Case Index

Title
Date
ABDUL GANI ABDUL SHAKOOR Vs. STATE OF MAHARASHTRA
November 10, 1960
ABDUL LATIF JUSABHAI Vs. D.R. JAODEKAR
February 2, 1960
ABOOBAKAR DAWOOD Vs. POTDAR V B
June 14, 1960
ACME PRINTING AND CONE MANUFACTURING COMPANY Vs. ITS WORKMEN
September 28, 1960
AGA ABBAS HAJI AMIN ANWARI Vs. HAJI MOHOMED HAJI ALI JEERAHIYAN
December 18, 1960
AMARNATH S NANDA Vs. STATE TRANSPORT AUTHORITY
February 2, 1960
AMARSINHJI MILLS LTD Vs. NAGRASHNA M N
January 8, 1960
AMBU KISAN VADITKE Vs. VENUBAI LIMBA
June 30, 1960
AMRIKSINGH SAHNY Vs. STATE OF BOMBAY
January 7, 1960
AMRUT SOMA KUNBI Vs. STATE OF BOMBAY
April 2, 1960
ANANT VISHNU KHARE Vs. STATE OF BOMBAY
October 18, 1960
ANANTA SHRIPATI BHORADE Vs. MEHER M R
January 6, 1960
ANJANABAI YESHWANT RAO Vs. YESHWANTRAO DAULATRAO DUDHE
February 17, 1960
APPASAHBB TULJARAM DESAT Vs. BHALCHANDRA VITHALRAO THUBE
October 28, 1960
ARJUNRAO BABURAO ASHTEKAR Vs. STATE OF BOMBAY
September 6, 1960
ASSOCIATION BANKING CORPORATION OF INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
April 22, 1960
AUDUMBAR GANGARAM Vs. SONUBAI AUDUMBAR
December 19, 1960
B M PANDIT Vs. UNION OF INDIA
December 23, 1960
B.S. KERKAR Vs. P.N. SHAH
August 11, 1960
BABURAO PANDHARINATH JAHAGIRDAR Vs. BHIKACHAND TULSIRAM MARWADI
January 28, 1960
BABURAO TATYAJI BHOSLE Vs. MADHO SHRIHARI ANEY
April 6, 1960
BALARAM ABAJI PATIL Vs. M C RAGOJIWALLA
March 18, 1960
BALARAM ABAJI PATIL Vs. RAGOJIWALLA M C
March 22, 1960
BALMUKUND RAMPRATAP Vs. DEMAJI SURYABHANJI
April 20, 1960
BANK OF POONA LTD Vs. NARAYANDAS SHRIMAN SOMANI
August 11, 1960
BANKATLAL BADRUKA Vs. STATE OF BOMBAY
August 19, 1960
BAPUJI DHANAJI THAKARE Vs. GANPATRAO ANYAJI GAWANDE
April 19, 1960
BAPURAO DHONDIBA Vs. NEROJI RAMJI
November 22, 1960
BHAGWAN SITARAM Vs. NAMDEO NARAYAN
August 8, 1960
BHAGWAN SITARAM KHASALE Vs. NAMDEO NARAYAN GORE
August 18, 1960
BHAGWANDAS MOTIRAM Vs. MOTIRAM RAGHO
February 19, 1960
BHUMANNA POSHALTY Vs. NARAYAN SADASHIV KELAPURE
September 1, 1960
BILASRAI JUHARMAL Vs. STATE OF MAHARASHTRA
December 9, 1960
BOMBAY BULLION ASSOCIATION LIMITED Vs. JIVATLAL PRATAPSI
January 6, 1960
BOMBAY UNION OF JOURNALISTS Vs. STATE OF BOMBAY
September 10, 1960
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO. OF INDIA LTD Vs. STATE OF BOMBAY
August 4, 1960
CENTRAL HINDUSTHAN ITALIAN TRADING CO PRIVATE LTD Vs. PITTY BROTHERS PRIVATE LTD
November 16, 1960
CENTRAL PROVINCES TRANSPORT SERVICES Vs. STATE TRANSPORT AUTHORITY
June 24, 1960
CHANDBEG MURADBEG Vs. RAJE MADHAORAO DEVIDASRAO JAHAGIRDAR
February 17, 1960
CHANDBI EX Vs. BANDESHA
June 27, 1960
CHANDBI EX Vs. BANDESHA
October 27, 1960
CHANDRABHAL SHIVSHANKAR BUKSH Vs. STATE OF BOMBAY
October 12, 1960
CHHATRASINHJI KESARISINHJI THAKORE Vs. COMMISSIONER OF INCOME TAX
April 14, 1960
CHIMANLAL CHHOTALAL DESAI Vs. M G ABROL
June 28, 1960
CITY OF NAGPUR CORPORATION Vs. RAMCHANDRA SHREERANG RAJU
August 10, 1960
COMMISSIONER OF INCOME TAX Vs. PATWARDHAN N T
April 26, 1960
COMMISSIONER OF INCOME TAX Vs. KISHORESINH KALYANSINH SOLANKI
April 6, 1960
COMMISSIONER OF INCOME TAX Vs. KESHAV MILLS COMPANY LIMITED
March 30, 1960
CONSOLIDATED FOODS CORPORATION Vs. BRANDON AND CO. PRIVATE LTD
August 23, 1960
COOVERJE JETHABHAI SHAH Vs. AMIR ABDULALI KACHWALA AND CO
September 20, 1960
D P ANAND Vs. T M THAKORE AND CO
August 17, 1960
DADA SAVLA YADAV Vs. VASANT ANANT SULTANE
January 27, 1960
DATTATRAYA BALKRISHNA KULKARNI Vs. SAKATAPRASAD MAHANAND UPADHYAYA
February 9, 1960
DATTATRAYA SHANKAR JOSHI Vs. DEORE (R.M.)
January 25, 1960
DATTATRAYA VISHNU BHIDE Vs. PADMAKAR MAHADEV GOVITRIKAR
September 7, 1960
DESRAJ Vs. INDIAN HUME PIPE COMPANY LTD
September 7, 1960
DIGAMBER PARSHWANATH JAIN MANDIR Vs. VALUBAI
July 25, 1960
DNYANU BABA CHOBE Vs. GULAB EKNATH BHAIS
July 26, 1960
EAST ASIATIC AND ALLIED COMPANIES BOMBAY Vs. SHELKE B L
August 24, 1960
EDWIN WILLIAM CARVELLO Vs. REGIONAL TRANSPORT AUTHORITY THANA
July 22, 1960
ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LTD Vs. ITS WORKMEN
October 26, 1960
F M POTIA Vs. DILIPSINGJI
September 28, 1960
FILMISTAN PRIVATE LTD Vs. ITS WORKMEN
November 1, 1960
FIRM "PYARCHAND KESARIMAL" Vs. THE CITY OF NAGPUR CORPORATION
September 7, 1960
FIRM TULSIRAM SADANAND SARDA Vs. ASSISTANT COMMISSIONER OF LABOUR NAGPUR
December 5, 1960
GANPAT SAMBHAJI PATIL Vs. EXTRA ASSISTANT JUDGE
February 27, 1960
GANPATI APPA KASAR Vs. MARUTI BALA NAGAVE
March 5, 1960
GANPATI APPA KASAR Vs. MARUTI BALA NAGAVE
March 8, 1960
GARMENT CLEANING WORKS Vs. BABULAL SHAMLAL
June 24, 1960
GENDALAL COTTON MILLS LTD Vs. BASANT KUMARIBAI
January 14, 1960
GHANASHYAM SHANKAR KIRAD Vs. POONA MUNICIPAL CORPORATION
January 7, 1960
GODAWARIBAI Vs. SIDDHAGOPAL
August 3, 1960
GULAMAHAMED TARASAHEB Vs. STATE OF BOMBAY
November 22, 1960
GUNAVANTIBAI NANIKRAM Vs. OFFICIAL ASSIGNEE HIGH COURT BOMBAY
February 10, 1960
GURUSIDDAPPA TIPANNA MUGERI Vs. MIRAJ EDUCATION SOCIETY
November 3, 1960
H M KASHIPAREKH Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA BARODA
April 2, 1960
H M KHATRI AND CO Vs. THEIR WORKMEN
September 10, 1960
HAMBIRRAO BHAURAO PATIL Vs. BALISHA GANPAT KAMBLE
February 12, 1960
HARIHAR COTTON PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX
April 4, 1960
HASAN NURANI MALAK Vs. STATE OF BOMBAY
March 2, 1960
HIRALAL BABLISA SHROFF Vs. RAMDAS PURSHOTTAMDAS
September 19, 1960
HOMI J BHAJIWALA Vs. STATE OF MAHARASHTRA
August 8, 1960
INTERNATIONAL TYRE SERVICE PRIVATE LTD Vs. ITS WORKMEN EXCLUDING CLERICAL STAFF
September 17, 1960
ISMAILBHAI HAJI BAPHUBHAI NADIADWALA Vs. STATE
March 11, 1960
ISUBMIYA BABAMIYA SHALKHNAG Vs. VISHNU KRISHNA MARATHE
July 27, 1960
JAGANNATH PRABHASHANKAR JOSHI Vs. VARADKAR
September 9, 1960
JAIRAM LAXMANJI NIMKAR Vs. KESHARBAI SITARAMJI MAHESARI
July 19, 1960
JAMSHED A. IRANI Vs. BANU J. IRANI
December 21, 1960
JANKIBAI TUKARAM Vs. NAGPUR IMPROVEMENT TRUST NAGPUR
March 9, 1960
JASHWANTLAL BAPALAL Vs. NAVINCHANDRA CHANDULAL
March 9, 1960
JAVERCHAND TULSIDAS Vs. STATE OF BOMBAY
March 11, 1960
JEHANGIR BHIKAJI PANTHAKI Vs. CORPORATION OF THE CITY OF NAGPUR
January 12, 1960
JULIETA Vs. LILA COUTINHO
September 9, 1960
JULIETA Vs. LILA COUTINHO
September 21, 1960
K C TIWARI AND SONS Vs. COMMISSIONER OF INCOME-TAX BOMBAY
April 28, 1960
K T ROLLING MILLS PRIVATE LTD Vs. MEHER M R
February 16, 1960
KAJARIA TRADERS INDIA LTD Vs. FOREIGN IMPORT AND EXPORT ASSOCIATION
January 18, 1960
KAMALAKAR MAHADEV BHAGAT Vs. SCINDIA STEAM NAVIGATION CO LTD
August 5, 1960
KASHIBAI Vs. SCINDIA STEAM NAVIGATION CO LTD
August 5, 1960
KASHIPAREKH H M AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 1, 1960
KESHEO PENTAYYA TELANGI Vs. STATE
August 18, 1960
KHEMCHAND Vs. SHIVDANMAL AGARWAL
July 26, 1960
KIRLOSKAR OIL ENGINES LTD Vs. ITS WORKMEN
October 1, 1960
KISAN SINGH Vs. STATE OF BOMBAY
July 7, 1960
KISHENCHAND TOLARAM Vs. A B GHANEKAR
August 23, 1960
KOHLI S I Vs. B E S T UNDERTAKING
September 22, 1960
KRISHNA STEEL INDUSTRIES PRIVATE LTD Vs. ITS WORKMEN INCLUDING THE STAFF
November 22, 1960
L P JAIN Vs. NANDAKUMAR R TALIWALLA
July 11, 1960
LABHCHAND SHANKARLAL Vs. SHARIFABI
December 20, 1960
LACHIBAI SUNDERLAL AGARWAL Vs. STATE OF BOMBAY
August 29, 1960
LADUBHAI GOVINDJI ZAVERI Vs. T C SETH
February 19, 1960
LAXMAN MORESHWAR MAHURKAR Vs. BALKRISHNA JAGANNATH KINIKAR
July 6, 1960
LAXMAN SHIVASHANKAR Vs. SARASWATI
September 8, 1960
LAXMAN ZUJYA BHATKAR PATIL Vs. STATE OF BOMBAY
July 4, 1960
LAXMINARAYAN FATTELAL Vs. TULSIRAM PANDHARI
October 12, 1960
M G ABROL Vs. AMICHAND VALLAMJI
September 7, 1960
M/S. KRISHNANATH BALKRISHNA Vs. RAI BAHADUR SETH RAM RATAN
December 22, 1960
MADHUSUDAN PRABHAKAR CHITALE Vs. TRIMBAK VYANKATESH JOSHI
January 20, 1960
MAGANBHAI HARIBHAI PATEL Vs. MANGALDAS HARGOVINDAS SHAH
February 8, 1960
MAHOMED EBRAHIM MAHOMEDI Vs. ESSAK HAJI ALIMAHOMED HAJI SUMAR
September 15, 1960
MAHOMED TAYOOB DARUWALA Vs. STATE OF BOMBAY
January 21, 1960
MALBARY AND BROS Vs. COMMISSIONER OF INCOME TAX
April 13, 1960
MANIKCHAND SARUPCHAND SHAH Vs. GANGADHAR SHANKAR SHETE
September 15, 1960
MAROTRAO GANPATRAO JADHAV Vs. STATE OF MAHARASHTRA
February 12, 1960
MARTAND PANDHARINATH HARKARE Vs. CHARITY COMMISSIONER, BOMBAY
September 28, 1960
MARTAND PANDHARINATH HARKARE Vs. CHARITY COMMISSIONER
September 27, 1960
MATTER OF AKOLA ELECTRIC SUPPLY COMPANY (PRIVATE) LTD; BILASRAI JUHARMAL Vs. STATE
December 9, 1960
MESSERS. C.J. SHETH AND CO. Vs. M.G. ABROL
April 12, 1960
MILL MAZDOOR SABHA BOMBAY Vs. BAXI J A
June 17, 1960
MOHANLAL KANAYALAL Vs. LALCHAND MOTILAL MALANI
September 20, 1960
MONGIBAI HARIRAM Vs. STATE OF BOMBAY
September 13, 1960
MORESHWAR DAMODAR URHEKAR Vs. MAHADEO RAGHUNATH TIKEKAR
April 13, 1960
MOTIRAM BAJIRAO Vs. STATE OF BOMBAY
February 26, 1960
MURLIDHAR BHILA PATIL Vs. ONKAR VYANKAT PATIL
July 6, 1960
MURLIDHAR NATHU CHAUDHARI Vs. NAGESHWAR VISHNU JOSHI
June 22, 1960
N R WADIA AND CO Vs. COMMISSIONER OF INCOME TAX
April 18, 1960
NAGAPPA BALAYYA MADRASI Vs. SANGLI CITY MUNICIPALITY
July 11, 1960
NARAYAN LAXMAN RAO PATIL Vs. KESHAV BHIMJI
June 15, 1960
NARAYAN MAHASING PATEL Vs. BALIRAM BHAVDU PATIL
July 26, 1960
NARAYAN SHAMRAO Vs. DNYANESHWAR BALIRAM
March 24, 1960
NAVNITLAL RANCHHODLAL Vs. STATE OF BOMBAY
March 8, 1960
NEDUNGADI BANK LIMITED KOZHIKODE Vs. THEIR WORKMEN
January 14, 1960
PANDAPPA RACHHAPPA Vs. STATE OF BOMBAY
March 18, 1960
PANDURANG HARI JADHAV Vs. SHANKAR MARUTI TODKAR
June 30, 1960
PANDURANG SAKHARAM JADHAV Vs. NAGO HIRU GHARAT
August 4, 1960
PARBAT GOPAL WALEKAR Vs. DINKAR S. SHINDE
September 20, 1960
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 21, 1960
PHULCHAND LAXMINARAYAN Vs. INDIA UNITED MILLS LTD
September 19, 1960
PRAKASH CHIMANRAO YADAV Vs. BAPUSAHEB GANPATRAO YADAV
July 25, 1960
PRALHAD GANGADHAR JOSHI Vs. SAKHUBAI
March 18, 1960
PREM RATAN VOHRA Vs. M.G. PIMPUTKAR
December 16, 1960
PUNO VITHOBA GAOCAR Vs. PORO CUSTA GOACAR
February 2, 1960
PURSHOTAMDAS THAKURDAS Vs. COMMISSIONER OF INCOME TAX
April 14, 1960
RADHABAI GHUBBAJI Vs. KONDBA SHIORAM
July 14, 1960
RAJA BAHADUR SIR BANSILAL Vs. C.R. DESAI
January 11, 1960
RAMBALI BHULESHWAR Vs. SALES TAX OFFICER RECOVERY I BOMBAY
September 27, 1960
RAMCHANDRA ANNASAHEB SHINDE Vs. DAGADU SHANKAR SHEVATE
March 7, 1960
RAMDAS ZINGA BANJARI Vs. ADDITIONAL COMMISSIONER
April 8, 1960
RAMKRINA RAMNATH SHOP Vs. UNION OF INDIA
January 11, 1960
RAMKRISHNA VISHNU MURTI Vs. LAXMINARAYAN CHUNILAL LAHOTI
August 18, 1960
RAMLAL KALURAM MISHRA Vs. CHARITY COMMISSIONER
December 9, 1960
RAMLANSHAN JAGESHAR Vs. BOMBAY GAS CO LTD
August 18, 1960
RAOJIBHAI VAGHJIBHAI PATEL Vs. KARSANBHAI RATNABHAI PATEL
January 15, 1960
REV. FR. FARCISUS MASCARENHAS Vs. STATE OF BOMBAY
March 14, 1960
S BAGLA Vs. GOVINDRAM BROS PVT LTD
August 10, 1960
SABASTIAN ANTONIO TEXEIRA Vs. RODOLF MINGUEL TEXEIRA
April 28, 1960
SADASHIV RAMCHANDRA BHALEKAR Vs. STATE OF BOMBAY
July 7, 1960
SAHEBRAO MADHAVRAO Vs. RANGARAO DADARAO
December 23, 1960
SAMARTH TRANSPORT CO PRIVATE LTD Vs. Y B CHAVAN
March 11, 1960
SAMPAT HAIBATI Vs. BHIKAJEE RAMCHANDRA
July 26, 1960
SANGLI CITY MUNICIPALITY Vs. ITS WORKMEN
July 12, 1960
SE SE OIL Vs. GORAKHRAM GOKALCHAND
August 30, 1960
SE SE OIL Vs. GORAKHRAM GOKALCHAND
September 1, 1960
SECRETARY, MAHAD MUNICIPALITY Vs. DIVISIONAL CONTROLLER, BOMBAY STATE ROAD TRANSPORT CORPORATION
September 19, 1960
SERVANTS OF INDIA SOCIETY Vs. CHARITY COMMISSIONER OF BOMBAY
November 8, 1960
SETH RADHAKISAN RAMNATH Vs. RAMJI LANGADU
March 11, 1960
SHAFIA BEGUM KOM MAHMAD SAHIB MOMIN Vs. BASHIR AHMED MAULVI MAHMED HANIF
December 20, 1960
SHAH RAMCHAND GOVINDJI AND CO Vs. G G NERKAR
February 16, 1960
SHANKARLAL JIVANRAM AGRAWAL Vs. STATE OF BOMBAY
August 16, 1960
SHANKARRAO SITARAMJI SATPUTE Vs. ANNAPURNABAI
July 29, 1960
SHANTILAL CHHOTELAL AND CO Vs. M G ABROL
September 1, 1960
SHANTILAL UTTAMRAM MEHTA Vs. DHANJI KANJI SHAH
September 12, 1960
SHARIFBAI MEHMOOB Vs. ABDUL RAZAK
June 30, 1960
SHREE LAXMI BUS TRANSPORT CO. Vs. REGIONAL TRANSPORT AUTHORITY
April 11, 1960
SIRUR MUNICIPALITY GHODNADI DISTRICT POONA Vs. WORKMEN SIRUR MUNICIPALITY
April 14, 1960
SITARAM MULCHAND TRANSPORT CO Vs. BASHIR AHMED STATTOO
June 15, 1960
STANDARD DRUM AND BARREL MANUFACTURING COMPANY BOMBAY Vs. ITS WORKMEN
November 2, 1960
STATE Vs. VISHANDAS MOTIRAM MALWANI
November 18, 1960
STATE Vs. BALWANT GANPATI MULYE
October 10, 1960
STATE Vs. RAMANLAL JAMNADAS GANDHI
January 13, 1960
STATE OF BOMBAY Vs. RAGHUNATH BALKRISHNA CHANDRACHUD
April 24, 1960
STATE OF BOMBAY Vs. PREMDAS SUKRITDAS GADHEWAS KOSHTI
February 26, 1960
STATE OF BOMBAY Vs. JANARDHAN
February 12, 1960
STATE OF BOMBAY Vs. SEIKH KADAR SEIKH AMIR
February 12, 1960
STATE OF BOMBAY Vs. RAGHUNATH BALKRISHNA CHANDRACHUD
April 20, 1960
STATE OF MAHARASHTRA Vs. NATHUMAL DAMUMAL
October 6, 1960
STATE OF MAHARASHTRA Vs. RADHAMAL SANGATMAL SINDHI
January 19, 1960
STATE OF MAHARASHTRA Vs. KAWAS MANEKSHAW NANAVATI
March 30, 1960
STATE OF MAHARASHTRA Vs. GOPICHAND FATTUMAL
December 20, 1960
STATE OF MAHARASHTRA Vs. NAGPUR ELECTRIC LIGHT AND POWER CO LTD
December 19, 1960
SUNANDA Vs. GUNDOPANT BANDOPANT ASHTEKAR
August 12, 1960
SURAJMAL KARAMCHAND Vs. C.M. SHAH
April 19, 1960
TIWARI K C AND SONS Vs. COMMISSIONER OF INCOME TAX
April 26, 1960
TRIKAMJI DAMJI Vs. BHIKALAL WADILAL SHAH
December 23, 1960
TRIMBAKSA RAMASA VYAWAHARE Vs. HABIB MOHAMAD
December 23, 1960
TULSIDAS KHIMJI Vs. F JEEJEEBHOY OF BOMBAY
April 14, 1960
UNION OF INDIA Vs. OUDH SUGAR MILLS
April 21, 1960
UNION OF INDIA Vs. EVEREST ADVERTISING (PVT.) LTD
October 17, 1960
UNION OF INDIA Vs. BAI SARASWATIBAI NATWARLAL DESAI
January 11, 1960
UTTAM CHINDHAJI Vs. TULSIRAM BALIRAM
February 17, 1960
UTTAMCHAND MILAPCHAND Vs. BALKRISHNA RAMNATH
September 26, 1960
VARJIVANDAS KHUSHALDAS GANDHI Vs. RAVINDRA MOTILAL SHAH
November 30, 1960
VARJIVANDAS KHUSHALDAS GANDHI Vs. RAVINDRA MOTILAL SHAH
December 1, 1960
VASANT JAIWANTRAO MAHAJAN Vs. TUKARAM MAHADHAJI PATIL
April 21, 1960
VASANT SHANKAR OAK Vs. RAGHUNATH DEVAJI BANKAR
November 21, 1960
VENKATRAO A PAI AND SONS LTD Vs. NARAYANLAL BANSILAL
August 2, 1960
VIJAY KUMAR MOTILAL HIRAKHANWALA Vs. RAMPRASAD DAGDURAM
April 22, 1960
VINAYAK GANESH SAVALE Vs. SHAHADA-KUKDEL MUNICIPALITY
December 16, 1960
VINAYAK TRIMBAK WALE Vs. TARACHAND HIRALAL SHET MARWADI
March 8, 1960
VISHWANATH VISHNUPANT PAGNIS Vs. PRABHAKAR RAGHUNATH KAREKAR
June 17, 1960
VITHALRAO GOPALRAO Vs. RAMKISHEN WAMAN
July 13, 1960
WAMAN VASUDEO WAGH Vs. PRATAMPAL DIPAJI AND CO
January 11, 1960
WAMANRAO TRIMBAKRAO Vs. BHAURAO MAHADU
January 7, 1960
WASU PILLAI Vs. STATE OF MAHARASHTRA
June 20, 1960
WATANMAL BOOLCHAND Vs. N.V. STOOMVAART
February 19, 1960
WESTERN INDIA VEGETABLE PRODUCTS LTD Vs. ITS WORKMEN EXCLUDING CLERICAL AND SUPERVISORY STAFF
September 8, 1960
YASVADAN AND BROS Vs. C T A PILLAI
July 25, 1960