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Case Index
Title
Date
A NARAYANAN Vs. STATE OF KERALA
August 19, 1960
A SRINIVASA PAI Vs. SALES TAX APPELLATE TRIBUNALTRIVANDRUM
November 4, 1960
A T K M EMPLOYEES ASSOCIATION Vs. MUSALIAR INDUSTRIES PRIVATE LTD
August 30, 1960
A. Vs. THOMAS & CO., LTD. V. COMMISSIONER OF INCOME TAX, BANGALORE.
March 8, 1960
A. VELAYUDHAN NADAR Vs. STATE OF KERALA
January 18, 1960
ABDUL AZEES Vs. CIT KERALA AND COIMBATORE
January 7, 1960
ABDUL AZEEZ Vs. COMMISSIONER OF INCOME TAX
January 7, 1960
ABDUL KADIR MASHOOD Vs. ABDUL ALI HUCK
June 8, 1960
ABDULLA Vs. ASSANKUTTY
August 16, 1960
ABDULLA HAJI Vs. KUNHAMINA
August 9, 1960
ABDULLA KUTTY HAJI Vs. STATE OF KERALA
July 25, 1960
ABDULSALAM ROWTHER Vs. STATE OF KERALA
July 21, 1960
ABRAHAM Vs. STATE OF KERALA
June 27, 1960
ABRAHAM Vs. STATE
January 18, 1960
ABRAHAM Vs. REVENUE DIVISIONAL OFFICER
January 18, 1960
ABRAHAM Vs. ASST SALES TAX OFFICERALWAYE
February 25, 1960
ABRAHAM Vs. INDUSTRIAL TRIBUNAL
November 8, 1960
ABRAMAYI Vs. JOSEPH
September 27, 1960
ABU Vs. STATE OF KERALA
January 28, 1960
ABU BAKER Vs. SAUDA BEEVI
June 21, 1960
ABUBACKER Vs. ABDULRAHIMAN BEARY
February 12, 1960
ABUBACKER Vs. NARAYANA MENON
December 14, 1960
ADVOCATE-GENERAL OF KERALA Vs. THEVAR THARAKAN
February 17, 1960
AIYAPPAN ALIAS KUTTY Vs. STATE OF KERALA
March 7, 1960
AKKAMMA Vs. SULOCHANA
August 27, 1960
ALAVI HAJI Vs. B K MURUJA KONAR AND SONS
May 24, 1960
ALEYAMMA MATHEW Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
January 14, 1960
ALIKUNJU Vs. ALIKUNJU
February 19, 1960
ALIKUTTY Vs. ALIKUTTY
February 2, 1960
ALIKUTTY SAHIB Vs. CHERIAN
October 7, 1960
ALLEPPEY CHIT FUND PRIVATE Vs. STATE OF KERALA
October 13, 1960
ALUMINIUM INDUSTRIES LTD Vs. AGRIL INCOME TAX AND RURAL SALES TAX OFFICER
December 14, 1960
AMMED Vs. KRISHNAN
June 20, 1960
ANTHERMAN Vs. KANNAN
October 18, 1960
ANTONY Vs. MATHEW
November 1, 1960
ANTONY Vs. LUKKOSE
May 23, 1960
ANTONY Vs. R.T.A., KOTTAYAM
February 26, 1960
ANTONY POLIKARO NETTO Vs. LAKSHMI AMMA
February 9, 1960
APPU Vs. MANNADIAR
September 30, 1960
ARJUNAN Vs. NARAYANAN NAIR
February 11, 1960
ARJUNAN Vs. NARAYANAN NAIR
November 2, 1960
ARUMUGHAM Vs. KADALUNDY CO OPERATIVE URBAN BANK
April 6, 1960
ASIZ RAWTHER Vs. KANJIRAPALLY PANCHAYAT
August 31, 1960
ASSANKUNHI Vs. STATE OF MADRAS
August 30, 1960
ASST. COLLECTOR OF CENTRAL EXCISE Vs. C.K. RAVI AND OTHERS
February 13, 1960
AVANASIYAPPA GOUNDAN Vs. STATE OF KERALA
February 11, 1960
AVVULLA HAJI Vs. AGRICULTURAL INCOME TAX OFFICER
July 8, 1960
AVVULLA HAJI Vs. AGRICULTURAL INCOME TAX OFFICER.
March 8, 1960
BALAKRISHNA AND SONS Vs. SALES TAX OFFICER AND ANOTHER
October 25, 1960
BALAKRISHNAN NAIR Vs. PARAMESWARAN PILLAI
December 9, 1960
BALAKRISHNAN NAMBIAR Vs. GOPALAN NAMBIAR
June 14, 1960
BALAN Vs. SECRETARY MALABAR MARKET COMMITTEE KOZHIKODE
August 31, 1960
BANK OF NEW INDIA LTD Vs. SUKUMARI PONNAMMA
July 8, 1960
BEEVI AMMA Vs. DEVASSIA
January 13, 1960
BERNARDO STEENHOLF ULTRICH Vs. ASSISTANT COLLECTOR OF CUSTOMS COCHIN
March 7, 1960
BHAME AMMA Vs. VENKAPPA BHATTA
September 15, 1960
BHARGAVAN Vs. ABDUL MAJEED
November 1, 1960
BHARGAVI AMMA Vs. SANKARA PANICKER
October 17, 1960
C A ABDUL WAHAB Vs. S KRISHNAN NAIR
January 18, 1960
C ACHUTHA MENON Vs. ELECTION TRIBUNALTRICHUR
November 2, 1960
C BALAKRISHNAN NAMBIAR Vs. NARAYANI PILLAYATHIRI AMMA
May 27, 1960
C G JANARDHANAN Vs. T K G NAIR
July 12, 1960
C KUTTIMALU AMMA Vs. C LAKSHMI
August 5, 1960
C M FRANCIS Vs. STATE OF KERALA
September 1, 1960
C MANI ALIAS RAMAN Vs. DAMODARA WARRIAR
December 22, 1960
C P KRISHNA IYER Vs. DISTRICT COLLECTOR TRICHUR
July 18, 1960
C V KELU Vs. KUNHAMBU
July 1, 1960
CALTEX INDIA LTD Vs. INDUSTRIAL TRIBUNAL NO 2
October 18, 1960
CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 23, 1960
CATHOLIC UNION BANK LTD Vs. ANTONY
May 25, 1960
CHACKO Vs. JOHN
March 18, 1960
CHACKO Vs. JANAKI KUNJAMMA
December 12, 1960
CHACKO ALEY Vs. KURIAN CHACKO
June 3, 1960
CHAKKAPPAN Vs. STATE OF KERALA
March 14, 1960
CHAKKUNNY Vs. VISWANATHA IYER
March 16, 1960
CHALDEAN SYRIAN CHURCH TRICHUR Vs. LONAPPAN
February 2, 1960
CHAMIAR KUNCHELAN Vs. KANDAN DAMODARAN
February 2, 1960
CHAMMU MANNADIAR Vs. SPECIAL TAHSILDAR OF LAND ACQUISITION PALGHAT
August 30, 1960
CHANDRASEKHARAN NAIR Vs. SECRETARY TO GOVERNMENT OF KERALA
December 22, 1960
CHANDU Vs. ABDUL KADER BADSHA
March 14, 1960
CHANDY PHILIPPOSE Vs. PARVATHI AMMA
November 1, 1960
CHAPPILA Vs. CHEMMARAN
February 8, 1960
CHEKKUTTY Vs. STATE OF KERALA
June 27, 1960
CHELLAMMAL ALIAS PARVATHI AMMAL Vs. PARAMESWARAN NAMBEDIRI
January 25, 1960
CHELLAPPAN NAIR Vs. STATE OF KERALA
August 22, 1960
CHELLAPPAN NAIR Vs. MADHAVI AMMA
October 10, 1960
CHELLAPPAN PILLAI Vs. MATHAI
September 27, 1960
CHERAPPAI Vs. MATHOO
June 17, 1960
CHERIAN MATHAI Vs. NARAYANA PILLAI
October 18, 1960
CHERIYA NARAYANAN NAMBOODIRI Vs. MADHAVI AMMA
December 13, 1960
CHERUNNI ALIAS JOHN Vs. KAVAMMA
February 29, 1960
CHERUPUSHPA AGATHI MANDIRAM Vs. COCHIN DEVASWOM BOARD
July 15, 1960
CHIDAMBARA IYER Vs. RAMA PATTAR
January 21, 1960
CHINNASWAMY KOUNDAN Vs. ANTHONYSWAMI
July 13, 1960
CHITHRAN NAMBUDIRI Vs. COMMISSIONER, H.R. AND C.E.
January 14, 1960
CHUMMAR Vs. ROSA
June 13, 1960
CITY CORPORATION OF TRIVANDRUM Vs. V P N ARUNACHALAM REDDIAR
March 28, 1960
CLARA Vs. JOSEPH
December 6, 1960
COCHIN COMMERCIAL BANK LTD., COCHIN Vs. COMMISSIONER OF INCOME TAX, BANGALORE
May 27, 1960
COCHIN DEVASWOM BOARD Vs. STATE OF KERALA
June 23, 1960
COCHIN DEVASWOM BOARD Vs. AKHILESWARA IYER
December 23, 1960
COMMISSIONER CITY CORPORATION Vs. HARIHARA IYER
June 15, 1960
COMMISSIONER OF INCOME TAX Vs. NONSHI DEVSHI KATTAWALA PTE LIMITED
August 24, 1960
COMMISSIONER OF INCOME TAX Vs. ABDUL RAHIMAN SAIT
February 15, 1960
COMMISSIONER OF INCOME-TAXKERALA Vs. M J ABDUL RAHIMAN SAIT
February 15, 1960
COMMR. OF AGRL. INCOME-TAX AND SALES TAX, KERALA STATE Vs. P.S. RAMASWAMI
August 26, 1960
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. S SRINIVASA IYER
January 25, 1960
CYRIL PRESENTATION Vs. BOARD OF REVENUE
June 24, 1960
D DEVARAJA IYER Vs. RTA TRICHUR
July 25, 1960
D ELAYUNNI KAIMAL Vs. STATE OF KERALA
July 22, 1960
D.V. NARAIN Vs. AARON SPINNING AND WEAVING MILLS LTD.
August 17, 1960
DAMODAR HEGADAI Vs. VITTAPPAN
June 21, 1960
DAMODARAN Vs. STATE OF KERALA
July 12, 1960
DAMODARAN NAIR Vs. TRAVANCORE DEVASWOM BOARD
September 15, 1960
DANIEL Vs. COMMISSIONER OF INCOME TAX
February 2, 1960
DEPUTY CAIT AND SALES TAX Vs. PIERCE LESLIE AND CO LTD
January 21, 1960
DEPUTY CAIT AND SALES TAX Vs. RAJU ENGINEERING CO
January 13, 1960
DEPUTY CAIT AND SALES TAX Vs. A P RAMAN
February 22, 1960
DEPUTY CAIT AND SALES TAX Vs. SHERNEILLY RUBBER AND CARDAMOM ESTATE LTD
November 9, 1960
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME TAX AND SALES TAX TRIVANDRUM Vs. PIERCE LESLIE AND CO LTD
January 21, 1960
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX Vs. M D PHILIP
July 21, 1960
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX KERALA STATE Vs. A P RAMAN
February 22, 1960
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX KOZHIKODE Vs. RAJU ENGINEERING CO
January 13, 1960
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX SOUTH ZONE Vs. SHERNEILLY RUBBER AND CARDAMOM ESTATES LTD
November 9, 1960
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX TRIVANDRUM Vs. MALAYALAM PLANTATIONS LTD
January 13, 1960
DEPUTY COMMISSIONER OF SALES TAX SOUTH ZONE QUILON Vs. TRAVANCORE RAYONS LTD
April 1, 1960
DEPUTY CST SOUTH ZONE QUILON Vs. TRAVANCORE RAYONS LTD
April 1, 1960
DEVAKI Vs. BHASKARA MENON
July 13, 1960
DEVAKI AMMA Vs. RAGHAVAN UNNITHAN
July 21, 1960
DUMBAN VAYYAPURI Vs. STATE OF KERALA
January 4, 1960
DURGA DUTT SARMA Vs. NAVARATNA PHARMACEUTICAL LABORATORIES
November 30, 1960
DY CAIT AND SALES TAX Vs. PHILIP
July 21, 1960
EAPEN CHACKO Vs. COLLECTOR OF KOZHIKODE
August 12, 1960
EASWARAN EMBRAN Vs. KRISHNAN EMBRAN
August 26, 1960
ELIZABETA Vs. GIRI NAICKEN
January 1, 1960
ESTHAPPANOSE KATHANAR Vs. GOVINDAN
August 23, 1960
EXECUTIVE OFFICER SRI PADMANABHASWAMY TEMPLE Vs. RAGHAVAN PILLAI
May 25, 1960
FLORA HILDA WILSON Vs. STATE OF KERALA
January 11, 1960
FRANCIS Vs. STATE
January 4, 1960
FRANCIS Vs. STATE OF KERALA
February 11, 1960
GANAPATHY IYER Vs. STATE
February 5, 1960
GEORGE MATHEW Vs. COMMISSIONER OF INCOME TAX
April 6, 1960
GODASANKARA VALIA RAJA Vs. THARAPPAN VAREED
December 2, 1960
GOPALAN Vs. STATE OF KERALA
November 9, 1960
GOPALAN NAIR Vs. KUTTY
January 4, 1960
GOPALAN NAIR Vs. STATE OF KERALA
August 16, 1960
GOPINATHAN PILLAI Vs. STATE OF KERALA
November 1, 1960
GOVERDHAN HATHIBHAI AND CO Vs. PPELLATE ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX TRIVANDRUM
August 24, 1960
GOVINDAN NEELAMBARAN Vs. STATE OF KERALA
February 11, 1960
GOVINDAN VIJAYAN Vs. KARAMBI PARVATHY
September 22, 1960
HAJEE HUSSAN Vs. GREAT EASTERN SHIPPING CO LTD
March 22, 1960
HASSAN Vs. SALES TAX OFFICER, MANJERI
October 26, 1960
HASSAN Vs. SALES TAX OFFICER, MANJERI
November 22, 1960
IDICHANDI MATHAI Vs. NARAYANAN UNNITHAN
August 26, 1960
IMALA Vs. RAMACHANDRAN NAIR
March 7, 1960
IN RE: ATHIPALAYAN Vs. STATE
February 9, 1960
INDIAN COMPANY MATTANCHERRY Vs. COMMR. OF INCOME-TAX, KERALA
August 22, 1960
INDIRA DEVI Vs. MADHAVA MENON
March 7, 1960
INDO MERCANTILE BANK LTD Vs. COMMISSIONER QUILON MUNICIPALITY
March 28, 1960
ISMAIL SHERIFF SAHIB Vs. SANKARA PANICKER
June 21, 1960
ITTY KURIAN Vs. UNION OF INDIA
December 2, 1960
ITTYATHI VAIDYAN Vs. ANTONY
January 4, 1960
JACOB Vs. STATE OF KERALA
July 20, 1960
JALALUDIN SUKARA UMMA Vs. CHACKO POTHEN
February 5, 1960
JANAKI NETHIYAR AMMA Vs. PICHUNNI ALIAS RAMA IYER
July 13, 1960
JANU Vs. CHEERU
June 24, 1960
JAYANTHILAL AND BROS Vs. APPELLATE ASSISTANT COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX
November 24, 1960
JOSCO CHEMICALS LTD Vs. ASSISTANT EXCISE COMMISSIONER ERNAKULAM
January 25, 1960
JOSEPH Vs. STATE OF KERALA
March 28, 1960
JOSEPH Vs. STATE
March 14, 1960
JOSEPH Vs. RAMAKRISHNA PILLAI
February 11, 1960
JOSEPH POTHEN Vs. STATE OF KERALA
December 6, 1960
K DAMODARAN Vs. V K SIPPI
March 8, 1960
K G SUKUMARAN NAIR Vs. STATE OF KERALA
November 28, 1960
K I SEKHARAN Vs. CIT
July 21, 1960
K KRISHNA WARRIER Vs. T R VELUNNY
March 24, 1960
K M ANTONY Vs. V K IBRAHIMKUTTY
February 19, 1960
K M THOMAS Vs. RTA KOTTAYAM
August 18, 1960
K NATARAJAN Vs. STATE OF KERALA
July 18, 1960
K P KOCHANUJAN THIRUMULPAD Vs. STATE OF KERALA
October 7, 1960
K R KUMARAN Vs. STATE OF KERALA
October 28, 1960
K R SADASIVA IYER Vs. STATE OF KERALA
January 5, 1960
K THANKAPPAN PILLAI Vs. KALIANI AMMA AMUKUTTY AMMA
January 25, 1960
K V BALAKRISHNAN Vs. PRESIDENT PUZHATHY PANCHAYAT
October 14, 1960
K.O. DANIEL, MERCHANT, KAYAMQULAM Vs. COMMISSIONER OF INCOME-TAX, BANGALORE
February 2, 1960
K.V. KUNJIPALU Vs. THE REGIONAL TRANSPORT AUTHORITY, TRICHUR
May 31, 1960
KADERKUTTY Vs. AGRICULTURAL INCOME TAX OFFICER
August 16, 1960
KALLIANIKUTTY AMMA Vs. EACHARAN NAIR
April 8, 1960
KALU AMMA Vs. JAYANTHARU NAMBOOTHIRI
October 14, 1960
KAMALAMMA Vs. STATE OF KERALA
November 14, 1960
KANARA KURUP Vs. NARAYANI AMMA
June 3, 1960
KANARAN NAMBIAR Vs. RAMUNNI NAMBIAR
August 24, 1960
KANKALI VAVA Vs. VELAYUDHAN SOMAN
August 11, 1960
KARANJIA Vs. CHELLAPPAN PILLAI
June 10, 1960
KARTHIAYINI AMMA Vs. STATE OF KERALA
January 27, 1960
KARTHIYAYANI AMMA Vs. OUSEPH VARKEY
August 18, 1960
KARUMAN Vs. SUBRAMANIAN PATTAR
September 23, 1960
KARUNAKARAN Vs. STATE OF KERALA
August 2, 1960
KARUNAKARAN Vs. DEPUTY SUPERINTENDENT OF CENTRAL EXCISE
March 31, 1960
KASARGODE BUS TRANSPORT CO Vs. STATE OF KERALA
November 25, 1960
KATHEESSA UMMA Vs. KUNHAMU
June 23, 1960
KAYIATH DAMODARAN Vs. INDUCHOODAN
July 29, 1960
KERALA ARECANUT COMPANY Vs. COMMISSIONER OF INCOME TAX
March 22, 1960
KESAVAN Vs. STATE OF KERALA
March 15, 1960
KESAVAN Vs. STATE OF KERALA
January 11, 1960
KESAVAN BHASKARAN Vs. STATE OF KERALA
March 14, 1960
KITTAN Vs. STATE OF KERALA
March 17, 1960
KOCHAN VELAYUDHAN Vs. STATE OF KERALA
July 7, 1960
KOCHUNNI KARTHA Vs. STATE
November 7, 1960
KOCHUNNI KARTHA Vs. KRISHNA MARAR & OTHERS
February 12, 1960
KOCHUNNY MATHOO Vs. TRAVANCORE FORWARD BANK LTD
January 18, 1960
KOCHUPENNU KOCHIKKA Vs. KOCHIKKA KUNJIPENNU
March 28, 1960
KOHINOOR SAW MILL COMPANY LTD Vs. TAHSILDAR CANNANORE TALUK
January 25, 1960
KOKKALAI RICE AND OIL MILLS FOUNDRY Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER
August 8, 1960
KOSHI Vs. VELAYUDHAN
June 15, 1960
KOTTAN Vs. STATE OF KERALA
July 6, 1960
KRISHNA BHATTA Vs. ANANTA BHATTA
September 22, 1960
KRISHNA SAW MILLS Vs. KOZHIKODE TALUK EARCHA MILL THOZHILALL UNION AND
March 30, 1960
KRISHNAN Vs. MUNICIPALITY OF CANNANORE
July 6, 1960
KRISHNAN Vs. STATE OF KERALA
January 22, 1960
KRISHNAN MOOTHAN Vs. V K A KRISHNANKUTTY MOOTHAN
February 17, 1960
KRISHNAN NAMBIAR Vs. RAMUNNI NAMBIAR
October 14, 1960
KRISHNAN NAYAR Vs. STATE OF KERALA
January 8, 1960
KRISHNAN VASU Vs. STATE OF KERALA
January 4, 1960
KRISHNANKUTTY MOOTHAN Vs. KUTHIRAVATTATH NAYARS ESTATE
July 13, 1960
KRISHNASWAMY IYER Vs. OUSEPH MATHAI
July 22, 1960
KUMARA PILLAI Vs. THOMAS
November 15, 1960
KUMARAMKARI DEVASWOM Vs. UTHUPPU CHACKO
June 24, 1960
KUMARAN Vs. 1ST ADDL ITO KOZHIKODE
August 8, 1960
KUMARAN BALAKRISHNAN Vs. SANKARAN OOMMINI
February 24, 1960
KUMARASWAMY REDDIAR Vs. NOORDEEN & OTHERS
February 2, 1960
KUNGA Vs. JOSEPH ANTHEY
June 22, 1960
KUNHAMMAD HAJI Vs. AGRICULTURAL INCOME-TAX OFFICER, VAYITHIRI
March 4, 1960
KUNHAMMAD HAJI Vs. AGRL. INCOME-TAX OFFICER, VAYITHIRI
February 25, 1960
KUNHAMMED Vs. STATE OF KERALA
September 15, 1960
KUNHAVULLA HAJI Vs. BOARD OF REVENUE
February 12, 1960
KUNHI Vs. SANKARAN
February 29, 1960
KUNHIBI Vs. LAND ACQUISITION OFFICER
June 20, 1960
KUNHIPENNU Vs. SPECIAL TAHSILDAR
November 7, 1960
KUNJACHAN Vs. KERALA ELECTRICITY BOARD
August 8, 1960
KUNJAHAMMAD HAJI Vs. STATE OF KERALA
July 7, 1960
KUNJALI MEERAN Vs. STATE OF KERALA
March 1, 1960
KUNJAMMA GEORGE Vs. VELAYUDHAN
March 16, 1960
KUNJAMMA KOSHY Vs. VARUGHESE
January 5, 1960
KUNJAN Vs. KALLIANI AMMA
July 21, 1960
KUNJANNAMMA PHILIPOSE Vs. INCOME TAX OFFICER
March 3, 1960
KUNJIKANNAN NAIR Vs. TAHSILDAR CANNANORE
February 19, 1960
KUNJU MOOSA C M Vs. STATE OF KERALA
July 26, 1960
KUNJUKRISHNA PILLAI Vs. STATE OF KERALA
November 11, 1960
KUNJUMOOSA KUNJU Vs. STATE OF KERALA
February 11, 1960
KUNNATHUR TALUK CHETHU THOZHILALI COOPERATIVE SOCIETY LTD. Vs. STATE OF KERALA
March 31, 1960
KURIAN P V Vs. INCOME TAX OFFICER
March 4, 1960
KURIEN Vs. CHACKO
September 27, 1960
KUTTAN PILLAI ALIAS KUTTAPPAN Vs. STATE OF KERALA
October 5, 1960
KUTTAPPAN Vs. STATE OF KERALA
March 25, 1960
KUTTIKRISHNAN NAIR Vs. STATE OF MADRAS
August 30, 1960
KUTTIKRISHNAN NAIR P Vs. COMMISSIONER OF INCOME TAX
January 7, 1960
LAKHRAJ SATHRAMDAS LALVANI Vs. MATHUR
June 8, 1960
LAKSHMANAN MENON Vs. CIRCLE INSPECTOR OF POLICE KUNNAMKULAM
September 13, 1960
LAKSHMANAN NADAR Vs. KRISHNAN NADAR
June 21, 1960
LAKSHMI AMMA Vs. RUGMANI AMMA
December 8, 1960
LEKHRAJ SATHRAMDAS LALVANI Vs. MATHUR
December 6, 1960
M K KURUVILLA Vs. M S JOSEPH
October 28, 1960
M R G BUS SERVICEPALGHAT Vs. K S KANDASWAMI CHETTIAR
August 29, 1960
M R M SONS Vs. UNION OF INDIA
October 3, 1960
MACKAR PILLAI Vs. COMMISSIONER OF INCOME-TAX
August 30, 1960
MADASWAMY PERUMAL Vs. KAIRALI CHIT FUND
February 11, 1960
MADHAVA NAIK Vs. POPULAR BANK LTD
March 28, 1960
MADHAVI AMMA Vs. REVENUE DIVISIONAL OFFICERKOZHIKODE
February 15, 1960
MADHUSUDANAN NAIR Vs. STATE OF KERALA
August 5, 1960
MALABAR PLYWOOD WORKS Vs. GOVERNMENT OF KERALA
July 25, 1960
MALABAR STEAMSHIP CO. LTD Vs. COMMISSIONER, MATTANCHERRY MUNICIPALITY
February 26, 1960
MAMMATHKUTTY Vs. MAMMY
March 16, 1960
MAMMOO Vs. INDUSTRIAL TRIBUNAL
February 22, 1960
MANAVEDAN Vs. COMMR., H.R. & C.E. (ADMN.) TRIVANDRUM & OTHERS.
July 4, 1960
MANAVIKRAMA ZAMORIN RAJA OF KOZHIKODE Vs. COMMISSIONER H R AND C ENDOWMENTS
July 4, 1960
MANI DEVASIA Vs. VARKET SCARIA
August 18, 1960
MARIAKUTTY Vs. LONAN
March 23, 1960
MARIAMMA VARGHESE Vs. R. T. O., KOTTAYAM
November 28, 1960
MARIMUTHU GOUNDAN Vs. THAMBI
September 1, 1960
MARIYAM Vs. OUSEPH
November 1, 1960
MARIYAM Vs. STATE OF KERALA
November 1, 1960
MARTHA NICHOLAS Vs. YESAMMA
November 9, 1960
MASILAMANI NADAR Vs. KUTTIAMMA
July 4, 1960
MATHAI Vs. THOMAS
June 15, 1960
MATHAI Vs. KRISHNASWAMI IYER
July 22, 1960
MATHEN Vs. STATE OF KERALA
April 8, 1960
MATHEW Vs. KERALA UNITED CORPORATION LTD
November 4, 1960
MATHEW Vs. KURIAPPU
April 5, 1960
MATHOO PAULO Vs. KUNJUVARIATHU
December 23, 1960
MATHU VARKEY Vs. PYLI VARGHESE
February 16, 1960
MATHUNNY ANNAM Vs. JATHAVEDAN NAMBOODRIPAD
August 8, 1960
MAYAK PATHUMMA HAJUMMA Vs. KALPETTA PANCHAYAT BOARD
December 8, 1960
MAYURANATHAN Vs. STATE OF KERALA
August 31, 1960
MOHAMED HAJI Vs. SAITHU MOHAMED
October 26, 1960
MOIDEEN KUTTY HAJI Vs. MOOSA
November 24, 1960
MOIDEENKUTTY Vs. STATE OF KERALA
November 23, 1960
MOIDUPPA Vs. TAHSILDAR PERINTHALMANNA
August 31, 1960
MOOKKEN DEVASY OUSEPH AND SONS Vs. STATE OF KERALA
January 22, 1960
MOOLJI JAITHA AND CO Vs. SETH KIRODIMAL
March 24, 1960
MOOSA Vs. STATE OF KERALA
March 24, 1960
MUHAMMA LIME SHELL CO OPERATIVE SOCIETY LTD Vs. STATE OF KERALA
July 27, 1960
MUHAMMED Vs. KESAVAN BHATTATHIRIPAD
June 24, 1960
MULJI RATANSHI AND CO Vs. STATE OF KERALA AND ANOTHER
October 25, 1960
MUNICIPAL HEALTH OFFICER AND FOOD INSPECTOR Vs. ARTHALA TEA ESTATE CO
June 30, 1960
MUNICIPAL HEALTH OFFICER KOZHIKODE Vs. PALLIKUTHU MOIDU
November 8, 1960
MUSALIAR INDUSTRIES PRIVATE LTD Vs. STATE OF KERALA
January 25, 1960
MUTHUKRISHNAN Vs. SUSEELAN
December 7, 1960
MUTHUSWAMY KOUNDEN Vs. STATE OF KERALA & ANOTHER
August 26, 1960
N K DHARMARAJA IYER Vs. STATE OF KERALA
January 12, 1960
N K SARADA THAMPATTY Vs. SECRETARY TO GOVERNMENT OF KERALA
June 1, 1960
N VASUDEVAN NAIR Vs. GOVERNMENT OF KERALA
November 22, 1960
N.P. PILLAI Vs. CHIEF SECRETARY TO THE STATE OF KERALA
January 21, 1960
NABEESA SAIVU Vs. SAMADHANA AMMAL
August 26, 1960
NARAYANA KANI Vs. STATE OF KERALA
March 24, 1960
NARAYANA PILLAI Vs. STATE OF KERALA
July 7, 1960
NARAYANA PILLAI Vs. EASWARA PILLAI
September 14, 1960
NARAYANA PILLAI Vs. LEKSHMANAN
October 31, 1960
NARAYANA PILLAI Vs. THAZHAKKARA PANCHAYAT
March 14, 1960
NARAYANAN Vs. PADMANABHA IYER
August 2, 1960
NARAYANAN MADHAVA PANNICKER Vs. KURIAN OUSEPH
February 3, 1960
NARAYANAN NAIR Vs. ITTI MATHAI
June 17, 1960
NARAYANAN NAMBOORIPAD Vs. GOPALAN NAIR
March 28, 1960
NARAYANI AMMA Vs. SANKARA PILLAI
October 3, 1960
NARAYANI AMMA KAMALADEVI Vs. STATE OF KERALA
October 5, 1960
NATESAN Vs. KRISHNANKUTTY MOOTHAN
August 30, 1960
NATESAN ACHARI Vs. MUNICIPAL COUNCIL CHANGANACHERRY
May 23, 1960
NEDUNGADI BANK LTD Vs. CENTRAL BANK OF INDIA LTD
April 6, 1960
NEELAKANTA IYER SUBRAMONIA IYER Vs. KANJUPARAMPAN
January 8, 1960
NEELAKANTAN Vs. CHERIAN IYPPA
October 3, 1960
NEELAKANTAN KUNJU RAMAN Vs. PUBLIC PROSECUTOR
February 9, 1960
NILGIRIS TEA ESTATES LTD Vs. WORKMEN OF STAGBROOK ESTATE
October 25, 1960
NINAN Vs. SECRETARYSTATE TRANSPORT AUTHORITYTRIVANDRUM
February 15, 1960
NIPPANI TOBACCO CO Vs. SEKHARAN
February 12, 1960
NOOHUKANNU ROWTHER Vs. MUNICIPALITY OF CHANGANACHERRY
April 6, 1960
OFFICIAL RECEIVER Vs. N SUBRAMONIA IYER
June 29, 1960
OUSEPH MARTHA Vs. STATE OF KERALA
January 7, 1960
P I GEORGE Vs. ADDITIONAL MUNSIFF ERNAKULAM
December 13, 1960
P I SCARIA Vs. A K PAULOSE
May 24, 1960
P J JOSEPH Vs. SUPERINTENDENT OF POST OFFICES
September 14, 1960
P K MAMMOO Vs. STATE OF KERALA
November 1, 1960
P K PAVOO Vs. GOVERNMENT OF KERALA
February 2, 1960
P KUNJU RAMAN Vs. V R KRISHNA IYER
November 14, 1960
P N KRISHNAN NAIR Vs. STATE OF KERALA
August 16, 1960
P RAMACHANDRA RAO VERSUS Vs. AITO
June 10, 1960
P S N MOTORS Vs. GANGADHARA MENON
November 4, 1960
P.M. MUKUNDAN Vs. STATE
June 22, 1960
PADMANABHA BHATTA Vs. PAKIRA RAI
July 26, 1960
PADMANABHA MENON Vs. RDO MALAPURAM
July 6, 1960
PALGHAT DISTRICT MOTOR TRANSPORT CO OPERATIVE SOCIETY Vs. K M S BUS SERVICE
June 30, 1960
PALGHAT VALIA RAJA Vs. T S VEERARAGHAVA IYER
November 29, 1960
PAMMAKKE & OTHERS Vs. PERGATHI ALIAS KAMALAMMA & OTHERS
October 11, 1960
PARAMESWARA KURUP Vs. DAMODARAN
January 8, 1960
PARAMESWARAN PILLAI Vs. JOSEPH
October 5, 1960
PARUKUTTY Vs. PROVINCE OF MADRAS
October 14, 1960
PARVATHY AMMA Vs. LAKSHMIKUTTY AMMA
January 20, 1960
PATCHAN CHELLAPPAN Vs. STATE OF KERALA
January 18, 1960
PATHUMMA BEEBI Vs. KRISHNAN ASARI
August 16, 1960
PATTI AMMA Vs. RAMAN NAIR
November 24, 1960
PAULOSE VARGHESE Vs. BALAGANGADARA THILAK
May 27, 1960
PORINCHU VARIATHU Vs. STATE OF KERALA
January 12, 1960
PRABHAKARAN NAIR Vs. STATE OF KERALA
January 14, 1960
RADHAKRISHNARU Vs. MADHAVAN PILLAI
November 29, 1960
RAGAVA KURUP Vs. STATE OF KERALA
July 27, 1960
RAGHAVA MENON Vs. INSPECTOR GENERAL OF POLICEKERALA
October 13, 1960
RAGHAVA MENON Vs. INSPECTOR GENERAL OF POLICE
January 21, 1960
RAGHAVA WARRIER Vs. RAMAN
July 12, 1960
RAGHAVAN Vs. S.T.A.T. KERALA STATE
February 29, 1960
RAGHAVAN NAIR Vs. BALAGOPALAN
November 11, 1960
RAGHAVAN NAIR Vs. LEKSHMIKUTTY AMMA
September 16, 1960
RAJA KRISHNA MENON Vs. RAMAN UNNI
October 11, 1960
RAJAKRISHNAN NAIR Vs. JOSEPH
September 23, 1960
RAJAPPAN Vs. STATE OF KERALA
January 19, 1960
RAMACHANDRA IYER Vs. HARIHARASUBRAMANIA IYER
November 25, 1960
RAMACHARYA Vs. COMMONWEALTH TRUST LTD
August 31, 1960
RAMAKRISHNA JOLSIAN Vs. BHASKARAN
January 19, 1960
RAMANATHA IYER Vs. IBRAHIM ROWTHER
November 8, 1960
RAMANKUTTY Vs. ITTIACHAN
August 4, 1960
RAMARU KOCHUNNY KARTHA Vs. KRISHNA MARAR
February 10, 1960
RAYAPPA GOUNDER Vs. STATE TRANSPORT APPELLATE TRIBUNAL, TRICHUR & OTHERS
January 18, 1960
RE Vs. FR ANTONY V MARIARPUDHOM
February 2, 1960
RESERVE BANK OF INDIA Vs. PALAI CENTRAL BANK LTD
December 5, 1960
REV FR ANTONY Vs. V MARIARPUDHOM
February 2, 1960
REV FR JOSEPH CALLIAN Vs. STATE OF KERALA
July 18, 1960
RICE AND OIL MILLS PARTERSHIP FIRM KANDASSANKADAVU Vs. DEPUTY SUPERINTENDENT OF CENTRAL EXCISE TRICHUR
July 7, 1960
RUKIYA BAI Vs. GEORGE DCRUZ
July 18, 1960
RYRU NAIR Vs. GOVINDAN NAIR
August 12, 1960
S GOVINDASWAMI Vs. KALLYANI AMMA
July 25, 1960
S KRISHNAN NAIR Vs. STATE OF KERALA
August 11, 1960
S KUMARASWAMY REDDIAR Vs. S NOORDEEN
February 2, 1960
S MOHAMED AMANULLA Vs. DISTRICT MUNICIPALITY OF QUILON
July 12, 1960
S NEELAKANTA IYER Vs. STATE OF KERALA
January 12, 1960
S SYED MOHAMED Vs. ASSISTANT COLLECTOR OF CUSTOMSCOCHIN
February 16, 1960
S.A.S. LAKSHMANAN CHETTIAR Vs. T.K. KURUVILLA
June 30, 1960
SADASIVAN PILLAI Vs. KRISHNAN NAIR
October 4, 1960
SAHADEVA PANICKER Vs. OTTASEKHARAMANGALAM PANCHAYAT
January 20, 1960
SAIT NAGJEE PURUSHOTHAM Vs. COMMISSIONER OF INCOME-TAX, MADRAS
May 24, 1960
SAMBHU VAIDYAN Vs. INDUSTRIAL TRIBUNAL
September 23, 1960
SANITARY ASSISTANT MUNICIPAL COUNCIL QUILON Vs. PURUSHOTHAMAN
August 23, 1960
SANKARA WARRIER Vs. RADHA
July 12, 1960
SANKARAN NADAR Vs. GOVINDAN NAIR
January 7, 1960
SANKARAN NAMBUDIRIPAD Vs. DY. COMMR., H.R. & C.E., KOZHIKODE & ANOTHER
February 10, 1960
SANKARANARAYANA VADHYAR Vs. ARUNACHALAM
September 9, 1960
SARASWATHY AMMA Vs. BHASKARA MENON
September 8, 1960
SARASWATI Vs. MADHAVAN
December 6, 1960
SAROJINI AMMA Vs. NEELAKANTA PILLAI
October 10, 1960
SAYED Vs. MATHAI DEVASIA
January 13, 1960
SEETHARAMA IYER Vs. DY. COMMR. FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
June 14, 1960
SESHASAYEE BROTHERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 4, 1960
SHAMSUDDIN Vs. STATE OF KERALA
January 21, 1960
SHAMSUDDIN Vs. STATE OF KERALA
June 21, 1960
SHANKARA BHATTA Vs. RAMAYYA SHETTY
February 17, 1960
SHANKARA PILLAI Vs. KERALA STATE
January 12, 1960
SHANMUGHA VILAS CASHEW FACTORY Vs. STATE OF KERALA
January 18, 1960
SHRI SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES Vs. STATE OF KERALA
June 17, 1960
SIVARAMAKRISHNA IYER Vs. SANKU KUMARI
March 16, 1960
SOPHIAMMA Vs. BANK OF DECCAN LTD
March 16, 1960
SOURI ANTONY Vs. STATE OF KERALA
February 10, 1960
SREEDEVI KUTTY AMMA Vs. NARAYANASWAMY & OTHERS
September 27, 1960
SREEDHARAN PILLAI Vs. KERALA KHADI AND VILLAGE INDUSTRIES BOARD
October 13, 1960
SREENIVASAN Vs. STATE OF KERALA
December 12, 1960
SRINIVASA NAICKEN V Vs. AGRICULTURAL INCOME TAX OFFICER
September 19, 1960
STATE Vs. MARIAM
February 23, 1960
STATE Vs. ABOOBAKER
June 10, 1960
STATE OF KERALA Vs. K BALAKRISHNA
June 15, 1960
STATE OF KERALA Vs. K K SANKARAN NAIR
June 22, 1960
STATE OF KERALA Vs. E P MATHEW
April 7, 1960
STATE OF KERALA Vs. V M MULLOTH
July 8, 1960
STATE OF KERALA Vs. GOPALAN
June 30, 1960
STATE OF KERALA Vs. SAMUEL
June 27, 1960
STATE OF KERALA Vs. K T THOMAS
August 25, 1960
STATE OF KERALA Vs. THIRAVIYAM PANICKER
July 29, 1960
STATE OF KERALA Vs. AHAMAD
August 1, 1960
STATE OF KERALA Vs. ARUNACHALAM REDDIAR
August 1, 1960
STATE OF KERALA Vs. DASAMMA MARY
February 25, 1960
STATE OF KERALA Vs. K BAVAKUTTY ROWTHER
February 24, 1960
STATE OF KERALA Vs. KRISHNAN
February 16, 1960
STATE OF KERALA Vs. VENKITESWARA PRABHU
March 25, 1960
STATE OF KERALA Vs. VARGHESE VAIDYAN
March 28, 1960
STATE OF KERALA Vs. SAITHU MUHAMMED PAREED KUNJU
February 2, 1960
STATE OF KERALA Vs. KANNAN DEVAN HILLS PRODUCE CO
November 16, 1960
STATE OF KERALA Vs. HASSANAR
December 23, 1960
STATE OF KERALA Vs. RAVINDRANATHAN
June 16, 1960
STATE OF KERALA Vs. RAVI SARMA RAJA
October 21, 1960
STATE OF KERALA Vs. RAVINDRANATHAN
June 14, 1960
STATE OF KERALA Vs. KUNHAMMED
May 30, 1960
STATE OF MADRAS Vs. CHALDIAN SYRIAN BANK LTD
June 1, 1960
SUBRAMANIAN NAMBOODIRI Vs. PURUSHOTHAMAN NAMBOODIRI
January 11, 1960
SUBRAMONIA IYER Vs. SUBBAYYA MUDALIAR
October 10, 1960
SUBRAMONIA IYER Vs. INCOME-TAX OFFICER
November 4, 1960
SUPERINTENDENT ERUMELI ESTATE Vs. LABOUR COURT QUILON
April 5, 1960
SYED Vs. AMINA UMMA
January 25, 1960
T K EIPE Vs. K M KOSHI
July 21, 1960
T V KOCHUVAREED Vs. KASIM
April 8, 1960
TAYABALLY Vs. SALES TAX OFFICER
November 4, 1960
THAMUKUTTY Vs. ATHANKUTTY
August 10, 1960
THANGAL Vs. STATE OF KERALA
August 4, 1960
THANKAMMA PILLAI Vs. GANGADHARAN PILLAI
February 24, 1960
THANKAPPAN Vs. STATE OF KERALA
June 19, 1960
THANKAPPAN Vs. STATE OF KERALA
January 19, 1960
THANKAPPAN PILLAI Vs. PURUSHOTHAMAN
August 23, 1960
THE MALABAR WHOLESALE CO-OPERATIVE STORES LTD. Vs. UNION OF INDIA
December 14, 1960
THIRUVARIAMUTHU PILLAI Vs. MUNICIPAL COUNCIL SHENCOTTAH
September 14, 1960
THOMAS Vs. INDUSTRIAL TRIBUNAL
June 3, 1960
THOMAS Vs. STATE OF KERALA
December 21, 1960
THOMAS JOSEPH Vs. STATE OF KERALA
August 23, 1960
THOMMEN Vs. STATE OF KERALA
August 22, 1960
THRESSIA Vs. SARASWATHI AMMA
January 6, 1960
TITUS Vs. STATE OF KERALA
February 19, 1960
UMBICHI AHMADU Vs. KALYANIYAMMA
August 16, 1960
UMBU Vs. GOPALAN
November 9, 1960
UMMATHU Vs. ALI ALIAS BAVA HAJI
September 26, 1960
UNION OF INDIA Vs. A M ABDUL WASIGH AND BROTHER
February 5, 1960
UNNITHAN MATHEW Vs. CHERIAN JACOB
January 14, 1960
USMAN Vs. MAMMOOTY
July 18, 1960
V AMBI Vs. STATE OF KERALA
August 16, 1960
V D KUMARAPPAN Vs. SECRETARY HOME DEPARTMENT TRIVANDRUM
April 5, 1960
V K NAMBUDIRI Vs. UNION OF INDIA
October 4, 1960
V RAMAN EMBRAN Vs. TAHSILDARKANAYANNOR TALUK
January 7, 1960
V.T.K. ESTATE & PALACE FUND EMPLOYEES UNION Vs. STATE OF KERALA
August 4, 1960
VADIVELU GOWDER Vs. STATE OF KERALA
January 19, 1960
VAIDYANATHA AYYER Vs. STATE OF KERALA
November 18, 1960
VARGHESE Vs. INDUSTRIAL TRIBUNAL
November 11, 1960
VARGHESE Vs. REGISTERING AUTHORITY UNDER THE M. V. ACT, ERNAKULAM.
February 25, 1960
VARGHESE Vs. CHACKO
June 28, 1960
VARGHESE CHERIAN Vs. OUSEPH KORATHU
August 25, 1960
VARIATHU Vs. STATE
January 13, 1960
VARIATHU Vs. SUBBARAYA CHETTIAR
August 2, 1960
VARKEY Vs. KARTHIYANI AMMA
December 2, 1960
VARKEY JOSEPH Vs. STATE OF KERALA
March 7, 1960
VARKEY OUSEPH Vs. IYYO VARGHIS
October 17, 1960
VARKEY THARAKAN Vs. ALLEPPEY MUNICIPALITY
July 13, 1960
VASTHIYAN ALEXANDER Vs. MARIA ISABELLA FERNANDEZ
September 15, 1960
VASU Vs. THANKAMMA
September 26, 1960
VASUDEVA PAI Vs. STATE OF KERALA
March 10, 1960
VASUDEVA PALAMANGALATHAYA Vs. STATE OF KERALA & ANOTHER
February 25, 1960
VASUDEVA PALAMANGALATHAYA Vs. STATE OF KERALA
February 22, 1960
VASUDEVAN NAMBOODIRI Vs. STATE OF KERALA
March 23, 1960
VEERASIKKU GOUNDER Vs. KORAH KURIAN
January 12, 1960
VEERIAH REDDIAR Vs. INCOME-TAX OFFICER
December 20, 1960
VEERVUNNI MOOPPAN Vs. STATE
February 3, 1960
VELAYUDHAN Vs. STATE OF KERALA
January 27, 1960
VELAYUDHAN NARAYANAN Vs. KRISHNAN SANKARAN
January 29, 1960
VELLANIKKARA AND THATTIL RUBBER ESTATES Vs. ITS WORKMAN
November 24, 1960
VENGOO IYER S R Vs. COMMISSIONER OF INCOME TAX
January 4, 1960
VENKATESWARA PRABHU Vs. GESPARI
November 23, 1960
VIRDHACHALAM Vs. CHALDEAN SYRIAN BANK LTD
February 11, 1960
VITAL DAS RAO Vs. MUTHUGOPAL
November 11, 1960
VITTALA SHENOI Vs. COCHIN DEVASWOM BOARD
March 7, 1960
VYPEEN TRANSPORT CORPORATION P LTD Vs. STATE TRANSPORT APPELLATE TRIBUNALTRICHUR
August 12, 1960
WEST COAST CHEMICALS AND INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
January 27, 1960
WESTERN INDIA PLYWOOD LIMITED Vs. COMMISSIONER OF INCOME TAX
January 1, 1960
WORKMEN OF HAPPEY VALLEY ESTATE Vs. LABOUR COURT QUILON
February 23, 1960
WORKMEN OF NELLIKKAI ESTATE Vs. SUPERINTENDENT NELLIKKAI ESTATE
June 27, 1960
WORKMEN OF SASI INDUSTRIALS Vs. INDUSTRIAL TRIBUNAL
January 14, 1960
YUSUF JAN SAHIB Vs. ADDITIONAL INCOME TAX OFFICER
February 16, 1960
ZAINABEY RAZAK Vs. NOOR MOHAMMED ROTHAN
June 29, 1960