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Case Index
Title
Date
A ARUPUTHAM Vs. A V YAGAPPA
February 26, 1970
A C MOIDEEN KUTTY Vs. RICHARDSON AND CRUDDAS AND COMPANY LIMITED
January 9, 1970
A K T K M VISHNUDATTA ANDHARJANAM Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX TRIVANDRUMF
May 5, 1970
A LAKSHMANARAO Vs. JUDICIAL MAGISTRATE FIRST GLASS PARVATIPURAM
November 24, 1970
A SANJEEVI NAIDU Vs. STATE OF MADRAS
February 26, 1970
A. SANJEEVI NAIDU, ETC. Vs. STATE OF MADRAS AND ANR.
February 5, 1970
ABDUL GHANI Vs. STATE OF JAMMU AND KASHMIR
December 18, 1970
ABDUL RAHMAN BHADAR WAHI Vs. STATE OF JAMMU AND KASHMIR
October 16, 1970
ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA Vs. BEST AND COMPANY
October 23, 1970
ADI PHEROZSHAH GANDHI Vs. H M SEERVAI ADVOCATE GENERAL OF MAHARASHTRA BOMBAY^
August 21, 1970
AGARWAL AND CO Vs. COMMISSIONER OF INCOME TAX U P
April 7, 1970
AJIT SINGH Vs. STATE OF PUNJAB
September 29, 1970
ALIGARH MUNICIPAL BOARD Vs. EKKA TONGA MAZDOOR UNION
August 4, 1970
ALL INDIA TEA AND TRADING CO LIMITED Vs. COLLECTOR OF DARRANG
September 24, 1970
ALOTE ESTATE Vs. R B SETH HIRALAL KALYANMAL
February 20, 1970
AMBALAL CHIMMANLAL CHOKSHI Vs. STATE OF MAHARASHTRA
January 29, 1970
AMITAVA DAS GUPTA Vs. NATH BANK LIMITED
October 21, 1970
AMRUT SAKHARAM SANAP Vs. STATE OF MAHARASHTRA
April 6, 1970
ANDHRA PRADESH GRAIN AND SEED MERCHANTS ASSOCIATION Vs. UNION OF INDIA
March 31, 1970
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. K VENKATARAMIREDDY
February 27, 1970
ANGNOO Vs. STATE OF UTTAR PRADESH
September 11, 1970
ANJUMAN ISLAMIA Vs. MUNSHI TEGH ALI
December 17, 1970
ANTU S O MUNSHI Vs. STATE OF HARYANA
December 18, 1970
ANWAR Vs. STATE OF JAMMU AND KASHMIR
July 7, 1970
ANWAR KHAN MEHBOOB COMPANY Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
April 22, 1970
APPAR APAR SINGH Vs. STATE OF PUNJAB
December 3, 1970
ASARAM VITHALSINGH PARDRSHI Vs. STATE OF MAHARASHTRA
September 16, 1970
ASBESTOS CEMENT LIMITED Vs. P D SAWARKAR
February 23, 1970
ASHOK CONSTRUCTION COMPANY Vs. UNION OF INDIA
February 13, 1970
ASHOKA MARKETING LIMITED Vs. STATE OF BIHAR
January 30, 1970
ASHWIN NANABHAI VYAS Vs. STATE OF MAHARASHTRA
August 4, 1970
ASHWIN NANABHAI VYAS Vs. THE STATE OF MAHARASHTRA
April 20, 1970
ASTHAN BHAGAT DWARA Vs. CHIEF SETTLEMENT COMMISSIONER
October 16, 1970
AWADHI YADAV Vs. STATE OF BIHAR
August 17, 1970
AZIZUL HAQUE Vs. STATE OF UTTAR PRADESH
March 25, 1970
B C KAME Vs. NEMI GHAND JAIN
March 5, 1970
B MANIK PETER Vs. UNION OF INDIA
March 2, 1970
B R RAO Vs. N G RANGA
October 16, 1970
BABULAL Vs. SAJJAN SINCH A ND ANOTHER
September 11, 1970
BABURAO BAJIRAO PATIL Vs. STATE OF MAHARASHTRA
September 28, 1970
BACHUBHAI HASSANALLI KARYANI Vs. STATE OF MAHARASHTRA
December 18, 1970
BAGH HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
January 7, 1970
BAI CHANCHAL Vs. SYED JALALUDDIN+
September 11, 1970
BAIDYANATH AYURVED BHAWAN PVT LIMITED JHANSI Vs. EXCISE COMMISSIONER U P
October 14, 1970
BAJAJ AUTO LIMITED Vs. N K FIRODIA
September 4, 1970
BALLABHADAS MATHURDAS LAKHANI Vs. MUNICIPAL COMMITTEE MALKAPUR
April 1, 1970
BALWANT SINGH Vs. MOOL CHAND
August 19, 1970
BAM DEV Vs. SARLA PRASHAR
August 19, 1970
BANK OF BARODA Vs. JEEWAN LAL MEHROTRA
March 9, 1970
BANSHI DHAR LACHHMAN PRASAD AND Vs. UNION OF INDIA
March 11, 1970
BANSI LAL KAUL Vs. STATE OF JAMMU AND KASHMIR
October 16, 1970
BANSIDHAR SHANKARLAL Vs. MOHAMMAD IBRAHIM
September 25, 1970
BARKAT ALI Vs. STATE OF JAMMU AND KASHMIR
October 22, 1970
BARSI MUNICIPAL COUNCIL, BARSI, DISTRICT SHOLAPUR Vs. LOKAMANYA MILLS, BARSI, LIMITED
January 1, 1970
BASAKHA SINGH AND CO LIMITED Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS NEW DELHI
February 9, 1970
BECKER GRAY AND CO 1930 LIMITED Vs. UNION OF INDIA
January 23, 1970
BHAGWAN DAS Vs. CHET RAM
October 16, 1970
BHAGWAN KAUR Vs. STATE OF PUNJAB
February 13, 1970
BHAGWAN PRASAD SRIVASTAVA Vs. N P MISHRA
April 20, 1970
BHAGWAN PRASAD SRIVASTAVA Vs. N.P. MISHRA
March 11, 1970
BHAGWAN SWARUP Vs. STATE OF UTTAR PRADESH
August 18, 1970
BHAGWANDAS Vs. S RAJDEV SINGH
April 2, 1970
BHAGWANT PUNDALIK Vs. KISHAN GANPAT BHARASKAL
October 19, 1970
BHAIYA RAM MUNDA Vs. ANIRUDH PATAR
August 14, 1970
BHAIYALAL Vs. STATE OF MAHARASHTRA
February 27, 1970
BHAJAN LAL Vs. STATE OF PUNJAB
September 28, 1970
BHARAT Vs. STATE OF UTTAR PRADESH
March 17, 1970
BHAVANARAYANASWAMIVARI TEMPLE Vs. VADAPALLI VENK ATA BHAVANARAYANA
March 25, 1970
BHIMAPPA BASAPPA BHU SANNAVAR Vs. LAXMAN SHIVARAYAPPA SAMAGOUDA
March 11, 1970
BHIMAPPA BASAPPA BHU SANNAVAR Vs. LAXMAN SHIVARAYAPPA SAMAGOUDA AND ORS.
April 13, 1970
BHOLANATH AMRITLAL PUROHIT Vs. STATE OF GUJARAT
August 14, 1970
BHUSAI ALIAS MOHAMMAD MIAN Vs. STATE OF UTTAR PRADESH
December 3, 1970
BIHAR SCHOOL EXAMINATION BOARD Vs. SUBHAS CHANDRA SINHA
February 25, 1970
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. PALAT LALL
October 16, 1970
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
February 19, 1970
BIMAL CHANDRA BANERJEE JAGANNATH PRASAD Vs. STATE OF MADHYA PRADESH:STATE OF MADHYA PRADESH
August 19, 1970
BOMBAY MUNICIPAL CORPORATION Vs. LIFE INSURANCE CORPORATION OF INDIA BOMBAY
April 21, 1970
BRAHAM SINGH Vs. STATE OF UTTAR PRADESH
April 13, 1970
BRAHAM SINGH AND ORS. Vs. STATE OF UTTAR PRADESH
May 6, 1970
BRIJ LAL SUD Vs. STATE OF PUNJAB
March 18, 1970
BUDHSEN Vs. STATE OF UTTAR PRADESH
May 6, 1970
BUDHSEN AND ANR. Vs. STATE OF U.P.
March 3, 1970
BURMAH SHELL OIL STORAGE AND DISTRIBUTION COMPANY OF INDIA LIMITED Vs. BURMA SHELL MANAGEMENT STAFF ASSOCIATION
November 12, 1970
C R BANSI Vs. STATE OF MAHARASHTRA
December 15, 1970
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. ULHASNAGAR MUNICIPAL COUNCIL
February 27, 1970
CHAJU RAM Vs. STATE OF JAMMU AND KASHMIR
March 3, 1970
CHAJU RAM Vs. THE STATE OF JAMMU & KASHMIR
March 6, 1970
CHALLAPPA RAMASWAMI Vs. STATE OF MAHARASHTRA
August 13, 1970
CHAMAN LAL Vs. STATE OF PUNJAB
March 6, 1970
CHAMPA KUMARI SINGHI Vs. MEMBER BOARD OF REVENUE WEST BENGAL
February 2, 1970
CHANDRA BHAN Vs. STATE OF UTTAR PRADESH
February 19, 1970
CHANDRA KANT MISSIR Vs. BALAKRISHNA MISSIR
March 6, 1970
CHANDRAKANT MADHAVRAV DHAIBAR Vs. PATEL PARSHOTTAMDAS SHAMALBHAI
September 4, 1970
CHANDROJI RAO Vs. COMMISSIONER OF INCOME TAX M P NAGPUR
April 28, 1970
CHANDULAL GORDHANDAS PATEL Vs. STATE OF GUJARAT
May 7, 1970
CHANNABASAPPA BASAPPA HAPPALI Vs. STATE OF MYSORE
October 16, 1970
CHECK POST OFFICER Vs. K P ABDULLA AND BROS
November 23, 1970
CHETKAR JHA Vs. VISHWANATH PRASAD VERMA
May 7, 1970
CHHATERPATI Vs. STATE OF JAMMU AND KASHMIR
September 16, 1970
CHHITTER MAL NARAIN DAS Vs. COMMISSIONER OF SALES TAX
July 21, 1970
CHINNAMUTHU GOUNDER Vs. P A S PERUMAL CHETTIAR
February 16, 1970
CHINTA LINGAM GUGGILA RAMAIAH Vs. GOVERNMENT OF INDIA:THE UNION OF INDIA
November 30, 1970
COLLECTOR OF CUSTOMS NEW DELHI Vs. GHULAM SARWAR
March 24, 1970
COLLECTOR OF DARRANG Vs. ASSAM INDUSTRIES PRIVATE LIMITED
September 24, 1970
COMMISSIONER OF GIFT TAX KERALA Vs. GEORGE KURUVILLA
April 24, 1970
COMMISSIONER OF INCOME TAX Vs. JAWAHAR LAL RASTOGI
May 7, 1970
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. KIRKAND GOAL CO
April 21, 1970
COMMISSIONER OF INCOME TAX BOMBAY Vs. MYSORE SPINNING AND MFG COMPANY LIMITED
April 30, 1970
COMMISSIONER OF INCOME TAX CALCUTTA Vs. BIRLA HOUSE PRIVATE LIMITED
April 23, 1970
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PREM BHAI PAREKH
April 20, 1970
COMMISSIONER OF INCOME TAX CALCUTTA Vs. PADAMCHAND RAMGOPAL
April 20, 1970
COMMISSIONER OF INCOME TAX CALCUTTA Vs. KOKILA DEVI
April 20, 1970
COMMISSIONER OF INCOME TAX DELHI CENTRAL NEW DELHI Vs. SINGH ENGINEERING WORKS P LTD
August 11, 1970
COMMISSIONER OF INCOME TAX MADHYA PRADESH Vs. HUKAMCHAND MANNALAL AND CO
July 20, 1970
COMMISSIONER OF INCOME TAX MADRAS Vs. M V MURUGAPPAN
April 24, 1970
COMMISSIONER OF INCOME TAX MADRAS Vs. S S SIVAN PILLAI
April 29, 1970
COMMISSIONER OF INCOME TAX MYSORE Vs. SEGU BUCHIAH SETTY
April 23, 1970
COMMISSIONER OF INCOME TAX PATIALA Vs. AMBALA FLOUR MILLSAND VICE VERSA
April 27, 1970
COMMISSIONER OF INCOME TAX PUNJAB Vs. KULU VALLEY TRANSPORT CO PRIVATE LIMITED
April 30, 1970
COMMISSIONER OF INCOME TAX U P Vs. KUNJI LAL GUPTA
April 17, 1970
COMMISSIONER OF INCOME TAX U P Vs. J P KANODIA AND CO
April 28, 1970
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ANWAR ALI
April 29, 1970
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. INDIAN MICA SUPPLY COMPANY PRIVATE LIMITED
April 16, 1970
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. INDIAN MOLASSES PRIVATE LIMITED
August 12, 1970
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. HEMGHANDRA K AR
April 16, 1970
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. RAJASTHAN MINES LTD
May 5, 1970
COMMISSIONER OF SALES TAX Vs. OIL MILLS MAITHAN AGRA
May 6, 1970
COMMISSIONER OF SALES TAX M P Vs. PURSHOTTAM PREMJI
April 13, 1970
COMMISSIONER OF WEALTH TAX GUJARAT AT AHMEDABAD Vs. ARUNDHATI BALKRISHNA
February 25, 1970
COMMISSIONFR OF INCOME TAX CENTRAL CALCUTTA Vs. BIKANER TRADING COMPANY LIMITED
April 28, 1970
CORPORATION OF CALCUTTA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 9, 1970
D C NANJAPPA Vs. STATE OF MYSORE
September 30, 1970
D D SURI Vs. A K BARREN
October 22, 1970
D F O SOUTH KHERI Vs. RAM SANEHI SINGH
January 15, 1970
D N ROY AND S K BANNERJEE Vs. STATE OF BIHAR
September 30, 1970
D P MISHRA Vs. KAMAL NARAIN SHARMA
December 18, 1970
DALMIA DADRI CEMENT LIMITED Vs. MURARI LAL BIKANERIA
August 19, 1970
DEBABRATA GUPTA Vs. S K GHOSH
February 23, 1970
DEEDAR SINGH Vs. STATE OF UTTAR PRADESH
March 16, 1970
DELHI ADMINISTRATION Vs. MOHAMMAD IQBAL
November 30, 1970
DELHI TRANSPORT UNDERTAKING Vs. BALBIR SARAN GOEL
February 23, 1970
DEPUTY CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI Vs. K T KOSALRAM
September 29, 1970
DEV KANTA BAROOAH Vs. GOLOK CHANDRA BARUAH
February 12, 1970
DEV RAJ ANAND Vs. BHAGWANDAS
October 20, 1970
DHANPATTI Vs. DEVI PRASAD
February 20, 1970
DHARAMPAL Vs. STATE OF UTTAR PRADESH
February 2, 1970
DINDAYAL Vs. RAJARAM
April 17, 1970
DISTRICT COLLECTOR OF HYDERABAD Vs. IBRAHIM AND CO
February 5, 1970
DNYANU HARIBA MALI Vs. STATE OF MAHARASHTRA
March 10, 1970
DWARKA PRASAD MISHRA Vs. KAMAL NARAYAN SHARMA
March 13, 1970
E M SANKARAN NAMBOODRIPAD Vs. T NARAYANAN NAMBIAR
July 31, 1970
ERACH F D MEHTA Vs. MINOO F D MEHTA
September 9, 1970
ESTATE OF LATE RANGALAL JAJODIA Vs. COMMISSIONER OF INCOME TAX MADRAS
November 19, 1970
FATEH BIBI Vs. CHARAN DASS
March 10, 1970
FI LR071 LAL JAIN Vs. MAN MAL
March 11, 1970
FILMISTAN PRIVATE LTD Vs. BHAGWANDAS SANTPRAKASH
August 21, 1970
G P L NARASIMHA RAJU Vs. STATE OF ANDHRA PRADESH
October 12, 1970
G R BAQUAL Vs. STATE OF JAMMU AND KASHMIR
March 4, 1970
GAJNAN Vs. SETH BRINDABAN
July 20, 1970
GANGA MOTOR SERVICE Vs. CHOTANAGPUR REGIONAL TRANSPORT AUTHORITY
February 4, 1970
GANGA PRASAD Vs. STATE OF BIHAR
April 2, 1970
GANGA RAM Vs. UNION OF INDIA
February 2, 1970
GANGAPPA GURUPADAPPA GUGWAD GULBARGA Vs. RAGHAWWA WIDOW OF LOCHANAPPA GUGWAD
October 23, 1970
GENERAL FIBRE DEALERS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL
April 17, 1970
GENERAL MANAGER NORTH EAST FRONTIER RAILWAY Vs. DINABANDHU CHAKRABORTY
February 19, 1970
GHANSHAMDAS SRIVASTAVA Vs. STATE OF MADHYA PRADESH
December 18, 1970
GHIKKAM KORESWARA RAO Vs. CHIKKAM SUBBA RAO
February 25, 1970
GIRDHARI LAL GUPTA AND ANR. Vs. D.N. MEHTA, ASSISTANT COLLECTOR OF CUSTOMS AND ANR.
August 18, 1970
GIRDHARI LAL GUPTA AND ANR. Vs. D.N. MEHTA, ASSISTANT COLLECTOR OF CUSTOMS AND ANR.
July 20, 1970
GOLCHA INVESTMENT PRIVATE LIMITED Vs. SHANTI GHANDRA BARNA
March 5, 1970
GOLI ESWARIAH Vs. COMMISSIONER OF GIFT TAX ANDHRA PRADESH
May 5, 1970
GOPAL PAPER MILLS CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
April 21, 1970
GOPAL PRASAD SINHA Vs. STATE OF BIHAR
October 16, 1970
GOPI KRISHNA KANORIA Vs. DRAUPADI SAHAYA
February 25, 1970
GOPI S O BODEY Vs. STATE OF UTTAR PRADESH
February 3, 1970
GOTTIPULLA VENKATASIVA SUBBRAYANAM Vs. STATE OF ANDHRA PRADESH
January 19, 1970
GOVINDA KADTUJI KADAM Vs. STATE OF MAHARASHTRA
February 9, 1970
GUNTUR MUNICIPAL COUNCIL Vs. GUNTUR TOWN RATE PAYERS ASSOCIATION
September 18, 1970
GYAN CHAND Vs. STATE OF HARYANA
August 21, 1970
H H MAHARAJADHIRAJA MADHAV RAO JIVAJI RAO SGINDIA BAHADUR OF GWALIOR H H MAHARAJADHIRAJA MAHARANA SHRI BHAGWAT SINGHJI BAHADUR OF UDAIPUR COL H H BRARBANS SARAMAUR RAJA I RAJAGAN SIR PRATAP SINGH MALVENDRA BAHADUR COL RAJA SURINDER SINGH BAHADUR Vs. UNION OF INDIA
December 15, 1970
H H MAHARANA RAJASAHEB SHRI PRATAPSINHJI SAHEB OF WANKANER Vs. COMMISSIONER OF GIFT TAX GUJARAT
May 5, 1970
H P GUPTA Vs. HIRALAL
February 24, 1970
HAJI HAFIZ TANWAR AHMED Vs. UNION OF INDIA
November 24, 1970
HALLU AND ORS. Vs. STATE OF M.P.
April 27, 1970
HANS RAJ BAGRECHA Vs. STATE OF BIHAR
September 18, 1970
HARGUN SUNDER DAS GODEJA Vs. STATE OF MAHARASHTRA
March 26, 1970
HARI OM Vs. STATE OF UTTAR PRADESH
September 16, 1970
HARI SHANKAR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
March 25, 1970
HATTI Vs. SUNDER SINGH
September 11, 1970
HAZARIMAL K SHAH PROPRIETOR OF J HAZARIMAL AND COMPANY Vs. COLLECTOR OF CUSTOMS MADRAS
February 27, 1970
HETHUBHA ALIAS JITHUBA MADHUBA Vs. STATE OF GUJARAT
March 13, 1970
HINDUSTAN STEEL LIMITED Vs. STATE OF ORISSA
April 14, 1970
HIRA LAL S O KESHO RAM Vs. STATE OF HARYANA
December 4, 1970
HIS DAVECOS GARMENTS FACTORY Vs. STATE OF RAJASTHAN
August 31, 1970
HUSAINA Vs. STATE OF UTTAR PRADESH
October 12, 1970
I S BAJAJ Vs. ARJAN DAS DAYARAM VACHHANI
January 21, 1970
INCOME TAX OFFICER GUDUR Vs. MARAMREDDY SULOCHANAMMA
August 7, 1970
INDIA ELECTRIC WORKS LIMITED Vs. JAMES MANTOSH
September 15, 1970
INDIA MACHINERY STORES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR
May 6, 1970
INDIAN INSURANCE AND BANKING CORPORATION LIMITED Vs. MANI PARAVATHU
February 3, 1970
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
April 23, 1970
INVESTMENT LIMITED Vs. COMMISSIONER OF INCOME TAX CALCUTTA
April 21, 1970
J B MANGHARAM AND CO Vs. COMMISSIONER OF INCOME TAX NAGPUR
August 11, 1970
JADUNATH SINGH Vs. STATE OF UTTAR PRADESH
December 7, 1970
JAGANNATH PRASAD Vs. DAULAT RAM MANOCHA
January 30, 1970
JAGANNATH SINGH Vs. RAM NARESH SINGH
March 10, 1970
JAGANNATH SINGH AND ORS. Vs. RAM NARESH SINGH
August 4, 1970
JAGAT KISHORE PRASAD NARAIN SINGH Vs. RAJENDRA KUMAR PODDAR
August 14, 1970
JAGDISH PRASAD SHASTRI Vs. STATE OF UTTAR PRADESH
October 13, 1970
JAI NARAIN MISRA Vs. STATE OF BIHAR
September 15, 1970
JAIPUR HOSIERY MILLS PRIVATE LIMITED JAIPUR Vs. STATE OF RAJASTHAN
April 27, 1970
JAMNADAS HARAKHCHAND Vs. NARAYANLAL BANSILAL
January 20, 1970
JANAPADA SABHA CHHINDWARA STATE OF MADHYA PRADESH Vs. CENTRAL PROVINCES SYNDICATE LTD:AMALGAMATED COALFIELDS LTD
February 23, 1970
JANARDHAN TEWARY Vs. STATE OF BIHAR
March 4, 1970
JATAN KUMAR GOLCHA Vs. GOLCHA PROPERTIES P LTD
December 16, 1970
JAYVANTRAO Vs. PT CHANDRA KANT RAO
February 26, 1970
JETHAMALNI HAL CHAND JAIN Vs. STATE OF MAHARASHTRA
January 30, 1970
JETHMAL Vs. UNION OF INDIA
March 18, 1970
JHANDA SINGH Vs. GRAM SABHA OF VILLAGE UMRI
March 17, 1970
JIJABAI VITHALRAO GAJRE Vs. PATHANKHAN
September 1, 1970
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
November 30, 1970
JOHARMAL MURLIDHAR AND CO Vs. AGRICULTURAL INCOME TAX OFFICER ASSAM
August 4, 1970
JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS Vs. YOUNG MENS INDIAN ASSOCIATION REGD MADRAS
February 12, 1970
JOINT FAMILY OF MUKUND DAS RAJA BHAGWAN UAS AND SONS Vs. STATE BANK OF HYDERABAD
September 10, 1970
JT REGISTRAR 0F CO OPERATIVE SOCIETIES MADRAS Vs. P S RAJAGOPAL NAIDU
April 6, 1970
JUGRAJ SINGH Vs. JASWANT SINGH
March 16, 1970
K A A BRINNAND Vs. BIJOYANAND PATNAIK
February 27, 1970
K A ABBAS Vs. UNION OF INDIA
September 24, 1970
K A NATARAJAN Vs. M NAINA MOHD
February 3, 1970
K L SELECTED COAL CONCERN Vs. S K KHANSON AND COMPANY
October 20, 1970
K V V CHATHUKUTTY NAMBIAR Vs. MALIKKANDAKATH ASSAINAR HAJI
February 23, 1970
KAKINANDA ANNADANA SAMAJAM THE YADALLA PITCHAIAH CHETTY CHARITIES ASSOCIATION Vs. COMMISSIONER OF HINDU PELIGIOUS AND CHARITABLE ENDOWMENTS HYDERABAD:GOVERNMENT OF ANDHRA PRADESH
December 2, 1970
KALOJL TALUSAPPA GANGAVATHI Vs. KHYANAGOUDA
April 9, 1970
KAMRU MIAN ALIAS KAMRU HASSAN Vs. STATE OF BIHAR
September 1, 1970
KANDU Vs. KOCHI
February 25, 1970
KANPUR SUGAR WORKS LIMITED Vs. STATE OF BIHAR
March 6, 1970
KARAM CHAND Vs. STATE OF JAMMU AND KASHMIR
January 21, 1970
KARAM CHAND GANGA PRASAD Vs. UNION OF INDIA
October 12, 1970
KASHI NATH Vs. KUDSIA BEGUM
December 16, 1970
KATAR SINGH Vs. STATE OF UTTAR PRADESH
August 3, 1970
KH USUAL KHRMGAR SHAH Vs. KHORSHED BANU DADIBA BOATWALLA
February 12, 1970
KHAJAMIAN WAKF ESTATES Vs. STATE OF MADRAS
November 18, 1970
KHEDU MOHTON Vs. STATE OF BIHAR
August 17, 1970
KISHAN Vs. STATE OF MAHARASHTRA
March 18, 1970
KISHAN CHAND Vs. STATE OF HARYANA
September 19, 1970
KISTAMMA Vs. H T VIRA REDDY
March 24, 1970
KODAR Vs. STATE OF KERAKA
January 1, 1970
KRISHNA GYANODAYA SUGAR LIMITED Vs. STATE OF BIHAR
April 8, 1970
KSHIRODE BEHARI CHAKRAVARTY Vs. UNION OF INDIA
February 5, 1970
KULBHUSHAN KUMAR Vs. RAJ KUMARI
October 20, 1970
KUNDAN SINGH Vs. STATE OF PUNJAB
February 4, 1970
L DEBI PRASAD Vs. TRIBENI DEVI
March 18, 1970
L HANUMAN PERSHAD Vs. ROOP NARAIN
September 21, 1970
L HIRDAY NARAIN Vs. INCOME TAX OFFICER BAREILLY
July 23, 1970
LAKSHMI AMMA Vs. TALENGALANARAYANA BHATTA
March 10, 1970
LAKSHMIRA1TAN COTTON MILLS CO LIMITED AND BEHARI LAL RAM CHARAN Vs. ALUMINIUM CORPORATION OF INDIA LIMITED
October 16, 1970
LATIF HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
July 7, 1970
LEELAWATI Vs. RAVI KHANNA
March 17, 1970
LT GOVERNOR OF HIMACHAL PRADESH Vs. AVINASH SHARMA
April 28, 1970
LUKA MATHAI Vs. NEELAKANTA IYER SUBRAMONIA IYER
May 26, 1970
M D SHUKLA Vs. STATE OF GUJARAT
February 6, 1970
M G SUMKUNTE Vs. STATE OF MYSORE
November 27, 1970
M K PALANIAPPA CHETTIAR Vs. A PENNUSWAMI PILLAI
February 27, 1970
M MARATHACHALAM PILLAI Vs. PADMAVATHI AMMAL
February 25, 1970
MADAN LAL JAGGI Vs. DISTRICT MAGISTRATE DELHI
February 3, 1970
MADAN MOHANLAL Vs. STATE OF PUNJAB
April 1, 1970
MADHARAO RAJESHWAR DESHPANDE Vs. SHANKER SINGH
February 24, 1970
MADHOWJI DHARAMSHI MFG CO LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
April 29, 1970
MADHU LIMAYE Vs. VED MURTIF
October 28, 1970
MADHU LIMAYE MADHU LIMAYE Vs. SUB DIVISIONAL MAGISTRATE MONGHYR:VED MURTI
October 28, 1970
MADHU LIMAYR Vs. VED MURTI
September 10, 1970
MADHYA PRADESH INDUSTRIES LIMITED Vs. INCOME TAX OFFICER NAGPUR
April 16, 1970
MADHYA PRADESH MINES Vs. R B SREERAM DURGA PRASAD LIMITED
April 9, 1970
MAGRAJPATODIA Vs. R K BIRLA
September 10, 1970
MAHABIR PRASAD SANTOSH KUMAR Vs. STATE OF UTTAR PRADESH
April 2, 1970
MAHARAJADHIRAJ OF BURDWAN UDAYCHAND MAHATAB CHAND Vs. SUBODH GOPAL
December 17, 1970
MAHESHWARI DEVI Vs. STATE OF BIHAR
March 11, 1970
MAHLI Vs. RANBIR SINGH
February 26, 1970
MALEGAON ELECTRICITY CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
August 11, 1970
MANAGEMENT OF ADVANCE INSURANCE COMPANY LIMITED Vs. GURUDASMAL
March 4, 1970
MANAGEMENT OF SAFDARJUNG HOSPITAL NEW DELHI MANAGEMENT OF MESSRS T B HOSPITAL NEW DELHI KURJI HOLY FAMILY HOSPITAL Vs. KULDIP SINGH SETHI:THE WORKMEN:THE STATE OF BIHAR
April 1, 1970
MANNAN LAL Vs. CHHOTAKA BIBI DEAD
April 10, 1970
MANNI LAL Vs. PARMAI LAL
August 13, 1970
MATHURA PRASAD BAJOO JAISWAL Vs. DOSSIBAI N B JEEJEEBHOYF
February 26, 1970
MATHURA PRASAD RAJGARHIA Vs. STATE OF WEST BENGAL
October 27, 1970
MATHURALAL Vs. KESHAR BAI
February 20, 1970
MEGNA MILLS GO LIMITED Vs. ASHOKA MARKETING CO
November 6, 1970
MINOR A PEERIAKARUPPAN SOBHA JOSEPH Vs. STATE OF TAMIL NADU
September 23, 1970
MIR MUZAFARUDDIN KHAN Vs. SYED ARIFUDDIN KHAN
March 25, 1970
MOHAMMAD IBRAHIM Vs. STATE TRANSPORT APPELLATE
April 30, 1970
MOHAMMAD ILLAHAMUDDIN Vs. BHIVASANAND ANOTHER
March 16, 1970
MOHAMMAD ILYAS Vs. UNION OF INDIA
March 6, 1970
MOHAMMAD MUSTAFA Vs. ABU BAKAR
December 8, 1970
MOHAMMAD QADIM Vs. KHURSHED AHMED HASHMI
May 7, 1970
MOHAN LAL Vs. MOHUN RAM
April 7, 1970
MOHAN SINGH Vs. STATE OF PUNJAB
December 4, 1970
MOWU Vs. SUPERINTENDENT SPECIAL JAIL NOWGONG ASSAM
December 14, 1970
MUND AND SAMONT CO PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR ORISSA AND PATNA
May 6, 1970
MUNICIPAL BOARD NAINITAL Vs. BRIJ MOHAN CHANDRA
October 26, 1970
MUNICIPAL CORPORATION Vs. MISBAHUL HASSAN AND ORS.
August 26, 1970
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD Vs. CHANDULAL SHAMALDAS PATEL
January 8, 1970
MUNICIPAL CORPORATION OF CITY OF AHMEDABAD AYODAYA GNG AND MFG CO LIMITED Vs. NEW SHROCK SPG AND WVG CO LTD
April 17, 1970
MUNIR KHAN Vs. STATE OF UTTAR PRADESH
August 17, 1970
MUNNEY KHAN S O GULAM MOHAMMAD Vs. STATE OF MADHYA PRADESH
August 28, 1970
MUNSHI RAM Vs. UNION OF INDIA
September 18, 1970
MYLAPORE HINDU PERMANENT FUND LIMITED MADRAS Vs. K S SUBRAMANIA IYER
May 6, 1970
N RAMA REDDY Vs. V V GIRI
April 27, 1970
N V SHANMUGAM AND GO Vs. COMMISSIONER OF INCOME TAX MADRAS
April 22, 1970
NAFE SINGH Vs. STATE OF HARYANA
March 16, 1970
NAGAR PANCHAYAT UNA Vs. UNA TALUKA SAHAKARI KHARID VECHAN SANGH LIMITED
September 17, 1970
NAGAR RICE AND FLOUR MILLS Vs. N TEEKAPPA GOWDA AND BROS
February 27, 1970
NAGARMAL TEKRIWAL Vs. STATE OF BIHAR
March 4, 1970
NAIN SINGH Vs. KOONWARJEE
April 2, 1970
NANAK CHAND Vs. STATE OF UTTAR PRADESH
January 21, 1970
NANAK CHAND Vs. CHANDRA KISHORE AGGARWAL AND ORS.
August 18, 1970
NANIK AWATRAI CHAINANI Vs. THE UNION OF INDIA (UOI)
March 10, 1970
NANIK AWATRAI CHAINANI Vs. UNION OF INDIA
July 20, 1970
NARAYAN NATHU NAIK Vs. STATE OF MAHARASHTRA
March 25, 1970
NARAYANLAL BANSILAL PITTIE Vs. TARABAI MOTILAL
October 15, 1970
NARESH CHANDRA SANYAL Vs. CALCUTTA STOCK EXCHANGE ASSOCIATION LIMITED
September 25, 1970
NARUTHAPPAN CHETTIAR Vs. VEERAMANY CHETTIAR
February 20, 1970
NATIONAL BELL CO GUPTA INDUSTRIAL CORPORATION Vs. METAL GOODS MFG CO PRIVATE LIMITED:METAL GOODS MFG CO PRIVATE LIMITED
March 18, 1970
NATIONAL COAL DEVELOPMENT CORPORATION LIMITED Vs. MANMOHAN MATHUR
January 15, 1970
NEW CENTRAL JUTE MILLS CO LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ALLAHABAD
September 8, 1970
NEYAZUDDIN Vs. SURYA DEVA NARAIN VERMA
February 3, 1970
NIDHAN SINGH Vs. STATE OF RAJASTHAN
February 24, 1970
NIHAL SINGH Vs. RAO BIRENDRA SINGH
August 12, 1970
NIRODE BARAN BANNERJEE Vs. UNION OF INDIA
August 20, 1970
NOOKALA SETHARAMAIAH Vs. KOTAIAH NAIDU
March 31, 1970
NOOR MOHAMMAD MOHAMMAD YUSUF MOMIN Vs. STATE OF MAHARASHTRA
March 24, 1970
NUND AND SAMONT CONPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
May 6, 1970
O N MOHINDROO Vs. DISTRICT JUDGE DELHI SUPREME COURT BAR ASSOCIATION
September 4, 1970
OM PARKASH Vs. STATE OF HARYANA
March 16, 1970
OM PRAKASH Vs. LAUTI RAM
January 8, 1970
OM PRAKASH Vs. UNION OF INDIA
December 2, 1970
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA
March 10, 1970
ORISSA CEMENT LIMITED Vs. STATE OF ORISSA
April 22, 1970
P SIRAJUDDIN Vs. STATE OF MADRAS
March 9, 1970
PAMPAKAVI RAYAPPA BELAGALI Vs. B D JATTI
October 5, 1970
PANCHAMAL NARAYAN SHENOY Vs. BASTHI VENKATESHA SHENOY
February 20, 1970
PANCHAYATI AKHARA MAHANIRWANI Vs. CONSOLIDATION OFFICERS
September 17, 1970
PARBHAT GENERAL AGENCIES Vs. UNION OF INDIA
October 12, 1970
PARESH CHANDRA NANDI Vs. CONTROLLER OF STORES N F RAILWAY PANDU
December 7, 1970
PATEL NARSHI THAKERSHI Vs. PRADYUMANSINGHJI ARJUNSINGHJI
March 2, 1970
PATEL PREMJI JIVA Vs. STATE OF GUJARAT
August 20, 1970
PERUMAL NADAR Vs. PONNUSWAMI I
March 17, 1970
PIARASINGH Vs. STATE OF PUNJAB
March 9, 1970
PILOO DHUNJISHAW SIDHWA Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
February 12, 1970
PILOO DHUNJISHAW SIDHWA Vs. MUNICIPAL CORPORATION OF THE CITY OF POONA
January 15, 1970
PIONEER PAPER BOX FACTORY Vs. THAKURDEVI SHRINIWAS
May 26, 1970
PRABHAKAR SHANKAR DHURI Vs. S G PRADHAN
December 18, 1970
PRABODH CHANDRA Vs. MOHINDER SINGH
October 15, 1970
PRAKASH CHAND AGARWAL Vs. HINDUSTAN STEEL LIMITED
September 15, 1970
PRANAB CHATTERJEE Vs. STATE OF BIHAR
October 13, 1970
PRATAP SINGH Vs. HARDWARI LAL
March 4, 1970
PREM LATA AGARWAL Vs. AKSHMAN PRASAD GUPTA
April 23, 1970
PREM NATH Vs. COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN
August 12, 1970
PRESIDENT UNION OF INDIA Vs. KALINGA CONSTRUCTION CO PRIVATE LIMITED
September 11, 1970
PRITHVINATH SINGH Vs. SURAJ AHIR
December 4, 1970
PRODUCE EXCHANGE CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX CEN TRAL CALCUTTA
April 27, 1970
PUNITHAVALLI AMMAL Vs. MINOR RAMALINGAM
March 4, 1970
PURTABPORE COMPANY LIMITED Vs. STATE OF UTTAR PRADESH
April 28, 1970
R C CHANDIOK Vs. CHUNI LAL SABHARWAL
October 12, 1970
R D AGARWALA SHRI MUSADDI LAL Vs. UNION OF INDIA
February 23, 1970
R D GUPTA Vs. UNION OF INDIA
February 23, 1970
R J SINGH AHULLUWALIA Vs. STATE OF DELHI
September 7, 1970
R K GARG RAJENDRA KUMAR GARG RAJ KUMAR VOHRA Vs. SUPERINTENDENT DISTRICT JAIL SAHARANPUR:DISTRICT MAGISTRATE SAHARANPUR:SUPERINTENDENT DISTRICT JAIL SAHARANPUR
October 28, 1970
R L BUTAIL Vs. UNION OF INDIA
September 8, 1970
R M RAMANATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
April 30, 1970
R N CHATTERJI Vs. HAVILDAR KUER SINGH
February 19, 1970
RADHA NATH SEAL Vs. HARIPADA JANA
September 21, 1970
RADHEY SHYAM Vs. SHYAM BEHARI SINGH
August 12, 1970
RAGHU NATH Vs. COMPETENT OFFICER DELHI
August 20, 1970
RAJ KUMAR RAGHUBANCHMANI PRASAD NARAIN SINGH Vs. AMBICA PRASAD SINGH DEAD
December 18, 1970
RAJ KUMAR SINGH HUKAM CHANDJI Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH
August 11, 1970
RAJ NARAIN Vs. SUPERINTENDENT CENTRAL JAIL NEW DELHI
September 11, 1970
RAJA RAM Vs. STATE OF HARYANA
March 26, 1970
RAJA YUVRAJ DUTT SINGH Vs. DEPUTY COMMISSIONER KHERI
May 5, 1970
RAJINDRA KUMAR Vs. CHANDRA NARAIN SINGH
April 2, 1970
RAJKISHORE SINGH Vs. STATE OF BIHAR
September 25, 1970
RAJNIKANT Vs. STATE OF MAHARASHTRA
September 30, 1970
RAJPAL SLNGH Vs. JAI SINGH
April 16, 1970
RAM CHANDRA RAI Vs. STATE OF MADHYA PRADESH
August 12, 1970
RAM DAHIN SINGH Vs. STATE OF UTTAR PRADESH
August 18, 1970
RAM DAHIN SINGH Vs. STATE OF BIHAR
April 22, 1970
RAM DAS Vs. STATE OF MADHYA PRADESH
September 17, 1970
RAM JAS Vs. STATE OF UTTAR PRADESH
September 11, 1970
RAM MURTI Vs. STATE OF HARYANA
April 14, 1970
RAM NARAIN Vs. STATE OF UTTAR PRADESH
December 11, 1970
RAM SANEHI SINGH Vs. BIHAR STATE ROAD TRANSPORT GORPN
August 20, 1970
RAM SINGH Vs. STATE OF HARYANA
March 26, 1970
RAM SWARUP VERMA Vs. ONKAR NATH
December 16, 1970
RAMA SHANKAR LAL Vs. STATE OF UTTAR PRADESH
March 26, 1970
RAMACHANDRA PILLAI Vs. ARUNSCHALATHAMMAL
February 20, 1970
RAMAKRISHNA RAMNATH Vs. PRESIDING OFFICER LABOUR COURT NAGPUR
February 27, 1970
RAMAPHUPALA REDDY Vs. STATE OF ANDHRA PRADESH
September 28, 1970
RAMESHWAR DAYAL Vs. STATE OF UTTAR PRADESH
February 2, 1970
RAMJI DAS Vs. TRILOK CHAND
February 26, 1970
RAMJI LAL Vs. RAM BABU MAHRSHWARI
August 21, 1970
RAMPAKAVI RAYAPPA BELAGALI Vs. B D JATTI
October 15, 1970
RAMTANU CO OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF MAHARASHTRA
August 5, 1970
RANENURA NARAYAN SINHA Vs. STATE OF WEST BENGAL
October 12, 1970
RANI Vs. SANTA BALA DEBNATH
October 14, 1970
RATAN LAL Vs. STATE OF MADHYA PRADESH
December 17, 1970
RATILAL SHAKARABHAI Vs. STATE OF GUJARAT
March 11, 1970
RAVI ROADWAYS ASIA BL Vs. ASIA BL: RAVI ROADWAYS
April 1, 1970
RUSTOM CAVASJEE COOPER RUSTOM CAVASJEE COOPER T M GURUBUXANI Vs. UNION OF INDIA
February 10, 1970
RUSTOM COWASJEE COOPER Vs. UNION OF INDIA
May 5, 1970
S N SHARMA Vs. BIPEN KUMAR TIWARI
March 10, 1970
S RAJAGOPALASWAMI NAIDU Vs. BANK OF KARAIKUDI LIMITED
September 22, 1970
S SETHURATHINAM PILLAI Vs. BARBARA ALIAS DOLLY SETHURATHINAM
March 25, 1970
SAHADU GANGARAM BHAGADE Vs. SPECIAL DEPUTY COLLECTOR AHMEDNAGAR
March 30, 1970
SAHIB RAM LACHMI NARAIN Vs. FINANCIAL COMMISSIONER PUNJAB AND THERS:FINANCIAL COMMISSIONER PUNJAB
February 24, 1970
SAIFUDDIN HUSSINBHAY SIAMWALA Vs. BURMA CYCLE TRADING CO
February 13, 1970
SAPMAWIA Vs. DEPUTY COMMISSIONER AIJAL
July 30, 1970
SARAN DASS Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
October 16, 1970
SARIN CHEMICAL LABORATORY Vs. COMMISSIONER OF SALES TAX U P
August 7, 1970
SATYANARAIN PRASAD Vs. STATE OF BIHAR
March 9, 1970
SECOND GIFT TAX OFFICER MANGALORE Vs. D H NAZARETH
April 2, 1970
SEWA SINGH Vs. RAVINDER KAUR
March 13, 1970
SHANKAR MADHOJI NEMADE Vs. CHISUJI JANAJI BHADKE
September 8, 1970
SHANKAR NATH CHATTERJEE Vs. MAKHAN LAL CHATTERJEE
March 18, 1970
SHANTILAL R DESAI Vs. GUJARAT ELECTRICITY BOARD
February 6, 1970
SHAPURJI BROACHA MILLS LIMITED Vs. G I T BOMBAY
April 29, 1970
SHEIKH MOHAMMAD OMER Vs. COLLECTOR OF CUSTOMS CALCUTTA
September 4, 1970
SHEO MAHADEO SINGH Vs. STATE OF BIHAR
March 6, 1970
SHESHANNA BHUMANNA YADAV Vs. STATE OF MAHARASHTRA
May 8, 1970
SHITAL SINGH Vs. STATE OF BIHAR
September 23, 1970
SHIV KIRPAL SINGH Vs. V V GIRI
September 14, 1970
SHIV LAL Vs. CHET RAM
September 9, 1970
SHIVAMURTHY SWAMI INAMDAR VEERABHADRAPPA VEERAPPA Vs. CHANBASANGOUDA HANUMANTHAGOUDA PATIL:AGADI SANGANNA ANDANAPPA
February 11, 1970
SHIVAPPA Vs. STATE OF MYSORE
February 19, 1970
SHIVPRASAD SHIVPRASAN Vs. MODEL MILLS NAGPUR LIMITED
September 24, 1970
SHUKLA LABHSHANKER MAGANLAL Vs. STATE OF GUJARAT
October 28, 1970
SIDDANNA APPARAO PATIL Vs. STATE OF MAHARASHTRA
March 6, 1970
SIRPUR PAPER MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX HYDERA BAD
April 20, 1970
SOBRAN SINGH Vs. STATE OF UTTAR PRADESH
February 3, 1970
STANDARD REFINERY AND DISTILLERY LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
May 6, 1970
STAR CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
April 29, 1970
STATE BANK OF TRAVANCORE Vs. ELIAS ELIAS
September 4, 1970
STATE OF ASSAM Vs. ASSAM TEA COMPANY LIMITED
August 21, 1970
STATE OF ASSAM Vs. AMALGAMATED TEA ESTATES COMPANY LIMITED
August 21, 1970
STATE OF ASSAM Vs. BARGA DEWANI
September 17, 1970
STATE OF ASSAM Vs. DAKSHA PRASAD DEKA
October 23, 1970
STATE OF ASSAM Vs. PREMADHAR BARUAH
May 4, 1970
STATE OF ASSAM Vs. MAHENDRA KUMAR DAS
March 18, 1970
STATE OF ASSAM Vs. ABDUL NOOR
March 13, 1970
STATE OF BIHAR Vs. TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED
November 27, 1970
STATE OF BIHAR Vs. SHIVA BHIKSHUK MISHRA
September 14, 1970
STATE OF GUJARAT Vs. KRISHNA CINEMA
September 10, 1970
STATE OF GUJARAT Vs. KUMAR SHRI RANJIT SINGHJI BHAVAN SINGHJI
October 13, 1970
STATE OF GUJARAT Vs. ACHARYA D PANDEY
October 12, 1970
STATE OF KERALA Vs. VERY REV MOTHER PROVINCIAL
August 10, 1970
STATE OF KERALA Vs. KAKKODAM MAMMU HAJI
April 17, 1970
STATE OF MADHYA PRADESH Vs. DADU JAGDISH PRASAD
March 16, 1970
STATE OF MADRAS Vs. M R KRISHNASWAMI NAIDU
April 14, 1970
STATE OF MADRAS Vs. G V PAREKH
October 28, 1970
STATE OF MAHARASHTRA Vs. NASIMKHAN AHMAD KHAN MALI KHAN
August 17, 1970
STATE OF MAHARASHTRA Vs. CHAMPALAL KISHANLAL MOHTAF
March 17, 1970
STATE OF MYSORE Vs. ALEXANDER MISQUITH
April 8, 1970
STATE OF MYSORE Vs. D CAWASJI AND COMPANY:M GOVINDAPPA
November 18, 1970
STATE OF MYSORE Vs. H PAPANNA GOWDA
November 21, 1970
STATE OF MYSORE AND ANR. Vs. M. V. BHAGWAT AND OTHERS
August 17, 1970
STATE OF ORISSA Vs. KALINGA CONSTRUCTION COMPANY PRIVATE LIMITED
September 11, 1970
STATE OF PUNJAB Vs. RAMJILAL
October 12, 1970
STATE OF PUNJAB Vs. TARLOK SINGH
October 13, 1970
STATE OF PUNJAB Vs. HIRA LAL
December 18, 1970
STATE OF PUNJAB Vs. SUKH DEB SARUP GUPTA
April 29, 1970
STATE OF PUNJAB Vs. DEWAN CHUNI LAL
February 16, 1970
STATE OF PUNJAB BUA DAS KAUSHAL Vs. BUA DAS KAUSHAL:THE STATE OF PUNJAB
October 13, 1970
STATE OF RAJASTHAN GURJANT SINGH S O KARTAR SINGH Vs. KARTAR SINGH:STATE OF RAJASTHAN
March 18, 1970
STATE OF TAMIL NADU Vs. M RAYAPPA GOUNDER
October 21, 1970
STATE OF UTTAR PRADESH Vs. SUSHIL CHANDRA
August 10, 1970
STATE OF UTTAR PRADESH Vs. RAM SWARUP
February 20, 1970
STATE OF UTTAR PRADESH Vs. RAM NARESH LAL
March 13, 1970
STATE OF UTTAR PRADESH Vs. K K GUPTA
March 10, 1970
STATE OF WEST BENGAL Vs. INDIAN IRON AND STEEL CO LIMITED
April 16, 1970
STATE OF WEST BENGAL Vs. DALHOUSIE INSTITUTE SOCIETY
August 5, 1970
STATE OF WEST BENGAL Vs. BATA KRISHNA BURMAN
November 17, 1970
SUBEDAR Vs. STATE OF UTTAR PRADESH
August 14, 1970
SUNIL KUMAR ROY Vs. BHOWRA KANKANEE COLLIERIES LIMITED
December 15, 1970
SURAT SINGH DEAD Vs. MANOHAR LAL
August 25, 1970
SURATH CHANDRA CHAKRABARTY Vs. STATE OF WEST BENGAL
December 14, 1970
SURYA MANI Vs. STATE OF UTTAR PRADESH
December 16, 1970
SUSHIL KUMAR GUPTA Vs. JOY SHANKER BHATTACHARYYA
February 23, 1970
T N RAGHUNATHA REDDY Vs. MYSORE STATE TRANSPORT AUTHORITY
February 24, 1970
TALIB HUSSAIN Vs. STATE OF JAMMU AND KASHMIR
July 7, 1970
TAPINDER SINGH Vs. STATE OF PUNJAB
May 7, 1970
TARA CHAND Vs. SUPERINTENDENT OF CENTRAL EXCISE BOMBAY
December 12, 1970
TARACHAND Vs. SUPERINTENDENT OF CENTRAL EXCISE BANGALORE
December 3, 1970
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
March 2, 1970
TEJ BAHADUR SINGH Vs. STATE OF UTTAR PRADESH
April 27, 1970
TFJ KIRAN JATN Vs. N SANJIVA REDDY
May 8, 1970
THE STATE OF MYSORE Vs. H. PAPANNA GOWDA AND ANR. ETC.
November 24, 1970
THIMMA AND THIMMA RAJU Vs. STATE OF MYSORE
April 2, 1970
TIRUNELVELLI MOTOR BUS SERVICE CO Vs. COMMISSIONER OF INCOME TAX MADRAS
August 11, 1970
TWYFORD TEA COMPANY LIMITED Vs. STATE OF KERALA
January 15, 1970
UGAMSINGH AND MISHRIMAL Vs. KESRIMAL
November 26, 1970
UNION OF INDIA Vs. SOHANLAL SAMPATLAL
October 27, 1970
UNION OF INDIA Vs. ALLIED INTERNATIONAL PRODUCTS LIMITED
October 19, 1970
UNION OF INDIA Vs. COLLECTOR J N SINHA
August 12, 1970
UNION OF INDIA Vs. MOHANLAL ISHWAR DASS PANCHAL
August 31, 1970
UNION OF INDIA Vs. HINDU UNDIVIDED FAMILY BUSINESS KNOWN AS RAMLAL MANSUKHRAI REWARI !
August 21, 1970
UNION OF INDIA Vs. VASANTJAYARAMKARNIK
September 7, 1970
UNION OF INDIA Vs. WEST COAST PAPER MILLS LIMITED
October 14, 1970
UNION OF INDIA Vs. JAL RUSTOMJI MODI
March 2, 1970
UNION OF INDIA Vs. LONAVLA BOROUGH MUNICIPALITY OF LONAVLA DISTRICT POONA
March 9, 1970
UTTAM BALA RAVANKAR Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE GOA
August 3, 1970
V L ROHLUA Vs. DEPUTY COMMISSIONER AIJAL DISTRICT MIZO
September 29, 1970
V P GIDRONIYA Vs. STATE OF MADHYA PRADESH
January 29, 1970
V R BHATE Vs. STATE OF MAHARASHTRA
March 13, 1970
VALLABH DAS Vs. MADAN LAL
April 2, 1970
VASUDEV DHANJIBHAI MODI Vs. RAJABHAI ABDUL REHMAN
March 18, 1970
VEENA THEATRE PATNA Vs. STATE OF BIHAR
April 23, 1970
WESTERN INDIA MATCH CO LIMITED Vs. WESTERN INDIA MATCH CO WORKERS UNION
January 9, 1970
ZORA SINGH Vs. J M TANDON
September 9, 1970