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Case Index
Title
Date
A.B. LAGU Vs. STATE OF MADHYA BHARAT
May 10, 1950
ABBASALI SHAH Vs. MOHAMMAD SHAH AND OTHERS
July 31, 1950
ANAND BEHARI MISHRA Vs. THE STATE
September 6, 1950
ANANT BHASKAR LAGU Vs. STATE
May 29, 1950
B CHOUDHARY Vs. STATE OF BHOPAL
December 21, 1950
BADRINARAYAN PURALAL Vs. STATE
September 18, 1950
BAPU SAHEB KATE Vs. MURLIDHAR
June 7, 1950
BHAGWANDAS Vs. DHANNULAL
November 22, 1950
BHAGWANDAS BABULAL Vs. STATE
November 22, 1950
BHAWARLAL Vs. THE STATE
August 7, 1950
BIHARILAL GYANCHAND Vs. SHANTILAL RAGHUWARDAYAL AND ANOTHER
September 9, 1950
BRANDABAN Vs. STATE
September 5, 1950
CHAMPALAL Vs. STATE
October 6, 1950
CHANDRAKANT NATHUBHAI Vs. HIRALAL NAROTTOMDAS SHAH
November 13, 1950
CHHAGANLAL JAGANNATH Vs. CHATURBHUJ MOHANLAL
August 21, 1950
CHIMANSINGH BALBHADRASINGH Vs. STATE
August 28, 1950
CONTROLLER OF ESTATE DUTY Vs. MADHUSUDAN DAS MALPANI
June 30, 1950
D S PARCHURE Vs. STATE
September 7, 1950
DHANNALAL AND ANOTHER Vs. STATE THROUGH POLICE, BHANPURA
March 11, 1950
GENDALAL Vs. DULICHAND AND OTHERS
August 18, 1950
GOPIRAM KASHIRAM AND ANR. Vs. SHANKAR RAO AND ORS.
April 25, 1950
GOVIND PRASAD SRIVASTAVA Vs. STATE OF BHOPAL
October 4, 1950
GULABCHAND GAMBHIRMAL Vs. KUDILAL GOVINDRAM SEKSARIA AND ANOTHER
August 29, 1950
HARENDRANATH SHARMA Vs. STATE OF MADHYA BHARAT AND ORS.
March 2, 1950
JAGANNATH NATHMAL Vs. STATE OF BHOPAL
November 8, 1950
JARDAN SINGH Vs. STATE OF MADHYA BHARAT
August 7, 1950
KALURAM S/O GOPAL AND ANOTHER Vs. MADHYA BHARAT STATE
January 12, 1950
KASHI NATH GUPTA Vs. THE STATE
September 6, 1950
KASHI RAM Vs. STATE
December 5, 1950
KEDARMAL RAMLAL Vs. GOPALDAS RAOSAHEB
December 5, 1950
KHUNNI CHHANUA Vs. STATE
November 28, 1950
KRISHNAJI SHANKAR MEHRUNKAR Vs. MADHYA BHARAT STATE
January 16, 1950
LT. COLONEL V. CAMBIER Vs. FR. E. VANNI ARCHBISHOP AND ANOTHER
October 17, 1950
MAHADEO GANESH AND ANR. Vs. SADASHIV KHANDERAO AND ORS.
July 14, 1950
MAHARAJSINGH SWAISINGH Vs. NARAYANSINGH DEVISINGH AND ANOTHER
December 4, 1950
MAHMOOD-UL-HUSSAINI Vs. STATE
December 18, 1950
MANJILAL & OTHERS Vs. PREMCHAND RATANCHAND
April 18, 1950
MANJUR S/O KALU Vs. STATE
January 16, 1950
MIRZA ISHAKALI BEG Vs. BHOPAL STATE
September 20, 1950
MOHAMMAD RAFFIQUE Vs. STATE
April 18, 1950
MT. BHOGA Vs. SURAJPAL
February 23, 1950
MT. HAFIJAN Vs. MT. IMAMAN
May 22, 1950
MT. RAM KUNWAR Vs. OCHHA DHANPAL
April 18, 1950
MUNICIPAL COMMITTEE Vs. SHAHABUDDIN
December 11, 1950
NARAYANDAS NANDKISHORE Vs. JAGAN NATH AND ORS.
May 2, 1950
PHOOLCHAND NARAYANDAS AND ANOTHER Vs. MURARILAL NATHULAL
November 13, 1950
PUNDLIK Vs. STATE
May 9, 1950
RAJKUMAR SINGH Vs. STATE
January 19, 1950
RAM DAYAL SINGH Vs. THE STATE OF MADHYA BHARAT
December 1, 1950
RAM NATH Vs. V/S STATE
August 23, 1950
RAMBHORESINGH Vs. MADHO RAO
August 23, 1950
RAMCHAND RAO Vs. RAM PERSAD
April 25, 1950
RAMESHWARDAYAL RAMSWAROOP Vs. BHEEMSEN DULICHAND
November 6, 1950
RATANLAL HIRALAL Vs. STATE THROUGH POLICE; RANIPURA, INDORE
March 14, 1950
ROSHAN LAL GOEL Vs. SUPERINTENDENT, CENTRAL JAIL, LASHKAR AND OTHERS
May 13, 1950
SADASHIVA DAULAT Vs. STATE
April 29, 1950
SARDAR SINGH Vs. STATE
October 10, 1950
SARWAN AND OTHERS Vs. KUNJI LAL
January 9, 1950
STATE Vs. GENDALAL AND ORS.
May 8, 1950
STATE Vs. ABBAS S/O KASAM AND OTHERS
March 9, 1950
STATE Vs. AMBARAM
October 4, 1950
STATE Vs. DARSHANLAL SURAJMAL
November 22, 1950
SUNNULAL RADHAVALLABHA Vs. YESHWANTSINGH AND OTHERS
December 14, 1950
VASANT VINAYAK BHAGWAT Vs. STATE
January 13, 1950
VISHVAMBHAR DAYAL Vs. NATHULAL AND OTHERS
October 4, 1950
WAHID ALI Vs. STATE OF BHOPAL
October 14, 1950