Home
Case Index
Title
Date
A C GOEL Vs. FIRST NATIONAL BANK LTD
April 8, 1960
ABID HUSSAIN Vs. ROSHAN DASS
September 6, 1960
AGGARWAL R D AND CO Vs. COMMISSIONER OF INCOME TAX
October 5, 1960
AMAR KAUR RAM LAL Vs. SADHU SINGH
July 28, 1960
AMAR SINGH Vs. BALDEV SINGH
May 25, 1960
AMAR SINGH AND ORS. Vs. SEWA RAM AND ORS.
May 25, 1960
AMARNATH SAWAN MAL Vs. JOGINDER SINGH
May 27, 1960
AMIR CHAND TOTA RAM Vs. SUCHETA KRIPALANI
November 1, 1960
ANANT RAM MUNSHI Vs. SPEDDING DINGA SINGH AND COMPANY
January 27, 1960
ARJAN SINGH DEDAR SINGH Vs. MOHAN SINGH BUR SINGH
October 5, 1960
ASSOCIATED HOTELS OF INDIA LTD. Vs. UNION OF INDIA (UOI) AND ORS.
August 9, 1960
ATMA RAM BINDRA BAN Vs. COMMISSIONER OF INCOME TAX
February 17, 1960
AVINASH DEVI Vs. KHAZAN SINGH ANEJA
January 7, 1960
B D GUPTA Vs. UNION OF INDIA
February 22, 1960
B L CHOPRA Vs. PUNJAB STATE
January 8, 1960
BADDU MAL Vs. CANTONMENT BOARD JULLUNDUR
April 28, 1960
BADRI DASS NIHALA MAL Vs. CHUNILAL RODA MAL
December 28, 1960
BAHADUR SINGH Vs. HAR KAUR
January 27, 1960
BAI CHANDER MANI D/O HARI RAM SANGHI Vs. BHAGIRATH
December 1, 1960
BALDEV SINGH Vs. THE COMMISSIONER OF INCOME TAX
December 22, 1960
BALKISHAN Vs. SUBASH CHAND AND ANR.
December 22, 1960
BALMOKAND LAL HIRA NAND Vs. UNION OF INDIA
August 9, 1960
BANKE BEHARI LAL PRAHLADILAL Vs. JAGAN NATH MADAN
August 16, 1960
BANSO Vs. CHARAN SINGH
August 23, 1960
BARHAM DUTT Vs. PEOPLES CO-OPERATIVE TRANSPORT SOCIETY LTD
August 8, 1960
BASANT LAL KHACHERU RAM Vs. JAGDISH PARSHAD KISHAN CHAND
January 19, 1960
BASHESHAR DAYAL ANUP SINGH Vs. CUSTODIAN GENERAL EVACUEE PROPERTY DELHI
August 3, 1960
BAWA SINGH Vs. JAGDISH CHAND
May 26, 1960
BELI RAM ALIAS BELI MAL AND ANR. Vs. THE ASSESSING AUTHORITY AND TREASURY OFFICER, AND ANR.
August 19, 1960
BHAGWAN DAS SUD AND SONS Vs. FINANCIAL COMMISSIONER
April 22, 1960
BHAGWAN DASS KAKA RAM Vs. STATE
June 14, 1960
BHAGWAN SINGH SHER SINGH ARORA Vs. AMAR KAUR
October 19, 1960
BHARAT BANK LTD Vs. SEHGAL BROTHERS
March 14, 1960
BHARAT NIDHI Vs. TRADE AND INDUSTRIES CORPORATION LTD
July 14, 1960
BIR INDER NATH HANS RAJ Vs. UNION OF INDIA
April 19, 1960
BIRO Vs. DULLA SINGH
February 4, 1960
BISHAN DAS GIRDHARI LAL Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
March 11, 1960
BISHAN DASS Vs. WALAITI LAL BHAMBRI AND ANR.
November 11, 1960
BISHAN SINGH S LADHA SINGH Vs. CENTRAL GOVERNMENT
September 14, 1960
BOOTA SINGH MOTA SINGH Vs. STATE
August 1, 1960
BRITA COTTON SPINNING AND WEAVING MILLS Vs. SUMMER CHAND
August 18, 1960
BRITISH INDIA CORPORATION Vs. INDUSTRIAL TRIBUNAL PUNJAB PATIALA
December 16, 1960
BRITISH MOTOR AND CYCLE MART Vs. BABU LAL
December 13, 1960
BUR SINGH AND ORS. Vs. COMMISSIONER OF PATIALA DIVISION AND ORS.
November 10, 1960
CALTEX INDIA LTD Vs. UNION OF INDIA
May 18, 1960
CANTONMENT BOARDAMBALA CANTT Vs. STATE OF PUNJAB
September 12, 1960
CAPTAIN RATTAN AMOL SINGH Vs. KAMALJIT KAUR W/O CAPTAIN AMOL SINGH
April 8, 1960
CHANAN SINGH AND ORS. Vs. SMT. JAI KAUR
October 26, 1960
CHANDAN LAL JOURA Vs. AMIN CHAND MOHAN LAL
April 18, 1960
CHANDER WATI Vs. L HARI CHAND
March 3, 1960
CHANDO DEVI Vs. MUNICIPAL COMMITTEE
February 16, 1960
CHARAN SINGH HARNAM SINGH Vs. GURDIAL SINGH HARNAM SINGH
December 26, 1960
CHARANJI LAL JAGANNATH ARORA Vs. INDER DEVI
September 12, 1960
CHHOTTU RAM NARAIN RAM Vs. KHARAITI RAM GOKALMAL MAHAJAN
March 30, 1960
COMMISSIONER OF INCOME TAX Vs. R B L ISHAR DASS
March 23, 1960
COMMISSIONER OF INCOME TAX Vs. KISHORE CHAND RAMJI DASS
March 3, 1960
COMMISSIONER OF INCOME TAX Vs. HUKAM CHAND DALAL
February 16, 1960
COMMISSIONER OF INCOME TAX Vs. NATHU RAM BABU RAM
February 4, 1960
COMMISSIONER OF INCOME TAX Vs. GURSAHAI SAIGAL
February 5, 1960
COMMISSIONER OF INCOME TAX Vs. RAM AMAR NATH
January 21, 1960
COMMISSIONER OF INCOME TAX Vs. LACHHMAN DASS NAYAR L
January 20, 1960
COMMISSIONER OF INCOME TAX Vs. JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED
August 25, 1960
COMMISSIONER OF INCOME TAX Vs. SIMLA BANKING AND INDUSTRIAL COMPANY LIMITED
August 25, 1960
COMMISSIONER OF INCOME TAX Vs. JAI PARKASH OM PARKASH COMPANY LIMITED
August 29, 1960
COMMISSIONER OF INCOME TAX Vs. SAT RAM GIAN CHAND
September 15, 1960
COMMISSIONER OF INCOME TAX Vs. SHEIKHUPURA TRANSPORT COMPANY LIMITED
September 20, 1960
COMMISSIONER OF INCOME TAX Vs. SARASWATI SUGAR SYNDICATE
December 12, 1960
COMMISSIONER OF INCOME TAXDELHI AND RAJASTHANNEW Vs. BHARAT INSURANCE CO LTD
March 2, 1960
COMRADE CHANAN SINGH SECRETARY DISTRICT KISAN SABHA Vs. UNION OF INDIA
October 5, 1960
COMRADE MAKHAN SINGH Vs. RANJIT SINGH
September 15, 1960
COURT ON BEHALF OF STATE Vs. RADHA KRISHNA KHANNA
November 9, 1960
CUSTODIANEVACUEE PROPERTYJULLUNDUR Vs. FIRM DHARAM PAUL ASU RAM
January 14, 1960
DARBARA SINGH M SC Vs. VICE-CHANCELLORPUNJAB UNIVERSITY
September 14, 1960
DEEPO WIFE OF KEHAR SINGH Vs. KEHAR SINGH
October 26, 1960
DEOKI NANDAN AJUDHIA PARSHAD AND ORS. Vs. RIKHI RAM AND ORS.
March 24, 1960
DEV NATH SURI Vs. RAM CHAND SURI
August 26, 1960
DEVI RAM PATT RAM Vs. STATE
August 4, 1960
DEVKINANDAN AND CO. OF BINDKI Vs. UNION OF INDIA (UOI)
July 14, 1960
DHANJI RAM SHARMA Vs. UNION OF INDIA
September 8, 1960
DHANJI RAM SHARMA Vs. UNION OF INDIA
April 8, 1960
DHARAM SINGH MANGAL SINGH Vs. STATE
July 27, 1960
DIP CHAND SHIV RAM Vs. RAM LAL DAYA SINGH
November 4, 1960
DIRECTOR OF CONSOLIDATION OF HOLDINGSJULLUNDUR Vs. JOHRI MALL KARORI MALL
November 8, 1960
DIWAN CHAND L THAKUR DASS Vs. UNION OF INDIA
March 23, 1960
DURGA DASS Vs. DEVI DASS NAYAR
October 6, 1960
DURGA PARSHAD Vs. CUSTODIAN OF EVACUEE PROPERTY P BLOCKNEW DELHI AND
February 10, 1960
DWARKA DASS MURLIDHAR Vs. COMMISSIONER OF INCOME TAX
January 20, 1960
FAQIR CHAND Vs. SARDARNI HARNAM KAUR
March 25, 1960
FIRM GOKAL CHAND GIAN CHAND AND CO AMRITSAR Vs. PUNJAB NATIONAL BANK LTD
July 28, 1960
FIRM HIRA LAL GIRDHARI LAL Vs. BAIJ NATH HARDIAL KHATRI
April 22, 1960
FIRM JUGAL KISHORE JAGDISH PRASAD Vs. STATE OF DELHI
August 4, 1960
FIRM SOHAN LAL ARJAN DASS Vs. FIRM BANWARI LAL VISHWA NATH
March 9, 1960
FIRM TIRATH RAM AND SONS Vs. FREE INDIA GENERAL INSURANCE CO LTD
May 12, 1960
G R PARRY Vs. UNION OF INDIA
July 12, 1960
GAJJA SINGH Vs. GURDIAL SINGH
January 4, 1960
GANDHO Vs. RAM PAL
October 11, 1960
GHANSHYAM DASS RASTOGI Vs. A N SYAL
August 30, 1960
GIAN CHAND SHARMA Vs. BANSI LAL
August 18, 1960
GIANO Vs. MOTI RAM
October 12, 1960
GIRDHARI LAL BULAKI RAM Vs. L J JOHNSON
November 15, 1960
GOPAL DASS Vs. ROSHAN LAL KAPUR
August 11, 1960
GULZARA SINGH NANTA SINGH Vs. TEJ KAUR
October 26, 1960
GURBACHAN SINGH AND ANR. Vs. GUR IQBAL SINGH
September 26, 1960
GURBAKSH SINGH S/O GANDA SINGH Vs. DR. DAYAL CHAND S/O JHANDA RAM
March 11, 1960
GURDAS DAYARAM Vs. PRITO
August 23, 1960
GURDIAL KAUR Vs. PYARA SINGH
November 9, 1960
GURDIT SINGH NATHA SINGH Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 7, 1960
HANS RAJ BASANT RAM Vs. DHANWANT SINGH BALWANT SINGH
September 8, 1960
HAR SARUP GUTA Vs. S AGGARWAL KHUSHI RAM
May 5, 1960
HARBHAJAN SINGH Vs. STATE OF PUNJAB
November 25, 1960
HARCHARAN SINGH Vs. ISHER SINGH
September 6, 1960
HARDAS KAUR AND ANR. Vs. BAKHTAWAR SINGH AND ORS.
October 31, 1960
HARDEV SINGH AND ORS. Vs. GURDIAL SINGH
October 18, 1960
HARI KISHEN DAS Vs. UNION OF INDIA
September 8, 1960
HAZARA SINGH GANDA SINGH Vs. STATE OF PUNJAB
September 1, 1960
HEMRAJ CHANDAN LAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1960
HIRA LAL Vs. STATE OF PUNJAB
September 27, 1960
HOSHIARPUR AZAD TRANSPORTERS PRIVATE LTD Vs. STATE OF PUNJAB
February 18, 1960
INDIAN WOOLLEN TEXTILE MILLS Vs. COMMISSIONER OF EXCESS PROFITS TAX PUNJAB ETC
January 19, 1960
IQBAL SINGH SUNDER SINGH Vs. STATE
May 19, 1960
ISHER DASS TARA CHAND Vs. HARCHARAN DASS
August 30, 1960
JAGATJIT DISTILLING AND ALLIED INDUSTRIES LTD. Vs. SHIV RAM BATTA
January 14, 1960
JAL KAUR SADHU SINGH Vs. PALA SINGH BUDH SINGH
November 18, 1960
JIT SINGH Vs. STATE
May 13, 1960
JIWAN SINGH AND SONS Vs. EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
April 6, 1960
JOTI PARSHAD LAHRI MAL Vs. GANESHI LAL RAM NARAIN
August 31, 1960
JULLUNDUR VEGETABLE SYNDICATE Vs. PUNJAB STATE
February 14, 1960
KAILASH CHANDERA SHARMA Vs. SUPERINTENDENT OF POST OFFICERS NEW DELHI AND
March 31, 1960
KAMLESH KUMARI Vs. KARTAR CHAND DIWAN SINGH
September 22, 1960
KANHIYA SHANKER AND ORS. Vs. MOHABATA SEDHU AND ORS.
February 23, 1960
KANSHI RAM Vs. KESHO RAM BAHNA
November 8, 1960
KANWAL JIT D/O PREM SINGH Vs. N K SINGH
December 1, 1960
KANWAR NAHAR SINGH Vs. THE CUSTODIAN GENERAL OF EVACUEE PROPERTY AND OTHERS
July 26, 1960
KARNAL DISTILLERY CO. LTD. Vs. LADLI PARSHAD JAISWAL AND ANR.
May 25, 1960
KAUR CHAND Vs. DEFENDANTS RAJ
March 30, 1960
KAUSHALYA Vs. WISAKHI RAM MOHAN LAL
November 15, 1960
KEDAR NATH Vs. L MANAK CHAND
August 4, 1960
KHEM CHAND Vs. UNION OF INDIA (UOI) AND ORS.
November 14, 1960
KIRORI JUGAL KISHORE Vs. MAN BAI
February 9, 1960
KISHAN SINGH Vs. STATE OF PUNJAB
August 18, 1960
KISHANLAL MALHOTRA Vs. UNION OF INDIA
April 27, 1960
LACHHMAN SINGH GILL Vs. BIBI HARPARKASH KAUR
January 12, 1960
LACHHMAN SINGH SUNDER SINGH Vs. PRITAM CHAND KIRPA MAL
December 22, 1960
LAKHPAT RAI SHARM Vs. ATAMA SINGH
December 9, 1960
LAKSHMI INSURANCE CO. LTD Vs. BIBI PADMA WATI
September 20, 1960
LIFE INSURANCE CORPORATION OF INDIA Vs. GURDIAL SINGH
May 9, 1960
LILU AND ORS. Vs. KARAM CHAND AND ORS.
October 10, 1960
M MOHAN LAL KALIA Vs. WOOD TRADING CO
January 21, 1960
MALKAN RANI Vs. KRISHAN KUMAR
April 21, 1960
MANGAL SAIN Vs. CHIEF SETTLEMENT COMMISSIONERNEW DELHI
February 16, 1960
MANGAL SINGH Vs. MANPHUL SINGH JAIMAL SINGH
October 7, 1960
MANI SINGH HARNAM SINGH Vs. SHER SINGHSHIBHU
February 18, 1960
MANOHAR LAL MUNSHI LAL Vs. COMMISSIONER OF INCOME-TAX NEW DELHI
February 17, 1960
MANSHA RAM L JADGISH RAI Vs. TEJ BHAN L GURDITTA MAL SAHNEY
October 19, 1960
MASTER TARA SINGH Vs. STATE OF PUNJAB
December 5, 1960
MOHAMMAD ISHAQ MOHD ISMAIL Vs. MOHD BASHIR AHMAD KHAN
August 16, 1960
MOHAN TAYAL Vs. COMMISSIONER OF INCOME TAX
December 13, 1960
MOOL RAJ Vs. ANJUMAN IMDAD BAHMI BAFINDGAN
May 24, 1960
MOTI RAM Vs. MUNICIPAL CORPORATION OF DELHI AND ORS.
September 20, 1960
MOTOR AND GENERAL INSURANCE CO LTD Vs. HOTA RAM
August 31, 1960
MUNICIPAL CORPORATION OF DELHI Vs. SOHNA MAL INDER SEN
March 18, 1960
MURAT SINGH Vs. CONTROLLER OF ESTATE DUTY
March 21, 1960
N HARDIP SINGH Vs. HIRA FILMS
March 29, 1960
NAGAR HET RAM Vs. STATE
January 18, 1960
NAHINDER SINGH Vs. UNION OF INDIA
August 30, 1960
NAND SINGH ALIAS TULA AND ANR. Vs. RAM SARUP
October 6, 1960
NATHU RAM Vs. JAGAN NATH
May 9, 1960
NATIONAL TRANSPORT AND GENERAL COMPANY PRIVATE Vs. ISHAR SINGH
August 31, 1960
NAV HIND FINANCE AND TRANSPORT PRIVATE Vs. CHIEF COMMISSIONER DELHI
September 27, 1960
NAWAB ZAHIR-UDDIN AHMED Vs. APPELLATE OFFICER
January 1, 1960
NEW SUTLEJ TRANSPORT COMPANY PRIVATE LIMITED Vs. STATE
October 13, 1960
NITYA NAND KUL BHUSHAN LAL Vs. KHALIL AHMED ALI AHMAD
September 7, 1960
O P BASRA S/O GAURI SHANKER Vs. KAITHAL COTTON AND GENERAL MILLS CO LTD
September 6, 1960
OFFICIAL RECEIVER OF THE ESTATE OF DAULAT RAM SURANA Vs. DEPUTY CUSTODIAN GENERAL EVACUEE PROPERTY
April 18, 1960
OKARA GRAIN BUYERS SYNDICATE LTD Vs. UNITED COMMERCIAL BANK LTD
August 29, 1960
OM PRABHA JAIN Vs. GIAN CHAND
January 12, 1960
P L SAYAL Vs. SARLA RANI
September 22, 1960
P S KAICKER Vs. UNION OF INDIA
August 25, 1960
PARBATI GANGARAM AGGARWAL Vs. FIRM JAI RAM DASS BHAGAT RAM
October 11, 1960
PARMESHWARI DAS Vs. SOMAN DEVI
January 11, 1960
PAYARI WIFE OF FAQIR CHAND Vs. FAQIR CHAND ALAKHA
August 25, 1960
PHUMAN SINGH PREM SINGH Vs. STATE OF PATIALA
September 27, 1960
PIARA LAL KHANNA Vs. S HERCHAND SINGH JAIJI
March 10, 1960
PIARA SINGH Vs. STATE
May 24, 1960
PIARA SINGH AND ANR. Vs. LACHHMAN SINGH AND ORS.
September 6, 1960
PRAN NATH Vs. COMMISSIONER OF INCOME TAX
February 23, 1960
PRITAM KAUR Vs. STATE
October 13, 1960
PUNJAB CO-OPERATIVE BANK LTD Vs. L NARANJAN DASS BUDWAR
March 1, 1960
PUNJAB NATIONAL BANK LTD Vs. R B L BENARSI DAS AND CO
May 24, 1960
PUNJAB NATIONAL BANK LTD Vs. ARURA MAL DURGA DAS
May 26, 1960
PUNJAB NATIONAL BANK LTD Vs. IQBAL SINGH KALYAN SINGH
September 19, 1960
R L AGGARWAL Vs. DARSHAN LAL ASA RAM
May 2, 1960
R S SETH GIRDHARI LAL Vs. RATAN LAL L SHIV LAL
March 7, 1960
RAGHBIR SINGH S Vs. COMMISSIONER OF INCOME TAX
September 22, 1960
RAJINDER NATH B. MARA Vs. I.N. CHIB AND ORS.
September 6, 1960
RAM CHAND PURI Vs. LAHORE ENAMELLING AND STAMPING CO LTD
July 18, 1960
RAM DAS T CHUGANI Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY INDIA
July 25, 1960
RAM KRISHNA DALMIA Vs. FIROZE CHAND
April 21, 1960
RAM LAL JAIN Vs. CENTRAL BANK OF INDIA LTD
December 22, 1960
RAM PHAL RAGHU NATH SAHAI Vs. BRAHAM PARKASH
September 23, 1960
RAM RACHHPAL AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
March 16, 1960
RAM RATTAN KAPUR Vs. UNION OF INDIA
October 7, 1960
RAMA NAND Vs. COMMISSIONER OF INCOME TAX
December 30, 1960
RANA BALRAM Vs. PRITAM SINGH
March 30, 1960
RANBIR SINGH CHADHA Vs. CHIEF COMMERCIAL SUPDT RATES HEAD QUARTERS OFFICE
August 30, 1960
RAVINDER KUMAR SARDARI LAL Vs. DISTRICT MAGISTRATE DELHI
February 1, 1960
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. RAM LAKHAN PANDEY
February 29, 1960
RONAQ MAL CHIMNA MAL Vs. KASTURI MAL LACHHMAN DASS
April 19, 1960
ROOP CHAND SHARMA Vs. AVTAR SINGH BRAR
August 16, 1960
RULDU Vs. UMAR DIN
October 26, 1960
RUP RAM DHAN SINGH Vs. MUNSHI CHHILU
March 15, 1960
RUP RAM KALU RAM AGGARWAL Vs. PUNJAB STATE
December 22, 1960
RUPAR CENTRAL CO Vs. FIRST NATIONAL BANK LTD.
April 18, 1960
S ARJAN SINGH S MEHAR SINGH Vs. STATE OF PUNJAB
May 20, 1960
S BALBIR SINGH Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS NEW DELHI
March 18, 1960
S BHAGAT SINGH Vs. SATNAM TRANSPORT CO LTD
October 5, 1960
S GURDIP SINGH Vs. UNION OF INDIA
December 13, 1960
S JODH SINGH Vs. MAHANT BHAGAMBAR DASS
October 11, 1960
S KALYAN SINGH GANESH SINGH Vs. SH TEJ KAUR D/O CHARAN SINGH
August 22, 1960
S MEHAR SINGH Vs. UMRAO SINGH
September 15, 1960
S POORAN SINGH CHHATWAL Vs. EAST PUNJAB STATESIMLA
September 15, 1960
SADHAURA TRANSPORT COMPANY (P) LTD Vs. PUNJAB STATE
August 30, 1960
SAMITRAN DEVI Vs. SUBA RAM
January 22, 1960
SAMPURAN SINGH Vs. ARJAN SINGH
September 22, 1960
SANTA SINGH AND ANR. Vs. JAWAHAR SINGH AND ORS.
December 21, 1960
SARDARILAL Vs. SHRIMATI SHAKUNTLA DEVI
December 21, 1960
SARDHA RAM Vs. PARAS RAM
December 12, 1960
SARJU DASSCHELA BHAGWAN DASS Vs. BHAG DASCHELA BAWA JAMNA DASS
October 12, 1960
SARMUKH SINGH Vs. CHANAN SINGH
March 11, 1960
SARUP SINGH Vs. RAM DITTA MAL AND ANR.
October 3, 1960
SHAKUNTALA DEVI Vs. KASHMIR CHAND
September 16, 1960
SHAM LAL THAKAR DASS AGGARWAL Vs. PUNJAB NATIONAL BANK LTD
April 12, 1960
SHIV SARAN DASS BHAGWAN DASS Vs. SATBHIRAWAN TRUST DELHI
July 15, 1960
SHIV SHANKAR LAL AMBA PARSHAD Vs. BEHARI LAL BANSI DHAR
October 6, 1960
SHREE GOPAL PAPER MILLS LTD Vs. INDUSTRIAL TRIBUNAL PUNJAB
October 25, 1960
SHREE GOPAL PAPER MILLS LTD Vs. RAM LABHAYA MAL
January 27, 1960
SODHI SHAMSHER SINGH Vs. PEPSU STATE
February 17, 1960
SODHI SUKHDEV SINGH Vs. STATE OF PUNJAB
January 19, 1960
STANDARD DRUGS CO Vs. STATE OF PUNJAB
July 11, 1960
STATE Vs. GURDIAL SINGH GILL
August 18, 1960
STATE Vs. MEHRO
August 4, 1960
STATE Vs. BANU RAM AND SANWARA RAM
December 6, 1960
STATE OF PUNJAB Vs. HINDUSTAN DEVELOPMENT BOARD LTD
May 25, 1960
STATE OF PUNJAB Vs. SURRINDER NATH GOEL
May 20, 1960
STATE OF PUNJAB Vs. SODHI SUKHDEV SINGH
March 18, 1960
STATE OF PUNJAB Vs. GURANWANTI
March 22, 1960
SUKHJIT STARCH AND CHEMICALS LTD. Vs. THE UNION OF INDIA (UOI) AND ANR.
November 15, 1960
TARLOCHAN SINGH Vs. MOHINDER KAUR
May 2, 1960
THAKAR DASS Vs. CHIEF REGIONAL SETTLEMENT COMMISSIONERNEW DELHI AND
February 16, 1960
THAKAR SINGH NATHA SINGH Vs. PARTAP SINGH RUR SINGH
May 12, 1960
THE DELHI MUNICIPAL COMMITTEE Vs. BHAGWAN DASS
August 25, 1960
THE SADHAURA TRANSPORT COMPANY. (P). LTD. Vs. THE PUNJAB STATE AND ANR.
August 30, 1960
TILAK RAJ CHADHA Vs. CHIEF COMMISSIONER DELHI
December 6, 1960
UNION OF INDIA Vs. PEARL HOSIERY MILLS
November 24, 1960
UNION OF INDIA Vs. SHAMBHU DIAL PIARE KISHAN
October 14, 1960
UNION OF INDIA Vs. BHARAT FIRE AND GENERAL INSURANCE LTD
July 19, 1960
UNION OF INDIA Vs. ROSHAN LAL GUPTA
January 25, 1960
UNION OF INDIA Vs. UNITED TIMBER WORKS OF JAMNA NAGAR
April 1, 1960
UTTAM CHAND Vs. CHIEF SETTLEMENT COMMISSIONER
October 26, 1960
VAS DEV SHARMA Vs. MILKHI RAM BHATIA
May 23, 1960
VED PARKASH Vs. IRON TRADERS PRIVATE LTD
March 11, 1960
WALIATI RAM NATHU RAM Vs. MUNICIPAL COMMITTEE RUPAR
August 10, 1960
WALYTI RAM RAM DITTA MAL Vs. BHAGWAN DASS RAJINDER KUMAR
March 2, 1960
WAZIR CHAND AND ORS. Vs. PIRAN DITTA AND ORS.
August 5, 1960
ZAHIR UDDIN AHMED Vs. APPELLATE OFFICER DELHI PROVINCE DELHI
September 7, 1960