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Case Index
Title
Date
ABDUL ALIM AND ORS. Vs. SH. MOHD. SAEED AND ORS.
November 16, 1950
ABDUR REHMAN KHAN AND ORS. Vs. RAGHBIR SINGH AND ORS.
August 28, 1950
AGHA JAFAR ALI KHAN AND ORS. Vs. RADHA KISHEN AND ORS.
October 5, 1950
AJIT SINGH Vs. THE STATE
November 14, 1950
ALI AHMAD Vs. AMARNATH
November 30, 1950
ALLA SINGH Vs. BACHAN SINGH
May 31, 1950
AMAR NATH BALI Vs. STATE
September 12, 1950
ANOKH SINGH Vs. NAGINA RAM
October 6, 1950
ARJAN SINGH, ETC. Vs. MAHOMMAD HUSSAIN AND OTHERS
April 3, 1950
BAKHTAWAR SINGH Vs. THE STATE
July 4, 1950
BALDEV SAHAI Vs. NEMI CHAND
March 23, 1950
BAWA SINGH AND ANR. Vs. MT. TARO
June 2, 1950
BEHARI LAL Vs. DAL CHAND AND ORS.
June 21, 1950
BEHARI LAL ATMA RAM AND ANR. Vs. L. KISHAN CHAND HARNAM DASS AND ORS.
July 7, 1950
BHOLA SINGH Vs. TEJA SINGH AND ANR.
July 4, 1950
BHOLU Vs. STATE
October 11, 1950
BINDRABAN KUNDAN LALL Vs. GAURI SHANKAR WALAITI RAM AND ORS.
April 4, 1950
BISHNA ALIAS BISHAN SINGH Vs. STATE OF PUNJAB
February 28, 1950
BRAHMA SAROOP SHARMA Vs. MUNICIPAL COMMITTEE DELHI
July 25, 1950
CHANGROO RAM AND ORS. Vs. MT. PUTLI AND ORS.
September 1, 1950
CHARAN DAS NARAIN SINGH Vs. THE STATE
June 16, 1950
CHINTU Vs. MT. CHANDO
May 26, 1950
CITY BANK OF LTD. Vs. SHIV SHARMA
September 22, 1950
CO-OPERATIVE ASSURANCE CO. LTD. Vs. LACHMAN SINGH BHAGAT SINGH
May 8, 1950
CROWN Vs. BRISH BHAN AND ANR.
January 2, 1950
CROWN Vs. KARAM SINGH SADHU SINGH
March 17, 1950
D.H.M. FRAMJI AND ORS. Vs. THE EASTERN UNION BANK, LTD.
October 12, 1950
DAULAT RAM Vs. BABOO RAM
March 20, 1950
DAULAT RAM AND OTHERS Vs. BALAK RAM AND OTHERS
March 14, 1950
DES RAJ SHARMA Vs. THE STATE
September 5, 1950
DEWAN CHAND ETC Vs. COMMISSIONER OF INCOME-TAX
November 15, 1950
DEWAN CHAND SABBARWAL Vs. UNION OF INDIA (UOI) AND ANR.
December 1, 1950
DIWAN CHAND CHAUDHRY Vs. K. NARENDER
August 7, 1950
DOMINION OF INDIA Vs. KHURANA BROS.
August 4, 1950
DR. S. KOPELIWITCH Vs. NARAIN DASS
December 14, 1950
DURGA DASS Vs. RAM RAKHA MAL AND ORS.
September 20, 1950
FAUJA SINGH AND ORS. Vs. CHANAN SINGH AND ORS.
June 22, 1950
FIRM GIANCHAND WALAITI RAM AND ORS. Vs. KISHAN CHAND
June 6, 1950
FIRM JAGAN NATH KUTHIALA ARHTI Vs. FIRM KHUSHI RAM BEHARI LAL
November 23, 1950
GANDA SINGH AND ORS. Vs. FATEH SINGH AND ORS.
August 28, 1950
GANESH DAS BAJAJ Vs. MUNICIPAL COMMITTEE DELHI
November 27, 1950
GANPAT RAI HIRA LAL Vs. AGGARWAL CHAMBER OF COMMERCE LTD.
September 13, 1950
GIAN CHAND, ETC Vs. SURRINDER KUMAR, ETC
August 16, 1950
GITA RAM KALSY Vs. MATHURA DASS
November 16, 1950
GOKAL CHAND GIAN CHAND Vs. ISHAR DASS DURGA DASS
September 26, 1950
GOVERNOR GENERAL IN COUNCIL AND ANR. Vs. ACHHRU RAM AND ANR.
October 31, 1950
GURBUX SINGH INDER SINGH Vs. BRIJ LAL CHIRANJI LAL AND ORS.
October 31, 1950
GURDIT SINGH BHAI PREM SINGH Vs. SURJAN SINGH AND ORS.
May 12, 1950
GURMUKH SINGH AND ANR. Vs. SADHU SINGH
April 27, 1950
HANS RAJ GUPTA AND CO Vs. COMMISSIONER OF INCOME TAX
August 4, 1950
HANS RAJ SALIG RAM Vs. L NIRANJAN LAL
June 12, 1950
HARDWARILAL, ETC. Vs. NARAIN DAS, ETC.
July 19, 1950
HARI RAM MUR LAL Vs. NIRANJAN LAL AND ORS.
April 21, 1950
HARI SINGH Vs. BALMOKAND AND ANOTHER
June 29, 1950
HARI SINGH Vs. THE STATE
March 24, 1950
HARI SINGH Vs. THE STATE
July 10, 1950
HARKISHAN Vs. RAGHBIR SINGH AND ANR.
June 20, 1950
HARNAM SINGH Vs. CROWN
January 14, 1950
HASHMAT Vs. IBRAHIM
November 23, 1950
HAZARA SINGH Vs. CHUHAR SINGH
June 1, 1950
HIND SCREWS Vs. OFFICIAL ASSIGNEE AND ORS.
October 6, 1950
HIRA LAL Vs. RAM KUMAR AND SONS
July 17, 1950
IN RE: THE FRONTIER BANK LTD. Vs. STATE
June 29, 1950
INCOME-TAX OFFICER Vs. STATE
May 19, 1950
INDAR SINGH Vs. GULZARA SINGH AND ORS.
July 27, 1950
INDER SINGH Vs. KUNDHA SINGH
July 21, 1950
INDRA PRAKASH KAHOL Vs. THE STATE
June 16, 1950
ISIDORE BOSE Vs. MRS. S. BROWN AND ANR.
August 28, 1950
JAGAN NATH Vs. MOTI RAM AND ORS.
June 7, 1950
JAGAT RAM Vs. GANGA AND ORS.
November 2, 1950
JAGAT SINGH Vs. TARA SINGH AND ANOTHER
May 29, 1950
JAGDISH BARSHAD Vs. VIR SINGH
October 23, 1950
JAI NARAIN Vs. GANESHI LAL
December 4, 1950
JANESHWAR LAL RAJESHWAR LAL Vs. DOMINION OF INDIA
September 7, 1950
JANG BAHADUR Vs. THE PRINCIPAL, MOHINDRA COLLEGE
December 1, 1950
JANG BAHADUR SANT LAL Vs. THE PRINCIPAL, MOHINDRA COLLEGE
September 15, 1950
JARNAIL SINGH, ETC. Vs. CHATAR SINGH, ETC.
May 24, 1950
JETHU SINGH BISHAN SINGH Vs. KISHAN SINGH HIRA SINGH
November 8, 1950
JITU MAL Vs. KASTURI LAL,
December 5, 1950
K SATWANT SINGH Vs. STATE OF PUNJAB
June 19, 1950
KALI RAM Vs. STATE
October 13, 1950
KARAM DASS Vs. STATE
September 9, 1950
KARAM SINGH Vs. CROWN
October 6, 1950
KARNAL DISTILLERY CO. LTD. Vs. L.P. JASWAL
August 17, 1950
KARORA SINGH Vs. KARTAR SINGH AND ORS.
June 19, 1950
KAUR SINGH KUNDHA SINGH Vs. THE STATE
November 8, 1950
KAUSHALYA DEVI Vs. BAIJ NATH
August 28, 1950
KEHAR SINGH CHANDA SINGH Vs. THE STATE OF PEPSU
July 21, 1950
KHAIR DIN AND ANOTHER Vs. SAIN AND ANOTHER
March 30, 1950
KHARATI RAM Vs. RAM LAL AND ORS.
December 8, 1950
KHUSHI RAM AND OTHERS Vs. MEHR CHAND AND OTHERS
April 11, 1950
KINDAN LAL Vs. UGGAR SINGH
October 10, 1950
KIRLU S/O. KHARKU AND ORS. Vs. MST. KISHAN DEI AND ANR.
June 21, 1950
KIRPAL SINGH Vs. STATE
December 29, 1950
KISHORE CHAND RAMJI DAS Vs. IN RE
May 12, 1950
KISHORI LAL AND ORS. Vs. FIRM LAJJA RAM, RAM SARUP
September 27, 1950
L. BALMOKAND Vs. PARMA NAND JAIN
October 26, 1950
L. DEVI DASS Vs. MT. DEVKI DEVI
April 24, 1950
L. HIRA LAL AND ORS. Vs. RONGI RAM AND ORS.
October 25, 1950
L. NATHU MAL Vs. L. JOTI PARSHAD AND OTHERS
April 4, 1950
L. RAM SARUP AGGARWAL Vs. DEV KUMARI W/O L. RAM SARUP
April 25, 1950
LACHHMAN SINGH Vs. STATE
August 29, 1950
LACHHMAN SINGH AND KARTAR SINGH Vs. THE STATE
June 23, 1950
LADY RAJ MALIK AND ANR. Vs. DR. SUSANTA SEN
August 31, 1950
LAL SINGH Vs. MULTAN SINGH AND ORS.
May 31, 1950
LAL SINGH AND ANR. Vs. STATE
May 26, 1950
LAL SINGH AND ORS. Vs. STATE
June 26, 1950
LAL SINGH DIDAR SINGH Vs. GURU GRANTH SAHIB AND ORS.
March 6, 1950
LALA SOM NATH Vs. L.D. DESAI AND ORS.
May 3, 1950
LAXMICHAND JAIPORIA SPINNING AND WEAVING MILLS Vs. IN RE
May 22, 1950
LOKHA SINGH Vs. SURMUKH SINGH
November 29, 1950
MADAN GOPAL AND ORS. Vs. NIHAL CHAND AND ORS.
October 30, 1950
MADAN LAL Vs. BRAHM SARUP
November 28, 1950
MADAN MOHAN Vs. JAWALA PARSHAD
April 6, 1950
MAHABIR PARSHAD Vs. STATE
December 8, 1950
MANA AND ANR. Vs. MT. DIALI ETC.
February 10, 1950
MANGAL SAIN Vs. AJIT PARSHAD AND ANR.
November 23, 1950
MARU RUR SINGH Vs. GANESHA RAM TULSIRAM
March 29, 1950
MAULU Vs. MT. ISHRO AND OTHERS
May 12, 1950
MOHAN SINGH S/O SHAM SINGH Vs. SEWA SINGH S/O HAZARA SINGH AND ORS.
March 30, 1950
MRS. PHYLLIS DIANA HEARNE Vs. SGT. DENZIL DONALD PATRICK HEARNE
December 18, 1950
MT JIT KAUR Vs. KEHAR SINGH
November 20, 1950
MT. MAJIDAN Vs. DALMIR KHAN AND ANR.
November 1, 1950
MT. NIHAL KAUR Vs. NATHA SINGH AND ORS.
July 3, 1950
MT. SHAFI-UL-NISA Vs. MT. FAZAL-UL-NISA
March 15, 1950
MT. SODHAN AND ANOTHER Vs. L. KHUSHI RAM AND OTHERS
March 21, 1950
MT. SUKHWANT KAUR Vs. S. BALWANT SINGH AND ORS.
September 11, 1950
MUNSHI RAM AND ORS. Vs. THAKAR DASS AND ORS.
July 21, 1950
NAND RAM AND OTHERS Vs. CHETU AND OTHERS
May 31, 1950
NARAIN SWADESHI WEAVING MILLS CHHEHARTA AMRITSAR Vs. COMMR OF EXCESS PROFITS TAX EAST PUNJAB AND DELHI
September 8, 1950
NATHU RAM Vs. RAM PARTAP
December 7, 1950
NATIONAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. MOOL SINGH GURDEV SINGH
June 14, 1950
NAURANG SINGH SHER SINGH Vs. PASHORI SINGH AND ORS.
June 27, 1950
NAZAR SINGH AND ANR. Vs. THE STATE
November 30, 1950
NIKKA SINGH Vs. STATE
December 11, 1950
OM PARKASH Vs. STATE
November 20, 1950
ONKAR PERSHAD Vs. JAGDISH PERSHAD
October 31, 1950
PANNA LAL SOOD Vs. THE JAGATJIT DISTILLING AND ALLIED INDUSTRIES LIMITED
April 4, 1950
PARKASH LAL Vs. SANT SINGH
November 22, 1950
PARTAP TALKIES PADRAUNA Vs. NARAIN TALKIES DISTRIBUTORS AND ANR.
October 24, 1950
PARTAPA BARU AND ORS. Vs. KARAR SINGH AND ANR.
May 26, 1950
PIARA KISHEN SADHU RAM Vs. CROWN
December 29, 1950
PIYARA SINGH Vs. BHAGWAN DAS
November 22, 1950
PREM NATH Vs. THE STATE
July 12, 1950
PREM SINGH AND OTHERS Vs. MIAN TEJ SINGH AND OTHERS
March 15, 1950
PRITHI PAL SINGH Vs. THE SIKH EDUCATIONAL SOCIETY FOR WOMEN AND ORS.
July 3, 1950
RAGHUNATH GIR CHELA MOTI GIR Vs. BEHARI LAL AND OTHERS
April 23, 1950
RAGHUNATH GUPTA Vs. NAND RAM VARMA AND ANR.
December 27, 1950
RAJ LAL Vs. RASHILLA RAM AND ANR.
November 3, 1950
RAJMAL PAHARCHAND Vs. COMMISSIONER OF INCOME TAX
June 22, 1950
RAJMAL PAHARCHAND Vs. COMMISSIONER OF INCOME-TAX
January 22, 1950
RAJPAL Vs. SURAJ NARAIN
July 12, 1950
RALLA Vs. MANAGING COMMITTEE GURDWARA
April 26, 1950
RAM MURTI AND ORS. Vs. BANK OF PATIALA
November 16, 1950
RAM PARKASH Vs. STATE
October 24, 1950
RAM PERSHAD SINGH Vs. MUKAND LAL
November 20, 1950
RAMESHWAR DAYAL Vs. SRI KISHAN AND ANR.
November 3, 1950
RANA BASHISHST CHAND RAI Vs. SARDARNI RADHIKA DEVI
August 22, 1950
RANJIT LAL MARIA Vs. VIDYA PARKASH
August 2, 1950
RASHID AHMAD K S Vs. INCOME TAX INVESTIGATION COMMISSION
August 10, 1950
RATAN LAL CHOWLA Vs. JOHN VASICA, GENERAL MANAGER OF JANDA RUBBER WORKS LTD. AND ANOTHER
June 13, 1950
RURA RAM GANGA RAM AGGARWAL Vs. L. MUNSHI RAM AND OTHERS
June 1, 1950
S. BASANT SINGH AND ORS. Vs. MUNSHI SINGH AND ORS.
April 5, 1950
S. BHOPINDER SINGH AND OTHERS Vs. CHANAN SINGH AND OTHERS
April 11, 1950
S. KARAM SINGH Vs. THE CUSTODIAN OF EVACUEE PROPERTY
May 26, 1950
S. MAN SINGH Vs. RULIA AND OTHERS
August 7, 1950
S. S. BAZAZ Vs. L. ISHAR DAS WADHWA, PLAINTIFF AND ANOTHER
March 22, 1950
S. SUNDER SINGH Vs. HIRA SINGH AND OTHERS
August 11, 1950
S.S. SAID-UL-HAMID Vs. THE FEDERAL INDIAN ASSURANCE CO. LTD.
May 17, 1950
SADHU SINGH AND ORS. Vs. ASA SINGH
March 22, 1950
SALIG RAM RAIKUMAR Vs. COMMISSIONER OF INCOME TAX, EAST PUNJAB, DELHI AND AJMER-MERWARA, DELHI
May 11, 1950
SANTU AND ANR. Vs. SOHAN LAL AND ORS.
May 26, 1950
SARUP SINGH Vs. BHAGWAN DAS
December 6, 1950
SHAM SUNDAR, J.D. Vs. RAM DAS, D.H.
December 8, 1950
SHIV DEV SINGH Vs. TEJA SINGH AND ANR.
June 28, 1950
SHIV RAM Vs. RAM RAKHA MAL
July 11, 1950
SHIV RATTAN DEO SINGH Vs. SHIRCMANI GURDWARA PARBANDHAK COMMITTEE, AMRITSAR AND OTHERS
June 20, 1950
SIMLA BANKING AND INDUSTRIAL CO., LTD. Vs. ABDUL GHAFOOR AND OTHERS
May 29, 1950
SIR SOBHA SINGH Vs. COMMISSIONER OF INCOME TAX
June 13, 1950
SM. ANGURI DEVI Vs. GURNAM SINGH
July 4, 1950
SOHAN AND ORS. Vs. SARUP AND ORS.
December 7, 1950
SOHAN LAL Vs. FIRM MADHO RAM BANWARI LAL
October 3, 1950
SOHAN LAL DHOL AND OTHERS Vs. GUR DEVI AND OTHERS
October 4, 1950
SUCHA SINGH Vs. STATE
September 26, 1950
SUKH LAL Vs. STATE
October 26, 1950
SUKHDARSHAN SINGH AND ANR. Vs. CHANAN SINGH AND ANR.
July 3, 1950
TARA SINGH GOPI CHAND Vs. STATE
November 28, 1950
TEJA SINGH Vs. STATE
July 21, 1950
THAKAR DAS LABHU RAM AND ANR. Vs. EVACUEE PROPERTY AND ANR.
September 11, 1950
THE BATALA ENGINEERING CO. LTD. AND ORS. Vs. CUSTODIAN EVACUEE PROPERTY AND ORS.
September 26, 1950
THE HANUMAN CHAMBER OF COMMERCE LTD. Vs. PARMESHRI LAL CO.
July 11, 1950
THE RUBY GENERAL INSURANCE CO. LTD. Vs. THE BHARAT BANK, LTD. AND OTHERS
July 6, 1950
THE STATE Vs. INDAR SINGH
August 2, 1950
THE STATE Vs. RAM PARKASH
October 11, 1950
THE STATE OF PUNJAB Vs. L. MOHAN LALL BHAYANA
November 1, 1950
U C REKHI Vs. INCOME TAX OFFICER
June 1, 1950
UMRAO SINGH AND OTHERS Vs. MUNICIPAL COMMITTEE, BAHADARGARH
June 13, 1950