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Case Index
Title
Date
A C MOHAMED Vs. SAILENDRA NATH MITRA
May 24, 1950
ABDUL AZIZ KHAN Vs. LALIT MOHAN BANERJEE
January 25, 1950
ABDUL MOHIT Vs. MT. ZEBUNNESSA KHATUN
August 30, 1950
ABDUL MOTALIB Vs. THE STATE
June 21, 1950
ABDUL RAHIM NASKAR Vs. ABDUL JABBAR NASKAR
February 3, 1950
AGA MIRZA AHMED Vs. SUBODH CHANDRA ROY
September 6, 1950
AJOY KUMAR MUKHERJEE Vs. BISWANATH MONDAL
July 21, 1950
AKSHOY KUMARI DEBI Vs. NALINI RANJAN MUKHERJEE
June 27, 1950
ALI ISMAIL DOODHA Vs. MOMIN BIBI
November 27, 1950
AMAR NATH MISRA Vs. SREENARAIN MANSINGKA
May 2, 1950
AMRITA LAL CHATTERJEE Vs. STATE
July 7, 1950
ANARALI TARAFDAR Vs. OMAR ALI
August 11, 1950
ANIL CHANDRA BANERJEE Vs. GOPINATH MUKHERJEE
April 18, 1950
ANILABALA DEBI Vs. SOMENDU NARAIN RAY
December 12, 1950
ANNADA PROSAD Vs. HARIHAR MANNA
February 24, 1950
ANURUPA DEBI Vs. RAMLAL RAJGHORIA
July 31, 1950
APARNATH MUKHERJEE Vs. KANAI LAL CHATTERJEE
February 10, 1950
APURBA KRISHNA Vs. SM. SUSHAMA GHOSH
April 19, 1950
ASHUTOSH BHATTACHARJEE Vs. MAHENDRA NATH ROY
June 7, 1950
ASHUTOSH BHATTACHARJEE Vs. SATINDRA KUMAR CHOUDHURY
February 9, 1950
ASHUTOSH CHAKRAVARTY Vs. MD. YAD HOSSAIN
March 10, 1950
ASHUTOSH MAITY Vs. NARENDRA NARAYAN BERA
June 16, 1950
ASWINI KUMAR BHANDARI Vs. ANUKUL CHANDRA BHANDARI AND OTHERS
February 3, 1950
B.K. BISWAS Vs. PHANINDRA NATH BAGCHI
February 28, 1950
B.K. GHOSE Vs. DWIJENDRA CHUNDER GHOSE
March 30, 1950
B.N. ROY Vs. SHYAM SUNDAR SADHUKHAN
February 8, 1950
BADAL CHANDRA PANDIT KARMAKAR AND ANR. Vs. KALIPADA PANDIT KARMAKAR AND ANR.
April 15, 1950
BADRI PRASAD JHUNJHUNWALLA Vs. BABULAL JHUNJHUNWALLA
February 2, 1950
BAIJNATH BAJORIA Vs. SK. MD MATEEN AND ORS.
August 14, 1950
BAJRANGLAL JHUNJHUNWALLA Vs. SOLAKI MARWARINI
July 19, 1950
BALLABHRAM BADRINARAYAN LTD Vs. DEBI PRASAD SONI KHETTRI
April 21, 1950
BANDI PROSAD JAISWAL Vs. GANGAMONI CHAUDHURANI
April 4, 1950
BASANTI RICE MILL Vs. C.S. MAITRA
December 14, 1950
BASANTILATA DHAR Vs. AMAR NATH HALDAR
March 14, 1950
BEJOY CHAND PATRA Vs. THE STATE
February 24, 1950
BENGAL AGENCY AND STORES SYNDICATE Vs. STORES AND ENGINEERING SUPPLY CO.
September 6, 1950
BENGAL BANK LTD. Vs. SURESH CHAKRAVARTTY
November 29, 1950
BENOY KRISHNA MUKERJEE Vs. MOHANLAL GOENKA
February 10, 1950
BHARAT NATH MITRA Vs. RAM SWARUP SERAOGI
August 31, 1950
BHARAT SAW MILL CO LTD Vs. TARAPADA SUR
June 12, 1950
BHUJAGENDRA BHUSAN BANERJEE Vs. DIST. BOARD OF 24-PARGANAS
March 16, 1950
BHUPENDRA KUMAR Vs. INDIAN UNION
December 1, 1950
BHUWALKA BROS. LTD. Vs. FATEHCHAND MURLIDHAR
March 20, 1950
BIBHUTI BHUSAN DAS Vs. SATYA NARAYAN DEBANSHI
May 10, 1950
BIBHUTI BHUSAN DE Vs. KSHETTRA GOPAL DATTA
February 6, 1950
BIBHUTI BHUSAN ROY Vs. NARENDRA NARAYAN GHOSE
January 19, 1950
BIMALA PROSAD RAY Vs. STATE OF WEST BENGAL
August 30, 1950
BIPRA CHARAN SARKAR Vs. SM. RUPESWARI DASI
September 6, 1950
BIRLA BROTHERS LTD Vs. COMMISSIONER OF INCOME TAX
December 6, 1950
BISWANATH BAGCHI Vs. JITENDRA NATH SARKAR
February 8, 1950
BUFFATAN BIBI Vs. SHEIKH ABDUL SALIM
March 2, 1950
CALCUTTA COMMERCIAL BANK, LTD. (IN LIQDN.) Vs. ANGUS KEITH & CO. AND ORS.
July 20, 1950
CARLSBAD MINERAL WATER MFG. CO. LTD. Vs. H.M. JAGTIANI
June 19, 1950
CENTRAL HARDWARE MART Vs. CORPORATION OF CALCUTTA
August 9, 1950
CHANDRA SINGH DUDHORIA Vs. THE MIDNAPORE ZEMINDARY CO. LTD.
July 21, 1950
CHANDRAMA PRASAD CHAMAR Vs. STATE
March 21, 1950
CHANDURAM AND ORS. Vs. THE MUNICIPAL COMMISSIONERS OF KURSEONG MUNICIPALITY
September 7, 1950
CHARU BALA DASI Vs. PROVINCE OF WEST BENGAL
June 12, 1950
CHIEF ACCOUNTS OFFICER, E.I. RAILWAY Vs. INDRA LULL
June 2, 1950
COLLECTOR OF DARJEELING Vs. C MACKERTICH
July 19, 1950
COMMISSIONER OF EXCESS PROFITS TAX Vs. KARAM CHAND THAPAR AND BROS
May 3, 1950
COMMISSIONER OF EXCESS PROFITS TAX Vs. RAMNATH BAJORIA
May 5, 1950
COMMISSIONER OF INCOME TAX Vs. S M BOSE
May 15, 1950
COMMR OF INCOME TAX WEST BENGAL Vs. ADMINISTRATOR GENERAL OF BENGAL CALCUTTA
December 12, 1950
DALMIA JAIN AIRWAYS LTD. Vs. SUKUMAR MUKHERJEE
August 30, 1950
DEBENDRA NATH MANDAL Vs. SAKHILAL KAR
June 13, 1950
DEVJI SHIVJI Vs. SANTI SWAROOP CHATURVEDI
June 30, 1950
DIPA GANGULY Vs. NEW INDIA ASSURANCE COMPANY LIMITED
February 10, 1950
DOMINION OF INDIA Vs. GOPAL CHANDRA TAPADAR
March 14, 1950
DOMINION OF INDIA Vs. GOSTO BEHARY KUNDU
January 19, 1950
DOMINION OF INDIA Vs. ASHUTOSH DAS
January 4, 1950
DOMINION OF INDIA Vs. MAHABIR LALL
August 21, 1950
DURGA DUTT KHEMKA Vs. STATE
May 19, 1950
DWARIKA PROSAD Vs. DR. B.K. ROY CHOUDHURY
February 3, 1950
ELBRIDGE WATSON Vs. R K DAS
November 28, 1950
EMPATHI Vs. CENTRAL BUREAU OF INVESTIGATION
February 20, 1950
ERROL NORMAN BENNETT Vs. RUBY VIOLET BENNETT
May 5, 1950
ESTATE OF SAMBHU NATH ROY AND GAGAN CHAND ROY Vs. GOSTHO BEHAET SIL
February 5, 1950
FAGUNISWARI DASI Vs. DHUM LAL PAL
May 18, 1950
FAZAL ELAHI Vs. CORPORATION OF CALCUTTA
July 21, 1950
FIRST NATIONAL BANK LTD. Vs. PIONEER COMMERCIAL BANK
March 14, 1950
GARIBULLA MONDAL Vs. ESMAIL MONDAL
February 21, 1950
GITARANI DEBI Vs. MANIRA DEBI
April 24, 1950
GOKUL CHANDRA CHATTERJEE Vs. STATE
March 1, 1950
GOPAL CHANDRA BANERJEE Vs. SM. SAILABALA DEVI
July 14, 1950
GOSTHA BEHARI MANDAL Vs. ABED ALI
April 5, 1950
GOURANGA SUNDAR DAS GUPTA Vs. RAKHAL MAJHI
June 30, 1950
GUR BUX SINGH Vs. SOHANLAL MALHOTRA
November 27, 1950
HAJEE SATTAR HAJEE PEER MAHOMAD Vs. KHUSIRAM BENARSILAL
December 13, 1950
HAJI EBRAHIM KASSAM COCHINWALLA Vs. NORTHERN INDIAN OIL INDUSTRIES LTD.
January 19, 1950
HARI BHUSAN ASH Vs. JNANENDRA NATH CHAKRAVARTY
July 6, 1950
HARIT KRISHNA DEB Vs. ANIL KRISHNA DEB
March 17, 1950
HARRISON ROAD PROPERTIES Vs. RAMDHONDAS JHAJHARIAQ
May 26, 1950
HARSHAMUKHI DASI Vs. COMMISSIONER OF INCOME-TAX
May 2, 1950
HAZARIMAL HIRALAL Vs. COMMISSIONER OF INCOME TAX
May 12, 1950
HEMGOPAL SINHA Vs. JITENDRA NATH RAY
September 7, 1950
HIND CONSTRUCTIONS LTD. Vs. DWARIKA NATH SEN
November 30, 1950
HIND ESTATES LTD Vs. C S PETERS
December 8, 1950
HINDUSTHAN ICE AND COLD STORAGE CO LTD Vs. ZUBEDA BIBI
April 21, 1950
HOOGHLY TRUST LTD Vs. SHAIKH ISMAIL
November 21, 1950
IN RE: KANJI ABDUL RASUL Vs. STATE
April 4, 1950
IN RE: NOAKHALI UNION BANK LTD Vs. STATE
January 30, 1950
INDRA NARAYAN ROY Vs. MANINDRA NATH GHOSH AND ORS.
August 31, 1950
INDRA SINGH AND SONS LTD Vs. COMMISSIONER OF INCOME TAX
May 15, 1950
ISTHMIAN STEAMSHIP LINES Vs. COMMISSIONER OF INCOME TAX
May 9, 1950
ISWAR MADAN GOPAL JIU Vs. PROVINCE OF WEST BENGAL
May 4, 1950
JAGESWAR SOW Vs. THE KING
January 11, 1950
JANAB TOZAMMAL KHUNDEL SAHAJI Vs. JOINT SECRETARY TO THE GOVERNMENT OF WEST BENGAL
October 13, 1950
JATINDRA NATH PATRA Vs. BHUTNATH PATRA
June 22, 1950
JATINDRANATH NASKAR Vs. BAHARADDI MOLLA
June 19, 1950
JATISH CHANDRA GHOSH Vs. B.K. SINHA
September 7, 1950
JOGENDRA NATH CHATTERJEE AND SONS Vs. CHANDRESWAR SINGH
August 14, 1950
JOGENDRA NATH MONDAL Vs. ADHAR CHANDRA MONDAL
August 11, 1950
JOGESH CHANDRA DEB Vs. PROFULLA NALINI DASI
May 2, 1950
JYOTINDRA NATH MITRA Vs. SOURINDRANATH DUTTA
September 7, 1950
JYOTINDRA NATH SANYAL Vs. SM. TARADASI GHOSE W/O SATISH CHANDRA GHOSE
January 11, 1950
K.D. BOSE Vs. UPENDRA KRISHNA CHATTERJEE
August 9, 1950
KAILASH NATH SHAW Vs. THE STATE
February 22, 1950
KALICHARAN GANGULY Vs. RAMESWARLAL AGARWALLA
April 5, 1950
KALIPADA DAS Vs. THE STATE
July 28, 1950
KALIPADA JOTEDAR Vs. BIMAL KUMAR
July 21, 1950
KALIPADA NANDI Vs. THE STATE
May 16, 1950
KALNA MUNICIPALITY Vs. PROVINCE OF WEST BENGAL
March 1, 1950
KALU MANDAL Vs. THE STATE
February 2, 1950
KAMALAKAR SINGH Vs. S.K. GUPTA
November 22, 1950
KANAI LAL DUTTA Vs. THE STATE ON THE COMPLAINT OF SISIR KUMAR DE
August 2, 1950
KANAI LAL DWARY Vs. THE STATE
February 20, 1950
KARALI CHARAN Vs. SMT. PROBHASINI DEVI
November 21, 1950
KARALI PRASAD ROY Vs. PROBODH CHANDRA MITRA
June 9, 1950
KARUNAMOY MUKHERJEE Vs. KALIKA PROSAD BHADURY
April 26, 1950
KEDAR LAL Vs. HARI LAL
March 6, 1950
KEDARNATH AGARWALLA Vs. THE STATE
July 7, 1950
KHAGENDRA NATH DE Vs. DISTRICT MAGISTRATE OF WEST DINAJPUR
September 6, 1950
KHAN BAHADUR KAZI MAHMOODUR RAHAMAN AND ORS. Vs. RAHAM BUX SARDAR AND ORS.
July 7, 1950
KHUDI PROSAD BHAKAT Vs. STATE OF WEST BENGAL
August 9, 1950
KISSEN KHETTRI Vs. STATE
February 23, 1950
KRISHNA CHANDRA DAS Vs. LAKSHMI NARAYAN DAS
February 9, 1950
KRISHNA ROY JIEW DEITY Vs. TINKARI ADHICARY
July 11, 1950
KSHITINDRA NARAYAN ROY CHOUDHURY Vs. CHIEF SECRETARY TO GOVERNMENT OF WEST BENGAL
April 6, 1950
KSHITISH CHANDRA MONDAL Vs. SHIBA RANI DEBI
May 10, 1950
LAL BEHARI SAMANTA Vs. GOURHARI DAWN
June 29, 1950
LEGAL REMEMBRANCER Vs. ABDUL WADUD
March 22, 1950
LOKENATH MUKHERJEE Vs. COMMISSIONER OF INCOME TAX
December 13, 1950
LUNATIC KARALI PROSAD ROY, BEING REPRESENTED BY HI Vs. PROBODH CHANDRA MITRA AND OTHERS
June 19, 1950
M K ISPAHANI LTD Vs. COMMISSIONER OF EXCESS PROFITS TAX
May 10, 1950
MADANLAL CHAMARIA Vs. STATE
May 1, 1950
MALABAR STEAMSHIP CO LTD Vs. HOSSAIN KASEM DADA
April 3, 1950
MANICKLALL DUTT Vs. S. DABIRUDDIN AHMED
April 4, 1950
MANIK LAL DUTT Vs. PULIN BEHARI PAL
April 28, 1950
MANINDRA NATH DE Vs. MAN SINGH
February 14, 1950
MANINDRA NATH SANFUI ALIAS MANILAL SANFUI Vs. LALIT MOHAN SADHU
February 10, 1950
MANINDRANATH DINDA Vs. AMIYA PAL CHOUDHURY
September 6, 1950
MANMATHA NATH MUKHERJEE Vs. JIAUL HUQ
December 21, 1950
MANMATHA NATH SADHUKHAN Vs. ABDUS SOBHAN
April 28, 1950
MANOHAR DAS Vs. CHARU CHANDRA PAL
March 9, 1950
MANORAMA DASI Vs. SABITA DASI
May 1, 1950
MEHTAB CHAND Vs. SHRIRATAN MOHTA
November 28, 1950
MEITTYUNJOY BANERJI Vs. BIBHUTI BHUSAN CHAKRABARTI
March 14, 1950
MIDNAPORE ZEMINDARY CO. LTD. Vs. NABA KUMAR SINGH DUDHORIA
February 9, 1950
MOHAMMAD AMIN BROS LTD Vs. DOMINION OF INDIA
June 24, 1950
MOHAMMAD ILLIAS Vs. THE STATE
August 7, 1950
MOHANTA LAL DAS Vs. MONMOHAN SARMA
February 14, 1950
MONMOTHA NATH MUKHERJEE Vs. SHEBAITS OF SREE SREE SREEDHAR JEW
September 6, 1950
MONO MOHON DAS GUPTA Vs. SM. UMARANI SANYAL
May 2, 1950
MONOMOHAN MOITRA Vs. GOBINDA DAS CHOWDHURY
September 7, 1950
MOSLEMA KHATUN DEFENDANT Vs. RAI BAHADUR FANINDRA LAL SEN
July 21, 1950
MUGNEERAM BANGORE AND CO. Vs. SATYABRATA GHOSH
September 6, 1950
MUHAMMAD ZIAUL HAQUE Vs. STANDARD VACUUM OIL COMPANY
December 20, 1950
MUKTIPADA DAWN Vs. AKLEMA KHATUN
May 11, 1950
MUNICIPAL COMMISSIONER OF THE BUDGE BUDGE MUNICIPALITY Vs. P.R. MUKHERJEE
June 1, 1950
MUNNA LAL TEWARI Vs. HAROLD R. SCOTT AND ORS.
April 10, 1950
MURALIDHAR KULTHIA Vs. TARA DYE
September 6, 1950
NAGENDRA CHANDRA SET Vs. PROVINCE OF BENGAL
July 7, 1950
NALINI MOHAN CHOWDHURY Vs. DISTRICT MAGISTRATE
December 14, 1950
NALINI RANJAN BOSE Vs. MARTIN
July 18, 1950
NANDARANI DASSI Vs. SATYANARAYAN HARIT
May 9, 1950
NANDORANI DASSI Vs. SATYA NARAIN HARIT
June 29, 1950
NARENDRA KRISHNA BOSE Vs. GREAT EASTERN HOTEL LTD.
March 31, 1950
NARESH CHANDRA RAY Vs. DHIRENDRA NATH DEY
March 3, 1950
NEMAI CHAND SEN Vs. KUMUD BEHARI BASU
February 14, 1950
NILKANTHA PATI Vs. KSHITISH CHANDRA SATPATI
September 7, 1950
P P DE AND CO Vs. STATE
December 14, 1950
PANCHANAN DAS Vs. COMMISSIONER OF INCOME TAX
December 13, 1950
PANCHANAN GHOSE Vs. BHAGGU BARI
January 17, 1950
PANCHANAN PAL Vs. NANI GOPAL NIYOGI
February 24, 1950
PANCHANON SHAW Vs. SATYABANDHU MUKHERJEE
March 7, 1950
PATRI SHAW Vs. R N RAY
June 13, 1950
PATUBALA DASSI Vs. KUNDALINI DASSI
August 4, 1950
PENINSULAR MOTOR CORPORATION LTD. Vs. THE STATE OF WEST BENGAL
August 23, 1950
PIONEER BANK LTD. Vs. BAMANDEV BANERJEE
May 8, 1950
PRAFULLA KUMAR DUTTA Vs. GUIRAM TAT
May 17, 1950
PRAGDAS MATHURADAS Vs. INCOME TAX OFFICER
May 24, 1950
PRAKASH CHANDRA MUKHERJI Vs. NANDARANI DEBI
April 18, 1950
PRITHISH DEY Vs. THE STATE
May 30, 1950
PROVASHINI DEBI Vs. JOGGESWAR BANERJEE
November 22, 1950
PROVINCE OF BENGAL Vs. PAWN KISSEN LAW AND CO
June 9, 1950
PROVINCE OF BENGAL Vs. RADHA GOBINDA
August 3, 1950
PROVINCE OF BENGAL Vs. COMMISSIONER FOR THE PORT OF CALCUTTA
September 6, 1950
PURNASASHI DEVI Vs. NAGENDRA NATH BHATTACHARJYEE
May 16, 1950
PURNENDU NATH TAGORE Vs. RADHA KANTA JEW
March 1, 1950
RABINDRA NATH DUTTA Vs. MONI MOHAN GHOSE
June 20, 1950
RADHA KRISHNA SAU Vs. MUNCHEHARA BIBI
February 16, 1950
RAI BAHADUR ATULYA DHAN BANERJEE Vs. SUDHANGSU BHUSAN DUTTA
January 4, 1950
RAJ KUMAR ROY Vs. MRITUNJOY DAS
July 26, 1950
RAJANI KANTA PAL Vs. KRISHNA PRASAD ASH
May 5, 1950
RAJANI KANTO DAS Vs. DAYAL CHAND DE
January 13, 1950
RAJENDRA NATH SAHA Vs. SARASWATI PRESS LTD
August 14, 1950
RAM KUMAR AGARWALLA Vs. P C ROY AND CO INDIA LTD
May 22, 1950
RAM KUMAR SHAW Vs. BHATPARA MUNICIPALITY
February 7, 1950
RAM LAL DUTTA Vs. ARDHENDU SHEKHAR NASKAR
June 27, 1950
RAMANLAL RATHI Vs. STATE
June 13, 1950
RAMASRAY SINGH Vs. BIBHISAN SINHA
February 14, 1950
RAMESH CH BHATTACHARJEE Vs. NAGENDRA N MULLICK
April 21, 1950
RAMESH CHANDRA ROY CHOUDHURY Vs. BHUPENDRA BHUSAN GANGULLY
April 26, 1950
RAMESH LAL SAHA Vs. STATE
April 6, 1950
RAMLAL RAJGHORIA Vs. SECRETARY GOVT OF WEST BENGAL
July 20, 1950
RAMPOORIA COTTON MILLS LIMITED Vs. COMISSIONER OF EXCESS PROFITS TAX CENTRAL CALCUTTA
May 11, 1950
RATI KANTA HALDAR Vs. BURRO
February 3, 1950
RHOTAS INDUSTRIES LTD Vs. MAHARAJA OF KASIMBAZAR CHINA CLAY MINES
February 17, 1950
RISHINDRA NATH SARKAR Vs. SAKTI BHUSAN RAY
June 21, 1950
S BANERJEE Vs. STATE
January 31, 1950
S C MITTER Vs. STATE
March 3, 1950
S K CHAUDHURI Vs. JOY KUMAR SARKAR
June 9, 1950
S M GHOSE Vs. NATIONAL SHEET AND METAL WORKS LTD
June 7, 1950
SABITRI MOTOR SERVICE LTD Vs. ASANSOL BUS ASSOCIATION
August 31, 1950
SAFATULLA KHAN Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
July 18, 1950
SAFEDALI FAKIR Vs. RADHARANI DEB
June 14, 1950
SAMARENDRA NATH BOSE Vs. CORPORATION OF CALCUTTA
August 28, 1950
SANDHYA TRADING CO Vs. GOVERNOR GENERAL DOMINION OF INDIA
March 27, 1950
SANTI PRIYA MUKHERJEE Vs. SURENDRA NATH CHATTERJEE
November 28, 1950
SARADA CHARAN MAITI Vs. NONI LALL KOWER
April 26, 1950
SARAT CHANDRA SADHUKHAN Vs. CORPORATION OF CALCUTTA
January 10, 1950
SARAYOO PROSAD SINHA Vs. JOINT SECRETARY TO THE GOVERNMENT OF WEST BENGAL
October 13, 1950
SASHI BHUSAN SINGHA Vs. SANKAR MAHATO
January 5, 1950
SASHI KUMAR BANERJEE Vs. D J HILL
July 20, 1950
SATI PRASANNA MUKHERJEE Vs. MD FAZEL
January 4, 1950
SATISH CHANDRA DINDA Vs. RAJANI KANTA MAITI
April 27, 1950
SATISH CHANDRA MALLICK Vs. PANCHUMANI DASI
December 21, 1950
SATYA KISHORE BANERJEE Vs. PROVINCE OF BENGAL
June 1, 1950
SHAIKH MONGAL Vs. PURE DISHARGARH COLLIERY CO
February 8, 1950
SHEW NARAYAN SINGH Vs. BRAHMANAND SINGH
June 2, 1950
SHYAMA DEVI Vs. RAM LAL SINGH
July 20, 1950
SILDI AND COMPANY Vs. GOVERNOR-GENERAL IN COUNCIL
March 14, 1950
SITANSUJIBON MITRA Vs. DILIP KUMAR DUTTA GUPTA
April 26, 1950
SM AKSHAY KUMARI DEBI AND ORS Vs. STATE
April 4, 1950
SM. SAROJINI DEBI Vs. RABINDRA MOHAN SEN
March 28, 1950
SREE BANK, LTD.(IN LIQUIDATION) Vs. P.C MUKHERJEE AND ANR.
August 24, 1950
SREE SREE ISWAR GOPAL JEW Vs. COMMISSIONER OF INCOME TAX
May 3, 1950
SREENARAIN MANSINGKA Vs. AMARNATH MISHRA
September 6, 1950
SRIRAM ARJUNDAS Vs. GOVERNOR GENERAL IN COUNCIL
January 17, 1950
SUDHINDRA NATH DATTA Vs. SAILENDRA NATH MITRA
May 23, 1950
SUNIL KUMAR BOSE Vs. CHIEF SECRETARY TO THE GOVERNMENT OF WEST BENGAL
February 27, 1950
SUNIL KUMAR PAL Vs. SADAN CHATTERJEE
November 30, 1950
SUPERINTENDENT AND LEGAL AFFAIRS ON BEHALF OF THE STATE OF WEST BENGAL Vs. KUNJALAL GADIA
July 25, 1950
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. ABANI KUMAR BANERJEE
May 9, 1950
SURAJMAL SHARMA Vs. STATE
April 17, 1950
SURENDRA NARAYAN DEB Vs. BHAIRABENDRA NARAYAN DEB
February 27, 1950
SURESH CHANDRA KHASNABISH Vs. BANK OF CALCUTTA LTD.
July 19, 1950
SUSHAMA ROY CHOUDHURANI Vs. A S M OSMAN
January 25, 1950
SUSHIL KUMAR CHATTERJI Vs. CHANDRA MADHAB RAY
February 12, 1950
SUSHILABALA MITTER Vs. STATE
September 19, 1950
TARADAS DUTT Vs. ADMINISTRATIVE OFFICER OF THE CORPORATION OF CALCUTTA
December 13, 1950
TARAK PADA KIRTI Vs. SASHI PROBHA DEBI AND ORS.
July 31, 1950
THE MALABAR STEAMSHIP CO., LTD. Vs. MESSRS. HOSSAIN KASEM DADA
May 3, 1950
TURNER MORRISON AND CO LTD Vs. COMR OF I T
July 25, 1950
UDAYCHAND MAHATAB Vs. RAMMOY HAJRA
November 30, 1950
UDOY CHAND MAHATAB Vs. SAROJINI DEVI
September 7, 1950
UNION OF INDIA Vs. HIRA DEBI
May 17, 1950
UNION OF INDIA Vs. LOKE NATH SAHA
December 1, 1950
UPENDRA NATH PODDAR Vs. ANATH CHANDRA LODH
May 5, 1950
UTTARAYAN TENANTS WELFARE ASSOCIATION Vs. ANUPAM SARAOGI
September 23, 1950
VURJEE VANDASS MOOLJI Vs. R H SINGHA AND CO
December 18, 1950