Case Index

Title
Date
ABBIRAM SABANI AND 3 ORS. Vs. THE STATE
August 18, 1960
ANANDALAL PROPRIETOR OF LAXMICHANDA SITARAM Vs. UNION OF INDIA
April 12, 1960
BAISHNAB CHARAN BAGUDAI Vs. OFFICIAL LIQUIDATORPURI BANK LTD
February 26, 1960
BANAMBAR DASEXECUTIVE OFFICER Vs. UDAYANATH PATTANAIK
September 13, 1960
BANCHHANIDHI BEHERA Vs. ANANTA UPADHAYA
December 23, 1960
BANCHHANIDHI GIRI Vs. JEMA
October 28, 1960
BANDMALI BABU Vs. THE STATE OF ORISSA
November 24, 1960
BANDURA RAMAMURTY Vs. KOPPULA VAJRAM
July 7, 1960
BASUDEB PATNAIK Vs. LAKANANIDHI DINGARAJ DAS AND ANR.
March 22, 1960
BEHERANI Vs. DHORMU GOWDO
March 4, 1960
BHAGABAN BARIK Vs. THE STATE
March 1, 1960
BHARATA RONA Vs. RAMA NAHAK
February 19, 1960
BHIKARI BHOI Vs. JAGANNATH MOHAPATRA AND ORS.
December 16, 1960
BHUBANANANDA MOHANTY Vs. STATE OF ORISSA
April 19, 1960
BHUDHAN LAL SARMA Vs. STATE
August 30, 1960
BICHHU MALLIK Vs. BIMALA DEI
December 12, 1960
BIRUPAKSHYA DAS Vs. KUNJA BEHARI
April 7, 1960
BISHNU DAYAL JUNJHUNWALLA Vs. ATAL BEHARI ACHARYA
January 11, 1960
BISWANATH PANIGRAHI @ BISU PANIGRAHI Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY TO GOVERNMENT OF ORISSA, HOME DEPARTMENT AND ANR.
April 1, 1960
BOCHA KRISHNA RAO Vs. STATE
July 22, 1960
BRAJABANDHU NANDA Vs. COMMISSIONER OF INCOME TAX
April 11, 1960
BRAJAMOHAN DAS Vs. RADHAMOHAN DAS
August 11, 1960
BRAJAMOHAN PANDA Vs. STATE OF ORISSA
April 7, 1960
BRIJLAL MALHOTRA Vs. STATE
July 20, 1960
BRUNDABAN BASTIA Vs. BIRABAR BASTIA
September 8, 1960
BULA ROUT AND ANR. Vs. NARAYAN BARIK AND ORS.
March 7, 1960
CHANDHALA BEWA Vs. MADHAB PANDA
March 9, 1960
CHAUDHURY DURGACHARAN PATNAIK AND ORS. Vs. M. SUBBA RAO
May 2, 1960
CHIMAN RAM BHATAR Vs. GANGA SAHA
May 5, 1960
CHINTADA KASIVISWANADHAM Vs. BERHAMPUR
July 8, 1960
CHINTAMANI KHUNTIA AND ORS. Vs. MANILAL MADANLAL FIRM AND ORS.
October 21, 1960
CHINTAMONI SUBUDHI Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENT
May 3, 1960
CHUNILAL OJHA Vs. MUL SHANKAR OJHA
December 21, 1960
COLLECTOR OF PURI Vs. HRUSHIKESH MITRA
July 27, 1960
COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. BABAJI GOVINDA CHARAN DAS
July 11, 1960
COMMISSIONER OF SALES TAX Vs. ABDUL GHAFFAR AND CO
May 2, 1960
DANDAPANI PANIGRAHI Vs. THE STATE AND ANR.
July 5, 1960
DASA MOHAPATRA AND ANR. Vs. THE STATE
February 19, 1960
DASARATHI MAHANTO Vs. THE STATE
September 1, 1960
DEBRAJ MISRA Vs. BATA SAHU
April 22, 1960
DHADI DALAI Vs. BASUDEB SATPATHY
September 20, 1960
DHRUBA CHARAN SWAIN AND ORS. Vs. JAGANNATH PANDA AND ANR.
March 30, 1960
DIBAKAR SAMANTRAI Vs. UPENDRA PANDA
December 6, 1960
DIRJU PATRA Vs. MINAKETAN PATEL
January 22, 1960
FAGUMANI KHUNTIA Vs. COMMISSIONER OF INCOME-TAX
February 2, 1960
FAZL BHAI DHALA AND CO Vs. COLLECTOR OF SALES TAX ORISSA
July 18, 1960
FIRM SURAJMALL RADHAKRISHNA Vs. FIRM SEVBUX RAI HARADUTTA RAI
January 14, 1960
GANESH HOTA Vs. PURUSHOTTAM MISRA
September 13, 1960
GANESH PRADHAN Vs. ADDL DISTRICT MAGISTRATE GANJAM
December 1, 1960
GHANASHAYAM SABATO Vs. B V RANGANATH SWAMY PANDITO
February 29, 1960
GOPAL CHARAN LAHA Vs. DAITARY NANDY
November 23, 1960
GOPINATH JIEW THAKUR Vs. DAMBARUDHAR PAL
April 8, 1960
GOPINATH SAHU Vs. MAHANT SRI RAGHUNATH DAS BABAJI AND ANR.
September 6, 1960
GOPISETTY BHASKARA RAMA CHANDRA DORA Vs. THE STATE OF ORISSA REPRESENTED BY THE COLLECTOR OF GANJAM AND ORS.
January 11, 1960
GOVINDA CHOWDHURY Vs. COMMISSIONER OF INCOME TAX
April 11, 1960
GOVINDA JIEW THAKUR Vs. SURENDRA JENA
April 26, 1960
HADIBANDHU BEHERA Vs. BANAMALI SAHU
January 15, 1960
HAJI EBRAHIM HAJI JAMAL NOOR MOHD AND CO Vs. V BALAKRISHNAN
January 20, 1960
HAREKRUSHNA BEHERA Vs. MUKUNDA CHARAN MOHANTY
October 20, 1960
HAZURI BALABHADRA KHUNTIA Vs. COMMISSIONER OF INCOME TAX
April 11, 1960
HRUDANANDA SAHU Vs. STATE OF ORISSA
April 27, 1960
INDIAN CHEMICAL PRODUCTS Vs. STATE OF ORISSA
November 5, 1960
INDRAMANI DEVI Vs. RAGHUNATH BHANJA BIRBAR JAGADEB
February 23, 1960
JADUMANI SAHU Vs. STATE
February 12, 1960
JAGAMOHAN MEKAP Vs. SRI BALDEV JEW AND ORS.
April 4, 1960
JAGANNATH RAMANUJ RAJ DEB Vs. LAKSHMI NARAYAN TRIPATHY
March 31, 1960
JAGANNATH SAMANTRA Vs. SUDARSAN DAS
November 4, 1960
JAGAT KRISHNA DAS Vs. AJIT KUMAR DAS
December 23, 1960
JUDHISTIR SA AND ORS. Vs. DEWAN CHITRABHANU SINGH AND ORS.
April 15, 1960
K.C. GAJAPATI NARAYAN DEO Vs. YEDDLA APPALASWAMY
April 13, 1960
KANDURI CHARAN SWAIN Vs. BIRABHADRA SWAIN
July 28, 1960
KANDURI KASTA AND ANR. Vs. THE STATE
August 22, 1960
KANDURI MAHARANA Vs. BANCHHU MAHARANA
November 9, 1960
KANKA SINGH AND ANR. Vs. THE STATE
August 8, 1960
KASHINATH MISHRA Vs. LOKENATH MOHAPATRA
February 18, 1960
KASINATH MUKHERJI Vs. COLLECTOR OF PURI
December 19, 1960
KHAGENDRA NAIK Vs. NILA BHOI AND 2 ORS.
January 25, 1960
KHETRA DOLAI Vs. MOHAN BISSOYI
March 24, 1960
KHUBRAM ASRAM Vs. COMMISSIONER OF SALES TAX
April 27, 1960
KISHORE CHANDRA ADHIKARI AND ORS. Vs. VOOLLA RAMULU
March 3, 1960
KONCHADA RAMAMURTY SUBUDHI Vs. CHINNARI GODADHARO PRUSTI AND ANR.
August 23, 1960
KOSHAL INDUSTRIES DEVELOPMENT SYNDICATE LTD Vs. KOSHAL TRANSPORT AND TRADING COMPANY
September 13, 1960
KOTNI R N SUBUDHI Vs. V R L MURTHY RAJU
December 14, 1960
KRUPASINDHU TRIPATHI AND ORS. Vs. ARJUN PRUSTY AND ORS.
April 15, 1960
KRUSHNA CH. MEHER AND ORS. Vs. HRUSHIKESH MEHER AND ORS.
January 19, 1960
KRUSHNA CHANDRA DAS Vs. ORISSA TEXTILE MILLS LTD
September 9, 1960
KRUSHNA KAR Vs. KANHU CHARAN KAR
December 16, 1960
KRUSHNA MOHAN MOHANTY Vs. GOVINDA CHANDRA SAHU
July 20, 1960
KRUTARTHA ACHARYA Vs. COMMISSIONER OF INCOME TAX
February 11, 1960
KRUTIBAS SAHU Vs. MADHAB DAS
April 14, 1960
LADI JAGANNADHAM Vs. PADMABATI BAURANI
October 28, 1960
LINGARAJ ROUTRAI Vs. LAKSHMIDHAR ROUTRAI AND ORS.
April 1, 1960
M A TULLOCK AND CO Vs. STATE OF ORISSA
May 2, 1960
M A TULLOCK AND CO LTD Vs. STATE OF ORISSA
November 4, 1960
MAHADEI BEWA Vs. KELUNI DEI
December 8, 1960
MAHAMAD ISSAQUE Vs. STATE OF ORISSA
July 14, 1960
MAHENDRA MOHANTY Vs. KHIRA BEWA AND ORS.
January 11, 1960
MAHESWAR RAM Vs. STATE
August 11, 1960
MATURU SUBBA RAO Vs. HRUDANANDA SAHU
March 21, 1960
MAWJI RAMJI AND ORS. Vs. PREMJI KUMBHABHAI CHANDA
October 5, 1960
MAYURBHANJ STATE BANK Vs. BHABATOSH DAS
November 17, 1960
MESSRS CEMENT LTD Vs. STATE OF ORISSA
November 29, 1960
MESSRS ORIENT PAPER MILLS LTD. Vs. LAKHMANPUR GRAMA PANCHAYAT AND ORS.
December 12, 1960
MICHHU KUANR Vs. RAGHU JENA
February 10, 1960
MOHAMMAD UMAR Vs. STATE
July 22, 1960
MOHANTA RAGHABANANDA DAS Vs. D V A NAIDU
March 9, 1960
MUKUNDA BEHERA Vs. SUBARNA BEWA
December 14, 1960
MUNICIPAL COUNCILLORS OF PURI MUNICIPALITY Vs. MADHUSUDHAN DAS MOHAPATRA
September 23, 1960
NABHI BROTHERS Vs. COMMISSIONER OF SALES TAX
May 3, 1960
NANDADULAL DEB Vs. COLLECTOR OF AGRICULTURAL INCOME TAX
May 3, 1960
NATH MALLIK Vs. ACHUTANANDA BEHERA
May 6, 1960
NETRA PARIDA Vs. STATE
March 25, 1960
NETRANANDA Vs. COMMISSIONER OF SALES TAX ORISSA
July 13, 1960
NITYANANDA BAKSHY Vs. BANAMALI BAKSHY
November 15, 1960
NITYANANDA PANIGRAHI Vs. LAKHMIPRIYA PANIGRAHI
October 27, 1960
ORISSA CHEMICALS AND DISTILLERIES PRIVATE LTD Vs. STATE
March 30, 1960
P S V IYER Vs. COMMISSIONER OF SALES TAX ORISSA
July 6, 1960
PADMA CHARAN SAHU Vs. KASHINATH SAHU AND ANR.
October 10, 1960
PARBATI DEI Vs. JNANRANJAN PATNAIK
January 19, 1960
PATEL TOBACCO COMPANY AND Vs. THE STATE OF ORISSA AND ORS.
November 30, 1960
PITABASH PANDA Vs. STATE
August 3, 1960
PRAFUL KUMAR DHAL Vs. KALI PANDA AND ANR.
July 22, 1960
PRATAP KESARI DEO Vs. STATE OF ORISSA
July 27, 1960
PRAVAS CH. PODDAR Vs. VYASYARAJU KASI BISWANADHAM RAJOO AND ANR.
April 19, 1960
PRUSHOTTAM HOTA Vs. JAYARAM ROTA AND ORS.
July 10, 1960
RADHA BALLAV THAKUR Vs. DAYAL CHAND BOSE
December 9, 1960
RAGHUNATH PANI Vs. RADHAKANTO DEB
February 23, 1960
RAJ KUMAR NARASINGH PRATAP SINGH DEO Vs. STATE OF ORISSA
November 17, 1960
RAMA JENA Vs. GADADHAR SENAPATI
September 6, 1960
RAMAMONI Vs. KASINATH
March 30, 1960
RAMCHANDRA BALARAM Vs. COMMISSIONER OF SALES TAX ORISSA
April 27, 1960
RAMDHAN RAMKISSEN DAS Vs. KALURAM NARASINGH DAS AND
March 8, 1960
RAMPRAPANNA RAMANUJ DAS Vs. SUDARSAN RAMANUJ DAS
August 5, 1960
RASABATI BEWA Vs. UNION OF INDIA
July 7, 1960
RATHA HARIJAN Vs. NARASINGHA RANA
February 4, 1960
RATIRAM AGARWALLA Vs. THAKUR KHITIBHUSAN SINGH AND ORS.
April 22, 1960
SADHU CHARAN MOHANTY AND ORS. Vs. SRI H. NAIK, O.L., PURI BANK LTD.
August 14, 1960
SAGAR JENA Vs. KANTHA JENA
March 4, 1960
SAINTA PUTANI Vs. THE STATE
March 25, 1960
SALES TAX TRIBUNAL Vs. S LAL AND CO
July 13, 1960
SAMARA MUNDA Vs. KARTIK SAHU
April 28, 1960
SANKAR SRI GOPAL TIRTHA SWAMY Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND ORS.
March 30, 1960
SANKARLAL AGARWALLA Vs. THE STATE
July 14, 1960
SARAT CHANDRA PANIGRAHI Vs. STATE OF ORISSA BY THE COLLECTOR OF BOLANGIR
September 6, 1960
SARWAN SINGH Vs. STATE OF ORISSA
April 20, 1960
SHAIKH MUNSHI AND ANR. Vs. CH. BALABHADRA PRASAD DAS AND FOUR ORS.
September 8, 1960
SHAIKH SAFIR MAHAMMAD Vs. BASIR MAHAMMAD
August 12, 1960
SHARFUDDIN Vs. SIRAJUDDIN
November 18, 1960
SHYAMSUNDAR PANDA Vs. SHANTAMANI DEBI
October 21, 1960
SOMANATH DANI Vs. GOPAL JEW MOHAPARVU
November 15, 1960
SOMANATHA PATNAIK Vs. LUXMAN PADHAN
December 5, 1960
SONYA MUDULI Vs. STATE
May 6, 1960
SORI DIBYA Vs. KANHUCHARAN RATH
August 23, 1960
SOUTH EASTERN RAILWAY Vs. EPARI SATYANARAYANA
April 18, 1960
SRI LAXMINARAYAN DEB AND ANR. Vs. COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS AND ANR.
August 18, 1960
SRIBATCHA PATNAIK AND THREE ORS. Vs. BANKA NIDHI PRAHARAJ
August 30, 1960
STATE Vs. LALIT MOHAN NANDA
May 2, 1960
STATE Vs. MOHAN PATRA
March 4, 1960
STATE Vs. CHAUTHMAL GANDHI
January 7, 1960
STATE OF ORISSA Vs. ISWAR DAS
March 11, 1960
STATE OF ORISSA Vs. SATYABADI PANDA
April 8, 1960
STATE OF ORISSA Vs. JEMABATI DEI ALIAS BEWA AND ORS.
July 26, 1960
STATE OF ORISSA Vs. LAKHOO VARJANG
July 12, 1960
STATE OF ORISSA Vs. CHANDAN TOLA
November 4, 1960
STATE OF ORISSA Vs. GELLI DEI AND ANR.
November 4, 1960
STATE OF ORISSA Vs. M V APPARAO
August 12, 1960
STATE OF ORISSA Vs. KHAN SAHEB MD KHAN
August 18, 1960
STATE OF ORISSA Vs. NETRANANDA MOHAPATRA
November 8, 1960
STATE OF ORISSA Vs. JAGANNATH BORAL
December 6, 1960
STATE OF ORISSA Vs. RAI RATNA PRABHA DEVI
November 17, 1960
STATE OF ORISSA Vs. JAMULA SRIRANGAM
May 4, 1960
SUBUDHI PADHAN Vs. RAGHU BHUVAN
November 23, 1960
SUNA SATPATHIANI Vs. PANCHANAN PADHI
March 12, 1960
SURENDRA NATH BHUYAN Vs. OFFICIAL LIQUIDATOR PURI BANK LTD
March 11, 1960
SURIA DEVI AND ANR. Vs. LAKSHMINARAYAN THAKUR AND ANR.
March 1, 1960
SURYAMANI SAHU Vs. DARSANI SAHU
October 27, 1960
SYED SAKHAWAT HOSSAIN Vs. STATE OF ORISSA
April 21, 1960
TADEPALLI SIVARAMAYYA AND ANR. Vs. BHOROTO PORIDA AND ANR.
February 11, 1960
THE CHIKITI GRAMA PANCHAYAT Vs. LALA MANGULA AND 5 ORS.
August 10, 1960
THE SECRETARY Vs. LUCKY BIDI COMPANY
May 6, 1960
THE STATE Vs. ADWAITA BEHERA AND ORS.
November 22, 1960
THE STATE OF ORISSA Vs. BANDMALI BABU
November 21, 1960
TILA BEWA Vs. MANA BEWA
November 30, 1960
TRILOCHAN CHOUDHURY Vs. DAYANIDHI PATRA
December 1, 1960
TRILOCHAN DAS Vs. STATE
November 18, 1960
UCHHAB RANA Vs. LAXMAN RANA
January 12, 1960
UDEKAR Vs. CHANDRA SEKHAR SAHU
November 3, 1960
UNION OF INDIA Vs. KESHARI CHAND GEURCHAND FIRM
October 26, 1960
UNION OF INDIA Vs. S S SAMAL AND ALI MAHAMMAD
April 1, 1960
VIJOY K. RATHOR AND ORS. Vs. JHARIPARA GRAMA PANCHAYAT
July 5, 1960