Case Index

Title
Date
ABDUL ALI Vs. STATE
March 13, 1950
ABDUL MAJID Vs. GOLAK CHANDRA
January 6, 1950
ABDUL RASHID Vs. HANUMAN OIL AND RICE MILL
December 21, 1950
ABDUL SAHID Vs. CHINA LEE HING
February 27, 1950
AJIMUDDIN Vs. BUDHESWAR SARMA
February 28, 1950
ALKASH ALI KHALIFA Vs. NATH BANK LTD. AND ANR.
July 14, 1950
AMIJ BHUYAN Vs. AKRAM ALI
August 18, 1950
ANANTARAM DAS Vs. ATOHURAM DAS AND OTHERS
November 17, 1950
BARADA KANTA SARMA Vs. MT. SARADA SUNDARI DEVI AND ANOTHER
August 11, 1950
BHARAT BANK CO. LTD. Vs. ARZAN ALI MAZUMDAR
December 20, 1950
BHARAT CHANDRA DAS AND ANR. Vs. THE STATE
July 21, 1950
BHUBINDRA NARAYAN BHATTACHARIYA Vs. MT. TARUPRIYA DEBYA AND ORS.
February 7, 1950
BHUTURI CHUTIANI Vs. MIKIRA CHUTIA
April 19, 1950
BROJOMOHAN DAS BAISHNAB AND ORS. Vs. KONOJ KUMARI DAS
August 10, 1950
CHARALI Vs. THE STATE
June 19, 1950
CHOWTEMAL SHARMA Vs. HIRALAL PATNI AND 2 ORS.
November 21, 1950
CHOWTHMAL SHARMA Vs. HIRALAL PATNT AND ORS.
December 1, 1950
DEVENDRA NATH GHOSE AND ORS. Vs. ABDUL HAMID MIA AND ORS.
March 15, 1950
DHAN MIA Vs. JAMILA KHATUN AND OTHERS
June 5, 1950
DHANARAM NAMASUDRA AND ORS. Vs. KALICHARAN NAMASUDRA
March 17, 1950
DHARAMESHWAR SARMA Vs. LAKHYADHAR BORGOHAIN
January 16, 1950
DIMBESWAR HAZARIKA Vs. THE STATE
June 20, 1950
DURGAPRASAD AGARWALLA AND ANR. Vs. HARISANKAR KILLA AND ORS.
April 19, 1950
FAKIRAGRAM RICE MILLS Vs. RAMU INDU
May 29, 1950
GANESH BAHADUR Vs. THE STATE
November 30, 1950
GANGADHAR AGARWALLA AND ANR. Vs. PRAFULLA CHANDRA ADHIKAR AND ANR.
December 4, 1950
GATHIBAR BARUA AND ANR. Vs. THE STATE
August 24, 1950
GHANAKANTA KATAKI AND ANOTHER Vs. THE STATE
August 23, 1950
GOBARDHANDAS KHAKALIA Vs. CHATURBHUJ KHAKLALIA AND ANR.
April 28, 1950
GOPINATH SARMA Vs. HANGSANATH SARMA AND ANR.
February 21, 1950
HIMANSHU BIMAL MITRA Vs. STATE
October 16, 1950
HIRALAL PATNI Vs. CHOWTHMAL SHARMA AND ORS.
August 21, 1950
JALIM CHAND SARAOGI Vs. THE STATE
March 13, 1950
JINARAM KACHARI Vs. THE STATE
December 21, 1950
JITENDRALAL CHATTERJEE Vs. THE STATE
March 3, 1950
JYOTIRENDRA NARAYAN SINHA CHOUDHURY Vs. STATE OF ASSAM
May 9, 1950
KA SHANAMAI JAID SIEM AND ANR. Vs. KA PRESIMAI JAID SIEM AND ANR.
May 19, 1950
KAMALESWAR DAS AND ORS. Vs. GOPINATH DEB GOSWAMI AND ANR.
January 19, 1950
KARIM BEPARI AND ORS. Vs. THE STATE OF ASSAM THROUGH D.C. KAMRUP
May 19, 1950
KASHIRAM SALOI Vs. NAUBHUNDA KALITA AND OTHERS
May 19, 1950
KISHORI RAM MALLA Vs. ABDUL MAJID
May 29, 1950
LABARAM DEKA BARUA AND ORS. Vs. THE STATE
June 20, 1950
LAKHIRAM KOCH Vs. AKON CHANDRA BORAH
February 14, 1950
LALIT KUMAR Vs. BHAGABAN CH. SARMA AND ORS.
February 21, 1950
LEM SANGMA Vs. GANSING SANGMA AND OTHERS
November 30, 1950
MADAN CHANDRA BARUA Vs. MUKHESWAR PHUKAN
June 23, 1950
MADHAB PROSAD RIGMI Vs. HAVILDAR DUTTA THAPA AND ANR.
July 20, 1950
MAFIZUDDIN Vs. MANINDRA KR. LAHIRI AND ANR.
August 3, 1950
MAFIZUDDIN BHUYAN AND ANR. Vs. ALIMUDDIN BHUYAN AND ORS.
May 29, 1950
MAHADEO PRASAD SINGH Vs. THE PROVINCE OF ASSAM
January 25, 1950
MAITHAM BANIA Vs. RITU KAIVARTA AND ORS.
August 11, 1950
MASKANDAR ALI AND ORS. Vs. RASHID ALI AND ORS.
May 16, 1950
MD. AKRAM AND ANR. Vs. THE STATE
June 6, 1950
MD. MASRAJ ALI AND ORS. Vs. D.C. NOWGONG AND ANR.
April 21, 1950
MD. SHAMSHER ALI Vs. ABDUL MUZAFFAR
January 9, 1950
MOHAN LAL AGARWALLA Vs. THE STATE
December 13, 1950
MOHAN SINGH Vs. CHANDRA SAGAR DAS AND ORS.
February 22, 1950
MOLAN SAIKIA Vs. THE STATE OF ASSAM
May 5, 1950
MT. GAHAN PRIYA AND ANR. Vs. BHARAT CHANDRA MAHANTA AND ORS.
January 31, 1950
MT. RUPESWARI CHUTIANI AND OTHERS Vs. GIRIDHARI CHUTIA AND OTHERS
May 24, 1950
MUKLESUR RAHMAN AND ANR. Vs. THE KING
February 7, 1950
MUSAFIR ALI Vs. MD. ROYSUL HAQ CHAUDHURY AND ORS.
February 22, 1950
NARAYAN KALITA Vs. MT. BHABITRI DEBY AND OTHERS
August 30, 1950
NAYAN CHAND DAS Vs. THE STATE
February 1, 1950
OYALI MIA AND ANR Vs. NAIB ALI
July 12, 1950
PITRAM Vs. LALIT CHANDRA DUTTA AND ORS.
March 21, 1950
PRAFULLA KUMAR DEB Vs. SURESH CHANDRA DE
May 5, 1950
PYARI SINGH AND ANR. Vs. GIRIDHAN SINGH
February 2, 1950
RADHA KISHAN DINDAYAL Vs. COMMISSIONER OF TAXES
June 19, 1950
RADHANATH BARTHAKUR Vs. BANARASHIRAM SAHU
March 28, 1950
RAMANANDA JOY KISSEN Vs. COMMISSIONER OF TAXES SALES ASSAM
August 29, 1950
RAMSWARUP AGARWALLA Vs. THE STATE
December 20, 1950
RASH BEHARI DE Vs. THE STATE
March 28, 1950
RATHINDRA NATH SEN Vs. THE STATE
December 1, 1950
RATNESWAR GOSWAMI Vs. MONGOLI CHUTIANI
January 25, 1950
RUDRA NARAYAN DEB Vs. CHINTARAM HAZARIKA AND ORS.
December 14, 1950
RUKMINI KUMAR DAS Vs. THE CHAIRMAN OF THE SILCHAR MUNICIPAL BOARD AND ANR.
March 13, 1950
RUPAN KONWAR Vs. THE STATE
May 3, 1950
SALIGRAM RAI CHUNILAL BAHADUR AND CO. Vs. JAJNA CH. GOSWAMI AND ANR.
March 3, 1950
SAONA MURA Vs. CHARTHEY TERON
January 20, 1950
SATISH CHANDRA RAY CHAUDHURY Vs. BIMALENDU SEN AND ANR.
January 17, 1950
SIB CHARAN DAS Vs. MANIK CHANDRA AGARWALLA AND ANR.
March 15, 1950
SINDHURAM CHAUDHURY Vs. KRISHNA DUTTA
December 20, 1950
SINGA MARAK AND ORS. Vs. KING EMPEROR
November 16, 1950
SIVA KANTA BARUA AND ORS. Vs. RAJANIRAM NATH AND ORS.
March 21, 1950
SRI RAM SARAN KASHYAP Vs. THE KING
January 24, 1950
SRINIBAS DHELIA Vs. HARIRAM TULCHAN AND ORS.
July 10, 1950
STATE Vs. ASHIRUDDLN MASTER
November 24, 1950
SUBHAS CHANDRA DEO AND ORS. Vs. SUBASINI DEB AND ANR.
July 26, 1950
SURENDRA CHANDRA DAS Vs. FORMUZ ALI
August 31, 1950
TAMBAK SINGH AND ORS. Vs. THE STATE
July 24, 1950
THANURAM GOGOI AND ANR. Vs. TANKESWAR DOWERA
August 31, 1950
THE GAUHATI BANK LTD. Vs. BALIRAM DUTTA AND ORS.
May 17, 1950
THE GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. JESRAJ TILOKCHAND LABHCHAND AND ORS.
May 15, 1950
THE STATE Vs. DINANATH DAS AND ORS.
December 8, 1950
THE STATE OF ASSAM Vs. HAJI HABIB HAJI PEER MAHAMMAD
February 20, 1950
TILESWAR KALITA AND ORS. Vs. TANKESWAR BARUA AND ANR.
August 10, 1950
TINSUKIA MUNICIPAL BOARD Vs. BANKIM CHANDRA GHOSE AND ANR.
January 19, 1950
U HONDRUMUNI KHARKONGOR AND ANR Vs. KA MYRHIAH AND ORS
January 20, 1950
U. HONDRUMUNI KHARKONGOR AND ANR. Vs. KA MYRHIAH AND ORS.
January 20, 1950
UNION OF INDIA REPRESENTING ASSAM RAILWAY AND B.B.C.I. RAILWAY Vs. DR. O. HUSSAIN
November 20, 1950