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Case Index
Title
Date
BAGIRITI Vs. LAXMIBAI
March 10, 1950
BAJI RAO Vs. GANAJI
March 10, 1950
BALDEY JAGIDISHWARAYYA Vs. KOTAGIRI TEJALINGAM
August 25, 1950
BAPURAO Vs. HANUMANTHRAO
March 21, 1950
BHIMALAXMINARAYAN S/O MALLAYYA Vs. MADAMSETTI KRISHNA S/O GUNAIAH
June 21, 1950
BHIMANNA Vs. ELHARA BASAPPA
July 28, 1950
GOVERNMENT OF HYDERABAD Vs. GOVINDU BAI
August 21, 1950
K. LAXMAN RAO Vs. BHAVANI SINGH
July 20, 1950
KAMMI MINNI NAGIAH Vs. POPUR VENKIAH
March 22, 1950
MAHABUB NISSA BEGUM Vs. MAHOMED YUSUFF
July 19, 1950
MOHAMMED ABDUR RAHMAN Vs. HYDERABAD STATE
August 9, 1950
MUNNALAL Vs. NAZIM (DIRECTOR) ECCLESIASTICAL DEPARTMENT
February 27, 1950
PANNALAL Vs. HARNA BAI
July 25, 1950
RADHABAI Vs. GANGO BAI
March 10, 1950
RAJJULAL Vs. JALALUDDIN
August 7, 1950
RAM KISHEN Vs. GOPAL PANDHARINATH
February 16, 1950
RAMALINGAM Vs. SREESELAM
December 27, 1950
SADASHIV BUSAPPA Vs. RAJA KISHTAPPA NAIK
March 1, 1950
SADASHIV PANDURANG Vs. NAMDEV DEVAYYA
March 31, 1950
SHAMARAO Vs. TRIMBAK RAO
February 17, 1950
SHAW AHMED MOHIUDDIN KADRI Vs. SHAH YEHIYA ALUM KADRI
August 10, 1950
SHOWKAT-UN-NISSA BEGUM Vs. STATE OF HYDERABAD
August 11, 1950
SUBBAMMA Vs. MOHD. ABDUL HAFIZ
August 7, 1950