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Case Index
Title
Date
ABDUL KABIR Vs. JAMILA KHATOON
January 5, 1950
ABDUL RAHIM Vs. KING
January 31, 1950
ABDUL WAKIL KHAN Vs. BIBI TALIMUNNISSA
March 14, 1950
ABINASH CHANDRA CHAKRAVERTY Vs. SM KAMLA DEVI
February 13, 1950
ACHHAIBAR MISSIR Vs. SOHAN TELI
August 16, 1950
AMLESHWAR DAYAL SINHA Vs. STATE OF BIHAR
October 10, 1950
ATTA KARIM Vs. BIBI HABIBA SOGHRA
February 28, 1950
AWADH BIHARI SINGH Vs. JADU RAI
February 8, 1950
BABU PRASAD JHA Vs. MAHABIR JHA
April 11, 1950
BABU RAMESHWAR PRASAD SINGH Vs. AYYUB
March 23, 1950
BADRI NARAIN SINGH Vs. BAGESHWARI PRASAD DUBEY
March 21, 1950
BADRI PRASAD Vs. BRINDABAN BIHARI LAL
March 23, 1950
BAGARAM TULOULE Vs. STATE OF BIHAR
April 5, 1950
BAGESHWARI DEVI Vs. INDIAN UNION
February 16, 1950
BAIKUNTH SINGH Vs. JHULAN SINGH
April 21, 1950
BALMAKUND Vs. FIRM PIRTHIRAJ GANESH DAS
February 21, 1950
BALMATI KUARI Vs. JAGBANDHAN NATH TEWARY
May 11, 1950
BANKIM CHANDRA CHAKRAVARTY Vs. RAMKRISHNA SINGH
March 27, 1950
BANWARI LAL Vs. MADAN MOHAN
February 23, 1950
BASHIR Vs. STATE
August 16, 1950
BASMATTIA MALAHIN Vs. KAILASH CHANDRA SINGH
January 4, 1950
BASO BELDAR Vs. PARMESHWAR NARAYAN SINGH
February 27, 1950
BASUKI PRASAD SINGH Vs. SATYA KINKAR SAHANA
May 1, 1950
BHAGWATI PRASAD SAH Vs. RADHA KISHUN SAH
February 13, 1950
BHARATI PRESS Vs. CHIEF SECRETARY
October 13, 1950
BHOLA Vs. KAUSHALYA
November 13, 1950
BIBI ALIQUNNISSA Vs. SK SHAFIQUE
February 7, 1950
BIBI ASGHARI Vs. MUHAMMAD KASIM
February 22, 1950
BIBI KHUDAI JATUL KUBRA Vs. BHAGALAN
March 13, 1950
BILAS DEVI Vs. BANSIDHAR SAHU
December 13, 1950
BIR SINGH Vs. BUDHU RAM
March 22, 1950
BRAHMESHWAR PRASAD Vs. STATE OF BIHAR
February 14, 1950
BRAJNANDAN SHARMA Vs. STATE OF BIHAR
March 29, 1950
BUKHTIARPUR BIHAR LIGHT RAILWAY CO LTD Vs. DISTRICT BOARD
September 29, 1950
BUKHTIARPUR BIHAR LIGHT RLY CO LTD Vs. STATE OF BIHAR
September 8, 1950
BUNDI SINGH Vs. JAIPRAKASH SINGH
February 2, 1950
C H BENSON Vs. RAM ARJUN DAS
July 27, 1950
CHANDRA SHEIKHAR PRASAD SINGH Vs. STATE OF BIHAR
August 24, 1950
CHUTAHRU BHAGAT Vs. HIALAL SAH
January 12, 1950
DAMARI RAI Vs. RAMPIRIT AHIR
February 14, 1950
DASRATHI RAI CHAUDHURY Vs. KALI CHARAN GHOSH
February 1, 1950
DEOBRAT SHASTRI Vs. RANG BAHADUR SINGH
August 7, 1950
DEORAJ SINGH AND OTHERS Vs. RAMBILAS SINGH AND OTHERS
November 27, 1950
DEVABRATA GANGULI Vs. STATE OF BIHAR
February 3, 1950
DEWAN SINGH Vs. DEO NARAIN SINGH
August 28, 1950
DHANI SAHU Vs. JIRJODHAN PRASAD SINGH
August 11, 1950
DWARKA NATH SAHAI Vs. KEDAR NATH SAHAI
December 4, 1950
FIRM RAM KISHUN SHAH ETWARI SAHU Vs. JAMUNA PRASAD
November 28, 1950
G L BISWAS Vs. STATE
August 8, 1950
GAJADHAR MARWARI Vs. BAIDYANATH MANDAL
April 5, 1950
GANESH RAM Vs. BAIKUNTHESH PRASAD SINGH
April 13, 1950
GAURI SHANKAR JHUNJHUNWALA Vs. BALDEO SAHUJEE
March 30, 1950
GHANSHYAM DAS GANGADHAR Vs. COMMISSIONER OF INCOME TAX
October 12, 1950
GHULETAN DUBE Vs. KAMLAPATI SUKLA
August 25, 1950
GIRIJA NANDAN SINGH Vs. GIRDHARI SINGH
March 27, 1950
GOPAL KRISHNA PAL Vs. STATE
December 6, 1950
GOPALJI SHARMA Vs. STATE
November 15, 1950
GUPTESHWAR MISSIR Vs. CHATURANAND MISSIR
February 24, 1950
HAKIM MD IDRIS Vs. KABIR
March 20, 1950
HARENDRA NATH PATHAK Vs. STATE
September 12, 1950
HARIHAR PRASAD Vs. PRASAD MAHTON
February 28, 1950
HIRA MISTIRY Vs. RAM BRIKSH SINGH
August 8, 1950
HITLAL MAHTON Vs. KAMESHWAR SINGH BAHADUR
September 14, 1950
INDERDEO SINGH Vs. STATE
August 17, 1950
ISARI TIWARI Vs. BINDESHWARI PANDEY
February 7, 1950
J W BROUCKE Vs. KAMLESHWARI NARAIN SINGH
April 25, 1950
JAGDHARI KOERI Vs. AMBIKA SINGH
June 29, 1950
JAI GOBIND SINGH Vs. BAGAL LAL SINGH
March 23, 1950
JAMUNA PRASAD Vs. JOGENDRA PRASAD
March 14, 1950
JAMUNA PRASAD LALA Vs. BENGAL IRON CO LTD
March 10, 1950
JANI KUER Vs. STATE OF BIHAR
October 12, 1950
JANKI PRASAD CHOUDHARY Vs. RAM KRIPAL PANDEY
December 19, 1950
JANKI PRASAD CHOUDHARY Vs. RAMKRIPAL PANDEY
January 25, 1950
JATADHARI PRASAD Vs. KISHUN LAL DARUKA
July 27, 1950
JHARIA COAL FIELD ELECTRIC SUPPLY CO LTD Vs. KALURAM AGARWALA
December 21, 1950
JOGESH PRASAD SINGH Vs. RAMCHANDAR PRASAD SINGH
March 23, 1950
JOYNARAIN SAROGI Vs. BROJENDRA NATH MISRA AND OTHERS
November 17, 1950
KALYANPUR LIME WORKS LTD Vs. STATE OF BIHAR
August 30, 1950
KAMAKSHYA NARAIN SINGH Vs. PROVINCE OF BIHAR
January 9, 1950
KAULESARI SINGH Vs. AMBIKA DUTT SINGH
February 13, 1950
KHUB NARAIN MISSIR Vs. RAMCHANDRA NARAIN DASS
January 25, 1950
KING Vs. BALDEO PASWAN
January 11, 1950
KISHUN DAS Vs. GANESH RAM
May 9, 1950
KRISHNADEVANAND RAMJI Vs. KAPILDEO DAS
January 19, 1950
KUNJ BEHARI BANKA Vs. STATE
December 14, 1950
LAL SURAJ PRASAD Vs. RAM CHARITAR SINGH
January 18, 1950
LAXMI NARAYAN NARAYAN SINGH Vs. DIPEN RAI
January 31, 1950
M A RAUF Vs. BODHI SINGH
May 5, 1950
MADAN LAL Vs. GHASIRAM
August 24, 1950
MADHUSUDAN LAL Vs. SAILENDRA KISHORE
February 21, 1950
MAHABIR SINGH Vs. STATE
September 12, 1950
MAHADEO CHOUDHARY AND OTHERS Vs. SM. PARBATI DEVI AND OTHERS
February 1, 1950
MAHENDRA LAL KUSHIARY Vs. GURDEYAL SINGH AND ANOTHER
December 7, 1950
MANIK LAL MARTIA Vs. STATE OF BIHAR
May 3, 1950
MANINDRA NATH BHATTACHARJEE Vs. RAMPADA PAL
April 5, 1950
MIR HASAN KHAN Vs. STATE
December 21, 1950
MOHAMMAD JAMIL AHMAD AND ANOTHER Vs. SURAJ NARAIN PD.
February 28, 1950
MOHAN JHA Vs. SHIVADAYAL PRASAD
January 16, 1950
MOHAN LAHIRI Vs. KING
January 13, 1950
MOHIT LAL PANDIT Vs. STATE OF BIHAR
October 4, 1950
MRS. J.L. QUADROS Vs. ADELINE TERESA QUARDROS AND OTHERS
November 17, 1950
MURLI PRASAD GUPTA Vs. SHEO KISHORE NARAIN
March 23, 1950
NAGENDRA PRATAP SINGH DEO Vs. JOHARMAL PADIA
May 10, 1950
NATHU SINGH AND ANOTHER Vs. ROHIN SINGH AND OTHERS
November 15, 1950
NITYA GOPAL GOSWAMI Vs. SM GANGAMANI DEVI
March 24, 1950
NUR DEWAN Vs. STATE
August 9, 1950
PANCHAN J RATHORE Vs. MOHAN MOGHA
February 1, 1950
PARMESHWAR RAM BHADANI Vs. STATE OF BIHAR
August 28, 1950
PITAMBAR CHAUDHURY Vs. ACHOKI CHAUDHURY
February 6, 1950
PRAYAG DUSADH Vs. RAMJATAN PANDEY
April 24, 1950
PREMLAL HAJRA Vs. KING
January 31, 1950
PROVINCE OF BIHAR Vs. KAMAKSHYA NARAIN SINGH
February 1, 1950
PROVINCE OF BIHAR Vs. CHOUDHARY BALAM SINGH
February 14, 1950
PROVINCE OF BIHAR Vs. PRITHVI CHAND LAL CHOWDHURY
October 12, 1950
PROVINCE OF BIHAR Vs. SURENDRA PRASAD OJHA
December 7, 1950
PROVINCE OF BIHAR Vs. ABDUL MAJID
September 12, 1950
RAGHUBANS PRASAD SINGH Vs. LAKHAN GOPE
April 24, 1950
RAGHURAJ PRASAD SINGH Vs. BASUDEO SINGH
February 9, 1950
RAJA BAHADUR VISHESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
October 13, 1950
RAJA RAM SINGH Vs. KANHAYA RAI
January 18, 1950
RAJBALLAM SINGH Vs. MADHUSUDAN PRASAD SINGH
March 24, 1950
RAJBANSHI THAKUR Vs. CHANDEY JHA
September 12, 1950
RAJKUMAR RAM Vs. CHAIRMAN SASARAM MUNICIPALITY
March 21, 1950
RAJKUMAR SINGH Vs. UCHIT TATWA
December 13, 1950
RAM KISHUN RAI Vs. ASHIRBAD RAI
May 3, 1950
RAM KRISHNA DAS Vs. BINDESHWARI PRASAD
January 11, 1950
RAM LAKHAN SAO Vs. STATE
November 17, 1950
RAM PRASAD SAO Vs. SHANKAR PRASAD SAO
September 8, 1950
RAM RANBIJAYA PRASAD SINGH Vs. STATE OF BIHAR
August 7, 1950
RAM SWARUP SINGH Vs. KAMALA PRASAD SINGH
March 23, 1950
RAMA GOPE Vs. STATE
June 12, 1950
RAMAUTAR AHIR Vs. STATE
November 14, 1950
RAMAUTAR SINGH Vs. RAMSEWAK LAL
February 27, 1950
RAMCHARITAR SAH Vs. BIFAI MAHTO
September 20, 1950
RAMESHWAR PRASAD SAHU Vs. PARMESHWAR PRASAD SAHU
September 22, 1950
RAMJANAM TEWARY Vs. BINDESHWARI BAI
March 21, 1950
RAMLAKHAN RAM Vs. STATE
August 8, 1950
RAMNATH SINGH Vs. DAWAS SINGH
May 10, 1950
RAMNIVAS KHANDELWAL Vs. MARIAM
September 15, 1950
RATAN ROY Vs. STATE OF BIHAR
March 14, 1950
RUKMINI DEVI Vs. RAMBILAS SINGH
February 24, 1950
SAGRI BHAGAT Vs. STATE OF BIHAR
December 14, 1950
SAHABU MAHTON Vs. HARI RAM MAHTO
May 8, 1950
SAHIDAN Vs. RAHMAT ALI
October 4, 1950
SANTOSH KUMAR JAIN Vs. STATE
March 22, 1950
SARAJOO PD Vs. RAMPAYARI DEBI
April 19, 1950
SAYEEDAH KHATOON Vs. STATE OF BIHAR
October 13, 1950
SHAIKH ALI JAN Vs. PHAGUNI
January 17, 1950
SHAM SUNDAR SINGH Vs. DHIRENDRA NATH CHANDRA
May 12, 1950
SHEONANDAN SINGH Vs. MAIDA KUER
March 17, 1950
SHEONATH PRASAD Vs. BINDESHWARI PRASAD CHAUDHURY
April 25, 1950
SHEOPUJAN SINGH Vs. CHANDI SINGH
September 20, 1950
SHEOSAGAR SINGH Vs. SITARAM KUMHAR
December 21, 1950
SIR KAMESHWAR SINGH Vs. PROVINCE OF BIHAR
January 24, 1950
SIR KAMESHWAR SINGH Vs. PROVINCE OF BIHAR
June 5, 1950
SIRIKISHUN SINGH Vs. JAIMANGAL SINGH
August 11, 1950
SM GANGAMONI DEVI Vs. KUMUD CHANDRA MAZUMDAR
May 3, 1950
SM LILA DEVI Vs. BHATU MAHTON
March 24, 1950
SONABASHI KUER Vs. CHAUDHURY RAMDEO SINGH
August 21, 1950
STATE Vs. BANWARI SINGH
February 28, 1950
STATE Vs. DASRATH JHA
December 19, 1950
STATE Vs. VISHWANATH PRASAD VARMA
October 27, 1950
STATE OF BIHAR Vs. AMIR HASAN
November 29, 1950
SUBA DUSADH Vs. SHIVA PRASAD
March 10, 1950
SUBODH GOPAL BOSE Vs. DALMIA JAIN AND CO LTD
September 19, 1950
SUBODH KUMAR SINGH Vs. STATE
December 21, 1950
SUKH LAL GOPE Vs. SATYADEO PRASAD
September 12, 1950
SUMAN TAWAFF Vs. GAYA MUNICIPALITY
November 17, 1950
SUNIRMAL DUTTA Vs. PROVINCE OF BIHAR
January 24, 1950
SURAJ NARAIN RAI Vs. STATE
May 11, 1950
SURENDRA NATH KARANDEO Vs. DIGAMBAR PATHAK
March 16, 1950
SURYA MOHAN THAKUR Vs. STATE OF BIHAR
December 14, 1950
THAKUR YUGAL KISHORE SINHA Vs. STATE OF BIHAR
April 5, 1950
THE SASA MUSA SUGAR MILLS LTD. Vs. SUGENI PANDEY AND ANOTHER
August 9, 1950
TOBACCO MANUFACTURERS INDIA LTD Vs. STATE OF BIHAR
May 16, 1950
TRUSTEES OF THE PROVIDENT FUND OF THE TINPLATE CO OF INDIA LTD Vs. MUKTILALL AGARWALA
May 12, 1950
UNION OF INDIA Vs. BAIJNATH MADAN LALL
August 21, 1950
VISHESWAR SINGH Vs. COMMISSIONER OF INCOME TAX
October 13, 1950
WAZIR MAHTON Vs. BADRI MAHTON
February 3, 1950