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Case Index
Title
Date
A ST ARUNACHALAM PILLAI Vs. SOUTHERN ROADWAYS LTD
April 29, 1960
ABDUL HAKIM QURAISHI HAJI MOHAMMAD SHAFFI MOHD JAN Vs. STATE OF BIHAR:STATE OF MADHYA PRADESH:STATE OF UTTAR PRADESH
November 23, 1960
AHMEDABAD TEXTILE INDUSTRYS RESEARCH ASSOCIATION Vs. STATE OF BOMBAY
November 17, 1960
ALEMBIC CHEMICAL WORKS COMPANY LIMITED Vs. WORKMEN
December 15, 1960
ALL INDIA REPORTER LIMITED Vs. RAMCHANDRA D DATAR
November 29, 1960
ALOPI PARSHAD AND SONS LIMITED Vs. UNION OF INDIA
January 20, 1960
AMALENDU GHOSH Vs. DISTRICT TRAFFIC SUPERINTENDENT NORTH EASTERN RAILWAY KATIHAR
January 15, 1960
AMBA LAL Vs. UNION OF INDIA
October 3, 1960
AMBICA MILLS CO LIMITED Vs. S B BHATT
December 12, 1960
ANDHRA SCIENTIFIC COMPANY LIMITED Vs. A SESHAGIRI RAO
December 13, 1960
ANGLO AMERICAN DIRECT TEA TRADING COMPANY Vs. WORKMEN OF NAHORTOLI TEA ESTATE
December 5, 1960
ANWARKHAN MAHBOOB CO Vs. STATE OF BOMBAY NOW MAHARASHTRA
September 20, 1960
APPASAHEB TULJARAM DESAI Vs. BHALCHANDRA VITHALRAO THUBE
October 28, 1960
ASSAM OIL CO LIMITED NEW DELHI Vs. ITS WORKMEN
April 4, 1960
ASSOCIATED CEMENT COMPANIES LIMITED PORBANDAR Vs. THEIR WORKMEN
March 3, 1960
ASSOCIATED CEMENT COMPANY LIMITED Vs. P D VYAS
February 11, 1960
ASSOCIATED ELECTRICAL INDUSTRIES INDIA PRIVATE LIMITED CALCUTTA Vs. ITS WORKMEN
March 1, 1960
ASSOCIATED HOTELS OF INDIA LIMITED Vs. R B JODHA MAL KAIHALIA
August 23, 1960
ATIABARI TEA CO LIMITED KHAYERBARI TEA CO LIMITED H P BARUA HASIMARA TEA COMPANY LIMITED MOABUND TEA COMPANY LIMITED Vs. STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM:STATE OF ASSAM
September 26, 1960
AZIMUNNISSA Vs. DEUTY CUSTODIAN EVACUEE PROPERTIES DISTRICT DEORIA
October 26, 1960
B K WADEYAR SALES TAX OFFICER IV DIVISION LICENCE CIRCLE BOMBAY Vs. DAULATRAM RAMESHWARLAL
September 27, 1960
B N ELIAS AND CO LIMITED EMPLOYEES UNION Vs. B N ELIAS AND CO LTD
March 24, 1960
B V PATANKAR Vs. C G SASTRY
September 8, 1960
BABU BARKYA THAKUR Vs. STATE OF BOMBAY NOW MAHARASHTRA
August 8, 1960
BALDEO SINGH Vs. COMMISSIONER OF INCOME TAX DELHI AND AJMER
September 2, 1960
BALLDBHDAS AGARWALA Vs. J C CHAKRAVARTY
January 15, 1960
BALVANTRAI CHIMANLAL TRIVEDI Vs. M N NAGRASHNA NATVERLAL NIRALAL TALATI
August 3, 1960
BALWAN SINGH Vs. LAKSHMI NARAIN
February 23, 1960
BAREILLY ELECTRICITY SUPPLY COMPANY, LIMITED Vs. SIRAJUDDIN
March 21, 1960
BASANT LAL BANARSI LAL Vs. BANSI LAL DAGDULAL
November 30, 1960
BASHIRBHAI MOHAMEDBHAI Vs. STATE OF BOMBAY
April 19, 1960
BATA SHOE CO PRIVATE LIMITED Vs. D N GANGULY
December 15, 1960
BAYYANA BHIMAYYA Vs. GOVERNMENT OF ANDHRA PRADESH
December 14, 1960
BENGAL AND ASSAM INVESTORS LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
November 2, 1960
BENGAL TEXTILES ASSOCIATION IN LIQUIDATION CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
March 30, 1960
BHAGAT SINGH Vs. STATE OF PUNJAB
July 21, 1960
BHAGAT SINGH Vs. THE STATE OF PUNJAB
July 1, 1960
BHAGWANT RAO Vs. VISHWAS RAO
January 12, 1960
BHAICHAND AMOLUK AND COMPANY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY 1
November 7, 1960
BHARAT BARREL AND DRUM MANUFACTURING COMPANY PRIVATE LIMITED LOWER PAREL BOMBAY 13 Vs. GOVIND GOPAL WAGHMARE
March 24, 1960
BHARAT SUGAR MILLS LIMITED THE TATA IRON AND STEEL CO LIMITED DEBIJHORA TEA CO LIMITED C AND E MORTON INDIA LIMITED Vs. STATE OF BIHAR
September 27, 1960
BHARATKHAND TEXTILE MANUFACTURING CO LIMITED AHMEDABAD Vs. TEXTILE LABOUR ASSOCIATION BHADRA AHMEDABAD ADVOCATE GENERAL FOR STATE OF BOMBAY
March 17, 1960
BHIMRAJ PANNALAL Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
October 18, 1960
BHOPAL SUGAR INDUSTRIES LIMITED Vs. INCOME TAX OFFICER BHOPAL
September 2, 1960
BIHAR STATE CO OPERATIVE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
February 22, 1960
BIJAY COTTON MILLS LIMITED Vs. ITS WORKMEN
February 12, 1960
BIRDHICHAND SHARMA Vs. FIRST CIVIL JUDGE NAGPUR
December 9, 1960
BOMBAY GAS COMPANY LIMITED Vs. SHRIDHAR BHAU PARAB
April 21, 1960
BOMBAY GAS COMPANY LIMITED BOMBAY GAS COMPANY LIMITED BOMBAY GAS COMPANY LIMITED Vs. BOMBAY GAS COMPANY LIMITED :ITS WORKMEN:BOMBAY GAS COMPANY LIMITED
April 21, 1960
BRIHAN MAHARASHTRA SUGAR SYNDICATE LIMITED Vs. JANARDAN RAMCHANDRA KULKARNI
February 22, 1960
BRIJ RAI SINGH Vs. LAXMAN SINGH
September 8, 1960
BRIJENDRALAL GUPTA Vs. JWALAPRASAD
April 22, 1960
BUCKINGHAM AND CARNATIC COMPANY LIMITED Vs. VENKATIAH
August 2, 1960
BULLION AND GRAIN EXCHANGE LIMITED Vs. STATE OF PUNJAB
September 13, 1960
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LIMITED STANDARD VACUUM OIL CO Vs. COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
September 27, 1960
BURN AND CO LIMITED HOWRAH IRON WORKS Vs. THEIR EMPLOYEES
March 30, 1960
BURN AND COMPANY, LIMITED Vs. THEIR EMPLOYEES
March 8, 1960
C A ABRAHAM Vs. INCOME TAX OFFICER KOTTAYAM
November 29, 1960
C T MUNIAPPAN Vs. STATE OF MADRAS
March 11, 1960
CALCUTTA DISCOUNT COMPANY LIMITED Vs. INCOME TAX OFFICER COMPANIES DISTRICT I CALCUTTA
November 1, 1960
CALTEX INDIA LIMITED Vs. THEIR WORKMEN
February 11, 1960
CAWNPORE TANNERY LIMITED KANPUR Vs. S GUHA
November 11, 1960
CENTRAL INDIA COALFIELDS LIMITED CALCUTTA Vs. RAM BILAS SHOBNATH
March 31, 1960
CHAANDAS HARIDAS Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
March 15, 1960
CHAINPALAL Vs. SAMRATHBAI
January 21, 1960
CHAIRMAN OF BANKURA MUNICIPALITY Vs. LALJI RAJA AND SONS
March 23, 1960
CHANDAJI KUBAJI AND CO CHANDAJI KUBAJI AND CO Vs. STATE OF ANDHRA PRADESH
April 29, 1960
CHANGDEO SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
December 7, 1960
CHARTERED BANK BOMBAY Vs. CHARTERED BANK EMPLOYEES UNION
April 4, 1960
CHIDAMBARA IYER Vs. P S RENGA IYER
May 6, 1960
COMMISSIONER OF AGRICULTURAL INCOMETAX TRIVANDRUM Vs. CALVARY MOUNT ESTATES PRIVATE LIMITED
December 15, 1960
COMMISSIONER OF EXCESS PROFITS TAX MADRAS Vs. N M RAYALOO IYER AND SONS
December 8, 1960
COMMISSIONER OF INCOME TAX Vs. INDIAN WOOLLEN TEXTILES MILLS
November 18, 1960
COMMISSIONER OF INCOME TAX AHMEDABAD Vs. KARAMCHAND PREMCHAND LTD
April 28, 1960
COMMISSIONER OF INCOME TAX B AND O Vs. MAHARAJA PRATAPSINGH BAHADUR
November 29, 1960
COMMISSIONER OF INCOME TAX BOMBAY Vs. DWARKADAS KHETAN AND CO
December 1, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 Vs. JALGAON ELECTRIC SUPPLY CO LTD
May 4, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. NANDILAL GANDALAL
April 21, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. BIPINCHANDRA MAGANLAL AND CO LTD
November 17, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. ELPHINSTONE SPINNING AND WEAVING MILLS COMPANY LIMITED
May 4, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY Vs. S K F BALL BEARING COMPANY LIMITED
August 10, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. KHATAU MAKANJI SPINNING AND WEAVING CO LTD
May 4, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. NARSEE NAGSEE AND CO BOMBAY
May 6, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. JAGAIIIIATH KISSOIILAL BOMBAY
November 24, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. SITALDAS TIRATHDAS BOMBAY
November 24, 1960
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. NATIONAL SYNDICATE BOMBAY
November 1, 1960
COMMISSIONER OF INCOME TAX BOMBAY NORTH Vs. CHANDULAL KESHAVLAL AND CO PETIAD
February 17, 1960
COMMISSIONER OF INCOME TAX BOMBAY NORTH Vs. CHAMANLAL MANGALDAS AND CO IN C A NO 162 OF 1958 AND MANGALDAS GIRDHARDAS PAREKH LTD
February 19, 1960
COMMISSIONER OF INCOME TAX BOMBAY NORTH IN C A NO 145 OF 1958 AND SHRI AMBICA MILLS LIMITED IN C A NO 323 OF 1957 Vs. HARIVALLABHDAS KALIDAS AND CO IN C A NO 145 OF 1958 AND COMMISSIONER OF INCOME TAX BOMBAY NORTH IN C A NO 323 OF 1957
February 19, 1960
COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD Vs. INDIRA BALKRISHNA
April 14, 1960
COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY CITY BOMBAY Vs. SHAMSHER PRINTING PRESS BOMBAY
March 8, 1960
COMMISSIONER OF INCOME TAX HYDERABAD Vs. DEWAN BAHADUR RAMGOPAL MILLS LIMITED
November 8, 1960
COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR Vs. BHOPAL TEXTILES LTD
October 17, 1960
COMMISSIONER OF INCOME TAX PUNJAB HIMACHAL PRADESH AND BILASPUR Vs. THAKAR DAS BHARGAVA
July 27, 1960
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ROYAL CALCUTTA TURF CLUB
November 28, 1960
COMMISSIONER OF IUCOME TAX BOMBAY Vs. ABDULLABHAI ABDULKADAR
December 6, 1960
COMMISSIONER OF SALES TAX U P Vs. MODI SUGAR MILLS LIMITED
October 31, 1960
CORPORATION OF CITY OF NAGPUR CORPORATION OF CITY OF NAGPUR CITY OF NAGPUR CORPORATION Vs. ITS EMPLOYEES:FULSING MISTRY:N H MAJUMDAR
February 10, 1960
COTTON AGENTS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
May 3, 1960
D N DUTTA Vs. INCOME TAX INVESTIGATION COMMISSION
March 7, 1960
DALIP SINGH Vs. STATE OF PUNJAB
July 28, 1960
DALMIA CEMENT BHARAT LIMITED NEW DELHI Vs. THERI WORKMEN
March 17, 1960
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
November 21, 1960
DARBAR SHRI VIRA VALA SURAG VALA VADIA SAURASHTRA Vs. STATE OF SAURASHTRA NOW BOMBAY
April 14, 1960
DATTAJIRAO BAHIROJIRAO GHORPADE Vs. VIJAYASINHRAO
April 20, 1960
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. KUSHAL BHAN
March 10, 1960
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. RAMESHWAR DAYAL
November 22, 1960
DELHI STOCK EXCHANGE ASSOCIATION LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
November 30, 1960
DESHRAJ Vs. AKHTAR HUSSAIN
September 12, 1960
DHANNJAY RAM SHARMA Vs. M S UPPADAYA
March 11, 1960
DIAMOND SUGAR MILLS LIMITED Vs. STATE OF UTTAR PRADESH
December 13, 1960
DIRECTOR OF RATIONING AND DISTRIBUTION Vs. CORPORATION OF CALCUTTA
August 16, 1960
DISTRICT BOARD GHAZIPUR Vs. LAKSHMI NARAIN SHARMA
October 26, 1960
DOOM DOOMA TEA COMPANY, LIMITED Vs. ASSAM CHAH KARMACHARI
February 19, 1960
DWARKA NATH Vs. INCOME TAX OFFICER SPECIAL CIRCLE D WARD KANPUR
March 29, 1960
E M MUTHAPPA CHETTIAR E M MUTHAPPA CHETTIAR Vs. INCOME TAX OFFICER SPECIAL CIRCLE E P T CIRCLE COIRN BATORE:INCOME TAX OFFICER SPECIAL CIRCLE E P T CIRCLE COIRN BATORE
September 21, 1960
EAST AND WEST STEAMSHIP CO GEORGETOWN MADRAS NARANDAS MATHURADAS NARIELWALA NARANDAS MATHURADAS NARIELWALA Vs. S K RAMALINGAM CHETTIAR:BHARAT LINE LIMITED :BRITISH INDIA STEAM NAVIGATION CO LIMITED
May 3, 1960
EAST INDIA HOUSING AND LAND DEVELOPMENT TRUST LIMITED Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
November 2, 1960
ESTHURI ASWATHIAH Vs. INCOME TAX OFFICER MYSORE STATE
December 5, 1960
GANGADHARRAO NARAYANRAO MUJLIMDAR TRIMBAK LAXMAN DABIR LAXMAN HARISHASTRI GARGE BABUBHAI GULABBHAI NAGARSHETH SARDAR MANSINHJI BHASAHEB SHRI LAXMINARAYAN DEVASTHAN Vs. STATE OF BOMBAY
October 3, 1960
GAZULA DASARATHA RAMA RAO Vs. STATE OF ANDHRA PRADESH
December 6, 1960
GHASIRAM LACHMINARAYAN AND CO. AND OTHERS Vs. THE CORPORATION OF CALCUTTA
November 24, 1960
GODAVARI SUGAR MILLS LIMITED Vs. KOPARGAON TALUKA SAKHAR KAMGAR SABHA SAKARWADI
December 16, 1960
GODAVARI SUGAR MILLS LTD Vs. D K WORLIKAR
March 15, 1960
GUDUTHUR BROS Vs. INCOME TAX OFFICER SPECIAL CIRCLE BANGALORE
July 22, 1960
H C NARAYANAPPA D R KARIGOWDA Vs. STATE OF MYSORE
April 28, 1960
HAJI AZIZ AND ABDUL SHAKOOR BROS Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY II
November 24, 1960
HATHISING MANUFACTURING CO LIMITED AHMEDABAD D P R CASSAD DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LIMITED JAMNAGAR Vs. UNION OF INDIA
April 14, 1960
HER HIGHNESS MAHARANI KESARKUNVERBA SAHEB OF MORVI Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
March 15, 1960
HINGIR RAMPUR COAL CO LIMITED Vs. STATE OF ORISSA
November 21, 1960
HOMI JEHANGIR GHEESTA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
September 22, 1960
HOSHIARPUR CENTRAL CO OPERATIVE BANK LIMITED HOSHIARPUR Vs. COMMISSIONER OF INCOME TAX SIMLA
August 2, 1960
HOSHIARPUR ELECTRIC SUPPLY CO Vs. COMMISSIONER OF INCOME TAX SIMLA
December 6, 1960
I M H PRESS DELHI Vs. ADDITIONAL INDUSTRIAL TRIBUNAL DELHI
April 6, 1960
IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LIMITED G B CHITNIS Vs. WORKMEN:IMPERIAL CHEMICAL INDUSTRIES INDIA PRIVATE LTD
November 14, 1960
INCOME TAX OFFICER ALWAYE Vs. ASOK TEXTILES LTD
December 13, 1960
INDIA COPPER CORPORATION LIMITED Vs. STATE OF BIHAR
November 7, 1960
INDIA GENERAL NAVIGATION AND RAILWAY CO LIMITED CALCUTTA Vs. THEIR WORKMEN
March 23, 1960
INDORE MALWA UNITED MILLS LIMITED IN ALL APPEALS Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY IN ALL APPEALS
November 19, 1960
J C JAIN Vs. R A PATHAK
January 12, 1960
J K COTTON SPINNING AND WEAVING Vs. STATE OF UTTAR PRADESH
December 12, 1960
J K IRON AND STEEL COMPANY LIMITED Vs. ITS WORKMEN
February 11, 1960
J V GOKAL AND CO PRIVATE LIMITED J V GOKAL AND CO PRIVATE LIMITED J V GOKAL AND CO PRIVATE LIMITED J V GOKAL AND CO PRIVATE LIMITED Vs. ASSISTANT: COLLECTOR SALES TAX INSPECTION :BOMBAY CHAMBER OF COMMERCE AND: INDUSTRY BOMBAY;:GILL AND: CO P LTD
January 25, 1960
J Y KONDALA RAO Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
September 8, 1960
JADAB SINGH AMARSINGH RAVI SINGH GIAN SINGH KANWAR ISHWAR SINGH K PARTAP SINGH K ROMHARASHAN SINGH IN PETN NO 69 OF 59 ; HIRDAY RAM KANSHI RAM Vs. HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL PRADESH ADMINISTRATION IN ALL PETNS :HIMACHAL P
April 28, 1960
JAGAN NATH SATHU Vs. UNION OF INDIA
January 20, 1960
JAGAT DHISH BHARGAVA Vs. JALWAHAR LAL BHARGAVA
December 5, 1960
JAGDISH PRAAAD SAXENA Vs. STATE OF MADHYA BHARAT NOW MADHYA PRADESH
October 28, 1960
JAI KAUR Vs. SHER SINGH
May 6, 1960
JAIKRISHNADAS MANOHARDAS DESAI Vs. STATE OF BOMBAY
March 16, 1960
JAMES ANDERSON ADMINISTRATOR OF THE ESTATE OF THE LATE HENRY CANON BOMBAY Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
March 4, 1960
JASWANT SUGAR MILLS LIMITED MEERUT Vs. BADRI PRASAD
December 14, 1960
JESHTAMANI GULABRAI DHOLKIA JESHTAMANI GULABRAI DHOLKIA JESHTAMANI GULABRAI DHOLKIA Vs. SCINDIA STEAM NAVIGATION CO BOMBAY:AIR SERVICES OF INDIA LTD
November 30, 1960
JHAGRAKHAND COLLIERIES PRIVATE, LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 15, 1960
K M NANAVATI Vs. STATE OF BOMBAY NOW MAHARASHTRA
September 5, 1960
K R C S BALAKRISHNA CHETTY AND SONS AND COMPANY Vs. SATE OF MADRAS
November 29, 1960
K.M. MATHEW ALIAS SUNNY Vs. STATE OF KERALA
February 16, 1960
KAJARI LAL AGARWALA Vs. UNION OF INDIA
December 17, 1960
KANTILAL MANILAL Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
November 22, 1960
KAVALAPPARA KOTTARATHIL KOCHUNI MOOPIL NAYAR RAVUNNIARATH UNNIMALU AMMA DEVAKI AMMA RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON RAVUNNIARATH RAJAN MENON K C GOPALAN UNNI THATHUNNI NAIR MANNARGHAT MOOPIL NAIR Vs. STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATES OF MADRAS AND KERALA:STATE OF MADRAS:STATE OF MADRAS
May 4, 1960
KEKI BEJONJI Vs. STATE OF BOMBAY NOW MAHARASHTRA
November 18, 1960
KHANDESH SPINNING AND WEAVING MILLS CO LIMITED JALGAON Vs. RASHTRIYA GIRNI KAMGAR SANGH JALGAON
January 22, 1960
KISHAN CHAND ARORA Vs. COMMISSIONER OF POLICE CALCUTTA
December 9, 1960
KR JYOTI SARUP Vs. BOARD OF REVENUE U P
September 5, 1960
KRISHNA FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX BANGALORE
November 1, 1960
KUNDAN SUGAR MILLS Vs. ZIYAUDDIN
February 9, 1960
KUNNATHAT THATHUNNI MOOPIL NAIR Vs. STATE OF KERALA
December 9, 1960
KUSUMBEN D MAHADEVIA Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 30, 1960
L HAZARI MAL KUTHIALA Vs. INCOME TAX OFFICER SPECIAL CIRCLE AMBALA CANTT
September 27, 1960
LA SUBRAMANYA DESIGA GNANASAM BADA PANDARASANNADHI Vs. STATE OF MADRAS
February 8, 1960
LALIT HARI AYURVEDIC COLLEGE PHARMACY PILIBHIT Vs. LALIT HART AYURVEDIC COLLEGE PHARMACY WORKERS UNION PILIBHIT
January 29, 1960
LLOYDS BANK LIMITED NEW DELHI Vs. PANNA LAL GUPTA
November 18, 1960
LORD KRISHNA TEXTILE MILLS Vs. ITS WORKMEN
December 12, 1960
LT COL KHAJOOR SINGH Vs. UNION OF INDIA
December 5, 1960
LUHAR AMRIT LAL NAGJI Vs. DOSHI JAYANTILAL JETHALAL
May 4, 1960
M L BOSE AND CO PRIVATE LIMITED CALCUTTA Vs. ITS EMPLOYEES
March 28, 1960
M PENTIAH Vs. MUDDALA VEERAMALLAPPA
November 7, 1960
M S M SHARMA Vs. KRISHNA SINHA
August 1, 1960
MADAN MOHAN DHAMMA MAL LIMITED Vs. STATE OF WEST BENGAL
November 24, 1960
MADHAORAO PHAIKE Vs. STATE OF MADHYA BHARAT NOW MADNYA PRADESH
October 3, 1960
MADHUBHAI AMATHALAL GANDHI Vs. UNION OF INDIA
August 17, 1960
MADHYA PRADESH MINERAL INDUSTRY ASSOCIATION NAGPUR Vs. REGIONAL LABOUR COMMISSIONER CENTRAL JABAL PUR
April 7, 1960
MAHADEOLAL KANODIA Vs. ADMINISTRATOR GENERAL OF WEST BENGAL
April 20, 1960
MAHARAJA CHINTAMANI SARAN NATH SAH DEO Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
November 13, 1960
MAHARAJA PRAVIR CHANDRA BHANJ DEO KAKATIYA Vs. STATE OF MADHYA PRADESH
November 18, 1960
MAHARAJADHIRA SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA
October 25, 1960
MAHARASHTRA FIRESTONE TYRE AND RUBBER CO Vs. K P KRISHNANIN BOTH THE APPEALS :K P KRISHNANIN BOTH THE APPEALS
August 18, 1960
MAHESH ANANTRAI PATTANI Vs. HE COMMISSIONER OF INCOMETAX BOMBAY NORTH AHMEDABAD
November 29, 1960
MAJOR U R BHATT Vs. UNON IOF INDIA
May 6, 1960
MAKHAN LAL MALHOTRA Vs. UNION OF INDIA
October 27, 1960
MAKHAN SINGH TARSIKKA Vs. STATE OF PUNJAB
October 11, 1960
MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED MANAGEMENT OF BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. B DASAPPA M T
February 3, 1960
MANAGEMENT OF BIRLA COTTON SPINN ING AND WEAVING MILLS LIMITED DELHI Vs. ITS WORKMEN
April 8, 1960
MANAGEMENT OF CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. SECRETARY CANNANORE SPINNING AND WEAVING MILLS WORKERS UNION
February 4, 1960
MANAGEMENT OF CHANDRAMALAI ESTATE ERNAKULAM Vs. ITS WORKMEN
April 4, 1960
MANAGEMENT OF ITAKHOOLIE TEA ESTATE Vs. ITS WORKMEN
January 14, 1960
MANAGEMENT OF KAIRBETTA ESTATE KOTAGIRI P O Vs. RAJAMANICKARN
March 24, 1960
MANAGEMENT OF MADURA MILLS CO LIMITED Vs. THEIR WORKMEN
November 23, 1960
MANAGEMENT OF PRATAP PRESS NEW DELHI Vs. SECRETARY DELHI PRESS WORKERS UNION DELHI IN C A NO 482 OF 58 AND ITS WORKMEN IN C A NO 189 OF 59
February 23, 1960
MANAGEMENT OF RAJENDRA MILLS LIMITED IN C AS NOS 295 AND 296 OF 58 MANAGEMENT OF JAWAHAR MILLS LIMITED IN C A NO 294 OF 58 Vs. THEIR WORKMEN:THEIR WORKMEN
February 11, 1960
MANAGEMENT OF SWATANTRA BHARAT MILLS NEW DELHI Vs. RATAN LAL
March 28, 1960
MANAGEMENT OF THE KODANERI ESTATE Vs. ITS WORKMEN
February 22, 1960
MANAGEMENT OF TRICHINOPOLY MILLS LIMITED Vs. NATIONAL COTTON TEXTILE MILL WORKERS UNION
January 13, 1960
MANAGEMENT OF VISHNU SUGAR MILLS LIMITED HARKHUA Vs. WORKMEN
March 9, 1960
MANAGER BENGAL NAGPUR COTTON MILLS LIMITED Vs. J BASLIAN
February 26, 1960
MANNA LAL Vs. COLLECTOR OF JHALAWAR
December 7, 1960
MANOHAR LAL Vs. STATE OF PUNJAB
November 11, 1960
MINERAL DEVELOPMENT LIMITED Vs. UNION OF INDIA
August 31, 1960
MOHAMED DASTAGIR Vs. THE STATE OF MADRAS
February 26, 1960
MOHAMMAD DASTAGIR Vs. STATE OF MADRAS UNION OF INDIA
February 28, 1960
MOTI RAM Vs. SURAJ BHAN
February 3, 1960
MOTI SINGH Vs. STATE OF UTTAR PRADESH
January 23, 1960
MUIR MILLS CO LIMITED KANPUR Vs. THEIR WORKMEN
April 7, 1960
MULLER AND PHIPPS INDIA PRIVATE LIMITED NEW DELHI Vs. K C SUD
April 11, 1960
N KALINDI Vs. TATA LOCOMOTIVE AND ENGINEERING CO LTD
March 25, 1960
NAGINDRA BALA MITRA Vs. SUNIL CHANDRA ROY
February 12, 1960
NAND LAL MISRA Vs. KANHAIYA LAL MISRA
April 1, 1960
NANDURI YOGANANDA LAKSHMINARASIMHACHARI Vs. AGASTHE SWARASWAMIVARU
January 15, 1960
NARAIN DAS Vs. STATE OF UTTAR PRADESH
September 14, 1960
NATHMAL TOLARAM Vs. SUPERINTENDENT OF TAXES DHUBRI
October 18, 1960
NEW INDIA MOTORS P LIMITED NEW DELHI Vs. K T MORRIS
March 22, 1960
NEW MANECK CHOWK SPG AND WVG CO LIMITED AHMEDABAD Vs. TEXTILE LABOUR ASSOCIATION ANMEDA BAD
December 7, 1960
NEWSPAPERS LIMITED; ALLAHABAD Vs. U P STATE INDUSTRIAL TRIBUNAL
May 4, 1960
NEWTON CHIKLI COLLIERIES LIMITED Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL
October 19, 1960
NORTH BROOK JUTE CO LIMITED Vs. THEIR WORKMEN
March 23, 1960
ORIENTAL METAL PRESSING WORKS P LIMITED Vs. BHASKAR KASHINATH THAKOOR
December 16, 1960
ORISSA CEMENT LIMITED Vs. THEIR WORKMEN
March 22, 1960
P C JOSHI Vs. STATE OF UTTAR PRADESH
October 25, 1960
PADAM SEN Vs. STATE OF UTTAR PRADESH
September 27, 1960
PANDIT JHANDU LAL Vs. STATE OF PUNJAB
November 16, 1960
PANNALAL NANDLAL BHANDARI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY BOMBAY
October 18, 1960
PARBHANI TRANSPORT CO OPERATIVE SOCIETY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY AURANGABAD
March 7, 1960
PARSRAM PARUMAL Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
November 7, 1960
PEIRCE LESLIE AND COMPANY LIMITED KOZHIKODE Vs. THEIR WORKMEN
March 9, 1960
PETLAD TURKEY RED DYE WORKS COMPANY LIMITED Vs. DYES AND CHEMICAL WORKERS UNION
February 3, 1960
PHALTAN SUGAR WORKS LIMITED SAKHARWADI Vs. EMPLOYEES OF THE PHALTAN SUGAR WORKS LTD
April 12, 1960
PINGLE INDUSTRIES LIMITED SECUNDERABAD Vs. COMMISSIONER OF INCOME TAX HYDERABAD
April 26, 1960
PIVARE LAL ADISHWAR LAL Vs. COMMISSIONER OF INCOME TAX DELHI
April 26, 1960
PORT ENGINEERING WORKS Vs. THEIR WORKMEN
February 8, 1960
PRAMATHA NATH MUKHERJEE Vs. STATE OF WEST BENGAL
March 11, 1960
PRATAP SINGH Vs. STATE OF VINDHYA PRADESH NOW MADHYA PRADESH
November 18, 1960
PRESIDENT OF INDIA Vs. BERUBARI UNION AND EXCHANGE OF ENCLAVES
March 14, 1960
PRINTERS MYSORE PRIVATE LIMITED Vs. POTHAN JOSEPH
April 27, 1960
PROVAT KUMAR MITTER Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
December 8, 1960
PUNJAB NATIONAL BANK, LIMITED Vs. WORKMEN
December 6, 1960
PURUSHOTTAM UMEDBHAI AND CO Vs. MANILAL AND SONS
October 7, 1960
QAMAR SHAFFI TYABJI Vs. COMMISSIONER EXCESS FRONTS LAX HYDERABAD
April 18, 1960
R G S NAIDU AND CO Vs. COMMISSIONER OF INCOME TAX AND EXCESS PROFITS TAX MADRAS
December 14, 1960
R MUTHAMMAL DIED Vs. SUBRAINANIASWAMI DEVASTHANAM TIRUCHENDUR
January 14, 1960
R P KAPUR Vs. STATE OF PUNJAB
March 25, 1960
R P KAPUR Vs. SARDAR PRATAP SINGH KAIRON
October 28, 1960
R S A C KASI IYER Vs. COMMISSIONER OF INCOME TAX MYSORE TRAVANCORE COCHIN AND COORG BANGALORE
September 1, 1960
RABARI CHELA JADAV Vs. STATE OF BOMBAY
February 26, 1960
RADHAKISHAN LAXMINARAYAN TOSHNIWAL Vs. SHRIDHAR RAMCHANDRA ALSHI
August 23, 1960
RAGHUVANSHI MILLS LIMITED BOMBAY Vs. COMMISSIONER OF INCOME TAX
December 7, 1960
RAJA BAHADUR VISHESHWARA SINGH Vs. COMMISSIONER OF INCOME TAX BIHAR AND ORISSA IN ALL THE APPEALS
December 15, 1960
RAJA BHANU PRATAP SINGH Vs. ASSISTANT CUSTODIAN E P BAHRAICH
July 29, 1960
RAJA NARAYANLAL BANSILAL Vs. MANECK PHIROZ MISTRY
August 31, 1960
RAJKUMARI KAUSHALYA DEVI Vs. BAWA PRITAM SINGH
April 20, 1960
RAJPUTANA MINING AGENCIES LIMITED Vs. UNION OF INDIA
August 31, 1960
RAM DAYA RAM Vs. STATE OT MAHARASHTRA:STATE OT MAHARASHTRA
December 5, 1960
RAM NATH Vs. RAM NATH CHHITTAR MAL
September 8, 1960
RAM PADARATH MAHTO Vs. MISHRI SINHA
November 17, 1960
RAM PRASAD VISHWAKARMA Vs. CHAIRMAN INDUSTRIAL TRIBUNAL PATNA
December 12, 1960
RAMESHWAR DAYAL UNION OF INDIA AND 0M DUTT SHARMA AND B D PATHAK Vs. STALE OF PUNJAB:STALE OF PUNJAB
December 5, 1960
RAMNAGAR CANE AND SUGAR COMPANY LIMITED Vs. JATIN CHAKRAVORTY
May 5, 1960
RAMNARAIN SONS PR LIMITED Vs. COMMISSIONER OF INCOME TAX BOMBAY
December 5, 1960
RANGILDAS VARAJDAS KHANDWALA Vs. COLLECTOR OF SURAT
October 3, 1960
RARUHA SINGH Vs. ACHAL SINGH
March 24, 1960
RASHTRIYA MILL MAZDOOR SANGH PAREL BOMBAY Vs. APOLLO MILLS LTD
March 10, 1960
ROHTAS INDUSTRIES LIMITED Vs. ITS WORKMEN
February 3, 1960
ROHTAS SUGAR LIMITED Vs. MAZDOOR SEVA SANGH
February 12, 1960
S C CAMBATTA AND CO PRIVATE LIMITED BOMBAY Vs. COMMISSIONER OF EXCESS PROFITS TAX BOMBAY
November 30, 1960
S N KAMBLE Vs. SHOLAPUR BOROUGH MUNICIPATITY
August 27, 1960
S N NAMASIVAYAM CHETTIAR S N NAMASIVAYAM CHETTIAR S N NAMASIVAYAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF INCOME TAX MADRAS:COMMISSIONER OF EXCESS PROFITS TAX MADRAS
February 3, 1960
SAHEBZADA MOHAMMAD KAMGARH SHAH Vs. JAGDISH CHANDRA DEO DHABAI DEB
April 21, 1960
SAHIBZADA SAIYED MUHAMMED AMIRABBAS ABBASI Vs. STATE OF MADHYA BHARAT NOW MADHYA PRADESH
February 26, 1960
SAMARTH TRANSPORT CO PRIVATE LIMITED Vs. REGIONAL TRANSPORT AUTHORITY NAGPUR
September 8, 1960
SANT RAM Vs. GENERAL OF INDIA
April 7, 1960
SANWAT SINGH Vs. STATE OF RAJASTHAN
December 9, 1960
SARAT CHANDRA RABHA Vs. KHAGENDRANATH NATH
October 27, 1960
SARDAR SHAMSHER SINGH Vs. RAJA SARDA NARAIN SINGH
August 5, 1960
SARJOO PRASAD Vs. STATE OF UTTAR PRADESH
December 16, 1960
SARWARLAL MIL SHAH SARWAR ALI Vs. STATE OF HYDERABAD
March 16, 1960
SATYADHYAN GHOSAL Vs. DEORAJIN DEBI
April 20, 1960
SETABGANJ SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
November 17, 1960
SETH JAMNADAS DAGA Vs. COMMISSIONER OF INCOME TAX
December 12, 1960
SETH MATHURADAS COMMISSIONER OF INCOME TAX Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL :SETH MATHURADAS
November 22, 1960
SHAHDARA DELHI SAHARANPUR LIGHT RAILWAY COMPANY LIMITED Vs. UPPER DOAB SUGAR MILLS LTD
February 9, 1960
SHANNO DEVI Vs. MANGAL SAIN
September 7, 1960
SHEW BUX MOHATA Vs. BENGAL BREWERIES LTD
September 15, 1960
SHIVJI NATHUBHAI Vs. UNION OF INDIA
January 19, 1960
SHOORJI VALLABHDAS AND CO BOMBAY Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX BOMBAY
April 19, 1960
SHUBHLAXMI MILLS LIMITED Vs. UNION OF INDIA
September 2, 1960
SITA RAM SUGAR MILK LIMITED BAITALPUR DISTRICT DEORIA U P DEORIA SUGAR MILLS LIMITED DEORIA U P THE STATE OF UTTAR PRADESH Vs. THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN
March 21, 1960
SRISH CHANDRA SEN Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
November 23, 1960
STAE OF GUJARAT Vs. PARSHOTTAM KANAIYALAI
August 31, 1960
STANDARD VACUUM BEFINING CO OF INDIA LIMITED Vs. THEIR WORKMEP
April 6, 1960
STATE BANK OF INDIA Vs. ITS WORKMEN
February 22, 1960
STATE BANK OF INDIA Vs. M SELVARAJ DANIEL
December 19, 1960
STATE OF ANDHRA PRADESH Vs. GADDAM VENKATAPPAYYA
December 8, 1960
STATE OF BIHAR Vs. S K ROY
April 25, 1960
STATE OF BIHAR Vs. KUNDAN SINGH
April 25, 1960
STATE OF BIHAR Vs. RANI SONABATI KUMARI
September 20, 1960
STATE OF BIHAR Vs. KRIPA SHAIKAR JAISWAL
October 14, 1960
STATE OF BOMBAY Vs. SUPREME GENERAL FILMS EXCHANGE LTD
April 22, 1960
STATE OF BOMBAY Vs. S S MIRANDA LTD
March 25, 1960
STATE OF BOMBAY Vs. HOSPITAL MAZDOOR SABHA
January 29, 1960
STATE OF BOMBAY Vs. S L APTE
December 9, 1960
STATE OF BOMBAY Vs. AUTOMOBILE AND AGRICULTURAL INDUSTRIES CORPORATION BOMBAY
December 6, 1960
STATE OF KERALA Vs. C M FRANCIS AND CO
December 12, 1960
STATE OF KERALA Vs. V M PATEL
October 12, 1960
STATE OF KERALA Vs. COCHIN COAL COMPANY LIMITED
October 31, 1960
STATE OF MADHYA PRADESH Vs. BALDEO PRASAD
October 3, 1960
STATE OF MADHYA PRADESH Vs. CHINTAMAN SADASHIVA WAISHAMPAYAN
November 1, 1960
STATE OF MADHYA PRADESH Vs. GWALIOR SUGAR COMPANY, LIMITED
November 30, 1960
STATE OF MADRAS Vs. M A NOOR MOHAMMAD AND CO
August 12, 1960
STATE OF MAHARASHTRA Vs. BANDHAN RAM BHANDANI
September 23, 1960
STATE OF MAHARASHTRA Vs. RATILAL VADILAL AND BROS
November 15, 1960
STATE OF MAHARASHTRA Vs. VISHNU RAMCHANDRA
October 18, 1960
STATE OF MYSORE Vs. MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED
September 14, 1960
STATE OF ORISSA Vs. GOBINDA RATH
September 20, 1960
STATE OF ORISSA Vs. KARAMSHI WAGHJI CHAUDA
September 20, 1960
STATE OF ORISSA Vs. CHAKOBHAI GHELABHAI AND CO
September 20, 1960
STATE OF ORISSA Vs. RAM NARAYAN DAS
September 8, 1960
STATE OF ORISSA Vs. DHIRENDRANATH DAS
August 18, 1960
STATE OF PUNJAB Vs. SODHA SULCHDEV SINGH
November 15, 1960
STATE OF RAJASTHAN Vs. THAKUR PRATAP SINGH
August 18, 1960
STATE OF UTTAR PRADESH Vs. DEOMAN UPADHYAYA
May 6, 1960
STATE OF UTTAR PRADESH Vs. RAJA SYED MOHAMMAD SAADAT ALI KHAN IN C A NO 306 OF 57 :RAJA BIRENDRA BIKRAM SINGH IN C A NO 307 OF 57 :HIS HIGHNESS MAHARAJA SUKHJIT SINGH IN C A NO 308 OF 57
July 28, 1960
STATE OF UTTAR PRADESH Vs. H H MAHARAJA BRIJENDRA SINGH
August 26, 1960
STATE OF UTTAR PRADESH Vs. BASTI SUGAR MILLS COMPANY LIMITED
November 11, 1960
STATE OF UTTAR PRADESH Vs. HAFIZ MOHAMMAD ISMAIL:HAFIZ JAWED ALI
February 9, 1960
STATE OF UTTAR PRADESH Vs. KHUSHI RAM
April 1, 1960
STATE OF UTTAR PRADESH Vs. BABU RAM UPADHYA
November 25, 1960
STATE OF UTTAR PRADESH Vs. AJODHYA PRASAD
November 25, 1960
STATE OF VINDHYA PRADESH NOW MADHVA PRADESH BRIJINDAR SINGH Vs. MORADHWAJ SINGH CTO IN C AS NOS 40 TO 109 OF 1955 AND 2 THE STATE OF VINDHYA PRADESH NOW MADHYA PRADESH IN C A NO 110 OF 1955
February 24, 1960
STATE OF WEST BENGAL Vs. NABA KUMAR SEAL
August 20, 1960
SUDHANSUSEKHAR SINGH DEO HRUAYA CHANDRA DEB BIRABAR HARICHANDAN Vs. STATE OF ORISSA
September 21, 1960
SUPERINTENDENT CENTRAL PRISON FATEHGARH Vs. RAM MANOHAR LOHIA
January 21, 1960
SURAJPAL SINGH Vs. STATE OF UTTAR PRADESH
December 7, 1960
SWADESAMITRAN LIMITED MADRAS Vs. THEIR WORKMEN
March 1, 1960
SWADESHI COTTON MILLS CO LIMITED KANPUR Vs. RAJESHWAR PRASHAD
November 14, 1960
SWADESHI INDUSTRIES LIMITED Vs. ITS WORKMEN
January 13, 1960
T CAJEE Vs. U JORMANIK SIEM ANOTHER
September 20, 1960
TATA IRON AND STEEL CO LIMITED BOMBAY Vs. S R SARKAR
August 29, 1960
TEA DISTRICTS LABOUR ASSOCIATION CALCUTTA Vs. EX EMPLOYEES OF TEA DISTRICTS LABOUR ASSOCIATION
March 9, 1960
TEXTILE MACHINERY CORPORATION LIMITED Vs. ITS WORKMEN
January 18, 1960
THAKUR KESARI SINGH Vs. STATE OF RAJASTHAN
October 19, 1960
THAKUR MANMOHAN DEO TIKAITNI FALDANI KUMARI Vs. STATE OF BIHAR
September 19, 1960
TINNEVELLY TUTICORIN ELECTRIC SUPPLY CO LIMITED Vs. THEIR WORKMEN
February 22, 1960
TIRLOK NATH Vs. UNION OF INDIA
November 1, 1960
TITAGHUR PAPER MILLS COMPANY, LIMITED Vs. RAM NARESH KUMAR
March 3, 1960
TOBACCO MANUFACTURERS INDIA LIMITED Vs. COMMISSIONER OF SALES TAX BIHAR PATNA
October 26, 1960
TRAVANCORE RUBBER AND TEA CO LTD Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX KERALA
December 15, 1960
TUNGABHADRA INDUSTRIES LIMITED KURNOOL Vs. COMMERCIAL TAX OFFICER KURNOOL
October 18, 1960
TUNGABHADRA INDUSTRIES LTD Vs. COMMERCIAL TAX OFFICER
October 18, 1960
U P ELECTRIC SUPPLY CO LIMITED Vs. WORKMEN OF S M CHOUDHARY CONTRACTORS
March 8, 1960
UNIVERSAL IMPORTS AGENCY ANOTHER VICTORY TRADERS Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS:CHIEF CONTROLLER OF IMPORTS AND EXPORTS
August 23, 1960
UPPER GANGES SUGAR MILLS LIMITED KHALIL UL RAHMAN Vs. KHALIL UL RAHMAN:UPPER GANGES SUGAR MILLS LIMITED
September 6, 1960
V T S THYAGASUNDARADOSS THEVAR Vs. V T S SEVUGA PANDIA THEVAR
February 25, 1960
VADIALA PANCHAL Vs. DATTATRAYA DULAJI GHADIGAONKER
May 6, 1960
VANGUARD FIRE AND GENERAL INSURANCE CO LIMITED MADRAS Vs. FRASER AND ROSS
May 4, 1960
VASANLAL MAGANBHAI SANJANWALA THE PRATAP SPINNING WEAVING MANUFACTURING CO LIMITED Vs. STATE OF BOMBAY NOW MAHARASHTRA :STATE OF BOMBAY NOW MAHARASHTRA
August 25, 1960
VITTHALBHAI NARANBHAI PATEL Vs. COMMISSIONER OF SALES TAX M P NAGPUR
September 6, 1960
VOLTAS LIMITED Vs. ITS WORKMEN
December 9, 1960
WESTERN INDIA MATCH COMPANY, LIMITED Vs. INDUSTRIAL TRIBUNAL
January 30, 1960
WORKMEN OF INDIAN TURPENTINE AND ROSIN CO LIMITED BAREILLY Vs. INDIAN TURPENTINE AND ROSIN CO LTD
April 6, 1960
WORKMEN OF THE HERCULES INSURANCE CO LIMITED Vs. HERCULES INSURANCE CO LTD
December 7, 1960
YELLAPPAGOUDA SHANKARGOUDA PATIL Vs. BASANGOUDA SHIDDANGOUDA PATIL
March 9, 1960
ZORASTER AND CO Vs. COMMISSIONER OF INCOME TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT NOW MADHYA PRADESH
August 17, 1960