Home
Case Index
Title
Date
A E G CARAPIET Vs. A Y DERDERIAN
May 17, 1960
ABBAS ALI Vs. COMMISSIONERS OF TITAGHAR MUNICIPALITY
January 21, 1960
ABDUL HALIM Vs. STATE OF WEST BENGAL
August 12, 1960
ABDUL KHAIR Vs. NAZIR HOSSAIN
February 29, 1960
ABDUS SAMAD Vs. MAJITAN BIBI
August 30, 1960
ABINASH CHANDRA MONDAL Vs. MATILAL MUKHERJEE
March 15, 1960
AGARWAL TRADING CORPORATION Vs. ASSISTANT COLLECTOR OF CUSTOMS
June 16, 1960
AHMED ALI KHAN Vs. IVY CLAIRE NABI BUKSH
February 15, 1960
AJIT K SAHA Vs. NAGENDRA N SAHA
February 16, 1960
AJIT KUMAR BHUNIA Vs. KANAN BALA DEYI
January 4, 1960
ALFRED MORRIS DEANE Vs. COMMISSIONER OF POLICE CALCUTTA
January 4, 1960
AMALA BALA DEBI Vs. SARAT CHANDRA GUPTA SARMA
September 5, 1960
AMULYA RATAN MUKHERJEE Vs. DEPUTY CHIEF MECHANICAL ENGINEER EASTERN RLY
June 20, 1960
AMULYA RATAN NAYEK Vs. STATE OF WEST BENGAL
June 8, 1960
ANANDA MOYEE DEBI Vs. DURGESH NANDINI DEBI
June 28, 1960
ANANTA KUMAR SAHA Vs. CHARU CHANDRA MUKHERJEE
January 18, 1960
ANIL CHANDRA GANGULY Vs. SATI PROSANNA BHOWMICK
May 27, 1960
ANIL KUMAR MUKHERJEE Vs. MALIN KUMAR MAZUMDAR
July 18, 1960
ANIL KUMAR UPADHAYA Vs. P K SARKAR
July 4, 1960
ANITENDSA NATH MITTER Vs. STATE OF WEST BENGAL
December 7, 1960
ANNAPUBNA SEAL Vs. TIOWRIE DUTT
September 19, 1960
ANNAPURNA SEAL Vs. TINCOWRIE DUTT
September 19, 1960
ARJU ALIAS JOGESWAR KUMAR Vs. STATE
August 5, 1960
ASHALATA BISWAS Vs. SUDHIR KUMAR ADDYA
January 13, 1960
ASIATIC SOCIETY Vs. CORPORATION OF CALCUTTA
December 22, 1960
ASSISTANT COLLECTOR OF CUSTOMS FOR APPRAISEMENT Vs. MERCANTILE EXPRESS CO LTD
July 29, 1960
B N ELIAS AND CO PRIVATE LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
July 15, 1960
B N ELIAS AND CO PRIVATE LTD Vs. AUTHORITY APPOINTED UNDER THE PAYMENT OF WAGES ACT
April 7, 1960
B R HERMAN AND MOHATTA INDIA LTD Vs. PRAN BALLAV MAJUMDAR
February 29, 1960
BAIDYA NATH DE Vs. COMMISSIONER OF INCOME TAX
February 8, 1960
BAJRANGLAL AGARWALA Vs. UNION OF INDIA
May 6, 1960
BALLYGUNGE ESTATES LIMITED Vs. SACHINDRA NATH MUKHERJEE
March 14, 1960
BALYGUNGE REAL PROPERTY AND BUILDING SOCIETY LTD Vs. STATE
July 15, 1960
BARABONE COAL CONCERN LTD Vs. STATE
June 21, 1960
BASANTA KUMAR SEN Vs. COLLECTOR OF LAND CUSTOMS CALCUTTA
June 10, 1960
BECHNI MAHALI Vs. SHEIKH GAFOOR
September 12, 1960
BEJOY GOBINDA PAHARI Vs. REVENUE OFFICER MAHISADAL
August 5, 1960
BENARAS ICE FACTORY LTD Vs. SUKHLAL AMARCHAND VADNAGRA
May 18, 1960
BENGAL INGOT CO P LTD Vs. 5TH INDUSTRIAL TRIBUNAL OF WEST BENGAL
June 16, 1960
BHATTACHARYYA RUBBER WORKS PVT LTD Vs. BHATTACHARYYA RUBBER WORKS UNION
January 15, 1960
BHIKAMCHAND BAGRI Vs. COMMISSIONER OF INCOME TAX
March 25, 1960
BHUBAN CHANDRA SADHUKHAN Vs. BISWANATH DEY
August 24, 1960
BIBESWER CHOUDHRY Vs. CHANDRA NATH BASU
March 14, 1960
BIBHAS MOHAN MUKHERJEE Vs. HARI CHARAN BANERJEE
August 2, 1960
BIDYADHARI SPILL MATSYAJIBI SAMABAYA SAMITY Vs. STATE
August 3, 1960
BIMALA BALA DASI Vs. BHAGIRATHI SHAHU
August 31, 1960
BIMLA DEVI Vs. RASH MOHAN CHATTERJEE
July 6, 1960
BINAPANI HALDAR Vs. SAMSUDDIN AHMED
July 25, 1960
BISSESWAR PODDAR Vs. NABADWIP CHANDRA PODDAR
July 11, 1960
BISWANATH AGARWALLA Vs. SM. DHAPUR DEBI JEJODIA
February 10, 1960
BISWANATH PRASAD KHAITAN Vs. NEW CENTRAL JUTE MILLS CO LTD
June 27, 1960
BISWANATH ROY Vs. ANNAPURNA ROY
June 14, 1960
BISWANATH SINHA Vs. SUDHIR KUMAR BANNERJEE
December 12, 1960
BLACKWOODS INDIA LTD. Vs. FIRST LABOUR COURT
September 19, 1960
BORAKAR ENG AND FOUNDRY WORKS Vs. STATE OF BIHAR
March 2, 1960
BRAJENDRA KUMAR PARIA Vs. GOSTA DOLUI
August 26, 1960
BRITANIA ENGINEERING CO LTD Vs. W BASU MAZUMDAR
May 5, 1960
BROJENDRA KUMAR SAHA Vs. UNION OF INDIA
March 17, 1960
BURDWAN REAL PROPERTIES PRIVATE LTD Vs. LAL BEHARI KAPURIA
September 15, 1960
BURN AND CO LTD Vs. MUNICIPAL COMMISSIONERS OF HOWRAH MUNICIPALITY
December 9, 1960
BURN AND COMPANY LTD Vs. SECOND LABOUR COURT OF WEST BENGAL
January 21, 1960
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 29, 1960
CALCUTTA ELECTRIC SUPPLY CORPORATION, LTD Vs. CORPORATION OF CALCUTTA
August 26, 1960
CALCUTTA GAS CO PROPRIETARY LTD Vs. STATE OF WEST BENGAL
November 15, 1960
CALCUTTA TANNERIES LTD Vs. COMMISSIONER OF INCOME TAX
February 18, 1960
CALCUTTA TRAMWAYS CO LTD Vs. CORPORATION OF CALCUTTA
March 21, 1960
CHAIRMAN SURI MUNICIPALITY Vs. SISIR KUMAR GHOSH
July 26, 1960
CHAMPABATI DEVI Vs. STATE OF WEST BENGAL
March 16, 1960
CHOWRINGHEE SALES BUREAU LTD Vs. STATE OF WEST BENGAL
November 16, 1960
COMMISSIONER OF AGRICULTURAL INCOME TAX WEST BENGAL Vs. JAGADISE CHANDRA SAROO
February 18, 1960
COMMISSIONER OF INCOME TAX Vs. RAJESHWARI DISTRIBUTORS (P ) LTD
April 8, 1960
COMMISSIONER OF MUNICIPALITY OF GARDEN REACH Vs. UNION JUTE COMPANY LTD
September 19, 1960
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. KANIZ FATEMA
January 19, 1960
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. BHAIRADINRAM DURGA PROSAD
July 19, 1960
COMMLSSIONER OF AGRICULTURE INCOME TAX WEST BENGAL Vs. ANNAPURNA FIRMING AND FISHERIES LTD
January 22, 1960
DEBENDRA NATH CHOWDHURY Vs. SOUTHERAN BANK LTD
February 26, 1960
DEBT DUTT MOODY Vs. T BELLAN
September 8, 1960
DEEPAK INDUSTRIES LTD Vs. S R GHOSH
September 15, 1960
DHARMA DAS BISWAS Vs. STATE
September 9, 1960
DIRECTOR OF SUPPLIES AND DISPOSALS Vs. BOARD OF REVENUE
June 8, 1960
DULAL CHANDRA SAHA Vs. MONMOTHA NATH BANERJEE
March 24, 1960
DUPLE MOTOR BODIES LTD. Vs. INLAND REVENUE COMMISSIONERS
March 18, 1960
EAST ASIATIC CO INDIA PRIVATE LTD Vs. FOURTH INDUSTRIAL TRIBUNAL WEST BENGAL
June 3, 1960
EMPIRE WATCH CO. Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS
February 18, 1960
FINANCIERS AND FIBRE DEALERS LTD Vs. SANKARLAL SARDAR
July 8, 1960
FULJHARI BIBI Vs. MOSAMMAT RAKIA KHATUN
August 26, 1960
GAMBHIRMULL MAHABIRPRASAD Vs. INDIAN BANK LTD
June 17, 1960
GANAGA KUMAR Vs. CHINAMONI ROY
June 1, 1960
GANESH NAYAK Vs. LAND ACQUISITION COLLECTOR
July 26, 1960
GANNON DUNKERLRY AND CO LTD Vs. WESTERN INDIA THRATRRS LTD
May 31, 1960
GANPATRAI RAWATMULL Vs. COLLECTOR LAND CUSTOMS
February 18, 1960
GENERAL SECRETARY EASTERN ZONE INSURANCE EMPLOYEES ASSOCIATION Vs. ZONAL MANAGER EASTERN ZONE LIFE INSURANCE CORPORATION
June 16, 1960
GOLAM KHAN Vs. STATE OF WEST BENGAL
August 19, 1960
GOPAL CHANDRA NANDI Vs. UNION OF INDIA
March 21, 1960
GOPAL PAPER MILLS LTD Vs. SURENDRA K GANESHDAS MALHOTRA
December 5, 1960
GOPESWAR SETIAR Vs. ADDL COLLECTOR ESTATES ACQUISITION MALDAH
December 7, 1960
GOPIRAM ONEARMALL Vs. SEWANTILAL PUNAM CHAND
February 5, 1960
GOSTHA BEHARI GORAIN Vs. BANARASHI LAL MARWARI
April 6, 1960
GOSTHO BEHARI SIRKAR Vs. SURS' ESTATES LTD.
May 12, 1960
GOURI BALA CHOUDHURY Vs. KUSUM KUMARI DASI
September 8, 1960
GOURI SHANKAR SADANY Vs. JETHMAL LAKEAIN
August 17, 1960
GOVINDA CHANDRA DAS Vs. SITANATH PAUL
August 5, 1960
GOVINDA CHANDRA NITYAGOPAL SHAHA Vs. UNION OF INDIA
January 20, 1960
GROSVENOR PLACE ESTATES LTD Vs. ROBERTS
December 20, 1960
GULJARILAL KANORIA Vs. BUSI AND STEPHENSON LTD.
March 30, 1960
GURUPADA HALDAR Vs. HARIPADA MUKHERJEE
June 10, 1960
H. TAYLOR AND ORS. Vs. HIRALALL ROY CHOWDHURY
December 13, 1960
HANUFA BIBI Vs. MOKSHED ALI MONDAL
April 26, 1960
HARI KISSEN KHETTRY Vs. FARRUKH SAYER
August 19, 1960
HARIPADA DAS Vs. PANCHAMESWARI DASI
December 13, 1960
HARISADHAN GHOSE Vs. DE PENNING
February 19, 1960
HARNANDRAI BADRIDAS Vs. DEBIDUTT BHAGWATI PRASAD
July 18, 1960
HEINRICH FUCHS Vs. ADDITIONAL COLLECTOR OF CUSTOMS
September 8, 1960
HEMAN LAL GUPTA Vs. NARAYAN SHAW
January 1, 1960
HEMANTA KUMAR MITTER Vs. ANIL KUMAR BASU CHODHURY
March 16, 1960
HINDUSTHAN CO OPERATIVE INSURANCE SOCIETY LTD Vs. STATE
July 8, 1960
HOARE MILLER AND CO LTD Vs. UNION OF INDIA
December 23, 1960
IMPERIAL TOBACCO COMPANY OF INDIA LTD Vs. COMMERCIAL TAX OFFICER, BHOWANIPORE CHARGE
January 27, 1960
INDIAN IRON AND STEEL CO LTD Vs. BAKER ALI
April 29, 1960
INDRA NARAYAN ROY Vs. STATE
August 18, 1960
INDRALOKE STUDIO LTD. Vs. SANTI DEBI
March 18, 1960
INDRAPURI STUDIO PRIVATE LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 19, 1960
INLAND REVENUE COMMISSIONERS Vs. JACKSON
June 24, 1960
INLAND REVENUE COMMISSIONERS Vs. COLLCO DEALINGS LTD
March 10, 1960
JAGADISH CHANDRA BHADRA Vs. BUDGE BUDGE MUNICIPALITY
January 5, 1960
JAGADISH CHANDRA SIKDAR Vs. SANTIMOYEE CHOUDHURI
September 2, 1960
JAGADISH PROSAD GUPTA Vs. STATE OF WEST BENGAL
August 24, 1960
JAGADISH PROSAD GUPTA Vs. STATE OF WEST BENGAL
August 2, 1960
JAGANNATH AGARWALLA Vs. B N DUTTA
May 19, 1960
JAMAN SHAW Vs. BENOY NASKAR
November 25, 1960
JAMNADAS SRINIVAS CO Vs. MATHUEADAS JADAVJI GUDGUD
February 12, 1960
JAMUNA BALA DASI Vs. MONMATHA NATH BANERJEE
March 25, 1960
JAMUNA SINGH Vs. STATE
August 5, 1960
JASODA JIBAN SAHA P LTD Vs. S K CHATTERJEE
July 22, 1960
JATINDRA MOHAN BANERJEE Vs. KALI CHARAN ALIAS KALIPADA SARKAR
February 26, 1960
JEEBAN JAMINI DEBI Vs. BANKU BEHARI GUIN
December 12, 1960
JITENDRA NATH RAKSHIT Vs. SUDHIR KUMAR RAKSHIT
March 28, 1960
JIWAN LAL AND CO Vs. MENOT AND CO LTD
July 8, 1960
JIWANLAL AND CO Vs. MANOT AND CO LTD
July 4, 1960
JUGAL CHARAN MONDAL JUDGMENT DEBTOR Vs. PANKAJINI DASI DECREE HOLDER
February 4, 1960
K D BANERJI Vs. LIFE INSURANCE CORPORATION OF INDIA
July 6, 1960
K G KALWANI Vs. UNION OF INDIA
February 11, 1960
KALIPADA MANDAL Vs. STATS OF WEST BENGAL
March 14, 1960
KALIPADA SINHA Vs. MAHALUXMI BANK LTD
March 31, 1960
KAMAL DHARI PANDEY Vs. STATE
January 27, 1960
KAMAL KUMAR NAG CHOUDHURY Vs. PARBATI CHARAN KUNDU
May 25, 1960
KANAI LALL SHAW Vs. BHATTU SHAW
November 22, 1960
KANAILAL KUNDU Vs. BAIDYANATH GHOSE
September 9, 1960
KARUNA SINDHU DHAR Vs. PANNA LAL PARAMANIK
January 21, 1960
KASHEMALI GOMASTA Vs. STATE
September 12, 1960
KATRAS JHARIA COAL CO LTD Vs. STATE OF WEST BENGAL
January 25, 1960
KEDAR NATH SAHARIA Vs. STATE
September 13, 1960
KEIPASINDHU DINDA Vs. SRISTIDHAR GARU
March 4, 1960
KESTO DAULI Vs. STATE
July 18, 1960
KRISHNA CHANDRA PRAMANIK Vs. LAKSHMAN CHANDRA MAHATO
March 21, 1960
KRISHNA DEBI Vs. SHALIMAR PAINT COLOUR AND VARNISH CO P LTD
February 19, 1960
KRISHNA KISHORE MUKHERJI Vs. COMMISSONERS OF NAIHATI MUNICIPALITY
January 29, 1960
KRISHNA PROSAD BOSE Vs. SARAJUBALA DASSI
September 15, 1960
KUBIR MOLLA Vs. MANIK MALLIK
August 3, 1960
KUMAR DUTTA Vs. STATE OF WEST BENGAL
May 23, 1960
KUMAR PRAMATHA NATH ROY Vs. JAHAR LAL MUKERJEE
September 15, 1960
KUNJA MOYEE DASSI Vs. AKSHOY KUMAR DAS
May 2, 1960
L M DAS Vs. STATE OF WEST BENGAL
June 27, 1960
LAKSHMINARAYAN RAMNIWAS Vs. COLLECTOR OF CUSTOMS
November 28, 1960
LAWANG TAHANG Vs. GOENKA COMMERCIAL BANK LTD
May 17, 1960
LAXMI DEBI LOYALKA Vs. MESSES FRANK ROSS AND CO LTD
December 22, 1960
LAXMINARAYAN TAMKORWALLA Vs. UDAIRAM KHEMKA
September 12, 1960
M M ISPAHANI LTD Vs. UNION OF INDIA
March 10, 1960
MADAN LAL ARORA Vs. STATE
April 29, 1960
MAHADEO PROSAD SHAW Vs. CALCUTTA DYEING AND CLEANING CO
June 8, 1960
MAHAL CHAND SETHIA Vs. STATE
August 30, 1960
MAHALUXMI BANK LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
September 7, 1960
MANICK CHAND BAGRI Vs. CHARTERED BANK
November 17, 1960
MANINDRA NARAYAN DHAR Vs. JYOTSNALATA DEBI
June 8, 1960
MANOHARDAS MOHANTA Vs. SRIPATI DUTTA
August 24, 1960
MARCEL RODRICK Vs. STATE
December 15, 1960
MATUK LAL SAO Vs. DRAWPATI DEVI
January 22, 1960
MERCANTILE EXPRESS CO PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX CALCUTTA
December 23, 1960
MESSRS HINDUSTHAN MOTORS LTD Vs. COMMISSIONER COMMERCIAL TAXES
September 1, 1960
MESSRS HTKALAL RAMKHMAR Vs. STATE
November 21, 1960
MESSRS PANNALAL BAKTWARMALL Vs. NARAYANDAS DEORA
December 19, 1960
MIDNAPORE ZEMINDARY CO LTD Vs. STATE OF WEST BENGAL
June 29, 1960
MIHIR KUMAR GOOHA Vs. REGISTRAR OF TRADE UNIONS WEST BENGAL CALCUTTA
June 1, 1960
MINOR SHANTI DEVI Vs. KHANDUBALA DASI
September 15, 1960
MIRZA AKBAR KASINI Vs. UNITED ARAB REPUBLIC
May 16, 1960
MOHAMMED FELUMEAH Vs. S MONDAL
January 4, 1960
MOHAN KALI BISWAS Vs. GOVERNMENT OF WEST BENGAL
April 6, 1960
MOMTAZ BEGUM Vs. THE STATE
August 26, 1960
MONIRANAJ GHOSH Vs. NITYANANDA DE
August 3, 1960
MOYALAL ROSTAGIR Vs. STATE
January 15, 1960
MRINAL KANTI CHATTERJEE Vs. PROBODH CHANDRA ROY CHOUDHURY
July 6, 1960
MRINALINI DEBI Vs. SATYENDRA NATH DAS
January 4, 1960
MURARKA PAINT AND VARNISH WORKS LTD Vs. MOHANLAL MURARKA
August 1, 1960
MURLIDHAR GARODIA Vs. PURUSHOTTAMLAL JAIN
February 22, 1960
N R MUKHERJEE Vs. ARNOLD HARTMAN JUST
June 16, 1960
NAIB TRANSPORT PRIVATE LTD Vs. REGIONAL TRANSPORT AUTHORITY CALCUTTA REGION
November 17, 1960
NAIB TRANSPORT PRIVATE LTD Vs. J N TALUKDAR
March 31, 1960
NALINI KANTO BHATTACHARJEE Vs. MOHAN CHAND BISWAS
January 22, 1960
NANAK RAJ PANDIT Vs. STATE
July 28, 1960
NAND KISHORE CHOUDHURY Vs. HOWRAH MUNICIPALITY
May 27, 1960
NANDALAL KOTAL Vs. STATE OF WEST BENGAL
February 23, 1960
NARAYAN CHANDRA NAG Vs. DINATARINI DEBI
July 8, 1960
NARENDRA NATH CHATTERJEE Vs. COMMISSIONERS OF BALLY MUNICIPALITY
February 12, 1960
NATIONAL INVESTMENT CO LTD Vs. MOHENDRA NATH KUNDU
February 12, 1960
NATIONAL SECURITY ASSURANCE CO Vs. R RATILAL AND CO
May 24, 1960
NATIONAL SUGAR MILLS LTD Vs. ASHUTOSH MUKHERJEE
August 25, 1960
NATIONAL TOBACCO CO OF INDIA LTD Vs. INDIAN AIRLINES CORPORATION
August 29, 1960
NATIONAL TOBACCO CO OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE
February 5, 1960
NAZIR ABDUL RAHMAN EL NOU NOU Vs. S VENKATESAN, ADDL COLLR , CUS
March 30, 1960
NELSON LOO Vs. M L GUPTA
July 11, 1960
NEMAI CHAND BANERJEE Vs. UNION OF INDIA
July 12, 1960
NIRANJAN AGARWALLA Vs. UNION OF INDIA
January 27, 1960
NIRMAL CHANDRA CHOUDHURI Vs. STATE OF WEST BENGAL
July 26, 1960
NIRMAL KUMAR SIKDAR Vs. CHIEF ELECTORAL OFFICER
April 29, 1960
NISITH CHANDRA GHOSE Vs. STATE OF WEST BENGAL
January 12, 1960
NITYA NANDA GHORAI Vs. SNEHA LATA DEYEE
July 22, 1960
NRIPENDRA NATH BAGCHI Vs. CHIEF SECRETARY GOVT OF WEST BENGAL
July 1, 1960
NRISHINGHA KUMARI DASI Vs. SISIR KUMAR TARAFDAR
July 15, 1960
NRISHINGHA MURARI CHAKRAVARTY Vs. DISTRICT MAGISTRATE AND COLLECTOR HOOGHLY
June 13, 1960
ON THE DEATH OF MONMATHANATH HALDER HIS HEIRS AND SONS SACHINDRA NATH HALDER Vs. NIRANJAN MONDAL
July 27, 1960
P BHATTACHRYYA Vs. LAKEPATI DEVI
June 13, 1960
P C MAHANTI Vs. UNION OF INDIA
January 14, 1960
P SRINIBASH NAIDU Vs. STATE OF WEST BENGAL
January 29, 1960
PANCHANAN LAHA Vs. SUDHARANI LAHA
December 14, 1960
PANCHANAN MONDAL Vs. TARAPADA MONDAL
May 10, 1960
PANCHANAN PAL Vs. NIRODE KUMAR BISWAS
July 29, 1960
PANCHU SUNDHARI DASSI Vs. HARIPADA BISWAS
August 30, 1960
PANNALAL BAKTAWARMAL Vs. NABAYANDAS DEORA
December 19, 1960
PANNALAL PAUL Vs. PADMABATI PAUL
June 15, 1960
PASCHIM BANGA MALBAHI CYCLE MAZDOOR UNION Vs. COMMISSIONER OF POLICE CALCUTTA
July 1, 1960
PATUBALA DASI Vs. LAND ACQUISITION COLLECTOR OF BURDWAN
January 15, 1960
PEARE LAL SHOW Vs. STATE
May 11, 1960
PHANINDRA CHANDRA SHOME Vs. UNION OF INDIA (UOI)
November 30, 1960
PRATABMULL RAMESHWAR Vs. MANICK CHAND DURGA PROSAD
February 19, 1960
PRATABMULL RAMESWAR Vs. MANICK CHAND DURGA PROSAD
February 19, 1960
PROMODE RANJAN ROY Vs. CHAIRMAN, LIFE INSURANCE CORPORATION OF INDIA
July 28, 1960
PROVENDRA MOHAN SEN Vs. GOURI RANJAN SARKAR
June 8, 1960
PURNA CHANDRA TEWARI Vs. SAOGAT ALI MALLICK
March 21, 1960
R DORAISWAMI Vs. MADHABILATA GHOSH
September 13, 1960
R RAY Vs. V G DALVI
September 15, 1960
RAGHUBAR NARAYAN SINGH ALIAS R N SINGH Vs. PACIFIC BANK LIMITED
December 21, 1960
RAGHUNATH SHAW Vs. KANAI LAL DAS
August 8, 1960
RAI MOHAN CHOWDHURY Vs. S K DUTTA GUPTA
January 22, 1960
RAJABALA DEI Vs. TITARAM PAL
April 29, 1960
RAJANI KANTA MAITY Vs. STATE
January 28, 1960
RAJENDRA COLLIERIES LTD Vs. COAL CONTROLLER
March 4, 1960
RAJIB LOCHAN BANERJEE Vs. ANIL KUMAR GHOSH
March 24, 1960
RAM CHARITAR SINGH Vs. NAGENDRA CHANDRA SETT
January 20, 1960
RAM COOMAR BANGUR Vs. BIDYUT KUMAR GHOSH
June 20, 1960
RAM KUMAR AGARWALA Vs. BUXAR OIL AND RICE MILLS LTD
April 12, 1960
RAM PRASAD KAKNANI Vs. CHAMPALAL SETHIA
May 3, 1960
RAMESH CHANDRA MAJUMDAR Vs. JAJNESWAR MAJUMDAR
February 11, 1960
RAMPHER JAISWAL Vs. RAM SUBHAG SHAW
June 16, 1960
RANI UPADHYAYA Vs. K K SANTRA
November 18, 1960
RANJIT GHOSH Vs. DAMODAR VALLEY CORPORATION
February 9, 1960
ROHINI NANDAN GOSWAMI Vs. OCEAN ACCIDENT AND GUARANTEE CORPORATION LTD
April 28, 1960
RUNGTA ENGINEERING AND CONSTRUCTION CO LTD Vs. INCOME TAX OFFICER CENTRAL CIRCLE XIII
May 19, 1960
S K GHOSH Vs. STATE OF WEST BENGAL
November 15, 1960
S N BHATTACHARJEE Vs. UNION OF INDIA (UOI)
September 6, 1960
S N BHATTACHARJEE LANDLORD DEAD AND IN HIS PLACE M M CHAKRAVARTI OFFICIAL RECEIVER HIGH COURT Vs. UNION OF INDIA
September 15, 1960
SACHINDRA NATH BISWAS Vs. BANAMALA BISWAS
January 11, 1960
SACHINDRA NATH CHATTERJEE Vs. OFFICIAL TRUSTEE OF WEST BENGAL
December 22, 1960
SAIBALINI SAHA Vs. SNEHALATA BOSE
May 10, 1960
SAIFAR Vs. STATE OF WEST BENGAL
November 22, 1960
SAILA BALA DASI Vs. SAILA BALA DASI
April 29, 1960
SAJANI KANTA SARDAR Vs. ADMINISTRATOR GARDEN REACH MUNICIPALITY
February 11, 1960
SANAT KUMAR GANGULY Vs. SK GULFAN
May 3, 1960
SANAT KUMAR MITRA Vs. HEM CHANDRA DEY
July 1, 1960
SANKAR DAS BANERJEE Vs. RASH BEHARI MOKDAL
December 12, 1960
SANKAR PRASAD SARKAR Vs. PANCHU GOPAL SARKAR
September 9, 1960
SANTOSH KUMAR ADYA Vs. JATINDRA NATH BANERJEE
April 11, 1960
SANTOSH KUMAR CHATTERJEE Vs. RADHIKA RANJAN GHOSAL
July 28, 1960
SARADINDU CHANDA Vs. CHIEF PRESIDENCY MAGISTRATE CALCUTTA
March 2, 1960
SARAT CHANDRA MITRA Vs. SARADINDU MUKHERJEE
August 31, 1960
SARAT K MITRA Vs. HEM CH DEY
February 8, 1960
SARAT KUMAR MONDAL Vs. KALI CHARAN PAUL
September 7, 1960
SARJU Vs. STATE OF WEST BENGAL
June 5, 1960
SARKAR ESTATES PRIVATE LTD Vs. KUSUMIKA IRON WORKS PRIVATE LTD
November 30, 1960
SASANKA SEKHAR BOSE Vs. DEBENDRA NATH SARKAR
September 19, 1960
SASANKA SEKHAR SINHA Vs. GOURIBALA SINHA
February 9, 1960
SATISH CHANDRA BHOWMICE Vs. UNION OF INDIA
September 16, 1960
SATISH CHANDRA KAR Vs. KADAMBINI DASI
June 8, 1960
SATOBIDANANDA MUKHERJEE Vs. STATE OF WEST BENGAL
February 23, 1960
SATYA MANDALINI Vs. SAHADUR MONDAL
February 4, 1960
SATYA NARAYAN KHAN Vs. INCOME TAX OFFICER
August 24, 1960
SATYABRATA ROY Vs. SANTOSH KUMAR BOSE
September 14, 1960
SAURENDRA MOHAN BASU Vs. SAROJ RANJAN SARKAR
December 23, 1960
SAWAL RAM GOENKA Vs. STATE
July 27, 1960
SETHIA PROPERTIES A DISSOLVED FIRM Vs. T R BHAVNANI
May 24, 1960
SETHIA PROPERTIES A DISSOLVED FIRM Vs. T R BHAVNANI
May 25, 1960
SEWRAM BARIWALLA Vs. COMMISSIONER CORPORATIONS OF CALCUTTA
July 22, 1960
SHAIB ALI BISWAS Vs. JINNATAN NAHAR
February 4, 1960
SHEW SAKTI OIL MILLS LTD Vs. JUDGE SECOND INDUSTRIAL TRIBUNAL
January 22, 1960
SHIB CHANDRA BHATTACHARJEE Vs. STATE
July 22, 1960
SHIB KRISHNA DAS Vs. PANCHANAN GANGULY
September 15, 1960
SHIB NATH MUKHERJEE JUDGMENT DEBTOR Vs. LIFE INSURANCE CORPORATION OF INDIA DECREE HOLDER
April 26, 1960
SHIBA PRASAD MUKHERJEE Vs. DHIRENDRA CHANDRA MUKHERJEE
August 23, 1960
SISIR KUMAR DUTTA Vs. SUSIL KUMAR DUTTA
June 29, 1960
SITARAM AGARWALLA Vs. ADDITIONAL COLLECTOR OF CUSTOMS CALCUTTA
March 25, 1960
SK HAKIMUDDIN Vs. DEPUTY SECRETARY GOVT OF WEST BENGAL
November 22, 1960
SK JAMALUDDIN Vs. STATE OF WEST BENGAL
November 11, 1960
SM BASANTI DEVI PAUL Vs. KAMAL KR PAUL
February 20, 1960
SM JABARANI GUNIN Vs. UNION OF INDIA
July 18, 1960
SM MINI SARDARIN Vs. P B BANERJEE
March 24, 1960
SM SHANTI DEVI Vs. KALIMATI DASSI
September 15, 1960
SM SUSAMA SINHA Vs. KAMALA BALA DUTT
May 4, 1960
SREE SREE BINODE KRISTO JEW Vs. NANDA RANI DEVI
May 11, 1960
SRI GANESH PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
February 10, 1960
SRI SWADESH BHUSAN GHOSE Vs. CHIEF COMMERCIAL SUPERINTENDENT, E. RLY. AND OTHERS
September 3, 1960
STATE Vs. DHANPAT MAHATO
May 26, 1960
STATE Vs. SAWALRAM GOENKA
July 22, 1960
STATE MEDICAL FACULTY OF WEST BENGAL Vs. KSHITI BHUSAN DUTT
May 5, 1960
STATE OF WEST BENGAL Vs. BON BEHARI MONDAL
May 16, 1960
SUDHIR KUMAR BANERJEE Vs. COMMISSIONER CORPORATION OF CALCUTTA
November 17, 1960
SUDHIR KUMAR BHATTACHERJEE Vs. STATE
February 22, 1960
SUDHIR KUMAR GOSE Vs. STATE
December 5, 1960
SUGANDHA PADA BHATTACHARJEE Vs. NALINI MOHAN MOKHERJEE
November 30, 1960
SUGANDHA PADA BHATTACHARJEE Vs. NALINI MOHAN MUKHERJEE
November 21, 1960
SUKDEO SAHI Vs. KAPILDEO SINGH
March 1, 1960
SULTAN AHMAD Vs. DEPUTY COMMISSIONER OF POLICE SPL BRANCH AND CIVIL AUTHORITY FOR CALCUTTA AND SUBURBS
May 5, 1960
SUPERINRENDENT AND REMEMBRANCER OF LEGA AFFAIRS GOVT OF WEST BENGAL Vs. DURGA CHARAN BARMAN
July 21, 1960
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS, GOVT. OF WEST BENGAL Vs. KSHITISH CHANDRA ROY
November 18, 1960
SURESH CHANDRA BANERJEE Vs. UNITED BANK OF INDIA LTD
January 21, 1960
SUSHILA BALA DASI Vs. BIBHUTI BHUSAN PANDIT
January 21, 1960
SWADESH BHUSAN GHOSE Vs. CHIEF COMMERCIAL SUPERINTENDENT E RLY
September 13, 1960
SWEDISH EAST ASIA CO LTD Vs. MESSES KHANDELWAL BROTHERS (P) LTD
July 12, 1960
T D KUMAR AND BROS PRIVATE LTD Vs. IRON AND STEEL CONTROLLER
August 26, 1960
T SOMRAJU Vs. GENERAL MANAGER EASTERN RAILWAY
January 5, 1960
THAKURDAS MAJHI Vs. CHAND MAJHI
January 12, 1960
TRILOK NATH MEHRA Vs. COMMISSIONER OF POLICE CALCUTTA
January 4, 1960
TRUSTEES OF TOLLEMACHE SETTLED ESTATES Vs. COUGHTRIE (INSPECTOR OF TAXES)
March 24, 1960
TULSI CHARAN SUROL Vs. KANGALI CHARAN DEY
March 25, 1960
UNION OF INDIA Vs. KAZI SIDDIQUE AHMED
July 27, 1960
UNION OF INDIA Vs. MADAN MOHAN GOUR
September 6, 1960
UNION OF INDIA Vs. MOUJI LAL SHAW
January 12, 1960
UNION OF INDIA Vs. MALIRAM
January 29, 1960
UNION OF INDIA Vs. SATYANARAYAN KHAN
March 22, 1960
UNION OF INDIA Vs. K P MANDAL
April 27, 1960
UNION OF INDIA (UOI) Vs. JUGALKISHORE CHAMPALAL
January 6, 1960
UNION OF INDIA (UOI) Vs. HEMANTA KUMAR BOSE
May 24, 1960
UNION OF INDIA (UOI) Vs. ARJUN SINGH
September 19, 1960
UPENDRA NATH DASS AND SONS Vs. T C MARTIN
September 5, 1960
UPENDRA NATH NASKAR Vs. SATYA CHARAN GANGOPADHYA
March 18, 1960
WILKINS (INSPECTOR OF TAXES) Vs. ROGERSON
December 13, 1960
WORKMAN Vs. JEEWANLAL LTD
March 8, 1960
WORKMEN OF KETTLE WELL BULLEN CO LTD Vs. KETTLEWELL BULLEN CO LTD
June 23, 1960