Case Index

Title
Date
ABDUL HAMID Vs. BORA TATAYA
November 3, 1950
ALLI BABI Vs. KRISHNA SAHU
April 27, 1950
AMRUTI DEI Vs. SARADAMONI DEI
January 4, 1950
ANANTA CHARAN Vs. STATE
August 17, 1950
ANTARJAMI MOHANTY Vs. STATE OF ORISSA
August 16, 1950
APPANNA Vs. STATE
July 28, 1950
ARJUNA MISRA Vs. INDIAN UNION
April 28, 1950
BABAJI KRISHNA CHANDRA DAS Vs. DASARATHI DAS
March 24, 1950
BAJI MAHAPATRA Vs. INDIAN DOMINION
January 13, 1950
BANA BEHERA Vs. STATE OF ORISSA
September 18, 1950
BANAMALI BEHERA Vs. PADMALABHA MISRA
October 3, 1950
BANCHHANIDHI Vs. BALARAM
March 24, 1950
BANKA BHOI AND ORS. Vs. STATE OF ORISSA
August 22, 1950
BANSIDHAR PATNAIK Vs. PROVINCE OF ORISSA
September 29, 1950
BARAJ SETHI Vs. S. JAGANNATH REDDI AND ORS.
April 26, 1950
BARJU DAS Vs. KRISHNA CHANDRA MISRA
November 27, 1950
BEHERA TANTI Vs. STATE
April 20, 1950
BHOLANATH PANIGRAHI Vs. SHYAMSUNDRA BOSE
November 7, 1950
BISWAKESAN RAMANUJ DAS Vs. KRUSHNA CHANDRA AUCTION
January 3, 1950
CHAIRMAN DISTRICT BOARD Vs. C H ACHAYA
October 10, 1950
CHAITAN SENAPATI Vs. MANI BEWA
September 26, 1950
CHAMRA MEHER Vs. STATE OF ORISSA
August 21, 1950
CHANCHAL DEVI Vs. PURI BANK LTD
April 25, 1950
CHANDRAMONI JENA Vs. BHRAMAN BISWAL
August 11, 1950
CHINTAMONI PALAI Vs. STATE
September 8, 1950
CHIRANJI LAL Vs. JISUK RAM
November 23, 1950
COMMISSIONER OF HINDU RELIGIOUS ENDOWMENTS Vs. BATSA PATRA
November 15, 1950
DAKE BAGARTI Vs. MUKUNDA KHAMARI
October 12, 1950
DINGER PANDA AND ORS. Vs. BHIMA PADHAN AND ORS.
October 30, 1950
DREDGING CORPORATION OF INDIA LTD. Vs. STATE OF ORISSA AND ORS.
June 13, 1950
GANESHDAS KALURAM Vs. COMMISSIONER OF INCOME TAX
August 8, 1950
GOVINDA CHANDRA Vs. STATE
August 4, 1950
HADU Vs. STATE
August 9, 1950
HARI SAHU Vs. PASORI SAHU
July 21, 1950
Haribansha Singh Deo Vs. Sudhanshu Sekhar Singh Deo
April 25, 1950
INDRAMANI DAS Vs. LOKENATH DAS
March 30, 1950
ISMAIL Vs. STATE OF ORISSA
September 11, 1950
JAGANNATHRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
March 22, 1950
KAMAL NAYAN RAMANUJ DAS Vs. BIRA NAIK
August 23, 1950
KESHAB CHANDRA CHOUDHARY Vs. LOKENATH JENA
November 3, 1950
KHALLI BEHERA Vs. STATE
August 16, 1950
KRISHNA CHANDRA MISRA Vs. SUSHILA MITRA
November 3, 1950
KRUSHNA CHANDRA PATNAIK AND ANR. Vs. CHHOTA LAL PATEL
August 4, 1950
KULAMONI MOHANTY Vs. STATE
August 22, 1950
KUNJA ATABUDHI Vs. BHAGABAT NAIK
September 16, 1950
LAKSHMIDHAR MOHANTY AND ORS. Vs. BHAGAT CHARAN MOHANTY
August 30, 1950
MADANO MOHANO NAIKO Vs. ARJUN NAIKO
March 27, 1950
MADHUSUDAN MAHAPATRA Vs. STATE
May 10, 1950
MALATI ALIAS MALI BEWA AND ORS. Vs. LOKANATH SAHU AND ORS.
September 25, 1950
MALLA SASIREKHAMMA Vs. GARBHAM SURAMMA
September 20, 1950
MANI SAHOO AND AFTER HIM HADIBANDHU SAHOO Vs. LOKANATH MISRA
January 5, 1950
MATURI MALL Vs. BHAGABAN DAS PURNA MALL
March 2, 1950
MITRU THAPA Vs. MST GURUBARI GOUDANI
January 17, 1950
NANDAKUMAR SUKLA Vs. STATE
July 27, 1950
NARAYAN BEHERA Vs. CH NARASING CHARAN MOHAPATRA
August 31, 1950
NILAMBAR BEWA Vs. FAGU PRUSTY
August 30, 1950
NILMONI HOTA Vs. GOVINDA CHANDRA DAS
September 26, 1950
NOPRAM RAMGOPAL Vs. COMMISSIONER OF INCOME TAX
March 13, 1950
PADMA CHARAN BEHERA Vs. RANGADHAR DAS
January 20, 1950
PADMANABHO SINGH Vs. ARJUNA PANIGRAHI
September 8, 1950
PAHALI DAS Vs. STATE OF ORISSA
July 12, 1950
PANCHANANA MOHAPATRA Vs. REX
March 15, 1950
PANCHU ROUT Vs. LALMOHAN PRADHAN AND ANR.
November 13, 1950
PARAMANANDA DAS Vs. SANKAR RATH
March 21, 1950
PRAHALAD JENA Vs. STATE
March 3, 1950
PROVINCE OF ORISSA Vs. G VENKATA RANGAMMA
February 14, 1950
PUSARALA NARASINHASWAMY Vs. INDIAN DOMINION
August 18, 1950
RADHAMOHAN RANA Vs. GOBINDA GOPALANANDA
April 20, 1950
RAGHUNATH PATNAIK Vs. STATE TRANSPORT AUTHORITY
September 18, 1950
RAGHUNATH PATNAIK Vs. DULLABHA BEHERA
December 5, 1950
RAJA BAHADUR OF KHALLIKOTE Vs. LINGARAJ PADHI
April 10, 1950
RAMA CHANDRA MISRA Vs. PRESIDENT DISTRICT BOARD
August 21, 1950
RAMACHANDRA MARDARAY DEO Vs. BHALU PATNAIK
January 18, 1950
RAMACHANDRA TRIPATHY Vs. MAGUNI TRIPATHY
March 28, 1950
RAMANARAYANA Vs. COMMR OF INCOME TAX
October 3, 1950
RAMANARAYANA DAS MADANLAL Vs. COMMISSIONER OF INCOME TAX
March 28, 1950
RAMKUMAR GOURISHANKAR Vs. BHOLANATH GOPIRAM
April 11, 1950
RAMNARAYAN CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
October 3, 1950
RANGALAL MODI Vs. COMMISSIONER OF INCOME TAX
March 3, 1950
RATNA MUNDA Vs. STATE
August 10, 1950
REGHU SINGH Vs. GOVERNMENT OF ORISSA
April 4, 1950
SADA PANIGRAHI Vs. RAGHUNATH DAS
March 17, 1950
SAMANTA RADHA PRASANNA DAS Vs. PROVINCE OF ORISSA
April 11, 1950
SANKAR PATRA Vs. DEBIDAYAL SINGH
September 8, 1950
SARAT CHANDRA DEB Vs. BICHITRANANDA SAHU
March 1, 1950
SHEIKH BIKALA Vs. SHEIK ALI
March 2, 1950
SIBA PRASAD MODA Vs. STATE OF ORISSA
December 21, 1950
STATE OF ORISSA Vs. SIBA PRASAD MODA
November 21, 1950
STATE OF ORISSA Vs. ORIA SAMA MAJHI
July 27, 1950
SUKA MISRA Vs. STATE
August 1, 1950
TANKADHAR NAG Vs. BISHNU NAG
April 25, 1950
TATURAM SAHU Vs. STATE OF ORISSA
August 21, 1950
UDAYANATH MOHAPATRA Vs. RAHAS PANDIANI
April 25, 1950
ULLA MAHAPATRA Vs. KING
April 24, 1950
VAIKUNTHAM JAGANADHAM Vs. STATE OF ORISSA
July 21, 1950