STATE OF HIMACHAL PRADESH
August 20, 1970
MAHESH CHANDER Vs. CHUNGO
September 23, 1970
MALIK AMAR CHAND KAPOOR Vs. UNION OF INDIA
May 8, 1970
MAN SINGH PATEL Vs. PHOOL SINGH
March 12, 1970
MANAGEMENT OF BLUE STAR ENGINEERING CO PRIVATE LIMITED Vs. LT GOVERNOR DELHI ADMINISTRATION
March 2, 1970
MANAGEMENT OF HAMDARD WAQF LABORATORY Vs. RAUNAQ HUSSAIN
September 4, 1970
MANAWAR KHAN Vs. ABDUL REHAMAN
February 5, 1970
MANDIR THAKUR RAGHUNATH Vs. LAND ASQUISITION COLLECTOR
December 23, 1970
MANGAT RAM Vs. MUKAND LAL
May 19, 1970
MANGLI Vs. STATE
August 21, 1970
MANI Vs. DEVKU
September 16, 1970
MANOHAR LAL Vs. UNION OF INDIA
January 12, 1970
MAQBOOL AHMED Vs. MOHAMMAD IBRAHIM
July 27, 1970
MEHAR CHAND Vs. JAGDISH CHAND GUPTA
May 28, 1970
MEHTA RADHA KISHAN Vs. RAJ RANI
January 8, 1970
MELA SINGH Vs. HARKIRAT SINGH
April 7, 1970
MESSRS HINDUSTAN TRUST PRIVATE LIMITED Vs. G S GUPTA AND OTHERS
September 29, 1970
MINERAL INDUSTRY ASSOCIATION Vs. UNION OF INDIA
September 30, 1970
MODERN MILLS LIMITED Vs. UNION OF INDIA AND OTHERS
January 29, 1970
MODI INDUSTRIES LIMITED Vs. UNION OF INDIA
April 2, 1970
MOHAMMAD ISRHAQ Vs. JANNAT BI
July 20, 1970
MOHAN C VANJANI Vs. SANT DASS
December 23, 1970
MOHAN SINGH Vs. LT GOVERNOR HIMACHAL PRADESH
April 28, 1970
MOHINDER SINGH Vs. STATE
October 8, 1970
MOTI RAM Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
August 31, 1970
MOTI RAM Vs. STATE
December 4, 1970
MOTI RAM Vs. STATE
August 25, 1970
MRS. D. DAVID Vs. MISS R. MUKHA
December 17, 1970
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN
October 28, 1970
MUNICIPAL CORPORATION OF DELHI Vs. KULDIP LAL BHANDARI
April 20, 1970
MUNICIPAL CORPORATION OF DELHI Vs. BISHAN SARUP
March 11, 1970
MUNICIPAL CORPORATION OF DELHI Vs. LAXMI NARAIN TANDON
January 7, 1970
MUNICIPAL CORPORATION OF DELHI Vs. PYARE LAL
September 3, 1970
MUNICIPAL CORPORATION OF DELHI Vs. RAM CHANDER
April 8, 1970
MUNICIPAL CORPORATION OF DELHI Vs. RAM SARUP
April 22, 1970
MUNICIPAL CORPORATION OF DELHI Vs. TRILOK CHAND AND ROOP CHAND
February 5, 1970
MUNICIPAL CORPORATION OF DELHI Vs. NAND KISHORE
July 22, 1970
MUNICIPAL CORPORATION OF DELHI Vs. THAKUR DASS
April 23, 1970
MUNICIPAL CORPORATION OF DELHI Vs. SARUP CHAND
October 5, 1970
MUNICIPAL CORPORATION OF DELHI AND ANOTHER Vs. BRAHM PAL AND ANOTHER
September 4, 1970
MUNICIPAL CORPORATION, DELHI Vs. HIRA LAL
October 19, 1970
MUNSHI LAL Vs. DELHI ADMINISTRATION
December 10, 1970
N DUTT Vs. SAT PARKASH BHASIN
November 12, 1970
N S MAINI Vs. COMMISSIONER OF INCOME TAX DELHI
March 26, 1970
NAHAN FOUNDARY LTD Vs. RAM KISHAN KULWANT RAI
July 7, 1970
NANAK CHAND Vs. TOTI
July 8, 1970
NANAK CHAND Vs. KOHINOOR CHEMICAL COMPANY LIMITED
November 9, 1970
NARINDER CHAND RAM NATH AND CO Vs. GOVERNOR HIMACHAL PRADESH
January 13, 1970
NARSINGH DASS SHARMA Vs. DELHI ADMINISTRATION UNION TERRITORY OF DELHI
December 24, 1970
NATHURAM MATHURA PRASHAD Vs. MAMLESHWAR PRASHAD
July 30, 1970
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. DELHI ADMINISTRATION
March 5, 1970
NEELMA STATIONERY MANUFACTURERS Vs. NATIONAL SMALL INDUSTRIES CORPORATION LIMITED
February 26, 1970
NEW DELHI MUNICIPAL COMMITTEE Vs. INDER NARAIN
November 30, 1970
NEW INDIAN COLOUR CO Vs. COMMISSIONER OF INCOME TAX
September 4, 1970
NIADAR Vs. STATE
November 2, 1970
NIRANJAN SINGH Vs. DELHI ADMINISTRATION
August 29, 1970
OBEROI CLERKS Vs. EXCISE TAXATION OFFICER
December 22, 1970
ORISSA CEMENT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 8, 1970
P L MEHRA Vs. D R KHANNA
September 2, 1970
P P YAJURVEDI Vs. C L HANDA
March 26, 1970
P.N. KHANNA Vs. T.P. BALAKANI
December 15, 1970
PADAM CHAND Vs. BHARAT SINGH
November 18, 1970
PANDIT CHANDER SAIN Vs. RANI VIDYAWANTI
October 20, 1970
PANNA LAL Vs. STATE
November 6, 1970
PARMESHWARI DEVI AND OTHERS Vs. ANGOORI DEVI AND ANOTHER
February 20, 1970
PHOOL SINGH Vs. MADAN LAL BAJAJ
December 23, 1970
PRABHATI PARSHADI Vs. STATE
July 13, 1970
PRATAP SINGH Vs. STATE
November 19, 1970
PREM NARAIN AGGARWAL Vs. BASHESHAR DASS
October 26, 1970
PREM SHAKTI Vs. STATE OF DELHI
October 26, 1970
PREM SHEEL MALHAN Vs. CHAND KUMARI
May 19, 1970
PREM SINGH Vs. STATE
November 18, 1970
PREMNATH MOTORS WORKSHOP BRIVATE LIMITED Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
July 20, 1970
PRITAM SINGH Vs. STATE
September 29, 1970
PUNJAB REGISTERED IRON AND STEEL STOCKHOLDERS ASSOCIATION LIMITED Vs. UNION OF INDIA
October 30, 1970
PUNJAB STATE Vs. JAGINDER NATH
November 11, 1970
R C SOOD AND CO PVT LTD Vs. UNION OF INDIA
October 14, 1970
R D GUPTA Vs. NEW DELHI MUNICIPAL COMMITTEE
March 12, 1970
RADHE SHYAM Vs. J M RAINA
April 27, 1970
RADHEY SHAM Vs. LT GOVERNOR
April 3, 1970
RAFIQ Vs. MODI SUGAR MILLS LIMITED
August 25, 1970
RAGHUBIR SINGH Vs. UNION OF INDIA
August 6, 1970
RAI AND SONS PRIVATE LIMITED Vs. PHELPS AND CO PRIVATE LIMITED
May 11, 1970
RAJ ENGINEERING WORKS PRIVATE LIMITED Vs. E KRISHNA MURTHI
October 16, 1970
RAJ KHANNA Vs. KRISHAN LAL KHANNA
April 30, 1970
RAJ KUMAR AND ORS. Vs. MUNICIPAL CORPORATION OF DELHI
May 6, 1970
RAJA PARTAP SINGH AND OTHERS Vs. SHRI BRIJ MOHAN NANDA
March 12, 1970
RAM DEV Vs. CHAMAN LAL
September 14, 1970
RAM GOPAL Vs. STATE
September 15, 1970
RAM KISHEN Vs. MUNICIPAL CORPORATION OF DELHI AND ANOTHER
May 29, 1970
RAM KUMAR Vs. STATE
May 8, 1970
RAM PARKASH Vs. STATE
February 20, 1970
RAM SAHAI Vs. DURGA DASS
September 7, 1970
RAM SINGH Vs. KHUSHWANT RAI
November 9, 1970
RAMESHWAR DAYAL Vs. RAM AVTAR
February 12, 1970
RANI SARLA DEVI Vs. BANDA ELECRIC SUPLY COMPANY LIMITED
February 9, 1970
RANJIT SINGH Vs. ASSESSING AUTHORITY
October 16, 1970
RATAN SINGH Vs. DELHI ADMINISTRATION
March 26, 1970
ROSHAN LAL DEVI DASS Vs. MAN MOHAN CHOPRA
December 21, 1970
S B RAJPAL Vs. KAMLA WATI
August 21, 1970
S JASBIR SINGH Vs. CHIEF COMMISSIONER OF INCOME TAX
December 23, 1970
S K SHARMA Vs. UNION OF INDIA
August 21, 1970
S LABH SINGH Vs. JAGAN NATH BAHL
December 24, 1970
S P ARORA Vs. AJIT SINGH
January 9, 1970
S S LIGHT RIY COMPANY LIMITED Vs. INDUSTRIAL TRIBUNAL CENTRAL
March 31, 1970
S S PASUPATHY Vs. UNION OF INDIA
September 11, 1970
SAID UD DIN Vs. MAHABIR SINGH
November 27, 1970
SARASWATI Vs. TUISI RAM SETH
September 2, 1970
SARASWATI DEVI Vs. L GIAN CHAND
March 10, 1970
SARDAR BEGUM Vs. AJIT KUMAR (DECEASED) REPRESENTED BY LEGAL REPRESENTATIVES
July 21, 1970
SARDARU Vs. UNION OF INDIA
May 6, 1970
SARMUKH SINGH Vs. HAZARI LAL MARWAH AND ANR.
July 22, 1970
SARUP SINGH Vs. UNION OF INDIA
October 12, 1970
SETH R DALMIA Vs. UNION OF INDIA
March 24, 1970
SETH SATNARIN GOENKA Vs. UNION OF INDIA
February 10, 1970
SEWA RAM Vs. STATE
July 31, 1970
SHAKUNTALA Vs. STATE
April 23, 1970
SHAKUNTALA NEGI Vs. STATE
February 26, 1970
SHAKUTALA NEGI Vs. STATE
April 23, 1970
SHAMBHU NATH CHOPRA Vs. STATE
March 11, 1970
SHANKAR LAL Vs. SHADI RAM RAM SWAROOP
May 29, 1970
SHANTI RANI Vs. MOHAN LAL
October 6, 1970
SHEO NATH Vs. UNION OF INDIA
November 11, 1970
SHIV KUMAR Vs. UNION OF INDIA
December 29, 1970
SHIV SARAN DASS Vs. UNION OF INDIA
March 31, 1970
SHRI AMAR DASS JUNEJA Vs. SHRI TEJ BHAN DEV
May 29, 1970
SHRI DEVI DAYAL, RETIRED CHIEF ENGINEER Vs. SHRI T. R. MALHOTRA
May 28, 1970
SHRI JIWAN DASS Vs. MUNICIPAL CORPORATION OF DELHI
August 14, 1970
SHRI KESHAV RAM Vs. DARAN TRUST (REGD.)
November 18, 1970
SHRI SATYENDRA SINGH BHAGAT Vs. SHRI MURARI LAL POPLAI
May 1, 1970
SHUBH KARAN JAGNANI Vs. STATE
May 1, 1970
SMT. KAMAL KUMARI Vs. SHRI JADISH RAI AGGARWAL AND ORS.
August 13, 1970
SMT. MOTIA DEVI Vs. SHRI D. P. KHOSLA AND ANR.
November 20, 1970
SMT. RAM KALI Vs. VIJAY GOPAL SRIVASTAVA
May 26, 1970
STATE Vs. MUSSA
August 10, 1970
STATE Vs. SEWAK RAM
May 15, 1970
STATE OF PUNJAB Vs. DEV
May 12, 1970
SUDERSHAN KUMAR Vs. STATE
March 31, 1970
SUDERSHAN LAL WADHAWAN Vs. DEVI DAS
September 25, 1970
SUKHDEV SAHAI Vs. DISTRICT MAGISTRATE DELHI
December 24, 1970
SUMITRA NANDAN GUPTA Vs. COPYRIGHT BOARD
May 1, 1970
SUMITRA RANI SONDHI Vs. BENNET COLLEMAN AND COMPANY
May 1, 1970
SUNDER LAL Vs. MUNICIPAL CORPORATION OF DELHI
April 23, 1970
SURAJ BHAN KAILASH CHAND Vs. HARI SHANKAR VASHIST
August 28, 1970
SURAT SINGH Vs. S R BAKSHI
October 5, 1970
SURJAN SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 8, 1970
SURMDER KUMAR KAPUR Vs. SUJAN SINGH CHADHA
September 29, 1970
SURMDER NATH Vs. STATE
July 16, 1970
SURRINDER SINGH Vs. STATE
February 26, 1970
SUSHIELA DEVI Vs. MUNICIPAL CORPORATION OF DELHI
May 29, 1970
SWAM KUMARI MALHOTRA Vs. AMIR CHAND MALHOTRA
February 5, 1970
T P VERMA Vs. UNION OF INDIA
March 30, 1970
TALLI Vs. STATE
February 20, 1970
TARA CHAND Vs. LAND ACQUISITION COLLECTOR DELHI SHAHDARA DELHI
July 27, 1970
TARA CHAND GOEL Vs. SUMMER FIELD SCHOOL
May 13, 1970
TARIF SINGH SHANTI SAROOP Vs. UNION OF INDIA
November 26, 1970
TEJ RAM Vs. UNION OF INDIA
September 14, 1970
TIKAM RAM Vs. MANGTU
June 17, 1970
TILAK RAI SETHI Vs. RAM PIYARI DEVI
March 5, 1970
UNION OF INDIA Vs. R P DHIR
December 14, 1970
UNION OF INDIA Vs. LAKHPAT
May 29, 1970
UNION OF INDIA Vs. KHAN CHAND BHAGAT RAM JAIN AND SONS
May 27, 1970
UNION OF INDIA Vs. GANGA DUTT
May 19, 1970
UNION OF INDIA Vs. MODI SUGAR MILLS LIMITED
May 11, 1970
UNION OF INDIA Vs. DINA NATH
April 28, 1970
UNION OF INDIA Vs. GIAN SINGH KADIAN
February 26, 1970
UNION OF INDIA Vs. BEHARI LAL AND COMPANY
January 14, 1970
UNION OF INDIA Vs. SARJU PRASAD JAGDISH PRASAD
January 22, 1970
UNION OF INDIA Vs. SURAJ BHAN
January 20, 1970
UNION OF INDIA Vs. ORIENTAL CONSTRUCTION DELHI PRIVATE LIMITED
July 24, 1970
UNION OF INDIA Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
July 24, 1970
UNION OF INDIA Vs. TRIBHUWAN DAS LALJI PATEL
August 6, 1970
UNION OF INDIA Vs. BHIM SINGH
August 5, 1970
UNION OF INDIA Vs. N K PRIVATE LIMITED
October 30, 1970
URMILA RANI Vs. SAVITRI DEVI
May 15, 1970
UTTAM SINGH KALA SINGH Vs. UNION OF INDIA
May 6, 1970
V RADHAKRISHAN MURTHY Vs. SECRETARY NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
December 9, 1970
V.P. BABYLONI Vs. UNION OF INDIA AND ORS.
December 15, 1970
VED PARKASH Vs. RASHID
October 16, 1970
VED PARKASH Vs. CHUNI LAL
July 20, 1970
VIDYA WATI Vs. HIMACHAL GOVERNMENT TRANSPORT
September 11, 1970
VIJAY ROSIN AND TURPENTINE FACTORY OSHIARPUR Vs. UNION OF INDIA
September 29, 1970
VIR BHAN Vs. BALWANT SINGH
April 1, 1970
WAZIR CHAND WADHWA Vs. STATE
December 7, 1970
WIRE NETTING STORES Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
February 19, 1970
WOODCRAFTS ENTERPRISES CORPORATION PRIVATE LTD Vs. SALES TAX OFFICER
March 2, 1970
WORKMEN OF INDIAN OVERSEAS BANK Vs. INDIAN OVERSEAS BANK
November 12, 1970
YAQUB Vs. UNION OF INDIA
August 5, 1970
YASIN Vs. MUNICIPAL CORPORATION OF DELHI
April 17, 1970
YUSUF Vs. UNION OF INDIA
March 17, 1970