Case Index

Title
Date
A K APPANNA SETTY AND SONS Vs. STATE OF MYSORE
April 1, 1970
A PALANIAPPA MUDALIAR Vs. P T KANDASWAMY MUDALIAR
September 15, 1970
A T DASARATH KUMAR Vs. STATE OF MYSORE
April 2, 1970
A T P SHIVACHANDRA Vs. SWARNA SILK HOUSE
December 1, 1970
A T P SHIVACHANDRA Vs. SWARNA SILK HOUSE
December 2, 1970
ALPHONSO NAZARATH Vs. KAVIEER DIAS
September 15, 1970
AMAEAYYA Vs. AMARANNA
March 20, 1970
AMARAVATHI SERVICE CO OPERATIVE SOCIETY Vs. UNION OF INDIA
May 4, 1970
AMEER HAMZA Vs. DEPUTY COMMISSIONER COORG
April 9, 1970
ANGARA KOTIAN Vs. KAVU HEGGADTHJ
August 12, 1970
ANGESHE KHA Vs. M RAMADAS
March 10, 1970
ANJANAPPA Vs. LAND ACQUISITION OFFICER NANJUNGUD
August 28, 1970
ANNA RAO Vs. BANDEPPA
April 1, 1970
ANNU ALIAS KALLAPPA Vs. SHESHU GUNDAPPA
June 22, 1970
ARVINDRAO Vs. BANDALA IRANNA
October 16, 1970
ASHWATH RAO Vs. SUSHILABAI
November 3, 1970
B B BHAJANTRI Vs. RETURNING OFFICER CORPORATION OF BANGALORE
December 17, 1970
B CHANGAIAH Vs. STATE OF MYSORE
August 17, 1970
B M MOIDIN KUNHI Vs. STATE OF MYSORE
July 6, 1970
B M MUNIRATNAM NAIDU Vs. SHANTAMMA
July 30, 1970
B NARASIMHA PAI Vs. DAMODAR BHAT
September 21, 1970
B S PRASANNA KUMAR Vs. PINAKI BASAVARADHYA
August 3, 1970
B SHAMBUMAL GANGARAM Vs. STATE BANK OF MYSORE
August 10, 1970
B SHAMBUMAL GANGARAM Vs. STATE BANK OF MYSORE
August 20, 1970
BAGALKOT CEMENT CO LIMITED Vs. STATE OF MYSORE
February 26, 1970
BALAJI TRADING COMPANY Vs. STATE OF MYSORE
July 13, 1970
BASAPPA AND BROS Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES BELGAUM DIVISION I DHARWAR AND
October 15, 1970
BASAVVA KOM DYAMANGOUDA PATIL Vs. STATE OF MYSORE
July 17, 1970
BASAWANT GOWDA Vs. CHANNABASAWWA
September 1, 1970
BASWANAPPA Vs. STATE OF MYSORE
May 8, 1970
BHADRA RYOTS CO OPERATIVE SOCIETY LTD Vs. STATE OF MYSORE
June 15, 1970
BHIMAPPA KARIYAPPA GAZI Vs. STATE OF MYSORE
June 17, 1970
BHUJANGA HEDGE Vs. SAKARAMA HEGDE
November 3, 1970
C CHIKKA VENKATAPPA Vs. D HANUMANTHAPPA
January 30, 1970
C COLACO Vs. URBAN DSILVA
June 8, 1970
C H ERAIAH Vs. STATE OF MYSORE
January 16, 1970
C VENKATIAH Vs. STATE OF MYSORE
November 11, 1970
CECELIA FERRAO Vs. MANAGING DIRECTOR SHANKAR VITTAL MOTOR CO LTD
October 15, 1970
CHAMMA Vs. LAXMICHAND
June 23, 1970
CHAMU NEMAPPA GOTADKI Vs. N H NESARIKAR
December 23, 1970
CHANDRAPPA Vs. TAHSILDAR JAMKHANDI
November 3, 1970
CHANDRAPPA Vs. TOWN MUNICIPAL COUNCIL OF RABKAVI BANAHATTI
September 1, 1970
CHANNAGIRI RANGAPPA and SONS Vs. DISTRICT MAGISTRATE CHITRADURGA
November 27, 1970
CHANNIAH Vs. HYAMIAH
April 16, 1970
CHENNAVEERIAH Vs. MYSORE REVENUE APPELLATE TRIBUNAL
September 2, 1970
CHERADAPPA PAI P Vs. AGRICULTURAL INCOME TAX OFFICER
January 15, 1970
CHICKOTAPPA B Vs. INCOME TAX OFFICER
September 9, 1970
CHIKKAHANUMA alias MOTA Vs. VENKATAMMA
November 18, 1970
CHINNA SHEDTHI Vs. STATE OF MYSORE
December 17, 1970
CHINNAMMA Vs. SRINIVAS
August 6, 1970
COELHO BROTHERS Vs. STATE OF MYSORE
February 26, 1970
COMMISSIONER OF INCOME TAX Vs. SOLE TRUSTEE LOKA SHIKSHANA TRUST
February 12, 1970
Commissioner of Income Tax, Mysore Vs. Sole Trustee, Loka Shikshana Trust
February 12, 1970
CYRIL LOBO Vs. STATE OF MYSORE
August 31, 1970
D E MANJANATHA SETTY Vs. STATE OF MYSORE
October 27, 1970
D R PUTTANNA Vs. HINDUSTAN AERONAUTICS LTD
November 8, 1970
D RUDRAIAH Vs. CHANCELLOR UNIVERSITY OF AGRICULTURAL SCIENCES
September 9, 1970
D S SRIRAMAIAH SETTY Vs. D KANTHAMMA
September 25, 1970
D SHAMANNA Vs. D GANGAPPA
September 28, 1970
D SURENDRANATH Vs. BANGALORE UNIVERSITY
April 1, 1970
DANAGOUDA NINGANGOUDA Vs. BASAPPA FAKEERAPPA
November 6, 1970
DEEPCHAND Vs. HANSRAJ SAIT
November 27, 1970
DEVARAJ URS Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
September 9, 1970
DEVENDRA BASAPPA DODDANNAVAR Vs. PONUBAI
November 27, 1970
DEVON TEA AND PRODUCE CO LTD Vs. AGRICULTURAL INCOME TAX OFFICER
June 4, 1970
DHARAMARAJ KAMAGIRIYAPPA BADYANKAL Vs. UNION OF INDIA
July 22, 1970
DODDA THIMME GOWDA Vs. EREGOWDA
June 19, 1970
DOOKIAH Vs. T C HONNAPPA
October 20, 1970
EMPLOYEES STATE INSURANCE CORPORATION Vs. WEBBS MOTOR SCOOTER MART
September 22, 1970
ERAPPA Vs. ISHWARGOUDA FAKIRGOUDA PATIL
June 5, 1970
G BASAPPA SON AND CO Vs. COMMERCIAL TAX OFFICER TUMKUR
December 10, 1970
G JAYAMMA Vs. G KANNIAH PRASAD
July 24, 1970
G K CHIKANARASIMHIAH Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES BANGALORE CITY DIVISION
July 9, 1970
G N CHIKKANAGAPPA Vs. DEPUTY COMMISSIONER CHITRADURGA DISTRICT
July 8, 1970
G V B NAIDU Vs. STATE OF MYSORE
August 5, 1970
GAJANAN CHINTAMAN DESHPANDE Vs. KARNATAK GLASS INDUSTRIES
December 18, 1970
GANESH RAMA NAIK Vs. DEPUTY COMMISSIONER NORTH KANAKA
December 8, 1970
GANESH TRADERS Vs. STATE OF MYSORE
July 13, 1970
GANGADHAR SHIVALINGAPPA NAGMOTI Vs. STATE OF MYSORE
June 19, 1970
GARAGIAH alias KALIAH Vs. MANCHE GOWDA
November 20, 1970
GODFREY PHILLIPS INDIA LIMITED Vs. MUNICIPAL COUNCIL OF GOWRIBIDANUR
June 9, 1970
GOPAL Vs. KUPPUSWAMY
August 12, 1970
GOVINDA Vs. MARY FERNANDES
September 25, 1970
GOVINDA NAIK GURUNATH NAIK Vs. GURURAO PUTTANBHAT KADEKAR
August 6, 1970
GOVINDARAJA SETTY Vs. K L PUTTASWAMIAH AND Sons
September 1, 1970
GOWRAMMA S B Vs. AGRICULTURAL INCOME TAX OFFICER
July 21, 1970
GULDAS NARASAPPA THIMMIAH OIL MILLS Vs. COMMERCIAL TAX OFFICER RAICHUR
March 18, 1970
GURUMURTHY S MARATHE Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE SAGAR
July 1, 1970
H A DHARANAPPA Vs. P L KUMARASWAMY
August 20, 1970
H ANJANAPPA AND SON Vs. COMMISSIONER OF COMMERCIAL TAXES IN MYSORE BANGALORE
March 9, 1970
H H SRI LAXMIMANOJNA THIRTHA SWAMIAR OF SRI SHIRIRUR MUTT Vs. H H SRI SUJNANDRA THIRTHA SWAMIAR
January 30, 1970
H SIDDAPPA Vs. DEPUTY COMMISSIONER HASSAN
December 3, 1970
H T GANGAL Vs. NARAYAN
September 16, 1970
HANUMAPPA VENKAPPA DYAVANUR Vs. HANUMANTA GOWDA NINGANAGOWDA BHANDI
July 7, 1970
HINDUSTAN AERONAUTICS LTD Vs. BONE JAN
December 3, 1970
HUDDAPPA Vs. GURIKALLA THIMMAIAH
August 28, 1970
HUKMICHAND Vs. STATE OF MYSORE
January 22, 1970
INCOME TAX OFFICER Vs. DANDI MOHAMAD HUSSAIN
March 30, 1970
INDIAN MUTUAL GENERAL INSURANCE SOCIETY LTD Vs. HELEN MINEZES
December 10, 1970
JAHG1R CO OPERATIVE STORES LTD Vs. MYSORE CO OPERATIVE APPELLATE TRIBUNAL
August 14, 1970
JANARDHANA R P Vs. AGRICULTURAL INCOME TAX OFFICER
June 11, 1970
JYOTIBA YELLAPPA JADHAV Vs. HUBLI CO-OPERATIVE COTTON SALE SOCIETY LIMITED
August 20, 1970
K BALAKRISHNA RAO Vs. UDHAYA
July 3, 1970
K C DEVEGOWDA Vs. K T SOMAIAH
September 18, 1970
K ERANNA Vs. COMMISSIONER for H R AND C E
February 20, 1970
K H SRINIVASAN Vs. STATE OF MYSORE
January 15, 1970
K L VENUGOPAL Vs. KHATOOM BEE
July 17, 1970
K MANMATHA RAO Vs. ADDITIONAL DIST MAGISTRATE AND LICENSING AUTHORITY MYSORE
January 22, 1970
K NARASAIAH Vs. CHANCELLOR BANGALORE UNIVERSITY
November 25, 1970
K PADMANABHAN Vs. GENERAL MANAGER MSRTC
September 10, 1970
K R DATTATRAYA RAO Vs. STATE OF MYSORE
September 21, 1970
K RAMACHANDRAYYA Vs. FIRST ADDL DISTRICT JUDGE BANGALORE
March 5, 1970
K T KADIRAPPA Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE
October 27, 1970
K V NARASAPPA Vs. STATE OF MYSORE
August 18, 1970
KARKAL BALAKRISHNA RAO Vs. STATE OF MYSORE
August 20, 1970
KARNATAKA TRADING CO Vs. COMMERCIAL TAX OFFICER II CIRCLE
July 13, 1970
KITTANNA RAI Vs. STATE OF MYSORE
January 6, 1970
KONAPPA Vs. STATE OP MYSORE
October 13, 1970
KRISHN AMURTHY Vs. STATE
April 9, 1970
KRISHNA GANAPATHI RAYKAR Vs. VILLAGE PANCHAYAT SHIRALI
September 26, 1970
KRISHNAMARUTI WATARKAR Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE BANGALORE
March 11, 1970
KUPPUSWAMY Vs. YELLAMMAL
September 2, 1970
KYATEGOWDA Vs. STATE OF MYSORE
August 26, 1970
L MAHADEV Vs. A K ANANTHA KRISHNA
December 2, 1970
LAKSHMIDEV AMMA Vs. DODDA LAKKANNA
January 21, 1970
LAXMINARAYANACHAR Vs. DODDABASAPPA
September 9, 1970
LEO SEQUIERA Vs. MAGDALENE SEQUIERA BAI
August 28, 1970
LINGA REDDY Vs. RAMACHANDRAPPA
November 6, 1970
M A HUSSAIN Vs. PANCHAMAL VASUDEV GANAPATH KAMATH
June 8, 1970
M A USMAN Vs. STATE OF MYSORE
June 15, 1970
M ANWAR Vs. HAJI ABDUL AZIZ SAHEB
September 14, 1970
M I ISHAQUE YAKUB AND CO Vs. COMMERCIAL TAX OFFICER I CIRCLE MYSORE
December 9, 1970
M KRISHNAPPA Vs. MADRAS MOTOR and GENERAL INSURANCE CO
November 6, 1970
MAHABALESHWAR NAGAPPA Vs. GOPAL VENKAPPA HEGDE
June 3, 1970
MAHABOOB SHAHI KULBARGA MILLS LTD Vs. KAMALADEVI
January 5, 1970
MAHADEV MALHAR LAD Vs. MOHAMED RASUL HATELSAHEB SHAIK
September 29, 1970
MAHADEVAPPA AND CO G Vs. COMMISSIONER OF INCOME TAX
August 5, 1970
MAHAMAD GHAUS MURTHUSA SAB DAKANI Vs. IRRADALI ABDULLASA HANGI
August 11, 1970
MALAI KOLANDAI MUDALIAR Vs. M R SWAMINATHAN
February 9, 1970
MALLADAD AND BROS Vs. COMMERCIAL TAX OFFICER CIRCLE I GADAG
February 4, 1970
MALLAVA ALIAS AVALABAI Vs. PARVATEVVA
October 16, 1970
MANGILAL Vs. J CHANDRAMOULI SASTRY
November 17, 1970
MIZAR GOVINDA ANNAPPA PAI Vs. STATE OF MYSORE
June 18, 1970
MOHAMMED SALEEM Vs. LARSEN AND TOUBRO Ltd
August 10, 1970
MOHANLAL PREMCHAND Vs. COMMERCIAL TAX OFFICER
December 7, 1970
MURGEPPA RUDRAPPA GUGWAD Vs. AGRICULTURAL INCOME TAX OFFICER
January 8, 1970
MURIGAPPA KARABASAPPA MEKKI Vs. STATE OF MYSORE
September 25, 1970
MUSHTAQUE AND CO Vs. COMMISSIONER OF INCOME TAX
August 4, 1970
MYSORE LAMP WORKS WORKMEN Vs. MANAGEMENT OF MYSORE LAMP WORKS
August 18, 1970
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. MYSORE STATE TRANSPORT APPELLATE TRIBUNAL
July 8, 1970
N A V NAIDU Vs. STATE
March 23, 1970
N CHANDRAMOULI Vs. STATE OF MYSORE
July 23, 1970
N M PRABHU Vs. STATE OF MYSORE
May 25, 1970
NEW AMBADI ESTATES PRIVATE LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 3, 1970
NINGAPPA Vs. VITHAPPA CHANDRAPPA KADATAGAR
September 29, 1970
NISSAR AHMED Vs. STATE OF MYSORE
July 10, 1970
NUTRINE CONFECTIONARY CO P LTD Vs. STATE OF MYSORE
July 28, 1970
OFFICIAL LIQUIDATOR MYSORE SPUN SILK MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
October 14, 1970
P BALCHAND Vs. COMMERCIAL TAX OFFICER FOURTH CIRCLE BANGALORE
November 18, 1970
P R VENKATERAIAH Vs. MADAKUPPA MUNIYAPPA
August 14, 1970
P. Cheradappa Pai Vs. Agricultural Income Tax Officer, Puttur
January 15, 1970
PADMANABA NARAYANA KHADILKAR Vs. AGRICULTURAL INCOME TAX OFFICER
January 8, 1970
PADMANABHA BALIGA B Vs. COMMISSIONER OF INCOME TAX
November 18, 1970
PATEL MADEGOWDA Vs. STATE OF MYSORE
July 6, 1970
PINTO B N Vs. COMMISSIONER OF INCOME TAX
July 7, 1970
PRABHAKARI Vs. SHAMLAL GULABLAL
July 13, 1970
PRASANNA KUMAR Vs. SUGUNA
December 23, 1970
PULAKURTHI HUSSAIN SAHIB Vs. S GURURAJA RAO
April 17, 1970
PYAREIAN Vs. STATE OF MYSORE
December 18, 1970
R B BUDI Vs. STATE OF MYSORE
June 29, 1970
R RAGHAVAN Vs. MYSORE STATE ROAD TRANSPORT CORPORATION
September 11, 1970
R S KALOLIMATH Vs. STATE OF MYSORE
September 8, 1970
R V SHANBOGUE Vs. M VENKATASWAMY
August 17, 1970
RADHA BAI Vs. SURENDRA
August 28, 1970
RADHABAI Vs. PANDURANG KRISHNA TARASE
December 9, 1970
RAGHUNANDAN PRASAD GARG Vs. SREERAMIAH SETTY
July 31, 1970
RAJAMMA Vs. G C VENKATAREDDY
June 12, 1970
RAJARATHNAM V C Vs. COMMISSIONER OF INCOME TAX
July 15, 1970
RALLIS INDIA LTD Vs. COMMERCIAL TAX OFFICER BELLARY
May 25, 1970
RAM SINGH Vs. R SUSILA BAI
January 8, 1970
RAMA BOVI Vs. STATE OF MYSORE
March 18, 1970
RAMACHARYA HUCHACHARYA PANDURANGI Vs. ANANTHACHARYA JAYACHARYA PANDURANGI
November 12, 1970
RAMAZAN BI Vs. BHIMSEN RAO
January 21, 1970
RANGA RAMACHANDRA KULKARNI Vs. HAJUMA
January 19, 1970
RANGA V1LAS MOTOR SERVICE Vs. DEPUTY COMMISSIONER BANGALORE
September 1, 1970
RANGAYYA KANANTHA Vs. GOVINDA CHATRA
February 5, 1970
RASTAPUR SHARANAPPA Vs. CONTROLLER OF ESTATE DUTY
January 7, 1970
S C SOBAGAIAH Vs. DEPUTY COMMISSIONER
August 11, 1970
S CHANDRA KEERTI Vs. ABDUL GAFFAR
July 10, 1970
S CHICKOTAPPA Vs. INCOME TAX OFFICER CENTRAL CIRCLE I BANGALORE
September 9, 1970
S K SHETTY Vs. STATE OF MYSORE
July 30, 1970
S KARIAPPA Vs. STATE OF MYSORE
July 19, 1970
S R CHANNAVEERIAH Vs. B PRAKASH
December 2, 1970
S RAJANNA Vs. S M DHONDUSA
March 23, 1970
S S NAVALGI Vs. COMMERCIAL TAX OFFICER JAMKHANDI
December 10, 1970
S SAJJANSA Vs. S N DHONDUSA
March 23, 1970
S. Rajanna Vs. S.M. Dhondusa and others
March 23, 1970
SADIQ SUHEEL Vs. UNION OF INDIA
August 19, 1970
SALAR JUNG SUGAR MILLS LTD Vs. STATE OF MYSORE
November 26, 1970
SATHYANARAYANA Vs. MYSORE PUBLIC SERVICE COMMISSION
July 20, 1970
SATYANARAYAN SAMBAYYA HEGDE Vs. STATE OF MYSORE
October 26, 1970
SESHAYYA Vs. ASSISTANT COMMERCIAL TAX OFFICER
October 28, 1970
SHA VAJESHANKER VASUDEV AND CO Vs. COMMERCIAL TAX OFFICER SOUTH KANARA MANGALORE
May 25, 1970
SHAIKH MOHAMMED SHAIKH HUSSAIN Vs. KAMALAKAR RAMACHANDRA BHAT
July 16, 1970
SHIDAGOUDA BAPUSAHEB KHANAGOUDA DESAI Vs. BALASAHEB SHIDAGOUDA DESAI
February 19, 1970
SHIVAMMA Vs. A B SHIVANNA
April 1, 1970
SHIVANNA Vs. STATE OF MYSORE
June 19, 1970
SHIVAPUTRA MAHADEVAPPA HADAPAD Vs. STATE OF MYSORE
January 15, 1970
SHRINIVAS KRISHNARAO KANGO Vs. NARAYAN DEVJI KANGO
November 13, 1970
SIDRAMAPPA Vs. MAHADEVI BAI
September 23, 1970
SOMAKKE Vs. HANMAKKE
March 10, 1970
SPENCER AND CO LTD Vs. STATE OF MYSORE
July 30, 1970
SREE NARAYAN TRANSPORT Vs. SHA MOHAN LAL MUKESH KUMAR
July 29, 1970
SRI SODE VADIRAJ MUTT Vs. THANYA PUJARY
October 3, 1970
SRINIVAS KRISHNARAO RANGE Vs. NARAYANA DEVJI KANGO
November 13, 1970
STATE BANK OF TRAVANCORE Vs. M RAMU
September 21, 1970
STATE OF MYSORE Vs. SHANKREPPA SHIVAPPA
August 31, 1970
STATE OF MYSORE Vs. IRAYYA BASAWANNAYYA BALIKAI
September 3, 1970
STATE OF MYSORE Vs. CHARODI ABHYUDAYA SANGHA
December 15, 1970
STATE OF MYSORE Vs. BORAMMA
August 19, 1970
STATE OF MYSORE Vs. NARAYANAPPA
August 21, 1970
STATE OF MYSORE Vs. KALILULLA AHMED SHARIFF
July 27, 1970
STATE OF MYSORE Vs. SUBBA
July 21, 1970
STATE OF MYSORE Vs. F LOUIS
March 3, 1970
STATE OF MYSORE Vs. KORES INDIA LTD
March 11, 1970
STATE OF MYSORE Vs. A VAMANA
January 13, 1970
SUBBANNA Vs. B SEETHAMMA
September 28, 1970
SUBHADRA BAI Vs. STATE OF MYSORE
January 5, 1970
T ADIRAJIAH Vs. SHAH NATHIMAL SOKAL CHAND
July 31, 1970
T L KRISHNAIAH Vs. STATE OF MYSORE
November 24, 1970
T R SHAMANNA Vs. STATE OF MYSORE
July 3, 1970
T S SRINIVASA GOWDA Vs. SIDDIAH ALIAS APPAJAIAH
September 21, 1970
T SHAIR SAHEB Vs. STATE OF MYSORE
August 12, 1970
THIMMAPPA SHETTY Vs. STATE OF MYSORE
March 31, 1970
U RADHAKRISHNA RAO Vs. STATE OF MYSORE
September 11, 1970
UNION OF INDIA Vs. T R RAO
March 20, 1970
V B PATIL Vs. COMMERCIAL TAX OFFICER HAVERI
March 11, 1970
V M K MARIMUTHU NADAR Vs. STATE OF MYSORE
May 27, 1970
V NARAYANACHARI Vs. COMMISSIONER and RETURNING OFFICER CORPORATION OF THE CITY OF BANGALORE
December 14, 1970
V RAMAKRISHNA Vs. A DAVIDAPPA
July 1, 1970
V SRIKANTHA Vs. STATE OF MYSORE
January 23, 1970
V V DYAVAKKALAVAR AND CO Vs. COMMERCIAL TAX OFFICER HAVERI
September 10, 1970
VANAJAKSHAMMA Vs. P GOPALAKRISHNA
April 3, 1970
VEERABHADRAPPA Vs. STATE OF MYSORE
December 17, 1970
VEERAPPA SIDRAMAPPA ANGADI Vs. COMMERCIAL TAX OFFICER II CIRCLE HUBLI
October 28, 1970
VENKATARAMANA DEVARU TRUST Vs. VANAJAKSHI AMMA
June 10, 1970
VENKATARAMANA GOVINDA HEGDE Vs. GAJANANA GANAPATHY HEGDE
November 24, 1970
VENKATARAMANASWAMY PERMANENT BHANDAR LTD Vs. IJARI PADMARAJAPPA
November 17, 1970
VENKATARAMANASWAMY PERMANENT BHANDAR LTD Vs. FATIMA BI
September 10, 1970
VENKATESH Vs. PRESIDENT No 2 AIR FORCE SELECTION BOARD
May 26, 1970
VERGHESE GEORGE Vs. OFFICER COMMANDING T T W
June 16, 1970
WARDEN MANIPAL ENGINEERING COLLEGE HOSTEL MANIPAL Vs. STATE OF MYSORE
September 10, 1970
WORKERS AND STAFF ASSOCIATION OF GOVT SOAP FACTORY Vs. STATE OF MYSORE
July 23, 1970
WORKMEN MYSORE PAPER MILLS LTD Vs. MANAGEMENT MYSORE PAPER MILLS LTD
February 13, 1970