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Case Index
Title
Date
ABDUL MAJID Vs. STATE TRANSPORT APPELLATE AUTHORITY
February 9, 1960
ADITYA NARAIN SINHA Vs. STATE
April 9, 1960
AKLOO PRASAD Vs. NANDAN PRASAD
March 11, 1960
AMBIKA DEVI Vs. SACHITA NANDAN PRASAD
February 26, 1960
AMBIKA PRASAD THAKUR Vs. SIVA PARSAN SINGH
July 12, 1960
ANANDA PRASAD THAKUR Vs. CHANDRA SHEKHAR PRASAD THAKUR
April 8, 1960
ANESHWAR PRASAD Vs. MISRI LALL
July 27, 1960
ANIL KRISHNA GHOSH Vs. APPEAL BOARD STATE TRANSPORT AUTHORITY
December 7, 1960
ARJUN SINGH Vs. SINGESHWAR CHOUDHARY
April 2, 1960
ARTHUR BUTLER AND CO LTD Vs. GULF OIL INDIA PRIVATE LTD
August 3, 1960
ASHA DEVI Vs. DEVI DAYAL
September 22, 1960
ASHOK MARKETING LIMITED Vs. COMMISSIONER OF INCOME TAX
September 16, 1960
B K MUKERJEE Vs. CHAIRMAN EAST BIHAR REGIONAL TRANSPORT AUTHORITY
November 30, 1960
BABU JAGTANAND Vs. SATYANARAYANJI
December 1, 1960
BADRI NARAIN Vs. STATE OF BIHAR
February 24, 1960
BAGESHWARI PRASAD DUIVEDI Vs. DEOPATI KUER
November 15, 1960
BAIJNATH KURMI Vs. STATE
September 19, 1960
BAIJNATH THAKUR Vs. BIJADHAR KAMKAR
August 31, 1960
BASANTA CHANDRA GHOSH ADVOCATE Vs. STATE OF BIHAR
January 29, 1960
BASHIR AHMAD Vs. STATE
September 20, 1960
BASINI GOALIN Vs. AMRIT GON
November 21, 1960
BASTACOLLA COLLIERY CO LTD Vs. BANDHU BELDAR
March 23, 1960
BASUDEVA PRASAD ADVOCATE Vs. STATE OF BIHAR
January 29, 1960
BEYAS SINGH Vs. RAMJANAM AHIR
August 31, 1960
BHAGWAN LAL Vs. UNION OF INDIA
November 10, 1960
BHIM MANDAL Vs. MAGARAM CORAIN
August 1, 1960
BHOLA NATH CHAUDHARY Vs. STATE OF BIHAR
May 12, 1960
BHOLA SAHU Vs. CHAMELI DEVI
July 25, 1960
BHONDU SAO RAMDAS Vs. DOMA SAO
January 25, 1960
BIHARI LAL SHYAMSUNDAR Vs. UNION OF INDIA
February 10, 1960
BIHARIJI MILLS LTD Vs. UNION OF INDIA
January 22, 1960
BINDA PRASAD Vs. UNITED BANK OF INDIA LTD
October 27, 1960
BINDESHWARI PRASAD Vs. DISTRICT BOARD OF SARAN
October 10, 1960
BIRICHH BUIAN Vs. STATE
October 7, 1960
BRAHMANATH SINGH Vs. CHANDRAKALI KUER
August 30, 1960
BRIKSH KOERI Vs. AWADH BIHARI LAL
March 9, 1960
BUDHAN SINGH Vs. STATE
January 7, 1960
BURRA KUR COAL CO LTD Vs. AZIMUDDIN ASHRAFF
January 14, 1960
BYOMKESH CHAKRAVARTY Vs. COMMISSIONER OF INCOME TAX
April 20, 1960
CHANDA DEVI Vs. GENERAL MANAGER EASTERN RLY
December 13, 1960
CHANDRIKA SINGH Vs. PARSIDH NARAYAN SINGH
March 8, 1960
CHANDU MODI Vs. STATE OF BIHAR
September 23, 1960
CHATURGUN TURHA Vs. JAMADAR MIAN
December 22, 1960
CHHOTE LAL SAHU Vs. UCHIT MAHTON
October 18, 1960
COMMISSIONER OF INCOME TAX Vs. K C S REDDY AND MESSIONS INDIAN UNION MICA COMPANY
February 11, 1960
COMMISSIONER OF INCOME TAX Vs. SOBHARAM JOKHIRAM
April 18, 1960
DAHU SAO Vs. RANGLAL CHAUDHARY
March 25, 1960
DALMIA INVESTMENT COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 28, 1960
DARSAN DAS Vs. GANESH PRASAD SINHA
September 22, 1960
DEEP NARAIN PANDEY Vs. STATE OF BIHAR
August 8, 1960
DEO KUMAR SINGH Vs. KAILASH SINGH
November 29, 1960
DEOLALL RAI Vs. STATE OF BIHAR
April 2, 1960
DIPENDRA NATH SARKAR Vs. STATE OF BIHAR
November 8, 1960
DWARIKA PRASAD Vs. MEMBER BOARD OF REVENUE
November 18, 1960
DWARKA SINGH Vs. NAGDEO SINGH
April 27, 1960
EAST INDIAN COAL CO LTD Vs. EAST INDIAN COAL CO LTD
July 28, 1960
ETWA ORAON Vs. STATE
December 12, 1960
EXPRESS AUTO SERVICE PRIVATE LTD Vs. STATE OF BIHAR
May 12, 1960
FULKALIA Vs. NATHU RAM
May 11, 1960
GAJO RAI Vs. GAURA DEVI
July 8, 1960
GANPAT TURI Vs. MOHAMMAD ASRAF ALI
March 21, 1960
GANPATLAL SHARMA Vs. STATE
January 6, 1960
GAYA PRASAD SAH Vs. CHITRAKUT NARAIN SINHA
March 10, 1960
GOBIND LAL Vs. BANDHU RAM KAHAR
November 4, 1960
GYAN CHAND SUNDA Vs. RAM PRASAD AGARWALLA
February 17, 1960
HABIBA KHATOON Vs. NAWAB LAL
December 2, 1960
HAFISULLAH MIAN Vs. UGAM THAKUR
November 22, 1960
HAJI FASIHUDDIN Vs. MOHD HABIB
March 8, 1960
HARICHARAN PANDEY Vs. JAMUNA LAL
November 10, 1960
HARICHARAN RAI Vs. DWARIKA PRASAD SINGH
August 18, 1960
HARIDAYAL SAH Vs. MOTILAL SARAWAGI
April 21, 1960
HARINAGAR SUGAR MILLS LTD Vs. CHOUDHARY SIA SARAN SINHA
October 18, 1960
HARIPADA SAHU Vs. RAMCHANDRA TRIPATHY
December 8, 1960
INDIAN COPPER CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
February 17, 1960
JAGANNATH SINGH Vs. RUPNARAIN SINGH
August 5, 1960
JAGARNATH JAIN Vs. P C BHAGAT
April 2, 1960
JAGARNATH PRASAD SINGH Vs. STATE OF BIHAR
December 15, 1960
JAMUNA RAI Vs. CHANDRADIP RAI
May 16, 1960
JANAK YADAV Vs. STATE OF BIHAR
April 12, 1960
JANGAL PRASAD Vs. RAMESAR PRASAD
January 15, 1960
JANKI RAMAN PD MISHRA Vs. KOSHALYANANDAN PD MISHRA
July 19, 1960
JITU MAHTON Vs. WIDOW OF PURAN MOHTON
September 12, 1960
JIWANANDAN SINGH Vs. SIA RAM PRASAD SINGH
December 9, 1960
JOHRI MULL PRAHLAD RAI Vs. HIRA LAL SETH
October 6, 1960
KALABATI Vs. CHANDRANARAIN MANDAL
October 10, 1960
KAPILDEO RAI Vs. PT GOPAL DUTT MISHRA
November 10, 1960
KEDAR NATH GUPTA Vs. DULHIN MOTI KUAR
August 16, 1960
KHEMRAJ CHAGGAN LAL Vs. COMMISSIONER OF INCOME TAX
January 4, 1960
KISHUNI DEVI Vs. COLLECTOR OF CENTRAL EXCISE
June 29, 1960
LALBATI KUER Vs. SATCHITANAND VERMA
April 1, 1960
LOKENATH GOPE Vs. STATE
January 27, 1960
M GHOSH Vs. STATE OF BIHAR
July 8, 1960
MADAN LAL BUDHIA Vs. STATE OF BIHAR
January 6, 1960
MADAN MOHAN PRASAD Vs. LIFE INSURANCE CORPORATION OF INDIA
September 14, 1960
MAHABIR GLASS MANUFACTURING COMPANY Vs. COMMISSIONER OF INCOME TAX
April 25, 1960
MAHABIRJI OF ASTHAL SAIFGANJ Vs. SARASWATI DEVI
July 13, 1960
MAHADEI HALUAI Vs. RAM KRISHNA SINGH
February 22, 1960
MAHADEO BIND Vs. STATE OF BIHAR
May 10, 1960
MAHALIRAM SINGHANIA Vs. UPENDRA NATH PANDEY
May 6, 1960
MANAGEMENT OF NEW JAMEHARI KHAS COLLIERY Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 19, 1960
MANAGING COMMITTEE OF T K GHOSES ACADEMY Vs. TRIPURARI CHARAN PALIT
January 15, 1960
MANIK CHAND Vs. BHUBNESHWAR PRASAD
January 13, 1960
MANIK MAHTON Vs. KALICHARAN MAHTON
April 7, 1960
MARKANDEY RAI Vs. SHEO KUMAR THAKUR
August 2, 1960
MERCHANT AND CO Vs. PURA GOLAKDIH COAL CO
February 24, 1960
MISRI LAL NAYAK Vs. RAMESHWAR PRASAD
August 12, 1960
MOHAMMAD DAUD Vs. ABU MOHAMMAD
February 29, 1960
MOHANLAL SAH Vs. SAMAL RAM POTDAR
April 21, 1960
MONINDRA LALL SEN Vs. UNION OF INDIA
April 22, 1960
MURLIDHAR TEJPAL Vs. COMMISSIONER OF INCOME TAX
November 24, 1960
NAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR
March 9, 1960
NANDLAL TANTI Vs. JAGDEO SINGH
October 18, 1960
NANDLAL THANA RAM Vs. GHANI KHAN MONAF KHAN
September 2, 1960
NARAIN GANJHU Vs. PANCHO GAUNJHIN
March 4, 1960
NARAIN SINGH Vs. STATE OF BIHAR
September 2, 1960
NATHUNI SAH Vs. SATYANARAIN PRASAD
August 25, 1960
NAZIR KHAN Vs. MUNIF KHAN
September 8, 1960
NEPUR KUER Vs. SHEOCHAND SAHU
March 22, 1960
NORTH EASTERN RAILWAY Vs. RAM LAL GOLCHA
July 9, 1960
ORISSA TEXTILE MILLS LTD Vs. GANESH DAS RAMKISHUN
August 26, 1960
P N SARKAR Vs. STATE OF BIHAR
April 1, 1960
PANDEY SURENDRA NATH SINHA Vs. BAGESHWARI PD
October 12, 1960
PARAS NATH VERMA Vs. LIFE INSURANCE CORPORATION OF INDIA
October 13, 1960
PARESH NATH MAHANTY Vs. GHASIRAM MAHANTY
March 1, 1960
PARICHHAN SINGH Vs. HEMAN SINGH
May 11, 1960
PARMESHWAR MANDAL Vs. MAHENDRA NATH TEWARI
October 27, 1960
PATNA MUNICIPAL CORPORATION Vs. RAM BACHAN LAL
November 18, 1960
PRAHLAD PRASAD MAHROTRA Vs. THAKUR PRASAD MEHRA AND COMPANY
November 9, 1960
PROBHU NARAYAN SANKARLAL Vs. UNION OF INDIA REPRESENTING SOUTH EASTERN RAILWAY EASTERN RAILWAY AND NORTH EASTERN RLY
March 23, 1960
R P AGARWALA Vs. STATE OF BIHAR
December 6, 1960
RAHURIA RAMKALI KUER Vs. CHHATHOO SINGH
November 23, 1960
RAISUNNISSA Vs. MOJIBUR RAHMAN
November 4, 1960
RAJA BAHADUR KAMAKSHYA NARAIN SINGH Vs. STATE OF BIHAR
May 4, 1960
RAJA KHANGARJEE Vs. STATE OF BIHAR
May 4, 1960
RAJESHWARI PRASAD Vs. RAM BABU GUPTA
July 19, 1960
RAM BIRICH MAHTO Vs. BISHWANATH MISSER
April 9, 1960
RAM CHANDRA PRASAD TEWARI Vs. KAILASHPATI DWIVEDI
April 1, 1960
RAM DALMIA Vs. STATE
November 17, 1960
RAM GULAM SINGH Vs. PALAKDHARI SINGH
May 12, 1960
RAM JAG RAI Vs. LAKSHMI MISSIR
November 11, 1960
RAM JATAN SINGH Vs. LAGANDEO SINGH
December 13, 1960
RAM KISHORE PRASAD Vs. RAMESHWAR MAHTON
July 8, 1960
RAM KISHUN Vs. MURLIDHAR SHARMA
May 4, 1960
RAM PARIKCHAN PANDEY Vs. M S M SHARMA
November 30, 1960
RAM PRASAD BHATT Vs. GAYA MUNICIPALITY
March 21, 1960
RAM SHARAN SINGH Vs. STATE OF BIHAR
December 7, 1960
RAMANAND SINGH Vs. SURAJ PRASAD SINGH
April 28, 1960
RAMAUTAR MAHTON Vs. STATE
September 7, 1960
RAMAUTAR MISTRI Vs. RAJINDRA SINGH
November 23, 1960
RAMBALAM PD SINGH Vs. STATE OF BIHAR
April 4, 1960
RAMBILAS RAI SINGH Vs. RAMJI RAI SINGH
July 22, 1960
RAMCHANDAR SINGH Vs. STATE
November 18, 1960
RAMCHANDRA PRASAD Vs. SUB DIVISIONAL MAGISTRATE
July 11, 1960
RAMDEEP SINGH Vs. SHYAMA SINGH
May 2, 1960
RAMDEO KABRA Vs. FAKIRAN DEVI
April 7, 1960
RAMESHWAR MANDAL Vs. STATE
February 10, 1960
RAMESHWAR RAI Vs. RAGHU KAHAR
November 22, 1960
RAMKHELAWAN MISTRY Vs. RABINDRA KUMAR GHOSE
March 17, 1960
RAMNIRANJAN PRASAD TULSHYAN Vs. GAJADHAR PRASAD
March 7, 1960
RAMPRAVESH SINGH Vs. MAHESH SINGH
September 12, 1960
RAMSAGAR PANDIT Vs. STATE OF BIHAR
September 20, 1960
RAMSAGAR SINGH Vs. CHANDRIKA SINGH
September 7, 1960
RAMSARAN MAHTON Vs. HARIHAR PRASAD
February 2, 1960
RANGABATI Vs. UNITED BANK OF INDIA LTD
April 11, 1960
RASIK BIHARI LAL Vs. STATE OF BIHAR
May 4, 1960
ROHTAS INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
April 20, 1960
RUDRA SINGH Vs. BIMLA DEBI
February 2, 1960
S M JAMES Vs. ABDUL KHAIR
November 29, 1960
S M KHODABUX Vs. UNION OF INDIA
April 2, 1960
SAKALDEEP RAI Vs. SARJUG RAI
November 2, 1960
SAMPATO KUER Vs. DULHIN MUKHA DEBI
February 19, 1960
SAMPATRAM KANHAIYA LAL Vs. UNION OF INDIA
August 12, 1960
SARJUG DEVI Vs. DULHIN KISHORI KUER
May 9, 1960
SARJUG PRASAD ISHWAR PURBEY Vs. UNION OF INDIA
April 26, 1960
SAVITRI DEVI Vs. JIWAN CHAUDHARY
April 13, 1960
SHEODENI SINGH Vs. STATE OF BIHAR
November 3, 1960
SHEOGULAM MAHTO Vs. KISHUN CHAUDHURI
March 10, 1960
SHEONANDAN SINGH Vs. MAHABIR SINGH
February 15, 1960
SHEOSHANKER PRASAD Vs. STATE
April 8, 1960
SHREEDHAR THAKUR Vs. KESHO SAO
October 17, 1960
SHYAM NANDAN SAHAY Vs. DHANPATI KUER
February 9, 1960
SHYAMSUNDAR PD GUPTA Vs. DARBHANGI RAI
January 14, 1960
SINGHBHUM TOBACCO AND BIRI MERCHANTS ASSOCIATION Vs. ASSISTANT SUPERINTENDENT OF SALES TAX
July 26, 1960
SITA RAM SAH Vs. STATE OF BIHAR
January 6, 1960
SITALPUR SUGAR WORKS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 30, 1960
SITARAM SINGH Vs. BHIKHNI DEVI
March 31, 1960
SITARAMJI MAHARAJ Vs. RAMNATH SINGH
December 2, 1960
SRIKANT UPADHYA Vs. UNION OF INDIA
August 9, 1960
STATE Vs. ABDUL RASHID
September 19, 1960
STATE Vs. SATNARAIN BHUVANIA
April 29, 1960
STATE Vs. DHANPAT CHAMARA
May 6, 1960
STATE OF BIHAR Vs. SRILAL KEJRIWAL
April 26, 1960
STATE OF BIHAR Vs. G H GRANT
March 18, 1960
STATE OF BIHAR Vs. MATHURA PRASAD SINGH
December 1, 1960
STATE OF BIHAR Vs. RAMGARH FARMS AND INDUSTRIES LTD
November 18, 1960
STATE OF BIHAR Vs. GORAKH PRASAD SRIVASTAVA
December 6, 1960
STATE OF BIHAR Vs. RAGHUNANDAN SINGH
March 9, 1960
STATE OF BIHAR Vs. SHANKAR LAL KHIRWAL
February 2, 1960
STATE OF BIHAR Vs. RAM BALLABH DAS JALAN
January 22, 1960
STATE OF BIHAR Vs. SHIV PRASAD LAL SETH
February 24, 1960
STATE OF BIHAR Vs. BIPAT GOPE
July 28, 1960
SUBEDAR RAI Vs. BACHAI PANDEY
March 25, 1960
SUDARSAN MAHTO Vs. RADHIKA PRASAD SINGH
January 14, 1960
SUDHANSU KUMAR GHOSE Vs. LAND ACQUISITION OFFICER
October 20, 1960
SUDHINDRA NATH GHOSH Vs. DIST MAGISTRATE
May 4, 1960
SUKH LALL SINGH Vs. KRISHNA BEHARI PRASAD
October 4, 1960
SUKHDEO MAHARAJ Vs. GOPAL LAL
July 8, 1960
SURAJ NARAIN SINGH Vs. NIRPAT SINGH
December 23, 1960
TALWAR V D Vs. COMMISSIONER OF INCOME TAX
November 22, 1960
TATA IRON AND STEEL CO LTD Vs. PURAN SINGH
June 30, 1960
TATA LOCOMOTIVE AND ENGINEERING CO LTD Vs. SARDAR KARTAR SINGH
May 10, 1960
THAKUR PRASAD Vs. UNION OF INDIA
April 6, 1960
THAKUR RAI Vs. BHAGAT RAI
December 7, 1960
TILAKDHARI BHAGAT Vs. JAGAT RAI
August 16, 1960
TIN PLATE COMPANY OF INDIA PT LTD Vs. ABDUL SATTAR
January 6, 1960
UMA SHANKAR PRASAD NARAIN SINGH Vs. UNION OF INDIASARASWATI DEVI
April 6, 1960
UNION OF INDIA Vs. JAGATPAL DAROLIA
February 26, 1960
UNION OF INDIA Vs. HAFIZ ABDUS SHAKUR
July 27, 1960
UNION OF INDIA Vs. D P SINGH
November 21, 1960
UNION OF INDIA Vs. SM TAIYABA KHATOON
October 5, 1960
UNITED PRESS LTD Vs. STATE OF BIHAR
March 11, 1960
VISHANJI Vs. STATE OF BIHAR
September 8, 1960
WALI MOHAMMAD KHAN Vs. TAJ BARO
February 26, 1960