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Case Index
Title
Date
Abdul Qadar Elahi Baksh Vs. State of M.P.
February 29, 1960
ABDUL REHMAN Vs. ASSISTANT CUSTODIAN
January 9, 1960
ABDUL SALAM Vs. ABDUL KHALIK ABDUL SAMAD
July 1, 1960
ABDUL SATTAR Vs. MASURYADIN
October 27, 1960
AKHARBHAI NAZARALI Vs. MD HUSSAIN BHAI
March 8, 1960
AKHTAR ABBAS Vs. ASST COLLECTOR CENTRAL EXCISE
April 30, 1960
ALIMOHAMMAD Vs. MANAKLAL RATANLAL
January 18, 1960
Ambika Charan Vs. Collector, Durg
January 29, 1960
ANJUBAI Vs. HEMCHANDRARAO
July 21, 1960
ANUP PRABHA BAI SETHI Vs. COMMISSIONER OF INCOME TAX
September 16, 1960
ASHALATA D/O BABOOLAL Vs. M B VIKRAM UNIVERSITY
September 21, 1960
Atibal Singh Vs. Mahipat Singh
September 10, 1960
Attaullah Beg Vs. Sulkhichand
November 9, 1960
BABOOLAL GYANSINGH Vs. SUNDERLAL MUNNALAL
October 4, 1960
Babulal Vs. Basantlal
March 7, 1960
BABULAL MEKULAL Vs. PRINCIPAL GOVT ENGINEERING COLLEGE
March 26, 1960
Babusingh Chensingh, Indore Vs. State
October 18, 1960
BADRI BHIKARAM Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 14, 1960
BADRI NARAYAN HARNAND ROY Vs. JAWAHAR SINGH MANIRAM
July 20, 1960
BALA PRASAD DHANSUKH Vs. STATE OF MADHYA PRADESH
November 7, 1960
Balchand Vs. Girjashankar
July 27, 1960
Ballabhdas Vs. Parmal Singh
August 11, 1960
BALLABHDAS SALIGRAM Vs. THAKUR PARMAL SINGH RAI PADAM SINGH
August 4, 1960
Bapurao Vs. Jagannath
December 13, 1960
Basappa Vs. Sunderlal
November 2, 1960
BEHARILAL CHAURASIYA Vs. REGIONAL TRANSPORT AUTHORITY
July 29, 1960
BENGAL NAGPUR COTTON MILLS LTD Vs. STATE OF MADHYA PRADESH
March 10, 1960
BHAGWANDAS PARSADILAL Vs. SURAJMAL
December 24, 1960
BHAGWANJIBHAI JAIRAMBHAI Vs. COMMISSIONER OF SALES TAX
October 26, 1960
Bhagwant Vs. Ramchandra
November 29, 1960
Bhagwant Singh Kashiram Singh Vs. State
July 11, 1960
Bhairavalal Laxmichand, Bhanpura Vs. Inspector-General of Municipalities, M.P.
July 7, 1960
Bhanji Tejabhai, Raipur Vs. Rent Controlling Authority, Raipur
August 29, 1960
Bhanwarji Padan Singh Vs. Phoolchand Gendalal
July 4, 1960
BHAWARLAL Vs. MATHURA PRASAD
April 29, 1960
BHERODAN Vs. MURLIDHAR
March 26, 1960
Bherulal Babalram Vs. Dhapubai
September 3, 1960
Biharilal Goverdhandas Vs. State of M.P.
August 23, 1960
BINODI RAM BALCHAND Vs. COMMISSIONER OF INCOME TAX
October 28, 1960
Birsinghrai Vs. Irfan Ali
November 19, 1960
BISANCHAND LALCHAND Vs. UNION OF INDIA
August 24, 1960
Bondar Vs. Ganpat
August 24, 1960
BREJENDRA NARAYAN GANGULY Vs. CHINTA HARAN SARKAR
October 10, 1960
BRITISH INDIA GENERAL INSURANCE CO Vs. SETH RAMNATH
January 14, 1960
BUDDULAL GOERLAL MAHAJAN Vs. SHRIKISAN CHANDMAL
March 2, 1960
BURHANPUR TAPTI MILLS LTD Vs. LABOUR OFFICER GOVT OF MADHYA PRADESH
July 19, 1960
Burhanpur Tapti Mills Ltd. Vs. State
January 7, 1960
CALICO MILLS LTD Vs. STATE OF MADHYA PRADESH
December 19, 1960
CENTRAL INDIA INSURANCE CO Vs. INCOME-TAX OFFICER A WARD
October 10, 1960
CENTURY SPINNING AND MANUFACTURING CO LTD Vs. MOTILAL DHARIWAL
December 14, 1960
Champalal Vs. Pyaribai
September 5, 1960
Champalal Balasa Vs. Pyaribai Mangilal
September 6, 1960
Chandmal Harakchand Vs. Maganlal Veerchand
August 12, 1960
Chena Onkar Ahir Vs. State of M.P.
September 28, 1960
Chhatarsingh Vs. Ranjit Harnam
September 15, 1960
CHHEGALAL RAMNIWAS Vs. SHYAMLAL PARMATMA SWARUP MERCHANTS OF DELHI
March 5, 1960
CHHOGALAL Vs. THAKORE UTTAM SINGH
July 13, 1960
Chhotelal Vs. Lalta Prasad
April 15, 1960
CHIMAN SINGH SULTANSINGH Vs. STATE OF MADHYA PRADESH
July 20, 1960
Collector Jabalpur Vs. Babulal
April 30, 1960
COLONEL LAL RAMPAL SINGH Vs. STATE OF MADHYA PRADESH
November 12, 1960
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. JETHMAL GIRDHARILAL
April 8, 1960
COMMISSIONER OF INCOME TAX Vs. BADRINARAYAN RAMESHWAR
January 9, 1960
COMMISSIONER OF INCOME TAX Vs. SORABJI FRAMJI KERAWALA
January 19, 1960
COMMISSIONER OF INCOME TAX Vs. TRILOKCHAND KALYANMAL
January 22, 1960
COMMISSIONER OF INCOME TAX Vs. KANCHANBAI LADY
October 28, 1960
COMMISSIONER OF SALES TAX Vs. KUNTE BROTHERS
September 8, 1960
Commissioner, Sales-Tax Vs. Mohatta Bros. Indore
January 9, 1960
D.B. Ballabhdas Manoolal Kanhaiyalal Vs. Commissioner of Income-Tax, M.P., Nagpur
December 19, 1960
Dadgulal Ramdas Nagori Vs. Municipal Committee, Burhar
February 19, 1960
DADULAL HANUMANLALA Vs. DEO KUNWAR BAI
April 14, 1960
DAMODAR SHARMA Vs. NANDRAM DEVIRAM
April 25, 1960
Daryaosingh Girdhari Vs. Pyarelal Gyarsilal
August 12, 1960
DARYASINGH HARISINGH Vs. KALMA NIHALA
April 13, 1960
Das Gopilal Vs. Moti Bhogiram
September 16, 1960
Dattatraya Keshavrao Vs. Martand Vishvanath
November 2, 1960
Dattatraya Raghunath Vs. Janapada Sabha, Burhanpur
January 5, 1960
Daulal Vs. Ramsingh
December 21, 1960
DAURAM Vs. STATE OF MADHYA PRADESH
August 9, 1960
Dayaram Vs. Rampal
October 18, 1960
Dayaram Vs. Maheshwar
April 28, 1960
DAYARAM BHAGIRATHI SATNAMI Vs. JOKHURAM MUNDA SONAR
April 8, 1960
Deokaran Vs. State
July 30, 1960
Deviprasad minor, Nanhelal Ramdin Vs. Board of Revenue M.P.
July 22, 1960
DHAL SINGH KUSHAL SINGH Vs. ANANDRAO KAKDE
July 9, 1960
DHANIRAM BHAIYALAL Vs. STATE OF MADHYA PRADESH
February 6, 1960
Dhanraj Nathmal Vs. Maniklal
April 25, 1960
DHANSINGH KHADAKSINGH RAGHUBANSI Vs. RAMSARAN DARIYAO
August 30, 1960
Dharam Chand Vs. Rajendra Kumar Todermal
August 12, 1960
Dhulchand Chaturbhuj Vs. Dharanidhar Khemkaran
August 29, 1960
Dinanath Vs. State
October 26, 1960
Dinanath Vs. State of M.P.
November 25, 1960
District Transport Association Motor Operators Vs. Taxation Authority, Jabalpur
April 8, 1960
Draboo Benisingh Vs. Bansilal Bhole Patel
November 29, 1960
Dropadi Vs. Jayendra Singh
July 22, 1960
Dropdi Gambhirsingh Vs. Jayendra Singh Rajaram
July 20, 1960
Durga Prasad Vs. Nagar Palika Nigam
August 20, 1960
Famadhar Pandey Vs. State
January 29, 1960
FATTU BHILA Vs. BHAWANIRAM DASHRATH
July 16, 1960
FIDAHUSSAIN ABDULJI BOHARA Vs. STATE
July 13, 1960
FIRM HEMRAJ DHANNALAL Vs. AMBARAM BHAWANIRAM SURAJMAL
October 17, 1960
FIRM JAGMOHANLAL RAMNATH Vs. BOARD OF REVENUE
July 29, 1960
FIRM KISHANLAL SHRILAL PATWA Vs. UNION OF INDIARLY ADMINISTRATION NOW NORTHERN RLY
January 22, 1960
FIRM RAMACHANDRA MATHURALAL Vs. KALUSINGH NATHRAJ
September 9, 1960
FIROZ MEHARUDDIN Vs. SUB-DIVISIONAL OFFICER
April 26, 1960
Fulchand Rakhabdas Vs. Vishvanath Kishanlal
September 8, 1960
GANESH PRASAD BHURELAL Vs. DULICHAND GIRDHARILAL
August 24, 1960
Gangadhar Vs. State
December 22, 1960
Gangaram Bandil Vs. Municipal Corporation, Gwalior
October 10, 1960
Gangaram Bhukkan` Vs. Jatibai
December 31, 1960
Ganpat Bhawanipal Vs. Ramcharanlal Ranjitsingh
August 10, 1960
GENDLAL MIHILAL SAHU Vs. RATANCHAND JAIN
March 11, 1960
Ghasnin Dauram Vs. Kaushalya
September 7, 1960
Giriraj Kishore Vs. Ramchandra
December 23, 1960
GOPAL Vs. STATE OF MADHYA PRADESH SECRETARY EDUCATION
December 19, 1960
Gopal Vishnu Pitre Vs. State
December 17, 1960
GORILAL BALDEODAS Vs. RAMJEELAL BHURALAL
September 23, 1960
Govardhanlal Jawaharlal Vs. Ramlal Balai
October 27, 1960
Govind Hanuman Prasad (Firm) Vs. Shamsingh
April 25, 1960
GOVIND SINGH GURUDATTA SINGH Vs. STATE OF MADHYA PRADESH
October 26, 1960
Gowardhan Vs. Bhawani Prasad
October 14, 1960
Gowardhan Baxiram Vs. Bhawani Prasad Dinaram
December 14, 1960
Gulab Chand Vs. Chhatar Singh
December 24, 1960
Gulabchand Vs. Chhatarsingh
December 24, 1960
GULABCHAND GAPPALAL SARAWGI Vs. MANIKCHAND GULABCHAND SARAWGI
January 7, 1960
GULMOHAMMAD S/O KHUDABUX Vs. VINIYABAI
September 19, 1960
GURU NARAYANPRASAD Vs. PT KEDARNATH VISHWESHWARPRASADJI
November 15, 1960
Guruprasad Matadin Shukla Vs. Pritram Madhosingh
December 7, 1960
GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED Vs. UNION OF INDIA
April 30, 1960
Habibullah Vs. State
December 6, 1960
Haji Md. Ramzan Vs. Ghamapur Police
February 1, 1960
HAJIJIWAKHAN Vs. GULABCHAND HARAKCHAND
March 3, 1960
Hansraj Vs. Champalal
December 12, 1960
Harcharan Vs. Deokinandan
August 2, 1960
Hargovind Vs. Kesarbai
September 19, 1960
HARIPRASHAD NARAYANJEE JAIWAL Vs. CHANDROJIRAO SAMBHAJEERAO ANGRE
December 16, 1960
Harischandra Behra Vs. Garbhoo Singh
October 17, 1960
HARKARAN GHASIRAM AGARWAL Vs. CHAMPALAL CHHOTELAL MAHAJAN
December 9, 1960
Hazarilal Vs. Lachhman
February 29, 1960
Hazarilal Hariram Vs. Nathmal Champalal
November 29, 1960
Hiralal Vs. A.A. Patil, Collector Damoh
April 11, 1960
HIRALAL Vs. FIRM SHRIRAM SURAJBHAN
October 7, 1960
HIRALAL Vs. FIRM SHRIRAM SURRAJBHAN GLASS BANGLE MERCHANTS
July 7, 1960
Hiralal Rupdeo Mandloi Vs. Deepa Bondar
January 4, 1960
Hiralal Sundersingh Vs. Chandel Ranjitsingh
April 29, 1960
Hitjorilal Jugalkishore Vs. Deputy Commissioner, Hoshangabad
July 29, 1960
HITKARINI SABHA Vs. CORPORATION OF THE CITY
September 28, 1960
HORACE ROSS Vs. STATE GOVT OF MADHYA PRADESH
January 22, 1960
IN RE: FIDAHUSSAIN S/O ABDULJI BOHARA Vs. STATE
April 15, 1960
INDERAM MANSARAM Vs. RAMDIN BHAGWANT PRASAD
September 23, 1960
J B MANGARAM AND CO Vs. STATE OF MADHYA PRADESH
August 11, 1960
J HARIMAL OIL MILLS Vs. ASSISTANT COLLECTORCENTRAL EXCISE
September 7, 1960
J.F. Shroff Vs. State
September 16, 1960
JABALPUR TRANSPORT DEVELOPMENT CO PARTNERSHIP FIRM Vs. STATE TRANSPORT APPELLATE AUTHORITY
July 22, 1960
Jagannath Barelal, Mandi Morena Vs. State of M.P.
August 5, 1960
JAGANNATH PRASAD Vs. PRAG NARAIN
July 16, 1960
Jamuna Prasad Patel Vs. Premabai Jamuna Prasad
October 18, 1960
Jangalia Vs. Gaya
June 16, 1960
JANKIBAI Vs. SARHA
April 25, 1960
Jarbai Vs. Phirojsha Bairamji
January 15, 1960
JASRAM Vs. STATE TRANSPORT AUTHORITY
August 12, 1960
JAWAHAR THEATRES PRIVATE LTD Vs. KASTURI BAI
July 27, 1960
Jhagrakhand Collieries Private Ltd. Vs. Union of India
April 27, 1960
Jhalkan Singh Vs. Jasrajmal
April 8, 1960
Jivraj Bhai Vs. Chintaman Rao
March 30, 1960
JOHILLA COALFIELDS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 22, 1960
K P JOSHI Vs. STATE OF MADHYA PRADESH
February 4, 1960
Kalicharan Dixit Vs. Krishna Chandra Shashtri
September 3, 1960
KALYANDAS ANANTLAL Vs. GANGABAI
April 25, 1960
KANHAIYALAL Vs. KESHODAS
July 9, 1960
KANHAIYALAL Vs. DEVI SINGH
December 24, 1960
KANHAIYALAL BAHADURSINGH Vs. COMMISSIONER OF SALES TAX
August 5, 1960
Kanhaiyalal Giridharilal Vs. Prabhakarrao Dajiba
July 8, 1960
Kanhaiyalal Parashram Vs. Abdul Aziz
October 28, 1960
Kanhaiyalal Sawant Khati Vs. Chhogalal Gopalji Khati
October 27, 1960
KARANSINGH MALLAJI Vs. GIRIRAJ SINGH
August 10, 1960
KARTARSINGH NARAINSINGH Vs. LALLUSINGH PADAMSINGH
September 23, 1960
Kashibai Vs. Tulsabai
March 2, 1960
Kesarsingh Vs. State
November 25, 1960
Khanna Vs. State
August 23, 1960
Khushalsingh Daulatsingh Vs. State of Madhya Bharat
February 5, 1960
KIRPARAM CHHOTAN RAOT Vs. KALIBAI
March 2, 1960
Kishanchand Vs. Prahlad Das
September 10, 1960
Kishanchand Sharma Pandit Vs. Rani Bahu
July 30, 1960
Kotumal Vs. Municipal Corporation, Gwalior
January 15, 1960
Kundanlal Vs. Sahibchand
December 2, 1960
KUNDANLAL MALHOTRA Vs. INCOME TAX OFFICER
November 12, 1960
Lachhman Vs. Phoolkunwer
October 24, 1960
LAL BHARGAVENDRA SINGH Vs. UNION OF INDIA
December 16, 1960
LALA BHAGATRAM PYARELAL CHHATRI Vs. BHAKLURAM
July 18, 1960
LALA HAR BHAGWANDAS Vs. DIWAN CHAND
January 25, 1960
LALCHAND RAMCHAND JAIN Vs. KANHAIYALAL RAMBHAROSE
October 17, 1960
LALTA PRASAD Vs. SHYAMMOHAN LAXMINARAYAN
December 13, 1960
LAXMINARAIN MULCHAND KOTHARI Vs. VITHALDAS KANHAIYALAL
October 15, 1960
Laxminarayan Vs. State
August 18, 1960
LAXMINARAYAN KHEMCHAND Vs. STATE
August 11, 1960
LUXMINARAIN PATHAK Vs. STATE OF M P
December 17, 1960
M. Bhagwati Prasad Vs. Hukumchand Mills Ltd., Indore
July 21, 1960
MADHAV RAO BALWANTRAO DAPHALE Vs. BHAGWANDAS SURAJMAL
August 4, 1960
Madho Singh Vs. District Central Co-Bank Ltd.
September 17, 1960
Madhusudan Das Rajaram Vs. Vasudeo Chunnilal, Lashkar
August 12, 1960
MAGHANAMAL NARUMAL Vs. MOOLCHAND GIANCHAND
September 8, 1960
Maksudandas Naraindas Vs. Madanlal Phoolchand
January 18, 1960
Malojirao Shitole Vs. Kanhaiyalal Hazarelal
December 5, 1960
Malwa Vanaspati and Chemical Co. Ltd. Vs. State of M.P. (Sales Tax Dept.)
November 16, 1960
Malwa Vatiaspati and Chemical Co. Vs. Bherulal
July 16, 1960
Mamraj Gokulchand Vs. Board of Revenue, M.P.
February 15, 1960
Mana Vs. State
October 28, 1960
MANAGING DIRECTORNATIONAL NEWSPRINT AND PAPER MILLS LTD Vs. COMMISSIONER OF INCOME-TAX
January 14, 1960
MANAK CHAND Vs. PURAN
January 18, 1960
MANAKLAL BHAGCHAND SAHU Vs. BHAGWNDAS HIRALAL CHAURASI
July 8, 1960
Mangilal Mali Vs. State
December 12, 1960
Mannalal Vs. S.P. Sitambernath
October 26, 1960
Mannalal Kanchedilal Vs. Dalchand Kanhaiyalal
August 5, 1960
Mannalal Nanhelal Vs. Sitambernath Ramhirdelal
October 26, 1960
MANOHAR BHIMA SIRVI Vs. GANGARAM VARMAJI TAMOLI
January 4, 1960
Mathuralal Vs. Sobhagwal
July 28, 1960
Mauj Bihari Vs. Umrao Bihari
June 16, 1960
MISHRILAL LAXMICHAND Vs. MANIK CHAND
July 21, 1960
MISHRIMAL Vs. DISTRICT CO-OPERATIVE GROWERS ASSOCIATION LTD
July 21, 1960
MOHAMMAD HUSSAIN ABDUL HUSSAIN Vs. S S JOSHI ASST CUSTODIAN OF EVACUEE PROPERTY
March 5, 1960
Mohammad Yakub Vs. Aliwaz Khan
April 7, 1960
MOHAMMED REFIQUE Vs. S M PAGNIS DISTRICT JUDGE
July 1, 1960
Mohan Lal Ramprasad Vs. Lal Mohammad
August 9, 1960
Mohanlal Vs. Shivlal Chunnilal
October 4, 1960
Mohanlal Vs. Kalloo
April 15, 1960
Mohanlal Vs. State
November 14, 1960
Mohanlal Hargovind Das Vs. Commissioner of Income-tax, M.P.
October 31, 1960
MOHANLAL RAGHUNATH PRASAD Vs. DIWAN LACHHMAN SINGH
April 29, 1960
MOHIUDDIN MOHOMMAD DIN Vs. STATE OF MADHYA PRADESH
January 20, 1960
MOJIYA RATNA BHIL Vs. STATE
July 22, 1960
MOOLCHAND KANHAIYALAL TIWARI Vs. NIHALKARAN CHHATRA KARAN
September 2, 1960
MOOLCHAND PROP FIRM LALLIMAL BIHARILAL Vs. RAM BABU VAISHYA
November 25, 1960
Motilal Damji Vs. Champabai Manikchand
March 9, 1960
Motilal Govindram Vs. Gopikrishna Shadilalji
August 6, 1960
Motilal Jagannath Vs. Nathulalji Narsighji
February 5, 1960
Motisingh Gulabsingh Vs. Rukminibai Fatehsingh
October 12, 1960
MUHAMMAD HUSSAIN BHAI Vs. STATE OF MADHYA PRADESH
March 8, 1960
MULLA BADRUDDIN Vs. MASTER TUFAIL AHMED
December 23, 1960
MULLA HAJI YUSUFALI Vs. PANDIT LAXMINARAYAN
December 19, 1960
MULLA QAMRUDDIN NAIB MULLA ABDUL ALI Vs. BRIJMOHANDAS SHRIKISHANDAS
November 30, 1960
Municipal Committee, Bhatapara Vs. Board of Revenue, M.P.
February 23, 1960
Municipal Committee, Champa Vs. Moolji Sikka & Co.
April 30, 1960
Municipal Committee, Mandsaur Vs. Ahmed Khan alias Chotekhan
February 12, 1960
Munnalal Beharilal Jain Vs. Balchand Lachmandas
November 30, 1960
MUNNILAL SHYAMLE Vs. BHAIYALAL HAZARI
August 29, 1960
Munshi Surajprasad Nigam Vs. Corporation of The City of Jabalpur Executive Officer
July 21, 1960
MURLIDHAR VAISH Vs. KHAJ BAKSH
January 13, 1960
N S GANDIWAL GOPAL SWARUP BHATNAGAR Vs. STATE
September 9, 1960
NAGAR PALIKA Vs. SHRINANDLAL
April 15, 1960
Nagaram Senimal Vs. Bhooliram
November 6, 1960
Nandlal Vs. State
November 28, 1960
Narainsingh Vs. Amarsingh
February 13, 1960
NARAYAN SINGH Vs. RAJMAL
September 19, 1960
NARAYAN SINGH Vs. RAJMAL
August 19, 1960
NARAYANPRASAD RAI GOKULPRASAD RAI Vs. GHANSHYAMLAL ALIAS SHUKHLAL JAWARHARLAL KURMI
August 31, 1960
Narayanrao Purshottamrao Vs. Jumaratbi Madde Khan
September 2, 1960
NARBADASHANKAR MANOHARLAL JAISWAL Vs. JAMNABAI MANOHARLAL
July 8, 1960
NAROTTAMDAS HARJIWANDAS Vs. P B GOWARIKARINSPECTORMINIMUM WAGESASSISTANT
August 31, 1960
Nathulal Vs. Subhadrabai
August 30, 1960
Nathulal Vs. Shantiial
November 8, 1960
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 14, 1960
National Tobacco Co. of India Ltd. Vs. City of Jabalpur Corporation
October 17, 1960
Naumal Bros. through Gopaldas of Mandsaur Vs. Alihussain Kamarali
September 26, 1960
NAWAB USMANALIKHAN Vs. SAGARMAL
October 10, 1960
Nawalmal Vs. Totaram
September 21, 1960
NEW BHOPAL TEXTILES LTD Vs. RAMDUTT CHATURVEDI
November 25, 1960
NILKANTH BHAWE Vs. GOPALDAS
April 26, 1960
NIMAR COTTON PRESS Vs. SALES TAX OFFICER
September 26, 1960
Niranjansingh Dongersingh Vs. Brahma Swaroop Motilal
August 5, 1960
NIZAMUDDIN Vs. HUSENI
January 29, 1960
PALTU MATABADAL Vs. STATE OF MADHYA PRADESH
March 9, 1960
PANNALAL Vs. MAHACHANDI SAWALDAS
August 20, 1960
PANNALAL BIRAJI Vs. KALYANMAL NAINCHAND
August 12, 1960
PARASHARASINGH Vs. HINFUDTAN MANFANESE MINES LTD
December 28, 1960
PARASRAM SHIVLAL TARA SEWANIA Vs. LAXMINARAYAN
August 12, 1960
PASARI FLOUR MILLS LTD Vs. STATE OF MADHYA PRADESH
October 31, 1960
PATHAK D V INSPECTOR SHOPS AND ESTABLISHMENTS Vs. RAMCHANDRA
September 5, 1960
Phoolchand Vs. Municipal Committee Raipur
October 16, 1960
Phoolchand Harishankar Vs. Malthooprasad Jagannathprasad
December 6, 1960
Phundilal Vs. Ashok Kumar
August 6, 1960
Pilanoni Janakram Vs. Anandsingh Sakhakam
April 29, 1960
POHAP SINGH BHAMARSINGH Vs. STATE OF MADHYA PRADESH
July 27, 1960
PRABHULAL Vs. LALARAM
April 23, 1960
PRAKASH CHANDRA NATHULAL JAIN Vs. STATE OF MADHYA PRADESH
October 14, 1960
Pramodhan Bihari Saran Vs. State
January 22, 1960
PRAVINBHAI UTTAMRAO RESHAMWALLA Vs. NALINIKANT KISHANDAS BANIA
July 6, 1960
PREMDAS Vs. LALLOO RAM
October 3, 1960
PUNY KALU Vs. SANKAR KALU
August 31, 1960
PURSHOTTAM DAS DULICHAND ZARGAR Vs. BOARD OF SECONDARY EDUCATION WRIGHT TOWN
April 30, 1960
Purushottam Vs. Ramchandra
January 29, 1960
PURUSHOTTAM VIJAY Vs. STATE
October 11, 1960
Pyarelal Vs. Ramdayal
September 7, 1960
Pyarelal Vs. Suganchand
February 9, 1960
Qamruddin (Mulla) Vs. Brij Mohandas
November 20, 1960
Radharani Bai Vs. Ramdayal
November 22, 1960
Radharanibai Ramdayal Saxena Vs. Ratanlal Ghasiji Panwar
November 22, 1960
Radheshyam Khare Vs. State
April 29, 1960
Radheshyam Ramprasad Khare Vs. State of M.P.
April 29, 1960
Radhey Lal Maheshwari Vs. D.P. Mishra, Vice-Chancellor, Saugar University
November 30, 1960
Radhibai Shaligram Vs. Dhannalal Gangaram
September 5, 1960
Raghubar Vs. Babulal
November 30, 1960
Raghubir Singh Vs. Komalchand
July 4, 1960
Raghunathsingh Anarsingh Vs. Gangabai (deceased) through L.R. Bhuwansingh
September 26, 1960
Rahim Ahmad Khan Vs. Jagannath Shrikishan
August 31, 1960
RAJA LALITKUMAR SINGH Vs. STATE OF MADHYA PRADESH
November 12, 1960
Rajaram Vs. Prahladdas
October 12, 1960
Rajaram Vs. Rani Jamit Kunwar
February 19, 1960
RAJARAM DHANIRAM Vs. RAMSWAROOP SUNDERLAL
August 24, 1960
RAJKUMARSINGH Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
January 6, 1960
Ram Charan Vs. State
July 22, 1960
RAM JUWAN Vs. DEVENDRA NATH GUPTA
January 13, 1960
RAM KUMAR DANI AGARWAL Vs. JEEVANLAL
February 23, 1960
Ram Nath Vs. Chaturbhuj
December 12, 1960
Ram Sundar Vs. Sudama
April 11, 1960
Rambilas Vs. Baboolal
August 13, 1960
RAMCHAND SUGADAS Vs. STATE
March 24, 1960
RAMCHAND SUGADAS Vs. STATE
March 7, 1960
RAMCHANDRA VISHNU Vs. STATE OF MADHYA PRADESH
December 19, 1960
Rameshwar Gangadin Vs. State
April 28, 1960
Ramgopal Kurmi Vs. Badrilal Ghansiram
April 26, 1960
RAMIBAI MADHOSINGH Vs. NATHU
July 23, 1960
Ramkishan Vs. Union of India
April 12, 1960
RAMNARAIN DAMODRILAL Vs. STATE OF MADHYA PRADESH
September 21, 1960
Ramnarayan Nandram Vs. State
February 26, 1960
Ramnath Vs. State
December 14, 1960
RAMPRASAD Vs. STATE OF M P
November 30, 1960
Ramratan Vs. Chaturbhuj
December 12, 1960
Ratanlal Gulzarilal Vaishya Vs. Damodardas Giridharilal Vaishya
September 28, 1960
RATANLAL HAZARILAL Vs. SETH LAXMINARAYAN SURAJKARANJI
October 26, 1960
RATANLAL SALIGRAM Vs. NATHULAL PANKARJI NAMDEO
September 2, 1960
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SINGHAI MOUJILAL AND SONS
August 12, 1960
REWA WIDOW OF DHONDU SINGH Vs. GALHARSINGH KANHAISINGH
April 26, 1960
Rewashankar Hirachand Vs. Jagjivan Premji
October 4, 1960
RIKHIRAM BHAGWANDAS Vs. RAMLAL
September 22, 1960
RISHABHKUMAR Vs. K C SHARMA
December 19, 1960
S CHATTERJEE Vs. K L BHAVE
April 16, 1960
S CHATTERJI Vs. T B SARWATE
April 16, 1960
S S PANDEY Vs. STATE OF MADHYA PRADESH
January 4, 1960
S. Chatterji Vs. T.B. Sarwate
April 16, 1960
SABIR AHMAD Vs. STATE OF MADHYA PRADESH
March 1, 1960
SADARAM KANHAIYA Vs. SOBHARAM SADARAM KALAR
November 30, 1960
SAIRA BAI Vs. S S JOSHI
January 28, 1960
Sajjad Hussain Vs. Aminakhatunbi
December 23, 1960
SANSARCHAND DESHRAJ Vs. STATE OF M P
September 12, 1960
SARASWATIBAI Vs. GOVINDRAO KESHAVRAO MAHAJAN
December 7, 1960
SARDAR SANTSINGH Vs. STATE
February 26, 1960
SAYYED IBNE HASAN MAZHAR HUSAIN Vs. MEHTAB LATAFAT HUSAIN
January 29, 1960
Sekadiya Vs. Fundlibai
August 22, 1960
Shanker Gheesa Rajput Vs. State
March 8, 1960
Shankerlal Vs. Badriprasad
October 11, 1960
SHANTARAM GOVINDRAM Vs. STATE
July 8, 1960
Shiv Narain Vs. Tahsildar, Gwalior
September 16, 1960
Shivchand Mannalal Vs. Bhagwan
August 12, 1960
SHIVNARAYAN Vs. VICE CHANCELLORUNIVERSITY OF SAGAR
January 18, 1960
Shivnarayan Vs. State
September 17, 1960
SHIVRAJSINGH Vs. GAURISHANKAR BALDEO PRASAD
April 28, 1960
SHRIKRISHAN MOOLCHAND Vs. DEOKINANDAN SARDHARAM
December 9, 1960
Shripal Todarmal Vs. Pohapsingh Kanchansingh
February 8, 1960
SHYAMLAL LACHMAN Vs. UMACHARAN RAMDULARE TIWARI
April 30, 1960
Sirajuddin Khan Vs. State of M.P.
January 22, 1960
Sobhagmal Kesharimal Mahajan Vs. Ramnivas Murlidhar Mahajan
August 8, 1960
Somadutta Vs. Janapad Sabha, Sohagpur
January 20, 1960
Soorajmal Vs. Rama
October 31, 1960
SOORAT SINGH PHOOL SINGH Vs. STATE OF MADHYA PRADESH
March 24, 1960
STATE Vs. SHANTIBAI
January 18, 1960
STATE Vs. GOVINDSINGH
November 3, 1960
State Vs. Ramibai
July 23, 1960
State Vs. Babulal
August 19, 1960
State Vs. Jothmal Girdharilal
April 8, 1960
State Vs. Mehtar
December 12, 1960
State Vs. Babootal
November 15, 1960
STATE Vs. BHOPAL SUGAR INDUSTRIES LTD.
April 15, 1960
STATE Vs. BHOPAL SUGAR INDUSTRIES LTD.
March 24, 1960
State Vs. Darshan Singh
November 28, 1960
STATE OF M P Vs. DHANNALAL MORUJI
November 7, 1960
STATE OF M P Vs. ABDUL RASHID
April 15, 1960
STATE OF M P Vs. BHERONLAL SHARMA
June 30, 1960
STATE OF M P Vs. BENGAL NAGPUR COTTON MILLS LTD
September 10, 1960
State of M.P. Vs. Ramkishan
October 17, 1960
State of M.P. Vs. Ranjeetsingh
December 19, 1960
State of M.P. Vs. Narayan Prasad
April 28, 1960
STATE OF MADHYA PRADESH Vs. SINGHAI KAPOORCHAND OF SEONI
October 31, 1960
STATE OF MADHYA PRADESH Vs. LAJJARAM
November 7, 1960
STATE OF MADHYA PRADESH Vs. NANDRAM
October 14, 1960
STATE OF MADHYA PRADESH Vs. CHATURBHUJ AGRAWAL
June 24, 1960
STATE OF MADHYA PRADESH Vs. BHURESINGH CHANDANSINGH RAJPUT
July 12, 1960
STATE OF MADHYA PRADESH Vs. DAYARAM RATHOD
July 14, 1960
STATE OF MADHYA PRADESH Vs. GANGA SINGH AND GHAMANDI SINGH
July 16, 1960
STATE OF MADHYA PRADESH Vs. SOMNATH
April 20, 1960
STATE OF MADHYA PRADESH Vs. R R CONTRACTOR AND CO
January 9, 1960
STATE OF MADHYA PRADESH Vs. SHRIMATI DEOBATI
February 23, 1960
SUBHADRABAI SUKHRAM Vs. MALWA UNITED MILLS LTD
August 30, 1960
SUDERSHAN TRANSPORT SERVICE PRIVATE LTD Vs. STATE TRANSPORT APPELLATE AUTHORITY
January 9, 1960
SUKALOO Vs. PUNAU
August 25, 1960
Sukhdev Prasad Vs. Sadashiv Rao
November 15, 1960
SUKHLAL DEVIRAM Vs. STATE OF MADHYA PRADESH
October 31, 1960
Sukhlal Kachhi Vs. State
October 31, 1960
Suleman Bhanji Vs. Emandi Pydiraju
August 29, 1960
Sulkhi Vs. Mohanlal
April 10, 1960
SULKI SUNDERLAL Vs. MOHANLAL ADKU
April 18, 1960
SURAJ NARAIN Vs. STATE OF M P
March 1, 1960
SUSHILA DEVI Vs. SHARDA DEVI
May 24, 1960
Swadeshi Cotton and Flour Mills (Private) Ltd., Indore Vs. Commissioner of Income Tax, Nagpur
November 30, 1960
Syed Manzurul-Haq Vs. Dularam Pesumal
August 6, 1960
TAJ MOHAMMAD Vs. STATE OF MADHYA PRADESH
August 6, 1960
Tarachand Shivlal Vs. Chandiram Ganga Sahai
September 2, 1960
TEJABAI Vs. GRAM PANCHAYAT
April 27, 1960
Tikamchand Badrilal Vs. Babubhai Chandulal
March 3, 1960
Tulsibai Vs. Bhima
September 21, 1960
UJJAIN OIL MILLS PRIVATE LTD Vs. SALES TAX OFFICER
January 19, 1960
UKYA GOKLIA Vs. KAUDIA NATHYA MAHAR
March 28, 1960
UMARAOSINGH DAULATSINGH Vs. RAMGOPAL RAMNARAYAN
July 26, 1960
Umrao Vs. Manikchand
September 28, 1960
UMRAO KHAN AKBAR KHAN Vs. WAHEED KHAN ABDUL MAJEED
July 9, 1960
UMRAO SINGH Vs. STATE OF M P
August 20, 1960
UNION OF INDIA Vs. HAJI LATIF ABDULLA
August 24, 1960
UNION OF INDIA REPRESENTING EASTERN RLY Vs. RAIGARH JUTE MILLS LTD
November 30, 1960
Vedraj Bhawanidas Dua Vs. Damoh Arts College
August 31, 1960
VINAYAK DATTATRAYA Vs. HASANALI HAJI NAZARALI
July 23, 1960
Vrajlal Manilal Vs. State of M.P.
July 29, 1960
VRIJLAL MANNILAL & CO. Vs. STATE
March 7, 1960