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Case Index
Title
Date
A K VYAS Vs. STATE OF RAJASTHAN
July 7, 1960
ABDUL GAFOOR Vs. STATE
September 7, 1960
ABDUL SATTAR Vs. JANKIVALLABH
January 22, 1960
AJIT SINGH Vs. STATE
August 23, 1960
ALI MOHAMMAD Vs. STATE OF RAJASTHAN
December 7, 1960
AMAR SINGH Vs. GULAB CHAND
February 18, 1960
AMARDEEP SINGH Vs. COLLECTOR AJMER
March 8, 1960
ANAND SINGH Vs. CHANDMAL
July 22, 1960
ANOP CHAND GHIYA Vs. STATE OF RAJASTHAN
December 5, 1960
ASARAM Vs. DEORAJ
December 13, 1960
ASARAM Vs. MALCHAND
July 25, 1960
ASU RAM Vs. STATE
October 24, 1960
AUTOMOBILE TRANSPORT RAJASTHAN PR Vs. STATE OF RAJASTHAN
May 10, 1960
AYSHA BAI Vs. DALEEP SINGH
May 4, 1960
BABULAL Vs. RADHA MOHAN
April 21, 1960
BABULAL Vs. RAMSWARUP
February 24, 1960
BACHAN SINGH Vs. GOPAL SINGH
July 8, 1960
BADRI Vs. RAGHUNATH
January 15, 1960
BADRINARAIN Vs. STATE
July 27, 1960
BAJRANGA Vs. KESRA
August 18, 1960
BAL CHAND Vs. DHAN KANWAR
August 29, 1960
BAL CHAND Vs. RADHAKISHAN
January 8, 1960
BAL MUKAND Vs. BAKSA SINGH
November 17, 1960
BALLORAM Vs. FIRM SETH UTTAMCHAND BISHANDAS
April 4, 1960
BANSILAL Vs. STATE OF RAJASTHAN
February 16, 1960
BANSILAL Vs. JASRAJ
December 15, 1960
BEGARAM Vs. COLLECTOR SIKAR
August 12, 1960
BEHARILAL Vs. DIRECTOR OF LOCAL BODIES RAJASTHAN JAIPUR
August 8, 1960
BHAGO Vs. LAXMI CHAND
July 30, 1960
BHAGWAN SAHAI Vs. MANGLA
August 24, 1960
BHAGWAN SWAROOP Vs. COMMERCIAL CO OPERATIVE BANK LTD
March 25, 1960
BHAGWATILAL Vs. BHANWARLAL
May 17, 1960
BHAIRON PRASAD Vs. STATE
March 17, 1960
BHAIRUN Vs. HARIDAS
February 23, 1960
BHANWARLAL Vs. STATE
November 17, 1960
BHENRU Vs. SONIA
March 1, 1960
BHOOR MAL Vs. AMRIT LAL
November 8, 1960
BHOORMAL Vs. NARAIN LAL
December 2, 1960
BINJA Vs. TEJA
February 15, 1960
BIRDA Vs. STATE
August 9, 1960
BIRMA Vs. BHOLA
April 19, 1960
BODAN Vs. GHINSI
February 18, 1960
CHAITANYA PRAKASH Vs. BOARD OF SECONDARY EDUCATIONRAJASTHANJAIPUR
January 22, 1960
CHAMPA LAL Vs. MOHAN LAL
September 8, 1960
CHANDRA BHAN Vs. STATE OF RAJASTHAN
November 9, 1960
CHANDRA SINGHJI Vs. STATE OF RAJASTHAN
November 28, 1960
CHATAR SINGH Vs. NINUA
March 16, 1960
CHATURBHUJ Vs. STATE
February 15, 1960
CHHOTEY LAL Vs. STATE OF RAJASTHAN
August 25, 1960
CHIMANLAL Vs. MAHARAJADHIRAJ H H SHRI SUMERSINGHJI OF KISHANGARH
March 8, 1960
CHIMNA Vs. STATE
March 7, 1960
CODU Vs. UNION OF INDIA
January 7, 1960
COLLECTOR AJMER Vs. BAGHELIJI
March 24, 1960
COMMISSIONER OF INCOME TAX Vs. BRAHAM DUTT BHARGAVA
October 18, 1960
DAL SINGH Vs. JAI SINGH
November 19, 1960
DALPAT SINGH NARAYAN SINGH Vs. JIWANMAL JASRAJ
February 9, 1960
DAMODAR LAL ACHARYA Vs. STATE OF RAJASTHAN
July 15, 1960
DASHRAT Vs. STATE
July 22, 1960
DAU LAL Vs. KHANG SINGH
December 1, 1960
DEO DUTT SHARMA Vs. COLLECTOR AJMER
April 13, 1960
DEO DUTT SHARMA Vs. COLLECTOR AJMER
September 20, 1960
DEVI SAHAI Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
December 8, 1960
DEVIDAN Vs. PANIA
June 28, 1960
DEVILAL Vs. STATE OF RAJASTHAN
September 22, 1960
DEWAN MANGILAL Vs. KAMPOORI
March 30, 1960
DILAWAR KANWAR Vs. COLLECTOR AJMER
February 16, 1960
FATEHLAL Vs. NANDLAL
November 9, 1960
FATEHLAL Vs. NANDLAL
September 9, 1960
FIRM DHANNALAL MAGANLAL Vs. SURAJMAL
February 29, 1960
GAJANAND Vs. SARDARMAL
December 23, 1960
GANESHLAL Vs. RANJITLAL
September 27, 1960
GANGA DAS Vs. GOPLI
January 22, 1960
GANPAT Vs. CHANDRA
August 11, 1960
GATU Vs. STATE
August 5, 1960
GHASI RAM Vs. COLLECTOR TONK
July 20, 1960
GHINSA Vs. AHMADA
January 7, 1960
GOKUL Vs. RAM VILAS
July 22, 1960
GOKULCHAND Vs. CHIEF PANCHAYAT OFFICER RAJASTHAN JAIPUR
February 24, 1960
GORDHAN Vs. SCOT GANGA BAI
November 15, 1960
GOVIND NARAIN Vs. MADAN MOHAN
January 11, 1960
GOVIND NARAIN MATHUR Vs. MOHINI DEVI
April 19, 1960
GOVIND RAM Vs. REGIONAL SETTLEMENT COMMISSIONER RAJASTHANJAIPUR AND
January 4, 1960
GOVIND RAM Vs. JWALA PRASAD
October 13, 1960
GOVINDJI Vs. DEVJI
April 19, 1960
GRAM PANCHAYAT THAWARIA Vs. TULCHA
July 21, 1960
GULAB CHAND Vs. HARI BUX
September 1, 1960
GULAM SINGH Vs. TH KARAN SINGH
November 4, 1960
GUMAN Vs. LAXMAN
November 28, 1960
GURDEEP SINGH Vs. STATE
November 5, 1960
HAGAMI LAL RAM PRASAD Vs. BHURALAL RAM NARAIN
May 9, 1960
HAMINDRA SHANKAR ANDLEIGH Vs. STATE OF RAJASTHAN
November 2, 1960
HANSRAJ Vs. CHAMPALAL GOPIKISHAN SABU TRUST
April 1, 1960
HANUMAN MAL Vs. BABULAL
April 6, 1960
HANUMAN PRASAD Vs. MINING ENGINEER JAIPUR DIVISION JAIPUR
January 4, 1960
HANUMANPURA SAHKARI BHANDAR LTD Vs. HANUMANSINGH
November 14, 1960
HARDAYAL Vs. MANGILAL
August 11, 1960
HARDAYAL Vs. MADANLAL
July 20, 1960
HARDEO Vs. SYED HIMAT ALI
August 17, 1960
HARI PRATAP Vs. RAMGOPAL
January 22, 1960
HARNARAIN Vs. GORDHANDAS
November 28, 1960
HASAN KHAN Vs. STATE OF RAJASTHAN
September 9, 1960
HATTI LAL Vs. BARJA BAI
September 14, 1960
HAZARI LAL Vs. CHHAJU RAM
March 18, 1960
HEMARAMCHELA OF PADAMDASAJI RAMSANEHI SADHU Vs. MANSUKHRAMCHELA OF BHIKARAM SADHU
February 29, 1960
HIRANAND Vs. AZAD HIND REFUGEE CO-OPERATIVE STORES LTD
December 12, 1960
HUKAM SINGH Vs. STATE
October 14, 1960
HUKAMCHAND Vs. FIRM PEERDAN PREMCHAND OF BIKANER
August 17, 1960
IBRAHIM Vs. PHOOLCHAND
October 18, 1960
INDER LALL Vs. LAL SINGH
August 2, 1960
INDER LALL YUGAL KISHORE Vs. LAL SINGH MUKUND SINGH
December 1, 1960
INDER RAJ Vs. PARAS RAM
November 24, 1960
INDER SINGH Vs. SALES TAX OFFICER
November 21, 1960
JADAV Vs. RAM SWARUP
July 22, 1960
JAGANNATH Vs. TULSIRAM
November 17, 1960
JAGANNATH PRASAD Vs. SURAJ LAL
April 4, 1960
JAGDISH Vs. STATE
March 9, 1960
JAI KUMAR Vs. LADHU RAM
October 13, 1960
JAI SINGH Vs. TH SOBHAG SINGH
November 8, 1960
JAIPUR MINERAL DEVELOPMENT SYNDICATE PR LTD Vs. REGIONAL INSPECTOR OF MINES
August 17, 1960
JAIWANT RAO Vs. STATE OF RAJASTHAN
August 17, 1960
JAMAN SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN JAIPUR
August 22, 1960
JANKI MAL Vs. KALYAN MAL
October 17, 1960
JANNAT BAI Vs. FIRM JANEE KHUSALJI JETHAJI
July 25, 1960
JANTA TRANSPORT CO-OPERATIVE SOCIETY LTD Vs. REGIONAL TRANSPORT AUTHORITYJAIPUR
November 5, 1960
JAWARI MAL Vs. MANGI LAL
September 2, 1960
JEEWANI Vs. ASA S B
December 15, 1960
JETHANAND WADHUMAL Vs. TOTARAM HARDWARIMAL
September 16, 1960
JETHMAL Vs. SAKINA
May 5, 1960
JHAMAN Vs. MANGAL
August 23, 1960
JUGLAL Vs. DULARAM
August 5, 1960
K P BROTHERS Vs. COMMISSIONER OF INCOME TAX
September 26, 1960
KADAR KHAN Vs. HAZRAN
September 16, 1960
KAJOR Vs. PRATAP
March 18, 1960
KALIA Vs. TH HARISINGH
June 29, 1960
KALYAN SAHAI Vs. MOLA BUX
July 29, 1960
KALYAN SINGH Vs. GAIND KANWAR
August 3, 1960
KANHAIYALAL Vs. STATE
March 30, 1960
KANHAIYALAL Vs. KANTI LAL
December 15, 1960
KANHAIYALAL Vs. HIMMAT BAHADUR
November 28, 1960
KANMAL Vs. STATE OF RAJASTHAN
July 27, 1960
KAPOOR CHAND Vs. SONIYA
May 14, 1960
KAPOOR CHAND Vs. STATE
January 11, 1960
KEDARNATH Vs. SITARAM
May 3, 1960
KESA Vs. BHOPAL SINGH
July 23, 1960
KESHULAL Vs. RAM DAYAL
April 21, 1960
KHEMCHANDRA Vs. BUDH SINGH
May 12, 1960
KHETA Vs. HARDWARLAL
February 5, 1960
KHUMAN SINGH JAGIRDAR Vs. GOVERNMENT OF RAJASTHAN
February 12, 1960
KIRORIRAM Vs. STATE OF RAJASTHAN
April 8, 1960
KISHAN RAM Vs. GHEWAR CHAND
September 15, 1960
KISHORE SINGH Vs. TEHSIL PANCHAYAT BARMER
August 4, 1960
KISTUR CHAND Vs. STATE OF RAJASTHAN
August 8, 1960
KOTAH TRANSPORT LTD Vs. JHALAWAR TRANSPORT SERVICE LTD
January 19, 1960
KUMAR Vs. SUKHA
March 9, 1960
LADHURAM Vs. CHIEF PANCHAYAT OFFICER
November 5, 1960
LAHAR KANWAR Vs. DEVI SINGH
July 4, 1960
LAKHIRAM Vs. RAMJILAL
August 16, 1960
LALIT PARSHAD Vs. STATE OF RAJASTHAN
May 11, 1960
MADAN SINGH Vs. UNION OF INDIA
October 28, 1960
MADANLAL Vs. MANGALI
March 8, 1960
MADHO Vs. KALYAN
February 11, 1960
MADHO SINGH Vs. MAHIPAT SINGH
October 15, 1960
MAHARAJ HAMIR SINGH Vs. STATE OF RAJASTHAN
July 30, 1960
MAHARAJA SHRI UMMAID MILLS LTD Vs. REGISTRAR OF COMPANIES
November 7, 1960
MAKHAN Vs. BHANWAR SINGH
June 18, 1960
MALIK RAM Vs. R T A JAIPUR
May 26, 1960
MALIRAM Vs. S S RANAWAT
March 18, 1960
MANGIA Vs. DHANNA
August 4, 1960
MANGLA Vs. STATE
February 12, 1960
MANKA Vs. STATE
May 5, 1960
MANOHARLAL Vs. GANGARAM
January 11, 1960
MANSUKHRAM Vs. MUKHRAM
July 25, 1960
MATHURALAL Vs. CHIRANJI LAL
December 2, 1960
MAULA BUX Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY
March 18, 1960
MEHBOOB KHAN Vs. STATE
May 30, 1960
MEHTABBAI Vs. MST MOTANBAI
March 30, 1960
MILAPCHAND Vs. SUKANRAJ
November 18, 1960
MISHRIMAL Vs. STATE OF RAJASTHAN
November 21, 1960
MISRILAL Vs. GOPALLAL
August 30, 1960
MOHAMMAD Vs. STATE
September 16, 1960
MOHAMMAD SADIQ Vs. CHHOTI
February 18, 1960
MOHAN LAL Vs. RANJIT SINGH
September 21, 1960
MOHANLAL Vs. VAJAI NARAIN
August 4, 1960
MOHANLAL Vs. BANSHILAL
April 1, 1960
MOHANLAL Vs. STATE
April 19, 1960
MOHAR SINGH Vs. RAMBABU
February 12, 1960
MOHD MURTAZA KHAN Vs. ABDUL QADDUS KHAN
July 11, 1960
MOHINI Vs. BANARAM
August 18, 1960
MOOLCHAND Vs. CHHOGA
November 7, 1960
MOOLI Vs. GUDIRAM
April 28, 1960
MOTILAL Vs. BHERI
April 30, 1960
MOTILAL Vs. MADAN
December 10, 1960
MUKAN KANWAR Vs. AJIT CHAND
July 28, 1960
MURARI LAL Vs. RAMPHAL
March 2, 1960
MURLIDHAR Vs. SHREE KRISHAN
October 10, 1960
N R DESAI Vs. T N CHATURVEDI COLLECTOR AJMER
November 30, 1960
NAND KANWARJI Vs. STATE OF RAJASTHAN
February 4, 1960
NANURAM Vs. STATE OF RAJASTHAN
October 12, 1960
NARAIN Vs. STATE
October 17, 1960
NARDEO SINGH KURABAD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX ADDL
August 19, 1960
NARENDRA Vs. GYARSA
December 22, 1960
NARSINGH DAS Vs. BHAIRON DAN
July 28, 1960
NATHIA Vs. SONIA
March 17, 1960
NATHULAL Vs. SULAL
December 13, 1960
NEMI CHAND Vs. UMED MAL
December 9, 1960
NENU RAM Vs. JASWANTI AND CO
February 19, 1960
NIRMAL SINGH Vs. SATNAM
March 11, 1960
O C MATHUR Vs. STATE
July 26, 1960
O P VERMA Vs. LALA GEHRILAL
October 12, 1960
OFFICIAL LIQUIDATORKARACHI MUTUAL ASSURANCE CO LTD Vs. L B SUJANBRANCH MANAGERLIFE INSURANCE CORPORATION OF
February 5, 1960
ONKARLAL RADHA KISHAN Vs. V S RAMPAL
October 12, 1960
PANGIR BAJGIR GOSAIN Vs. STATE
August 5, 1960
PANNA Vs. INDA
February 8, 1960
PANNA LAL Vs. STATE
April 15, 1960
PANNALAL Vs. RAMPRASAD
August 17, 1960
PARTALAL Vs. GHEESA
October 18, 1960
PEERDAN SINGH Vs. TH PIRTHI SINGH
June 18, 1960
PEMA Vs. TEJ SINGH
January 13, 1960
PERASRAM Vs. THAKUR SHEOBUKSH SINGH
November 10, 1960
POONAMCHAND Vs. HIMMATRAM
May 5, 1960
PRABHATI Vs. CHITTAR
October 23, 1960
PREM BALLABH SHEBAIT Vs. BOARD OF REVENUERAJASTHAN
November 14, 1960
PUKHRAJ Vs. SHESHMAL
August 23, 1960
PYAREYLAL GUPTA Vs. H H MAHARAJA SHRI KAMI SINGHJI
September 1, 1960
RADHEYSHYAM Vs. STATE
October 6, 1960
RAGHUWAR DAYAL Vs. MUNICIPAL BOARD BARI
February 26, 1960
RAGUBIR SINGH Vs. LADURAM
July 27, 1960
RAJ RANA HARISINGJI Vs. STATE
January 8, 1960
RAJA BABU KOTHARI Vs. SAYED MOHAMMAD
October 31, 1960
RAJA BAHADUR SARDAR SINGH Vs. GOVERNMENT OF RAJASTHAN
February 19, 1960
RAM AUTAR Vs. DEPUTY CUSTODIAN JAIPUR
February 11, 1960
RAM CHANDER Vs. JAMNA SHANKAR
September 23, 1960
RAM CHANDRA Vs. LAXMAN DAS
March 29, 1960
RAM NIWAS Vs. NIHAL SINGH
March 31, 1960
RAM PRATAP Vs. STATE
September 23, 1960
RAMA Vs. STATE OF RAJASTHAN
October 13, 1960
RAMAUTAR SITARAM Vs. DY CUSTODIANJAIPUR
February 11, 1960
RAMCHANDER Vs. STATE
February 17, 1960
RAMCHANDRA Vs. NARAIN
January 6, 1960
RAMCHANDRA Vs. STATE
January 19, 1960
RAMCHANDRA Vs. UNION OF INDIA
August 22, 1960
RAMDEEN Vs. NURA
September 6, 1960
RAMDEO Vs. STATE
August 17, 1960
RAMESHWAR Vs. KISHORILAL
October 12, 1960
RAMGOPAL Vs. GRAM PANCHAYAT MOKALA
December 22, 1960
RAMKUMAR Vs. HAZARIMAL
August 19, 1960
RAMSAHAI Vs. CHOTHIA
November 19, 1960
RAMZAN KHAN Vs. SETH HIRALAL
July 28, 1960
RANI DEVI Vs. PARMANAND
October 17, 1960
RANIDAN Vs. STATE OF RAJASTHAN
May 17, 1960
RAO BAHADUR RAJA MAN SINGH Vs. SARDAR KHAZAN SINGH
October 10, 1960
RAWAT JAI SINGH Vs. RAWAT GOVIND SINGH
December 23, 1960
REHMAN Vs. NATHULAL
March 1, 1960
ROOP SINGH Vs. COLLECTOR SIROHI
April 29, 1960
ROOPCHAND Vs. PREMCHAND
August 2, 1960
ROSHANLAL ARORA Vs. GAURI SHANKER
December 16, 1960
S C BAHL Vs. MAGH RAJ
August 1, 1960
SAHDEO VIJAY KUMAR Vs. COMMISSIONER OF INCOME TAX
October 26, 1960
SAMPAT RAJ Vs. RATI LAL
February 11, 1960
SANGRAM SINGH Vs. STATE OF RAJASTHAN
April 18, 1960
SANWARMAL Vs. DIRECTOR OF LOCAL BODIES JAIPUR
December 1, 1960
SARASWATI PRINTERS LTD Vs. STATE
February 22, 1960
SARDAR DEVI Vs. NIHALKARAN
July 20, 1960
SEWAN DAS Vs. STATE
March 21, 1960
SHAH MOHAMMED ISMAIL Vs. CHHOGA
March 5, 1960
SHAMANDAS Vs. LALLA
August 9, 1960
SHANKERLAL Vs. JETHMAL
April 7, 1960
SHEO DAYAL Vs. BRIJ LAL
October 17, 1960
SHEO NARAIN Vs. SHANKAR
January 11, 1960
SHEO PRASAD GOVINDRAM HOLANI Vs. KAMAKHYA PRASAD SHEOBUX ROY
September 19, 1960
SHIV RATAN Vs. DURGA VALLABH
December 19, 1960
SHRI LAL Vs. BABU BASUDEO PRASAD
March 16, 1960
SHYAM SINGH Vs. STATE
September 23, 1960
SHYAM SINGH Vs. R T A UDAIPUR
August 24, 1960
SOBHAG MAL Vs. TEHSIL PANCHAYAT PIPALDA KOTAH DISTT
September 27, 1960
SOBLA Vs. JETHMAL
October 24, 1960
SOHANLAL Vs. STATE OF RAJASTHAN
December 6, 1960
STATE Vs. AMARSINGH
October 14, 1960
STATE Vs. HEER SINGH
November 9, 1960
STATE Vs. NAROTTAM
August 22, 1960
STATE Vs. TEJ RAJ
March 3, 1960
STATE Vs. THAKUR NARAYAN SINGH
March 8, 1960
STATE Vs. KR KESHVA SEN
March 9, 1960
STATE Vs. RADHEY SHYAM
March 25, 1960
STATE Vs. MATU
March 29, 1960
STATE OF RAJASTHAN Vs. SHAMLAL
March 24, 1960
STATE OF RAJASTHAN Vs. SAMANDAR SINGH
July 13, 1960
STATE OF RAJASTHAN Vs. ONKARDAS
February 5, 1960
STATE OF RAJASTHAN Vs. RIKHABCHAND DHARIWAL
February 8, 1960
STATE OF RAJASTHAN Vs. RAO MANOHAR SINGH OF BEDLA
August 17, 1960
STATE OF RAJASTHAN Vs. MOHAN
July 29, 1960
STATE OF RAJASTHAN Vs. SANDHYA KUMARI
October 14, 1960
STATE OF RAJASTHAN Vs. SHIV SINGH
December 3, 1960
SUKHLAL Vs. KANAHIYALAL
July 25, 1960
SULTAN SINGH Vs. STATE OF RAJASTHAN
February 2, 1960
SUNDER RAI Vs. TARACHAND
October 31, 1960
SUPARIA Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
November 11, 1960
SURAJ KUNWAR Vs. CHAMPALAL
November 11, 1960
SURAJRAM Vs. COLLECTOR GANGANAGAR
February 26, 1960
SYED MOHAMMAD YAKUB SHAH Vs. SURAJ PRAKASH
September 12, 1960
TARACHAND Vs. NANCHIA
July 28, 1960
TEJ SINGH Vs. PRABHU
June 29, 1960
TEJ SINGH Vs. STATE
June 14, 1960
THAKARLAL Vs. RAMA
August 25, 1960
TIKAM CHAND Vs. LAXMICHAND
August 12, 1960
TULCHA RAM Vs. GRAM PANCHAYAT PALANA
December 23, 1960
UDAICHAND Vs. KARNIDAN
October 18, 1960
UMED SINGH Vs. COLLECTOR, AJMER
August 5, 1960
UNION OF INDIA Vs. BIKANER TEXTILES
May 13, 1960
UNION OF INDIA Vs. THEKEDAR BHOJRAJ
April 20, 1960
UNION OF INDIA UOI Vs. VISHWA DEO
October 25, 1960
UTTAMCHAND Vs. STATE OF RAJASTHAN
May 5, 1960
VASTULAL Vs. OFFICIAL LIQUIDATOR PAREEK COMMERCIAL BANK LTD
August 24, 1960
VEERCHAND Vs. STATE
April 4, 1960
VENKATESH Vs. STATE
May 23, 1960
VIMLA DEVI Vs. STATE OF RAJASTHAN
January 4, 1960
WAZIRA Vs. SHAMULAL
June 18, 1960
YADAV CHANDRA Vs. BOARD OF SECONDARY EDUCATION
March 28, 1960
ZAHID HUSSAIN Vs. SHYAMA MAL
December 21, 1960