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Case Index
Title
Date
ABDUL JALIL Vs. STATE,
August 26, 1960
ABDUL JALIL Vs. THE STATE
May 10, 1960
ABDUL KHALEQUE Vs. THE STATE OF ASSAM AND ANR.
November 16, 1960
ABDUL MOTALEB Vs. GARO HILLS DISTRICT COUNCIL AND ANR.
May 2, 1960
AKHAM AMUSAKTHI SINGH Vs. UNION TERRITORY OF MANIPUR
January 28, 1960
ALTAB ALI Vs. JAGADISH CHANDRA ADHIKARI
June 17, 1960
AMAL ROY CHOUDHARY Vs. THE STATE
January 14, 1960
ANIL KUMAR DAS Vs. SUKUMAR DE,
December 29, 1960
ANU MEAH Vs. TRIPURA ADMINISTRATION
July 18, 1960
ANU MIA ABDUL ALIM Vs. UNION OF TRIPURA,
November 7, 1960
ARAB ALI Vs. FARID ALI BARLASKAR
July 28, 1960
ASWINI KUMAR DAS Vs. RAMAN CHANDRA MOHANTA,
July 25, 1960
ATORJAN BIBI AND ORS. Vs. SIKANDAR ALI CHAUDHURI AND ORS.
March 18, 1960
BENGAL UNITED TEA COMPANY LTD. Vs. RAM LABHAYA AND ORS.
August 28, 1960
BENUDHAR SAIKIA AND ANR Vs. S K BHATTACHARYA AND ANR
May 31, 1960
BHOWRILAL MEHESRI AND ORS. Vs. STATE OF ASSAM
July 1, 1960
BIRENDRA CHANDRA BANIK Vs. ADHIR CHANDRA DE
April 20, 1960
BISHNURAM RUHIDAS AND ORS. Vs. MAHAMMED MAJAHAR AND ORS.
February 12, 1960
BROJENDRA KUMAR SEN GUPTA Vs. JITENDRA CHANDRA SEN AND ORS.
February 29, 1960
C.B. SARMA Vs. STATE
December 21, 1960
CHOUTHMAL KEJRIWAL Vs. COMMISSIONER OF INCOME TAX
February 18, 1960
DHANANJOY DAS AND ANR. Vs. THE CHAIRMAN, APPELLATE BOARD CONSTITUTED UNDER THE MOTOR VEHICLES ACT, 1939 AND ANR.
September 9, 1960
DOJAKHAI, CHIEF OF NINGTHICHING Vs. KHAMJATHANG GANGTE
May 9, 1960
GAJENDRA NATH SARMA Vs. PADMA KANTA CHETIA AND ORS.
June 8, 1960
GERELA KALITA AND ANR. Vs. DHARMESWAR SAIKIA AND ORS.
May 3, 1960
GOPAL CHANDRA PAL Vs. TRIPURA ADMINISTRATION
June 21, 1960
HAMID ALI AND ANR. Vs. THE STATE
March 26, 1960
HAOBAM NONGYAI SINGH Vs. THOUNAOJAM BUDHA SINGH
March 2, 1960
HARAGOVINDA SARMA Vs. S.C. KAGTI AND ORS.
February 11, 1960
HARI DAYAL SINGHA Vs. BHAJAN CHANDRA SAHA
April 19, 1960
HAWAIBAM MERAMACHA SINGH Vs. MANIPUR ADMINISTRATION
June 10, 1960
JAGNESHWAR SEN GUPTA Vs. BIMAL KANTI PAUL
December 21, 1960
JAGNESWAR SEN GUPTA Vs. GOPAL CHANDRA SAHA
March 23, 1960
JAMES EDWIN BADSHAH Vs. STATE OF ASSAM
December 8, 1960
JORHAT LOCAL BOARD Vs. AMBIKA CHARAN SAIKIA
January 4, 1960
KHAGENDRA NATH DAS AND ORS. Vs. THE STATE OF ASSAM AND ORS.
January 18, 1960
KHOMDRAM IBOMCHA SINGH Vs. MANIPUR ADMINISTRATION
December 31, 1960
KHWAIRAKPARA HINGTHEMJAO SINGH Vs. LOUPU KOM
December 9, 1960
KSHIRODA SUNDARI BHATTACHARYYA Vs. BHUPENDRA MOHAN DEB AND ORS.
December 9, 1960
MADHU SUDHAN PAUL Vs. SUNIL CHANDRA DEB
June 22, 1960
MAHAMMAD HANIF Vs. THE STATE OF ASSAM AND ANR.
July 18, 1960
MAHAMMED ISMAIL Vs. TRIPURA ADMINISTRATION
August 20, 1960
MAHENDRALAL BAROOAH Vs. RAMPRASAD
December 13, 1960
MAHMMAD MEAH Vs. SECRETARY TO THE POLITICAL DEPARTMENT OF THE UNION TERRITORY OF TRIPURA
July 19, 1960
MANU MIAN Vs. UNION TERRITORY OF TIRPURA
August 19, 1960
MD. MONOHAR KHAN Vs. TRIPURA ADMINISTRATION
December 19, 1960
MOHANLAL MALPANI Vs. THE LOAN COMPANY OF ASSAM LTD.
February 26, 1960
NAIMUDDIN SHEIKH Vs. JANATULLA MONDAL AND ORS
June 1, 1960
NIRANJAN BHUYAN Vs. STATE,
March 17, 1960
PALTU GOSWAMI Vs. RAM KUMAR DAS
February 16, 1960
PANBARI TEA COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 22, 1960
PARBANANDA DAS Vs. EXECUTIVE ENGINEER,
April 4, 1960
PROMODE RANJAN CHOUDHURY Vs. STATE
December 21, 1960
RAM PRASAD KANU AND ANR. Vs. KRIPESH KUMAR CHOWDHURY AND ORS.
December 23, 1960
RAMESH CH. CHOUDHURY Vs. MOKHESWAR KHATANIAR
November 29, 1960
S.B. CHOUDHURY Vs. I.P. CHANGKAKATI
July 26, 1960
SADAY RAM MALAKAR Vs. UPENDRA MALAKAR S/O LATE KULA RAM MALAKAR,
November 17, 1960
SATYENDRA KUMAR PAL AND ANR. Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS AND ORS.
February 5, 1960
TANSUKHRAI BODULAL Vs. INCOME TAX OFFICER
August 31, 1960
THANGJAM IRABOT SINGH Vs. STATE
December 30, 1960
THINGUJAM TONA SINGH Vs. PUYAM GULAP SINGH
February 29, 1960
THOKCHOM NINGOL HEISNAM ONGBI BHANI DEVI W/O H. BARUNITON SINGH Vs. H. BARUNITON SINGH AND ANR.
July 7, 1960
THOKEHOM ANGOU SINGH Vs. THE UNION TERRITORY OF MANIPUR AND ANR.
May 14, 1960
WAHENGBAM TOMCHOU SINGH Vs. CHINGAKHAM AMUSNA SINGH
August 10, 1960
YUMLEMBAM MOHAN SINGH Vs. THANGJAM GOLAP SINGH
March 17, 1960