Case Index

Title
Date
A K SHAH AND CO Vs. STATE OF BOMBAY
January 29, 1960
ANAND WASTE PAPER MART Vs. STATE OF BOMBAY
February 10, 1960
BOOTS PURE DRUG CO I PRIVATE LTD Vs. STATE OF BOMBAY
April 19, 1960
INDIAN VEGETABLE PRODUCTS LTD Vs. STATE OF BOMBAY
February 9, 1960
JAGMOHANDAS TRIBHUVANDAS KAPADIA Vs. STATE OF BOMBAY
January 25, 1960
MULRAJ RANCHHODDAS Vs. STATE OF BOMBAY
January 13, 1960
PEARL AND CO Vs. STATE OF BOMBAY
March 9, 1960
SHAH MANEKCHAND KUNDANMAL AND CO Vs. STATE OF BOMBAY
April 8, 1960
SHORILAL RADHAKISHAN Vs. STATE OF BOMBAY
February 9, 1960